Referred Judgements :-

SADANANDAN BHADRAN VS. MADHAVAN SUNILKUMAR [REFERRED TO]
K BHASKARAN VS. SANKARAN VAIDHYAN BALAN [REFERRED TO]
DALMIA CEMENT BHARAT LIMITED VS. GALAXY TRADERS AND AGENCIES LIMITED [REFERRED TO]
V RAJA KUMARI VS. P SUBBARAMA NAIDU [REFERRED TO]
PREM CHAND VIJAY KUMAR VS. YASH PAL SINGH [REFERRED TO]

Cited Judgements :-

VUNGARALA BERAIAH NAIDU VS. GAJANANDA AGRAWAL [LAWS(ORI)-2009-12-8] [REFERRED TO]
BHARATBHAI RANCHODBHAI PARMAR VS. RAJENDRAKUMAR BAHECHARBHAI ANAND [LAWS(GJH)-2023-6-631] [REFERRED TO]
SANGEETHA GOPALKRISHNAN NAIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-46] [REFERRED TO]
PRAKASH ALIAS JNANAPRAKASH VS. T S SUSHEELA [LAWS(KAR)-2012-7-91] [REFERRED TO]
P.PUSHPAMALA REDDY VS. JANGA RAGHAVA REDDY [LAWS(APH)-2014-12-75] [REFERRED TO]
VELLANKI LEASING AND FINANCE PVT LTD VS. PFIMEX PHARMACEUTICALS LTD [LAWS(APH)-2007-12-49] [REFERRED TO]
DEBOBRATA PODDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-6-77] [REFERRED TO]
RANJIT KUMAR SARMA@ RANJIT SARMA VS. EUSUF ALI [LAWS(GAU)-2012-6-111] [REFERRED TO]
R. PANDIMURUGAN VS. R. PALANISAMY [LAWS(MAD)-2014-12-192] [REFERRED TO]
RAMESH SACHDEVA VS. SHAHBAZ KHAN [LAWS(HPH)-2009-5-9] [REFERRED TO]
PARDEEP KUMAR VS. PRITHVI RAJ [LAWS(HPH)-2010-6-13] [REFERRED TO]
SARITA PAWANKUMAR GOENKA VS. JAI PRAKASH STRIPS LTD [LAWS(BOM)-2009-12-230] [REFERRED]
PRAFULLA KUMAR PRUSTY VS. RAMESH CHANDRA BEHERA [LAWS(ORI)-2022-2-139] [REFERRED TO]
SHIV KUMAR SHARMA VS. STATE OF U. P. [LAWS(ALL)-2023-3-141] [REFERRED TO]
VIJAY KUMAR MISHRA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-2-427] [REFERRED TO]
RAKESH KUSHWAHA VS. STATE OF U P [LAWS(ALL)-2012-8-213] [REFERRED TO]
RAMESH CHAND VS. RAVINDER SINGH CHANDEL [LAWS(HPH)-2006-11-2] [FOLLOWED ON]
P JITHENDRANATH VS. WALSON LABORATORIES [LAWS(KER)-2006-10-33] [REFERRED TO]
PAARTH PROJECTS VS. BALAJI ENTERPRISES [LAWS(GAU)-2023-12-71] [REFERRED TO]
ANGUSAMY VS. BOOPATHI [LAWS(MAD)-2010-4-456] [REFERRED TO]
ANEETA HADA VS. GODFATHER TRAVELS ALIAS TOURS PVT LTD [LAWS(SC)-2012-4-31] [REFERRED TO]
C C ALAVI HAJI VS. PALAPETTY MUHAMMED [LAWS(SC)-2007-5-100] [REFERRED TO]
HARPAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-10-41] [REFERRED TO]
RAMESH SODHI VS. VIMAL KAPOOR [LAWS(P&H)-2009-7-32] [REFERRED TO]
RAJESH BHALCHANDRA CHALKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-36] [REFERRED TO]
EXCEL INDUSTRIES LIMITED VS. PRAKASH [LAWS(KAR)-2015-8-169] [REFERRED TO]
J.V. RAMARAJU VS. SUNDARAM FINANCE LTD. [LAWS(APH)-2024-1-19] [REFERRED TO]
SANJIB KUMAR GHOSH VS. DOLON ADHIKARI AND ORS. [LAWS(CAL)-2015-8-63] [REFERRED TO]
TAKKARSU JYOTHIR MAYI VS. KUSAM RAJAMOULI [LAWS(APH)-2012-9-92] [REFERRED TO]
PEDDIREDDY SANJEEVA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2014-6-73] [REFERRED TO]
KUBER SHARMA VS. STATE OF U.P. [LAWS(ALL)-2017-4-91] [REFERRED TO]
JAINDRA MANILAL TANNA VS. AB AZIZ LOKHANDWALA [LAWS(J&K)-2009-7-17] [REFERRED TO]
RAMESH SACHDEVA VS. SHAHBAZ KHAN [LAWS(HPH)-2009-11-5] [REFERRED TO]
ENGINEERING CONTROL VS. BANDAY INFRATECH PVT. LTD [LAWS(J&K)-2022-7-28] [REFERRED TO]
VIJAY CHAUDHARY VS. GYAN CHAND JAIN [LAWS(DLH)-2008-5-236] [REFERRED TO]
DINESH TIWARI VS. STATE OF U.P. [LAWS(ALL)-2024-2-51] [REFERRED TO]
VEDPAL SINGH VS. STATE OF U.P [LAWS(ALL)-2023-5-99] [REFERRED TO]
HILL ELLIOTT AND CO LTD VS. BHUPINDER SINGH [LAWS(DLH)-2010-12-250] [REFERRED TO]
K V DAVIS VS. M K UNNIKRISHNAN [LAWS(KER)-2010-11-223] [REFERRED TO]
M.K. ABDUL HAMEED VS. STATE OF KERALA AND ORS [LAWS(KER)-2020-2-217] [REFERRED TO]
REENA SAJI VS. STATE OF KERALA [LAWS(KER)-2020-2-233] [REFERRED TO]
ASIF AKBANI VS. P K MANI [LAWS(MAD)-2007-3-15] [REFERRED TO]
P. ILANCHEZHIAN VS. D. MANOHARAN [LAWS(MAD)-2021-4-79] [REFERRED TO]
VIJAY CABLE INDUSTRIES VS. RELIANCE INDUSTRIES LTD. [LAWS(DLH)-2014-10-119] [REFERRED TO]
T.KUMAR VS. K.CHENNAKESHAVULU [LAWS(KAR)-2020-11-399] [REFERRED TO]
SURESH KALURAM THORAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-112] [REFERRED TO]
AJAY AHUJA VS. SUBHIKSHA TRADING SERVICES LTD [LAWS(DLH)-2010-12-116] [REFERRED TO]
RIGA SUGAR CO. LTD VS. KESSELS ENGG. WORKS PVT. LTD [LAWS(DLH)-2008-3-207] [REFERRED TO]
FIRST LEARNING QUEST PRIVATE LTD VS. TERA CONSTRUCTION PRIVATE LTD [LAWS(DLH)-2007-11-109] [REFERRED TO]
KANISHKA MATTA VS. UNION OF INDIA AND ORS. [LAWS(MPH)-2020-8-446] [REFERRED TO]
ANIL KUMAR SINGH VS. JAGDISH PANDEY [LAWS(ORI)-2014-7-43] [REFERRED TO]
TIRTHDAS POKHARDAS KALDA VS. SURIBAI ASSUMAL MOOLCHANDANI [LAWS(BOM)-2006-11-32] [REFERRED TO]
C S MADHUSUDHAN VS. B ESWARAMMA [LAWS(APH)-2006-7-112] [REFERRED TO]
SARDAR JAGIR SINGH VS. RANJIT BARUAH [LAWS(GAU)-2010-1-52] [REFERRED TO]
ANIL KUMAR GOEL VS. STATE OF U P [LAWS(ALL)-2021-6-32] [REFERRED TO]
PATEL PARESH ATMARAM VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-149] [REFERRED TO]
KRISHNAKANT PARMANAND SHARMA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-6-134] [REFERRED]
HARISHANKAR MANJHI VS. STATE OF M.P [LAWS(CHH)-2009-12-48] [REFERRED TO]
KHALID BIN GANI VS. MOHD. ASHRAF DAR [LAWS(J&K)-2021-4-87] [REFERRED TO]
MANJULABEN H. PANDYA VS. GURUMUKHDAS BHAGWANDAS VASWANI [LAWS(GJH)-2022-12-6] [REFERRED TO]
JOSHY K N VS. K M ABDUL SHAEBI [LAWS(KER)-2012-1-53] [REFERRED TO]
GOVINDAN VS. ANAND IMPEX [LAWS(MAD)-2009-7-263] [REFERRED TO]
C C ALAVI HAJI VS. PALAPETTY MUHAMMED [LAWS(SC)-2007-2-168] [REFERRED TO]
MOUNTAIN FALL INDIA PRIVATE LIMITED VS. LAHMEYER INTERNATIONAL (INDIA) PVT. LTD. [LAWS(P&H)-2014-5-69] [REFERRED TO]
CTC PLAZA INTERNATIONAL AND OTHERS VS. TRENDZ [LAWS(P&H)-2012-4-220] [REFERRED]
HDFC BANK LTD VS. AMIT KUMAR SINGH [LAWS(DLH)-2009-5-248] [REFERRED TO]
ABDUL BARI GANIE VS. GHULAM HASSAN DAR [LAWS(J&K)-2022-12-42] [REFERRED TO]
RAJ KUMAR PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-5-239] [REFERRED TO]
MD NURUL ISLAM VS. MD AMIR KHAN [LAWS(GAU)-2019-8-53] [REFERRED TO]
USMAN M. VS. M. P. MUHAMMED ALI [LAWS(KER)-2017-1-140] [REFERRED TO]
VIJAY KRISHN S/O PANDHARINATH VS. DINESH S/O SITARAM [LAWS(MPH)-2012-7-37] [REFERRED TO]
RAJINDER PAL SINGH VS. SANJEEV SHARMA [LAWS(P&H)-2022-4-249] [REFERRED TO]
SHYAMDEO PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2010-9-228] [REFERRED TO]
P ABUBAKKER VS. MOHAN WADIYAR [LAWS(KAR)-2014-6-329] [REFERRED TO]
GOPAL RAO VS. MANAGER [LAWS(KAR)-2017-5-55] [REFERRED TO]
RAMKRISHNA URBAN CO OPERATIVE CREDIT SOCIETY LTD VS. RAJENDRA BHAGCHAND WARMA [LAWS(BOM)-2010-2-140] [REFERRED TO]
SURYAKANT S/O GENDASINGH THAKUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-12-111] [REFERRED TO]
CHAITANYA KOCHAR VS. HARSH SEHGAL [LAWS(DLH)-2018-7-114] [REFERRED TO]
ECIL CGHS LTD VS. LT GOVERNOR OF NCT OF DELHI AND ANR [LAWS(DLH)-2018-10-417] [REFERRED TO]
K BALASUBRAMANIAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-8-162] [REFERRED TO]
K BALASUBRAMANIAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-8-162] [REFERRED TO]
DEBAJANI KALITA DEKA VS. STATE OF ASSAM [LAWS(GAU)-2019-9-76] [REFERRED TO]
S. BALAMANI VS. VIJAYASHANTHI [LAWS(MAD)-2015-7-398] [REFERRED TO]
CHERIAN KURIAN VS. RADHAKRISHNAN [LAWS(KER)-2018-3-134] [REFERRED TO]
UNION OF INDIA VS. C.J. SOLANKI [LAWS(BOM)-2022-4-266] [REFERRED TO]
SH. MAHENDER YADAV VS. SUBHIKSHA TRADING SERVICES LTD. [LAWS(DLH)-2011-4-369] [REFERRED TO]
AJEET SEEDS LTD VS. K. GOPALA KRISHNAIAH [LAWS(SC)-2014-7-70] [REFERRED TO]
SHIV DAYAL SINGH RAWAT VS. NARENDRA SINGH BHANDARI [LAWS(UTN)-2007-6-47] [REFERRED TO]
MAKARADHWAJ BEHERA VS. SATYANATH MAHANTA [LAWS(ORI)-2009-11-28] [REFERRED TO]
N. HARIHARA KRISHNAN VS. J. THOMAS [LAWS(SC)-2017-8-56] [REFERRED TO]
K CHERIAN KURIAN VS. P K RADHAKRISHNAN [LAWS(KER)-2018-3-220] [REFERRED TO]
MR. AMAN VS. MR. N. VELAN [LAWS(MAD)-2017-11-176] [REFERRED TO]
SANCHA BAHADUR SUBBA VS. RAMESH SHARMA [LAWS(SIK)-2020-3-1] [REFERRED TO]
VISHWANATH GHOSH VS. RAMESH CHANDRA SINDHI [LAWS(MPH)-2010-2-88] [REFERRED TO]
BHIM SINGH VS. TIKMI DEVI [LAWS(HPH)-2022-3-59] [REFERRED TO]
K N KUNDASAMY GOUNDER VS. P DHAMODHARAN [LAWS(MAD)-2009-8-27] [REFERRED TO]
SCHEMATIC ENGINEERING COMPANY VS. PURE CHEMICAL AND SOLVENTS P LTD [LAWS(MAD)-2008-3-12] [REFERRED TO]
VIDHYAWATI CONSTRUCTION COMPANY VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-8-197] [REFERRED TO]
M.K. TIRUPATHI RAO VS. THE DEPUTY GENERAL MANAGER, SYNDICATE BANK [LAWS(APH)-2016-2-20] [REFERRED TO]
PETTA SATYA GOVINDA RAMACHANDRA RAO @ BABJI VS. YARLAGADDA VIJAYA KUMAR [LAWS(APH)-2014-2-53] [REFERRED TO]
K KRISHNA REDDY VS. K. RAJENDER [LAWS(APH)-2011-12-21] [REFERRED TO]
SANJAY KR. SINGH VS. STATE OF ASSAM [LAWS(GAU)-2019-6-102] [REFERRED TO]
TIRATHDAS POKHARDAS KALDA VS. SURIBAI ASSUMAL MOOLCHANDANI [LAWS(BOM)-2006-10-159] [REFERRED TO]
DAMU DATTA NAIK KARMALI VS. MARIANO ANTHONY RODRIGUES [LAWS(BOM)-2008-2-247] [REFERRED TO]