Referred Judgements :-

BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

STATE OF KERALA VS. K. SANKARAN NAIR [LAWS(KER)-1993-2-83] [REFERRED TO]
JABALPUR BUS OPERATORS ASSOCIATION VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-12-33] [REFERRED TO]
ASSISTANT EXECUTIVE ENGINEER VS. SUSHEELABAI W/O NINGAPPA KUMBAR [LAWS(KAR)-2012-7-512] [REFERRED]
V.P. ANAND AND SONS AND ANR. VS. STATE OF U.P. AND ANR. [LAWS(ALL)-1976-4-68] [REFERRED TO]
LAXMI NARAYAN SAHU VS. UNION OF INDIA [LAWS(GAU)-2018-12-94] [REFERRED TO]
JYOTSNA NALINIKANT KILACHAND VS. NANDLAL KILACHAND INVESTMENT PRIVATE LIMITED [LAWS(BOM)-1993-2-87] [REFERRED TO]
ANJUMAN SIDDIQUIA JAMIA NOORUL OLOOM VS. STATE OF U. P. [LAWS(ALL)-2023-9-78] [REFERRED TO]
REGISTRAR OF COMPANIES VS. KAMAL INFOSYS LTD [LAWS(ALL)-2005-3-197] [REFERRED TO]
MUMTAZ MEHBOOB MUNSHI VS. COMMISSIONER OF CUSTOMS (PORT), KOLKATA [LAWS(CAL)-2023-4-162] [REFERRED TO]
STATE OF MIZORAM VS. BHAGHEERATHA ENGINEERING LTD [LAWS(GAU)-2009-7-24] [REFERRED TO]
SUNITHA VENKATRAM AND ORS. VS. DIVYA RAYAPATI [LAWS(MAD)-2015-3-446] [REFERRED TO]
HER HIGHNESS SHANTADEVI PRATAPSINHRAO GAEKWAD VS. SAVJIBHAI H PATEL [LAWS(GJH)-1998-6-4] [REFERRED TO]
JHARKHAND STATE ELECTRICITY BOARD, VS. SUBHASH CHANDRA UPADHYAY, SON OF RAJESHWAR UPADHYAY [LAWS(JHAR)-2020-5-32] [REFERRED TO]
SANJAY KUMAR AGARWAL VS. STATE TAX OFFICER [LAWS(SC)-2023-10-91] [REFERRED TO]
RAMAKANTA SAHU VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-12-80] [REFERRED TO]
THE DIRECTOR, FRANCIS J. PALLAN & OTHERS VS. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS [LAWS(KER)-2018-1-429] [REFERRED TO]
RAMAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-4-82] [REFERRED TO]
STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER VS. SHIV NATH RAM [LAWS(PAT)-2013-7-5] [REFERRED TO]
RAKESH SARMA VS. STATE OF BIHAR [LAWS(PAT)-1996-5-50] [REFERRED TO]
SHIV KUMAR VS. UNION OF INDIA [LAWS(SC)-2019-10-45] [REFERRED TO]
SITARAM VS. TULARAM [LAWS(MPH)-1988-3-1] [REFERRED TO]
STATE OF U.P. VS. NASIM KHAN AND ORS. [LAWS(ALL)-2015-1-186] [REFERRED TO]
SANDHYA SINGH VS. STATE OF U.P. [LAWS(ALL)-2013-8-23] [REFERRED TO]
THE DIST. INSPECTOR OF SCHOOLS, KANPUR AND OTHERS VS. U.P. SECONDARY EDUCATION SERVICES COMMISSION [LAWS(ALL)-1989-12-67] [REFERRED TO]
RANA PRATAP SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1995-2-126] [REFERRED TO]
LALIT MOHAN SRIVASTAVA VS. DISTRICT JUDGE AND 11 ORS. [LAWS(ALL)-2007-2-288] [REFERRED TO]
MADHUSUDAN BEHERA VS. DISTRICT JUDGE [LAWS(ORI)-2009-3-113] [REFERRED TO]
KAMAL DHAWAN VS. STATE [LAWS(DLH)-1999-9-104] [REFERRED]
GILCO STEELS LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-7-6] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
AMAR KUMAR MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2009-10-5] [REFERRED TO]
MAMTA KUMARI WIFE OF SRI BIJAY KISHORE PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2010-3-270] [REFERRED TO]
KANTA PARIHAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-6-5] [REFERRED TO]
DESRAJ CHELA BABA HAZUR SINGH MAHARAJ VS. ASSOCIATION OF RADHASWAMI DERA BABA BAGGA SINGH AT TARAN [LAWS(RAJ)-2002-7-24] [REFERRED TO]
UDAY KAUSHISH VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2024-10-11] [REFERRED TO]
KAMLA KANT DUBE VS. M V UMANG [LAWS(BOM)-1999-12-65] [REFERRED TO]
HARYANA SHEET GLASS LTD VS. UNION OF INDIA [LAWS(GJH)-2010-4-172] [REFERRED TO]
FERRO ALLOYS CORPORATION LTD VS. UNION OF INDIA [LAWS(ORI)-1998-8-49] [REFERRED TO]
VINAY KUMAR KOHLI VS. UNION OF INDIA [LAWS(MPH)-2002-1-1] [REFERRED TO]
SANJAY MANMAL SANGHAVI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1989-7-11] [REFERRED TO]
MILIND VS. STATE OF MAHARASHTRA ALONGWITH INTERVENORS [LAWS(BOM)-1985-9-21] [REFERRED TO]
SRI BIJON MUKHERJEE VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-7-420] [REFERRED TO]
RAMPUR DISTILLERY AND CHEMICAL CO VS. STATE OF U P [LAWS(ALL)-2004-11-86] [REFERRED TO]
MOSLEMA BIBI VS. ALEYA BIBI [LAWS(CAL)-2015-3-52] [REFERRED TO]
SANJAY SOYA PRIVATE LIMITED VS. NARAYANI TRADING COMPANY [LAWS(BOM)-2021-3-133] [REFERRED TO]
STATE OF RAJASTHAN VS. RAMKISHAN ALIASSUFAN [LAWS(RAJ)-1980-12-10] [REFERRED TO]
MOHAMMAD YUNUS VS. URBAN IMPROVEMENT TRUST JODHPUR [LAWS(RAJ)-1999-6-7] [REFERRED]
STATE OF RAJASTHAN VS. BASANT PRAKASH [LAWS(RAJ)-1999-1-49] [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [LAWS(SC)-2011-5-36] [REFERRED TO]
AMIT VISHNUPRASAD GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2007-7-1] [REFERRED TO]
RANJEET SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2012-8-220] [REFERRED TO]
COCHIN COLLEGE VS. AJITH KUMAR K [LAWS(KER)-2014-9-87] [REFERRED TO]
TRILOKI NATH GUPTA VS. SEVENTH ADDL. DISTRICT JUDGE, KANPUR AND ANOTHER [LAWS(ALL)-1983-4-58] [REFERRED TO]
PHILIP JEYASINGH VS. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES CHIDAMBARANAR REGION TUTICORIN [LAWS(MAD)-1992-1-14] [REFERRED TO]
MOHASINIA VS. STATE OF TAMIL NADU [LAWS(MAD)-1993-8-38] [REFERRED TO]
N V S AGRO DERIVATIVES VS. COMMERCIAL TAX OFFICER CIRCLE I NI [LAWS(MAD)-2005-9-3] [REFERRED TO]
S. MANOHAR SINGH VS. S. ARIDAMAN SINGH DHILLON [LAWS(P&H)-2002-10-65] [REFERRED TO]
C GANGA VS. LAKSHMI AMMAL [LAWS(KER)-2008-3-30] [REFERRED TO]
GHANSHYAM VS. D S S S B [LAWS(DLH)-2007-11-58] [REFERRED TO]
STATE OF U P VS. RAMPUR DISTILLERY [LAWS(ALL)-2005-7-62] [REFERRED TO]
J K CONSTRUCTION ENGINEERS AND CONTRACTOR AND SRI S V RANGA REDDY VS. UNION OF INDIA UOI [LAWS(ALL)-2006-2-272] [REFERRED TO]
JITENDRA KUMAR BAJPAI VS. STATE OF UP [LAWS(ALL)-2009-11-25] [REFERRED TO]
FARHAT HUSSAIN AZAD VS. STATE OF U P [LAWS(ALL)-2004-12-80] [REFERRED TO]
LARSEN & TOUBRO LIMITED VS. EXPERION DEVELOPERS PVT. LTD [LAWS(DLH)-2019-12-3] [REFERRED TO]
SIMBHOLI SUGARS LTD VS. STATE OF U P [LAWS(ALL)-2010-4-132] [REFERRED TO]
SIMBHOLI SUGARS LTD VS. STATE OF U P [LAWS(ALL)-2010-4-132] [REFERRED TO]
SHOBHANA TRADERS PVT. LTD VS. EAST INDIA HOTELS LIMITED [LAWS(CAL)-1997-9-37] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
SHAW WALLACE AND COMPANY LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-1987-12-29] [REFERRED TO]
REGIONAL TRANSPORT AUTHORITY JODHPUR VS. SITA RAM [LAWS(RAJ)-1992-10-31] [REFERRED TO]
SUPRIYA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2019-8-222] [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. BANGALORE WATER SUPPLY AND SEWERAGE BOARD PENSIONERS ASSOCIATION [LAWS(KAR)-2012-1-10] [REFERRED TO]
G. KRISHNAMOORTHY VS. INSTITUTION OF MECHANICAL ENGINEERS (INDIA) AND ORS. [LAWS(MAD)-2016-1-184] [REFERRED TO]
THALAPATHI PARTHIBAN VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2013-7-389] [REFERRED]
GLOBAL WASTE RECYCLERS LTD VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2024-4-77] [REFERRED TO]
RAM SURAT MISHRA VS. STATE OF U P [LAWS(ALL)-2013-7-64] [REFERRED TO]
RAM SURAT MISHRA VS. STATE OF U P [LAWS(ALL)-2013-7-64] [REFERRED TO]
MAHADEO NATHUJI PATIL VS. SURJABAI KHUSALCHAND LAKKAD [LAWS(BOM)-1993-11-30] [REFERRED TO]
KRANTH SANGRAM PARISHATH VS. N JANARDHAN REDDY [LAWS(APH)-1992-9-67] [REFERRED TO]
VISHWANATH PRASAD AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-11-147] [REFERRED TO]
RUPAM SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-11-188] [REFERRED TO]
BIJON MUKHERJEE VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-7-57] [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. ASHOK KUMAR SHUKLA [LAWS(ALL)-2003-3-89] [REFERRED TO]
SARDA ENERGY AND MINERALS LTD VS. UNION OF INDIA [LAWS(DLH)-2011-1-366] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX, RANCHI VS. MANOJ KAPOOR [LAWS(JHAR)-2023-8-124] [REFERRED TO]
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD VS. RAMBHA DEVI [LAWS(SC)-2024-11-2] [REFERRED TO]
GOPAL AGARWAL VS. SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT [LAWS(TLNG)-2023-4-92] [REFERRED TO]
FUERST DAY LAWSON LIMITED VS. JINDAL EXPORT LIMITED [LAWS(SC)-2001-5-12] [REFERRED]
JAIRAM VS. STATE OF M P [LAWS(MPH)-2015-1-160] [REFERRED TO]
NARASIMHAN NAMBOODIRI VS. GANAPATHI NAMBOODIRI [LAWS(KER)-2011-1-254] [REFERRED TO]
NEW ERA SHIPPING LTD VS. M V P EXPRESS [LAWS(BOM)-2007-8-77] [REFERRED TO]
MAA VIND VASINI INDUSTRIES VS. PURVANCHAL VIDYUT VITRAN NIGAMLTD [LAWS(ALL)-2007-12-91] [REFERRED TO]
COMMITTEE OF MANAGEMENT OF CAPTAIN UMMED SINGH UCHCHATAR MADHYAMIK VIDYALAYA VS. DISTRICT INSPECTOR OF SCHOOLS MAINPURI [LAWS(ALL)-1989-12-16] [REFERRED TO]
VIMAL KISHORE BAJPAI VS. DISTRICT INSPECTOR OF SCHOOLS KANPUR [LAWS(ALL)-1989-12-52] [REFERRED TO]
JAI BALAJI INDUSTRIES LTD VS. UNION OF INDIA [LAWS(GAU)-2011-1-34] [REFERRED TO]
PALLAVA GRANITES INDUSTRIES INDIA P LTD VS. GOVT OF A P [LAWS(APH)-1996-11-19] [REFERRED TO]
CHARU AGRAWAL VS. MR ALOK KALIA [LAWS(DLH)-2023-3-250] [REFERRED TO]
UNION OF INDIA VS. DASHRATH DARVE SON OF RAKSHU DARVE [LAWS(JHAR)-2019-6-62] [REFERRED TO]
SHAJITHA VS. AKBAR [LAWS(KER)-2023-7-175] [REFERRED TO]
DIRECTOR, FRANCIS J. PALLAN & OTHERS VS. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS [LAWS(KER)-2018-1-656] [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [LAWS(SC)-2011-2-45] [REFERRED TO]
FIBRE BOARDS (P) LTD., BANGALORE VS. COMMISSIONER OF INCOME TAX, BANGALORE [LAWS(SC)-2015-8-20] [REFERRED TO]
Daulat Singh VS. Union of India [LAWS(MPH)-1993-7-25] [REFERRED TO]
RURAL ENTITLEMENT AND LEGAL SUPPORT CENTRE (REGD.), BHOPAL, BRANCH GWALIOR VS. STATE OF M.P. [LAWS(MPH)-2000-10-75] [REFERRED TO]
MUHAMMED SAJEED K VS. STATE OF KERALA [LAWS(KER)-1995-4-7] [REFERRED TO]
RANJANA VERMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2006-9-10] [REFERRED TO]
LOTIKA KHAJURIA VS. STATE OF J&K [LAWS(J&K)-2018-9-99] [REFERRED TO]
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY VS. SURENDRA SINGH AND ORS. [LAWS(ALL)-2015-4-264] [REFERRED TO]
CHHATTHU NARAIN VISHWAKARMA VS. STATE OF U.P. THROUGH SECY. REVENUE DEPT. AND ANOTHER [LAWS(ALL)-2011-9-509] [REFERRED TO]
CANTONMENT BOARD VS. DISTRICT JUDGE (INCHARGE) [LAWS(ALL)-2006-4-324] [REFERRED TO]
KURAPATI BANGARAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-6-192] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RAVINDER KUMAR JAIN [LAWS(SC)-2023-5-83] [REFERRED TO]
Maqbul Ansari VS. State of Jharkhand [LAWS(JHAR)-2012-5-161] [REFERRED TO]
THE MANAGER, A.M HIGHER SECONDARY SCHOOL, VENGOOR, MALAPPURAM DISTRICT VS. THE STATE OF KERALA [LAWS(KER)-2017-10-273] [REFERRED TO]
ANIMAL WELFARE BOARD OF INDIA VS. OMBUDSMAN FOR LOCAL SELF [LAWS(KER)-2006-3-29] [REFERRED TO]
S.MURUKESAN VS. R.GUNASEELAN [LAWS(MAD)-2019-3-283] [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY VS. STATE OF ORISSA [LAWS(ORI)-1979-9-7] [REFERRED TO]
ASHOK LEYLAND LTD VS. PRESIDING OFFICER LABOUR COURT COIMBATORE [LAWS(MAD)-1987-12-15] [REFERRED TO]
PRABHAT KUMAR PAUL VS. SHREE LAKSHMI JANARDAN THAKUR [LAWS(CAL)-2007-10-7] [REFERRED TO]
STATE OF U.P. VS. RAKESH KUMAR [LAWS(ALL)-2010-12-102] [REFERRED TO]
JANGALI PASI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-4-100] [REFERRED TO]
SAMATHA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1995-4-20] [REFERRED TO]
KRISHNA MADHAORAO GHATATE VS. UNION OF INDIA [LAWS(BOM)-1975-10-13] [REFERRED TO]
RAM KUMAR VS. STATE OF U P [LAWS(ALL)-2005-9-62] [REFERRED TO]
RAMJEET BIND AND JAGDISH BIND BOTH SONS VS. STATE OF U P [LAWS(ALL)-2006-1-125] [REFERRED TO]
FAUJDAR VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2006-1-244] [REFERRED TO]
RAMJEET BIND VS. STATE OF U P [LAWS(ALL)-2006-2-39] [REFERRED TO]
SHIV KUMAR VS. COLLECTOR [LAWS(ALL)-2004-11-11] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. P GAUTAM KUMAR [LAWS(APH)-2012-8-80] [REFERRED TO]
WEE AAR CONSTRUCTIVE BUILDERS VS. SIMPLEX CONCRETE PILES INDIA LTD [LAWS(DLH)-2010-2-376] [REFERRED TO]
T. MURALIDHAR RAO AND ANOTHER VS. THE STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE (UC II), HYDERABAD REP. BY ITS SECRETARY AND ANOTHER [LAWS(APH)-2017-2-22] [REFERRED TO]