Referred Judgements :-

STATE OF UTTAR PRADESH VS. TIPPER CHAND [RELIED ON]
RUKMANIBAI GUPTA VS. COLLECTOR JABALPUR [RELIED ON]
PANCHU GOPAL BOSE VS. BOARD OF TRUSTEES FOR PORT OF CALCUTTA [RELIED ON]
P K RAMAIAH AND COMPANY VS. CHAIRMAN AND MANAGING DIRECTOR NATIONAL THERMAL POWER CORPN [DISTINGUISHED PRAHARAJ PARTNERS V. STATE OF ORISSA ,]

Cited Judgements :-

HARI SHANKAR SINGHANIA VS. GAUR HARI SINGHANIA [LAWS(SC)-2006-4-33] [REFERRED TO]
JAGDISH CHANDER VS. RAMESH CHANDER [LAWS(SC)-2007-4-161] [REFERRED TO]
B AND T AG VS. MINISTRY OF DEFENCE [LAWS(SC)-2023-5-79] [REFERRED TO]
SOUTH DELHI MUNICIPAL CORPORATION VS. SMS AAMW TOLLWAYS PRIVATE LTD. [LAWS(SC)-2018-11-29] [REFERRED TO]
CHANDRA NIRMAN PVT LTD VS. ORIENT PAPER MILLS LIMITED [LAWS(MPH)-2012-8-444] [REFERRED]
RAMESH CHANDRA SAMANTRAY VS. EXECUTIVE ENGINEER, RURAL WORKS DIVISION-II [LAWS(ORI)-2014-4-51] [REFERRED TO]
MILESTONES THROUGH MUDASIR VS. STATE OF J & K [LAWS(J&K)-2022-5-58] [REFERRED TO]
INTELENET GLOBAL SERVICES PVT. LTD. VS. MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY LIMITED [LAWS(MPH)-2017-12-102] [REFERRED TO]
NAGAR NIGAM VS. SHARAD ROHTAGI [LAWS(ALL)-2022-9-198] [REFERRED TO]
DLF UNIVERSAL LIMITED VS. STATE BANK OF INDIA & 2 [LAWS(GJH)-2012-8-392] [REFERRED TO]
PURE DIETS INDIA LIMITED VS. LOKMANGAL AGRO INDUSTRIES LTD. [LAWS(DLH)-2023-7-206] [REFERRED TO]
BINDRA BUILDERS VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2012-7-558] [REFERRED TO]
KOCCHAR CONSTRUCTION WORKS VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1998-9-22] [REFERRED]
FOOD CORPORATION OF INDIA VS. HARTLAND SHIPPING CO. [LAWS(CAL)-2004-7-105] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LIMITED VS. RELIANCE ENERGY LIMITED [LAWS(BOM)-2013-1-35] [REFERRED TO]
GATHAN DATTA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-1-71] [REFERRED TO]
VISHNU VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-10-8] [REFERRED TO]
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED VS. DEEPAK CABLES (INDIA) LTD [LAWS(SC)-2014-4-18] [REFERRED TO]
SRIDEVI CONSTRUCTION CO VISAKHAPATNAM VS. COMMANDER OF WORKS ENGINEER [LAWS(APH)-2004-6-37] [REFERRED TO]
BUNDEL KHAND ADVERTISING ASSOCIATION AND 5 OTHERS VS. STATE OF U P AND 8 OTHERS [LAWS(ALL)-2018-3-44] [REFERRED TO]
CHIEF ENGINEER (MADHYA GANGA) AND OTHERS VS. JAIN CONSTRUCTION CO. ENGINEERS [LAWS(ALL)-2018-11-134] [REFERRED TO]
SHRI JAI GURUDEV TEXTILE AGENCIES VS. SURYA PROCESSORS PRIVATE LIMITED [LAWS(DLH)-2023-5-215] [REFERRED TO]
JAI GURUDEV TEXTILE AGENCIES VS. SURYA PROCESSORS PRIVATE LIMITED [LAWS(DLH)-2023-5-199] [REFERRED TO]
UNION OF INDIA VS. KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD [LAWS(DLH)-2009-9-3] [REFERRED TO]
UJWALA RAJE SHAH VS. VEER CORPORATION [LAWS(BOM)-2013-3-8] [REFERRED TO]
ZEE ENTERTAINMENT ENTERPRISES LIMITED VS. SUNEEL DARSHAN [LAWS(BOM)-2013-8-17] [REFERRED TO]
TECHNOFAB ENGG LIMITED VS. BHARAT PETROLEUM [LAWS(DLH)-1998-9-26] [REFERRED]
KAMLA CONSTRUCTION COMPANY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-8-60] [REFERRED TO]
RAJENDRA PRASAD BANSAL VS. UNION OF INDIA [LAWS(RAJ)-2019-8-275] [REFERRED TO]
JOLLY THOMAS VS. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO. [LAWS(KER)-2015-10-310] [REFERRED TO]
M/S NCC LIMITED VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-3-551] [REFERRED TO]
TAMIL NADU ELECTRICITY BOARD VS. KIRLOSKAR CONSTRUCTIONS AND ENGINEERS LIMITED [LAWS(MAD)-2008-6-577] [REFERRED TO]
STATE OF ORISSA VS. BHAGYADHAR DASH [LAWS(SC)-2011-7-84] [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LTD VS. VIJAY KUMAR SHARMA [LAWS(HPH)-2013-1-97] [REFERRED]
SOUTHERN RAILWAY VS. CHERIAN VARKEY CONSTRUCTION CO. PVT. LTD [LAWS(KER)-2022-3-118] [REFERRED TO]
ENVIRO-SANITATION J&K VS. MUNICIPAL CORPORATION , JAMMU [LAWS(J&K)-2021-3-109] [REFERRED TO]
VINITHA ASSOCIATES LTD VS. LAKSHNA HOLDINGS PVT LTD [LAWS(MAD)-2007-3-407] [REFERRED TO]
JOLLY THOMAS VS. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO. [LAWS(KER)-2014-10-370] [REFERRED TO]
JOLLY THOMAS VS. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO. [LAWS(KER)-2014-10-370] [REFERRED TO]
STERLITE TECHNOLOGIES LIMITED VS. ASTER PRIVATE LIMITED [LAWS(TLNG)-2020-1-180] [REFERRED TO]
MAHANADI COALFIELDS LTD VS. IVRCL AMR JOINT VENTURE [LAWS(SC)-2022-7-114] [REFERRED TO]
P. DASARATHARAMA REDDY COMPLEX VS. GOVERNMENT OF KARNATAKA [LAWS(SC)-2013-10-50] [REFERRED TO]
MANJU LATA SHARMA VS. VINAY KUMAR DUBEY [LAWS(ALL)-2003-5-305] [REFERRED]
PRESSTEELS AND FABRICATIONS PRIVATE LIMITED VS. CHIEF ENGINEER ELECTRICITY PROJECTS HYD [LAWS(APH)-1999-8-90] [REFERRED TO]
RAMESHWARA HOMES AND APARTMENTS PVT LIMITED VS. MANOJILAL SEAL [LAWS(CAL)-2007-10-33] [REFERRED TO]
SHYAM SUNDER AGARWAL VS. P NAROTHAM RAO [LAWS(APH)-2011-7-59] [REFERRED TO]
R P SOUZA AND CO VS. CHIEF ENGINEER P W D [LAWS(BOM)-1999-4-81] [REFERRED TO]
SUNIL KUMAR VS. AAKAR [LAWS(DLH)-2002-5-49] [REFERRED]
GANGA POLLUTION CONTROL UNIT U P JAL NIGAM MAINI VS. CIVIL JUDGE ALLAHABAD [LAWS(ALL)-2000-7-2] [REFERRED]
HARBHAJAN SARABJEET AND ASSOCIATES VS. MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION [LAWS(BOM)-2010-10-12] [REFERRED TO]
AVALON INVESTMENT PRIVATE LIMITED VS. MUKESH BROKERAGE & FINANCIAL LIMITED [LAWS(BOM)-2012-7-57] [REFERRED TO]
V. K. DEWAN & CO. VS. DELHI JAL BOARD [LAWS(DLH)-2022-10-144] [REFERRED TO]
MANIKA SETT VS. SETT IRON FOUNDRY [LAWS(CAL)-2022-7-42] [REFERRED TO]
EN VEEKA CONSTRUCTION CO VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1998-11-84] [REFERRED]
AIREX LOGISTICS EXPRESS SERVICES P. LTD. VS. ASIT C. MEHTA INVESTMENT INTERMEDIATES LIMITED [LAWS(BOM)-2015-1-126] [REFERRED TO]
GARRISON ENGINEER (WEST) AGRA CANTT AGRA VS. ADDITIONAL DISTIRCT JUDGE, AGRA [LAWS(ALL)-2014-12-57] [REFERRED TO]
GANGA PLUMBERING WORKS VS. KANPUR DEVELOPMENT AUTHORITY [LAWS(ALL)-2005-1-61] [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION LTD. VS. SIEMENS ATIENGESELLSCHAFT [LAWS(DLH)-2016-12-45] [REFERRED TO]
NYANESHWAR BHIKU DHARGALKAR VS. EXECUTIVE ENGINEER P W D GOA [LAWS(BOM)-1999-2-75] [REFERRED TO]
AMAR ENGINEERING WORKS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-7-74] [REFERRED]
SATISH R. SHET AND ANOTHER VS. DR. P.R. KUMAR [LAWS(KAR)-2017-1-68] [REFERRED TO]
MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY LTD VS. SERCO BPO PVT. LTD. [LAWS(MPH)-2017-12-90] [REFERRED TO]
YASHDEEP BUILDERS ENGINEERS AND CONTRACTORS VS. STATE OF GUJARAT [LAWS(GJH)-2005-12-62] [REFERRED TO]
KAILASH CHAND GIAN CHAND JAIN VS. UNION OF INDIA [LAWS(RAJ)-2023-8-91] [REFERRED TO]
PHILIPS INDIA LIMITED VS. S.N. MEDICAL COLLEGE RESIDENCY ROAD [LAWS(RAJ)-2023-9-76] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. J C BUDHARAJA GOVERNMENT AND MINING CONTRACTOR [LAWS(SC)-1999-9-106] [REFERRED]
K K MODI VS. K N MODI [LAWS(SC)-1998-2-96] [RELIED ON]
BHARAT BHUSHAN BANSAL VS. U R SMALL INDUSTRIES CORPORATION LTD [LAWS(SC)-1999-1-18] [RELIED ON]
BHARAT BHUSHAN BANSAL VS. U P SMALL INDUSTRIES CORPORATION LTD [LAWS(SC)-1990-1-49] [REFERRED TO]
RAGHU NANDAN VS. VIJAY KUMAR [LAWS(RAJ)-2008-5-48] [REFERRED TO]
MOHAMMED MASROOR SHAIKH VS. BHARAT BHUSHAN GUPTA [LAWS(SC)-2022-2-9] [REFERRED TO]
B PATEL AND COMPANY VS. STATE OF GUJARAT [LAWS(GJH)-1998-5-13] [RELIED ON]
SANJAY AGRAWAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-2-5] [REFERRED TO]
BIRENDRA BHAGAT VS. ARCH INFRA PROPERTIES PRIVATE LIMITED [LAWS(CAL)-2024-5-95] [REFERRED TO]
MEDA NARSIMHULU VS. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI [LAWS(APH)-1999-4-52] [REFERRED TO]
NARESH KUMAR GUPTA VS. M.C.D. [LAWS(DLH)-2013-2-74] [REFERRED TO]
AVANT GARDE CLEAN ROOM & ENGG. SOLUTIONS PVT. LTD. VS. IND SWIFT LIMITED [LAWS(DLH)-2014-5-549] [REFERRED TO]
ARVIND KUMAR DEWANGAN S/O LATE SHRI G D DEWANGAN VS. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (B/R) DIVISION [LAWS(CHH)-2016-7-72] [REFERRED]
SHASHIKANT AGRAWAL VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2016-7-57] [REFERRED]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. KULKAMI [LAWS(BOM)-1998-2-40] [REFERRED TO]
GANGA PLUMBERING WORKS VS. KANPUR DEVELOPMENT AUTHORITY [LAWS(ALL)-2008-1-2] [REFERRED TO]
TAMIL NADU MARITIME BOARD VS. SIMPLEX INFRASTRUCTURE LIMITED [LAWS(MAD)-2019-8-87] [REFERRED TO]
SHARMA & ASSOCIATES VS. STATE OF PUNJAB [LAWS(P&H)-2005-10-31] [REFERRED TO]
BHOOMIKA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. VS. REENA KUMARI [LAWS(KAR)-2022-7-294] [REFERRED TO]
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD VS. N ABDUL KAREEM [LAWS(MAD)-2010-7-6] [FOLLOWED [PARA 30]]
SRI AKILANDESWARI MILLS LTD. VS. SRI RAJENDRA MILLS LTD. [LAWS(MAD)-1997-11-174] [REFERRED TO]
K. JANARDHAN REDDY VS. B.R. BASUTKAR AND ORS. [LAWS(KAR)-2015-12-85] [REFERRED TO]
ORISSA MINING CORPORATION LTD. AND ANR. VS. J.C. BUDHARAJA, CHAIRMAN [LAWS(ORI)-1999-10-28] [REFERRED TO]
LUBNA KHAN VS. DR. AKHTAR HUSSAUN KHAN [LAWS(ORI)-2010-4-79] [REFERRED TO]
TERRA INFRA DEVELOPMENT LIMITED VS. M/S. NCC LIMITED [LAWS(TLNG)-2022-6-98] [REFERRED TO]
PUNJAB STATE VS. DINA NATH [LAWS(SC)-2007-5-138] [REFERRED TO]
STATE OF M.P. VS. CHANDY & COMPANY [LAWS(MPH)-1999-12-48] [REFERRED TO]
MOHAMMED ARIF CONTRACTOR VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-4-188] [REFERRED TO]
BALRAM SEHGAL VS. VINOD KUMAR SEHGAL [LAWS(DLH)-2008-12-88] [REFERRED TO]
YUSUF KHAN VS. NURUL HUDA AND ORS. [LAWS(CALCDRC)-2014-7-6] [REFERRED TO]
M V V SATYANARAYANA VS. UNION OF INDIA [LAWS(APH)-1998-9-29] [REFERRED TO]
STATE OF CHHATTISGARH & ANOTHER VS. VINEET SINGH CONSTRUCTION COMPANY PVT. LTD. [LAWS(CHH)-2017-2-4] [REFERRED TO]
ASHOKA BULIDCON LTD VS. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD [LAWS(BOM)-2008-5-41] [REFERRED TO]
VED PRAKASH GUPTA VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-1998-10-2] [REFERRED TO]
VARMA REALTORS VS. HABIB ALLADIN AND ORS. [LAWS(APH)-2015-8-31] [REFERRED TO]
M/S KULDIP SINGH SETHI & GAGAN GOYAL VS. ECOLE GLOBALE INTERNATIONAL GIRLS SCHOOL [LAWS(UTN)-2019-7-21] [REFERRED TO]
ARIF AZIM CO. LTD VS. APTECH LTD. [LAWS(SC)-2024-3-1] [REFERRED TO]
SECUNDERABAD CANTONMENT BOARD VS. B.RAMACHANDRAIAH [LAWS(SC)-2021-3-42] [REFERRED TO]
T. ASHOK SURANA VS. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA [LAWS(MAD)-2015-10-18] [REFERRED TO]
MANOHAR DAS VS. RAJASTHAN STATE COOPERATIVE PRESS LTD [LAWS(RAJ)-2011-12-33] [REFERRED TO]
M P HOUSING BOARD VS. SATISH KUMAR RAIZADA [LAWS(MPH)-2002-11-14] [REFERRED TO]
M/S. CHANDRA NIRMAN PVT. LTD. VS. M/S. ORIENT PAPER MILLS LIMITED [LAWS(MPH)-2012-8-347] [REFERRED TO]
S.M.R.NAGARAJAN VS. N.NAVAMANI [LAWS(MAD)-2020-1-14] [REFERRED TO]
ENNORE PORT TRUST CHENNAI VS. HCC VAN OORD ACZ JOINT VENTURE HINCON HOUSE LBS MARG VIKHROLI WEST MUMBAI [LAWS(MAD)-2009-8-245] [REFERRED TO]
ALPHARD MARITIME PVT. LTD. VS. MALARA ENTERPRISES [LAWS(GJH)-2021-4-17] [REFERRED TO]
FAISAL MOHAMMAD KHAN VS. HARISINGH SAINI [LAWS(MPH)-2016-6-105] [REFERRED TO]
M VENKATA RAO VS. UNION OF INDIA [LAWS(APH)-2008-2-64] [REFERRED TO]
KALYAN CHAND GOYAL VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1998-11-102] [REFERRED]
S. V. CHOUDARY VS. V. VIDYA SAGAR [LAWS(APH)-2022-11-205] [REFERRED TO]
JAYANTILAL HIRALAL PATEL VS. DHANLAXMI KANTILAL PATEL [LAWS(BOM)-2012-8-51] [REFERRED TO]
AJENDER SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-22] [REFERRED]
CONART ENGINEERS LIMITED VS. SHAMROCK INDUSTRIAL COMPANY LIMITED [LAWS(BOM)-2001-11-55] [REFERRED TO]
ATV PROJECTS INDIA LTD VS. WALCHANDNAGAR INDUSTRIES LTD [LAWS(BOM)-2006-2-153] [REFERRED TO]
BHAGWAN DEVI VS. CHAIMAN DELHI AGRIULTURE MARKETING [LAWS(DLH)-2006-5-4] [REFERRED TO]
SUPER ADS VS. ALL INDIA RADIO [LAWS(DLH)-2023-3-115] [REFERRED TO]
WELSPUN ENTERPRISES LTD. VS. NCC LTD. [LAWS(DLH)-2022-10-182] [REFERRED TO]
GEO MILLER & CO. PVT. LTD. VS. CHAIRMAN, RAJASTHAN VIDYUT UTPADAN NIGAM LTD [LAWS(SC)-2019-9-4] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. NORTEL NETWORKS INDIA PRIVATE LIMITED [LAWS(SC)-2021-3-34] [REFERRED TO]
SERMEN INDIA ROAD MAKERS PVT LTD VS. STATE OF M P [LAWS(MPH)-2005-1-7] [REFERRED TO]
GULBARGA UNIVERSITY GULBARGA VS. MALLIKARJUN [LAWS(KAR)-2001-11-1] [REFERRED TO]
ASIA RESORTS LTD. VS. USHA BRECO LTD. [LAWS(HPH)-1997-8-36] [REFERRED TO]
MUTHU SRINIVASAN VS. LAKSHMI GENERAL FINANCE LIMITED [LAWS(MAD)-2008-4-77] [REFERRED TO]
JAGUAR OVERSEAS LTD VS. J&K STATE POWER DEVELOPMENT CORPORATION [LAWS(J&K)-2023-10-30] [REFERRED TO]
BLUE STAR LIMITED VS. RAHUL SARAF [LAWS(CAL)-2023-6-103] [REFERRED TO]
ORIENT PAPER MILLS BRAJRAJNAGAR VS. STATE OF M P [LAWS(CHH)-2006-5-10] [REFERRED TO]
MYSORE CONSTRUCTION COMPANY VS. KARNATAKA POWER CORPORATION LIMITED [LAWS(KAR)-2000-3-78] [REFERRED TO]
R. N. GHANEKAR & CO. VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [LAWS(BOM)-2023-3-281] [REFERRED TO]
NEMAI MAITY VS. NETAI MAITY [LAWS(CAL)-2013-3-149] [REFERRED]
SHIV KUMAR JATIA VS. S R G P INDUSTRIES LTD [LAWS(ALL)-2004-11-112] [REFERRED TO]
NEMAI MAITY VS. NETAI MAITY [LAWS(CAL)-2014-3-124] [REFERRED TO]
DAYNAND PROSAD SINHA VS. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED [LAWS(CAL)-2000-5-29] [REFERRED]
SANTOSH AGARWAL VS. RAJA DEVI AGARWAL [LAWS(CAL)-2000-9-49] [REFERRED TO]
SATLUJ JAL VIDYUT NIGAM LIMITED VS. NATHPA JHAKRI JOINT VENTURE [LAWS(HPH)-2006-6-8] [REFERRED TO]
INDIAN HUME PIPE COMPANY LIMITED VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-340] [REFERRED TO]
UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED VS. NORTHERN COAL FIELD LIMITED [LAWS(MPH)-2018-1-236] [REFERRED TO]
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED VS. M/S JABALPUR CORRIDOR (INDIA) PVT LTD. [LAWS(MPH)-2016-12-30] [REFERRED TO]
N. CHAURASIA ASSOCIATES VS. NORTHERN COALFIELDS LIMITED [LAWS(MPH)-2015-2-4] [REFERRED TO]
PANDEY COAL BRIQUETES VS. NATIONAL THERMAL POWER CORPORATION [LAWS(MPH)-2015-2-85] [REFERRED TO]
GHULAM MOHI-UD-DIN WANI VS. EXECUTIVE ENGINEER [LAWS(J&K)-2013-8-15] [REFERRED TO]
KHURSHEED AHMAD LONE VS. DIRECTOR SOCIAL FORESTRY [LAWS(J&K)-2024-2-33] [REFERRED TO]
A.V. COTTEX LIMITED VS. NATIONAL INSURANCE COMPANY AND ORS. [LAWS(P&H)-2011-3-482] [REFERRED TO]
INDIAN INSTITUTE OF SCIENCE VS. GEMINI CONSTRUCTION COMPANY [LAWS(KAR)-2006-2-79] [REFERRED TO]
STATE OF BIHAR VS. GOBIND PRASAD AGRAWAL [LAWS(PAT)-2000-10-11] [REFERRED TO]
GARG CONSTRUCTION COMPANY VS. STATE OF HARYANA [LAWS(P&H)-2022-7-178] [REFERRED TO]
INTERNATIONAL AMUSEMENT LIMITED VS. INDIA TRADE PROMOTION ORGANISATION [LAWS(SC)-2014-12-64] [REFERRED TO]