Cited Judgements :-

RUKHIBEN VS. KIRITKUMAR KANTILAL PATEL [LAWS(GJH)-1997-9-19] [FOLLOWED]
LAKSHMAN VS. JAYASHREE AND OTHERS [LAWS(KAR)-2017-12-78] [REFERRED TO]
MALTIBAI VS. SUBHASHCHANDRA [LAWS(MPH)-2001-11-43] [REFERRED TO]
NISHAN SINGH VS. BHARAT INDUSTRY WORKS [LAWS(P&H)-1998-2-147] [REFERRED TO]
K RAJENDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-8-179] [REFERRED TO]
ADARSH P. JAUHAR VS. GULSHAN JAIN AND OTHERS [LAWS(P&H)-2014-1-541] [REFERRED TO]
STATE OF HARYANA THROUGH DEPUTY COMMISSIONER, YAMUNA NAGAR VS. MURTI MARI GUGA PEER MANDIR AND OTHERS [LAWS(P&H)-2019-5-473] [REFERRED TO]
V.RAKESHAK VS. SURJEET SINGH BHURJI [LAWS(HPH)-1998-3-18] [REFERRED TO]
TEK CHAND AND ORS. VS. DELHI DEVELOPMENT AUTHORITY AND ORS. [LAWS(DLH)-2015-10-295] [REFERRED TO]
VASSUDEV NENE VS. DATTATRAYA RAGHUNATH JOG [LAWS(BOM)-1999-3-93] [REFERRED TO]
VYANKAATI RAGHOBAJI PARBAT VS. VARSHA VINOD DESHPANDE [LAWS(BOM)-2004-10-18] [REFERRED TO]
N.P.VIJAYARAGHAVAN VS. AYACHANDRAN [LAWS(KER)-2024-1-3] [REFERRED TO]
PUSHPADASAN VS. SHEELA JERALD [LAWS(KER)-2014-10-173] [REFERRED TO]
M/S. ASHWATHA DEVELOPERS VS. SHREE VARDHAMAN STANAKVASI JAIN [LAWS(BOM)-2016-3-7] [REFERRED TO]
SRI DURGA KALA MANDIR VS. S. PULLA RAO [LAWS(APH)-2014-10-128] [REFERRED TO]
HAR BHAGWAN BATRA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1996-1-102] [REFERRED]
NORTH DELHI MUNICIPAL CORPORTATION VS. AMRIT MEHTA & ORS. [LAWS(DLH)-2016-9-41] [REFERRED TO]
M. RAMAMOORTHY AND ORS. VS. R. THIRUNAVUKKARASU [LAWS(MAD)-2015-7-17] [REFERRED TO]
YOUSAF MASIH VS. J S YUHANNA [LAWS(P&H)-2010-3-270] [REFERRED]
HANUMAN RAM VS. ANADA RAM [LAWS(RAJ)-2006-5-364] [REFERRED TO]
GOVINDASWAMY PILLAI VS. MARUDAN [LAWS(MAD)-1998-4-168] [REFERRED TO]
ARULMIGHU AMMACHI AYYANAR MANDU KOIL SENNAGARAMPATTI VILLAGE VS. ALAGU KARUPPANNAN AMBALAM [LAWS(MAD)-1995-2-74] [REFERRED TO]
JASWANT SINGH VS. CHIEF MUNICIPAL OFFICER [LAWS(MPH)-2000-11-18] [REFERRED TO]
SARDARA SINGH VS. KASHMIR CHAND [LAWS(HPH)-2024-6-27] [REFERRED TO]
MAL SINGH VS. DES RAJ AND OTHERS [LAWS(P&H)-2017-4-171] [REFERRED TO]
BHAJAN SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-2-33] [REFERRED TO]
BOMBAY ENVIRONMENTAL ACTION GROUP VS. A R BHARATI DEPUTY CONSERVATOR OF FOREST [LAWS(BOM)-2003-9-42] [REFERRED TO]
BANI KANTA MEDHI VS. HIMADRI KISHORE DAS [LAWS(GAU)-2017-2-30] [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. INDAMER COMPANY PVT LTD [LAWS(BOM)-2008-7-236] [REFERRED TO]
ASHWATHA DEVELOPERS AND ORS VS. VARDHAMAN STANAKVASI JAIN AND ORS [LAWS(BOM)-2016-3-219] [REFERRED]
JAGDISH PRASAD AND ORS. VS. DELHI DEVELOPMENT AUTHORITY AND ORS. [LAWS(DLH)-2007-3-222] [REFERRED TO]
REKHA GHOSH VS. CHANCHAL SINHA ROY [LAWS(CAL)-2000-2-29] [REFERRED TO]
VIJAY SPORTS CLUB VS. VIJAY SPORTS CLUB [LAWS(CAL)-2021-2-33] [REFERRED TO]
GOVINDASAMY VS. MUNUSAMY [LAWS(MAD)-2017-7-206] [REFERRED TO]
RAGHUNATHDAS VAISHNAV VS. MUNICIPAL BOARD, NATHDWARA [LAWS(RAJ)-2019-5-26] [REFERRED TO]
DUNGAR DASS AND ORS. VS. MUNICIPAL COUNCIL AND ORS. [LAWS(P&H)-2008-2-338] [REFERRED TO]
KOLLURU SUDHAKAR RAO VS. POLINENI NAGABHUSHANAM [LAWS(APH)-2022-4-7] [REFERRED TO]
RAJIV GANDHI NAGAR RAHIVASI WELFARE SOCIETY VS. MHADA [LAWS(BOM)-2003-9-41] [REFERRED TO]
RAHIMBHAI AHEMADBHAI LEHARI VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-2023-4-2435] [REFERRED TO]
VIDYAWATI GUPTA VS. BHAKTI HARI NAYAK [LAWS(CAL)-2004-4-24] [REFERRED TO]
M/S. B.D. AGARWAL & CO. & ANR. VS. NARYAN PRASAD BHOTICA & ANR. [LAWS(CAL)-2015-8-108] [REFERRED TO]
RAMACHANDIRAN VS. SARASWATHY [LAWS(MAD)-2014-12-308] [REFERRED TO]
GURCHARAN SINGH VS. PUNJAB MANDI BOARD [LAWS(P&H)-1998-7-72] [REFERRED]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-1997-7-184] [REFERRED TO]
GANESHI AND OTHERS VS. BEDI RAM AND OTHERS [LAWS(P&H)-1996-4-153] [REFERRED]
S MARIMUTHU VS. G KUMARASWAMY [LAWS(MAD)-1996-4-104] [REFERRED TO]
S MARIMUTHU VS. G KUMARASWAMY [LAWS(MAD)-1996-4-104] [REFERRED TO]
MUNIAMMAL VS. MUTHU GOUNDER DIED [LAWS(MAD)-2003-2-55] [REFERRED TO]
RAMUBHAI DAHYABHAI RATHOD VS. SURAT MUNICIPAL CORPORATION [LAWS(GJH)-2000-2-1] [REFERRED]
JIT SINGH VS. SARDARA SINGH [LAWS(P&H)-2000-7-140] [REFERRED TO]
SAHEED SPORTING CLUB AND ANR. VS. KALYAN RAY CHOUDHURY [LAWS(ORI)-2008-8-135] [REFERRED TO]
KRISHAN CHAND VS. AMAR NATH & OTHERS. [LAWS(HPH)-2016-6-73] [REFERRED TO]
STANDARD CHARTERED BANK VS. ANDHRA BANK FINANCIAL SERVICES LTD [LAWS(BOM)-1997-9-116] [REFERRED TO (PARA 11). 2.]
GRAM PANCHAYAT, MUNDLIYAN, TEHSIL TOHANA VS. BAWRIA [LAWS(P&H)-1996-5-127] [REFERRED TO]
NIRBHAY SINGH BRAR VS. JAGDEEP SINGH DHINDSA [LAWS(P&H)-2022-7-145] [REFERRED TO]
B M Devarajapa VS. Sri. Marappa S/o. late Lakshmaiah [LAWS(KAR)-2011-12-138] [REFERRED TO]
AMIT DIXIT VS. SMT. SADHANA SINGH AND OTHERS [LAWS(MPH)-2015-9-78] [REFERRED TO]
JIYA LAL VS. MUNI LAL [LAWS(P&H)-2000-4-99] [REFERRED TO]
CHAND SINGH VS. GANGADHAR [LAWS(P&H)-2005-11-8] [REFERRED TO]
MOHAMMED SULEMAN S/O SHRI CHAND MOHAMMED VS. MUNCIPAL BOARD, SALUMBER [LAWS(RAJ)-2017-8-108] [REFERRED TO]
SHYONATH AND ORS. VS. RAJASTHAN BOARD OF REVENUE AJMER AND ORS. [LAWS(RAJ)-2015-5-90] [REFERRED TO]
DURAIKANNU VS. SANKAR [LAWS(MAD)-2018-1-266] [REFERRED TO]
MUNUSAMY GOUNDER VS. SADASIVAM [LAWS(MAD)-2005-1-16] [REFERRED TO]
ANUPAM REKADI CABIN ASSOCIATION VS. JAMNAGAR MUNICIPAL CORPORATION [LAWS(GJH)-1994-12-25] [REFERRED]
GUR DAI VS. ARJAN SINGH [LAWS(P&H)-1996-9-63] [REFERRED TO]
BABAJAN MOHAMMED IBRAHIM VS. MUNICIPAL CORPORATION CORPORATION OF GREATER BOMBAY [LAWS(BOM)-2003-5-15] [REFERRED TO]
MANOJ A S DHARGALKAR ALIAS KULKARNI VS. TARAMATI HARICHANDRA SALGAONKAR [LAWS(BOM)-2000-4-38] [REFERRED TO]
DAU RAM VS. HIFJUL JAMIL (DIED) [LAWS(CHH)-2020-12-13] [REFERRED TO]
MOHINI AND ORS. VS. B. THIMMAPPA AND ORS. [LAWS(KER)-2015-8-137] [REFERRED TO]
MUHAMMAD ISMAYIL VS. SAIBINISHA NELPURAKUNNI VEEDU [LAWS(KER)-2017-8-173] [REFERRED TO]
PREMWATI VS. DDA [LAWS(DLH)-2011-3-104] [REFERRED TO]
NAMGYAL INSTITUTE FOR RESEARCH ON LADAKHI ART AND CULTURE AND ANR. VS. TURNER MORRISON LTD. [LAWS(DLH)-2010-1-380] [REFERRED TO]
ASHU SONKAR VS. VTH ADDITIONAL DISTRICT JUDGE KANPUR [LAWS(ALL)-1999-9-240] [REFERRED TO]
ANIL SHARMA VS. CHAUDHARY RAVINDER KUMAR [LAWS(DLH)-2017-2-78] [REFERRED TO]
SHANTI BAI VS. NARBADA AND OTHERS [LAWS(ALL)-2019-7-26] [REFERRED TO]
MUKHTIAR SINGH VS. BUA DITTA [LAWS(P&H)-2017-4-62] [REFERRED TO]
PARMINDER KAUR VS. AMARJIT KAUR [LAWS(P&H)-2018-7-108] [REFERRED TO]
BANSIDHAR MURUDI VS. STATE OF ORISSA [LAWS(ORI)-2008-5-45] [REFERRED TO]
S ASHOKAN VS. STATE [LAWS(MAD)-2015-4-199] [REFERRED TO]
HARNIV SANDHU VS. SANDEEP SINGH SANDHU [LAWS(P&H)-1998-7-91] [REFERRED TO]
SUKHWANT SINGH VS. DIVISIONAL FOREST OFFICER [LAWS(P&H)-2009-4-130] [REFERRED TO]
MUNICIPALITY GHARAUNDA VS. TARA CHAND AND ORS [LAWS(P&H)-2010-3-278] [REFERRED]
SHAMIM MULLA N MULLA VS. HUSSEINBHAI ALIAS MITHUBHAI [LAWS(BOM)-1998-8-4] [REFERRED TO]
SURINDER KAUR VS. AMARJIT KAUR [LAWS(P&H)-2001-4-60] [REFERRED TO]
SATYA PAL HANDA S/O SH. BRIJ LAL HANDA, CHANDIGARH VS. KANTA HANDA W/O LATE SH. SURAJ PARKASH HANDA AND OTHERS [LAWS(P&H)-2012-9-122] [REFERRED TO]
MUKTIPADA SARKAR VS. H K MALLICK and CO [LAWS(CAL)-2003-9-61] [REFERRED TO]
SMT. INDU VS. SHRI. SRI KISHAN & ANR. [LAWS(DLH)-2016-10-16] [REFERRED TO]
MAYA JETHANANDA DARYANI VS. AVTAR MOHAN SINGH [LAWS(DLH)-2003-11-132] [REFERRED TO]
C BHASKAR VS. STATE OF KARNATAKA [LAWS(KAR)-1994-12-33] [DISTINGUISHED]
MIRZA MOHAMMED YOUSUF BAIG VS. DECCAN ENTERPRISES BANGALORE [LAWS(KAR)-1996-2-2] [FOLLOWED ON]
M.C. SMITHA VS. G. SRINIVAS [LAWS(KAR)-2015-7-198] [REFERRED TO]
U MALLANNA GOWDA VS. STATE OF KARNATAKA; PRINCIPLE SECRETARY REVENUE DEPARTMENT [LAWS(KAR)-2015-7-441] [REFERRED]
SHARMA CONSTRUCTION COMPANY VS. RAMDAS GOVINDA WAGDE [LAWS(BOM)-2019-10-119] [REFERRED TO]
ARJUN DASHRAT BHADE VS. KALABAI KASHINATH KOTHIMBIRE AND ORS. [LAWS(BOM)-2020-5-134] [REFERRED TO]
QUTUBDDIN SHAIKH VS. NANDANVAN CO-OPERATIVE HOUSING [LAWS(BOM)-2021-1-177] [REFERRED TO]
TONGONAGAON TEA CO. LTD. VS. UTTAM DAS [LAWS(GAU)-2020-3-164] [REFERRED TO]
ABHA TYAGI VS. UNION OF INDIA [LAWS(DLH)-2010-11-126] [REFERRED TO]
DANABHAI RAMBHAI VADHER VS. KARSHANBHAI RAMBHAI VADHER [LAWS(GJH)-2021-10-1482] [REFERRED TO]
SARASWATI KUNJ VS. L N GADODIA [LAWS(DLH)-2008-11-6] [REFERRED TO]
ATHARWA BUILDERS AND DEVELOPERS VS. GRAMODYOGIK SHIKSHAN MANDAL [LAWS(BOM)-2010-4-203] [REFERRED TO]
KANHAIYA SINGH SHAKYA VS. LAKSHMI BAI [LAWS(MPH)-2022-9-63] [REFERRED TO]
WOODLANDS ESTATE APARTMENT OWNERS ASSOCIATION JAGA VS. E S SABUKUTTAN [LAWS(KER)-2017-6-210] [REFERRED TO]
MAGAN VS. RAMJI [LAWS(RAJ)-2023-9-196] [REFERRED TO]
SMT. CHANDRA KUMARI VS. THE STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-1999-9-89] [REFERRED TO]
TEJ KAUR VS. SARWAN SINGH [LAWS(P&H)-2000-5-129] [REFERRED TO]
AMARJIT KAUR VS. JASBIR SINGH [LAWS(P&H)-2018-9-105] [REFERRED TO]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-1998-7-77] [REFERRED]
SINGARAVELU MUDALIAR VS. LAKSHMI AMMAL [LAWS(MAD)-1997-4-27] [REFERRED TO]
MADHO PARSHAD VS. RAM KISHAN [LAWS(DLH)-2001-7-44] [REFERRED 4.]
AMIT CHAUHAN VS. SAMLESH AND ORS. [LAWS(ALL)-2015-12-213] [REFERRED TO]
RAM NARESH VS. BACHCHI SINGH AND ORS. [LAWS(ALL)-2015-12-259] [REFERRED TO]
SHAW WALLACE and CO LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-1-30] [REFERRED TO]
CENTRAL MODEL SCHOOL VS. GOJER BROTHERS PRIVATE LIMITED [LAWS(CAL)-2001-4-18] [REFERRED TO]
SUVOMOY CHATTERJEE VS. ARUNOY CHATTERJEE [LAWS(CAL)-2019-8-37] [REFERRED TO]
GURU RAVIDAS JAINTI SAMAROH SAMITI (REGD ) VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-11-133] [REFERRED TO]
SMT. URMIL GUPTA VS. COMMISSIONER [LAWS(HPH)-2017-7-51] [REFERRED TO]
SONAM CHOMDAN & ANOTHER VS. RANJIT SINGH [LAWS(HPH)-2017-8-52] [REFERRED TO]
SARWAN DASS VS. SALAM JEET [LAWS(HPH)-2002-10-1] [REFERRED TO]
K KARUPPANNA GOUNDER VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-3-187] [REFERRED TO]
KAMALAMMAL VS. INDIRANI AMMAL [LAWS(MAD)-1998-4-151] [REFERRED TO]
JAGJITSINGH BHAGSINGH ARORA VS. VIBHABEN RAJPAL TYAGI [LAWS(GJH)-2012-7-364] [REFERRED TO]
RAVI SONKAR & ORS. VS. STATE & ORS. [LAWS(MPH)-2002-4-124] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. KISHANCHAND RAMCHAND CO [LAWS(GJH)-1995-4-10] [RELIED ON]
RARANDHIMANGALAM PANCHAYAT REP BY ITS PRESIDENT VS. THIAGARAJAN S/O KRIISHNAMOORTHY [LAWS(MAD)-2009-11-693] [REFERRED]
Gajendra Singh s/o Ramsingh VS. Mansingh [LAWS(MPH)-1999-12-49] [REFERRED TO]
DAMYANTI TOMER VS. MUNICIPAL CORPORATION, KARNAL [LAWS(P&H)-2015-9-643] [REFERRED]
RAJASTHAN BOARD OF REVENUE AJMER & ORS. VS. SHYONATH & ANR. [LAWS(RAJ)-2015-5-351] [REFERRED TO]
MOHAMMED VS. UNNI [LAWS(KER)-1999-1-42] [REFERRED TO]
GUARDIAN ANGEL ENGLISH MEDIUM H S VS. ST GEORGE YACOBAYA SYRIAN CHURCH [LAWS(KER)-2000-5-23] [REFERRED TO]
BHAGAT RAM VS. STATE OF H.P. [LAWS(HPH)-2023-9-56] [REFERRED TO]
ESAB INDIA LIMITED VS. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA [LAWS(CAL)-2007-6-71] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BIRENDER SINGH AND ANOTHER [LAWS(DLH)-2016-10-108] [REFERRED TO]
HANUWANT SINGH SINCE DECEASED NOW REPRESENTED THROUGH LRS VS. UNION OF INDIA & ORS. [LAWS(DLH)-2017-9-162] [REFERRED TO]
TILAK RAJ AGGARWAL AND ANR. VS. DDA AND ORS. [LAWS(DLH)-2009-1-266] [REFERRED TO]
SEVA KAUR VS. JOGENDRA KAUR [LAWS(CHH)-2019-1-64] [REFERRED TO]
SOPAN MARUTI THOPTE VS. PUNE MUNICIPAL CORPORATION [LAWS(BOM)-1996-2-32] [REFERRED TO]
VARINDER KUMAR AND ORS. VS. JAGDISH SINGLA AND ORS. [LAWS(P&H)-2002-8-105] [REFERRED TO]