Cited Judgements :-

SUDAMA RAI SON OF LATE RAM ASHISH RAI VS. STATE OF BIHAR [LAWS(PAT)-2013-5-56] [REFERRED TO]
ATAL BIHARI SINGH VS. STATE OF BIHAR [LAWS(PAT)-2013-11-8] [REFERRED TO]
JODHAN VS. STATE OF M P [LAWS(SC)-2015-4-7] [REFERRED TO]
SUBASH TAREI VS. STATE OF ODISHA [LAWS(ORI)-2023-7-43] [REFERRED TO]
HARENDRA RAI VS. STATE OF BIHAR [LAWS(PAT)-2003-8-124] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-273] [REFERRED TO]
RAJESH VS. STATE [LAWS(DLH)-2025-2-2] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALDEV SINGH SON OF THUNDU RAM [LAWS(HPH)-2013-1-101] [REFERRED]
IMRAN VS. STATE [LAWS(DLH)-2012-10-322] [REFERRED TO]
MUNNU VS. STATE OF U P [LAWS(ALL)-2008-10-59] [REFERRED TO]
PADALA RAMU AND OTHERS VS. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD [LAWS(APH)-2018-2-18] [REFERRED TO]
ROOP KISHORE @ BOBBY VS. STATE [LAWS(DLH)-2017-8-80] [REFERRED TO]
SHUKH DEV AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-312] [REFERRED TO]
RAM JAG VS. STATE OF U P [LAWS(ALL)-2017-9-292] [REFERRED TO]
UJJA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-8-150] [REFERRED TO]
SURJEET KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-1-375] [REFERRED TO]
NAQUI HAIDER @ ROSHAN VS. STATE OF BIHAR [LAWS(PAT)-2017-11-3] [REFERRED TO]
BOXING RAI @ RAMAKANT RAI, SON OF LATE RAM DEVAN RAI VS. STATE OF BIHAR [LAWS(PAT)-2017-10-71] [REFERRED TO]
PANCHOLA VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-1977-2-28] [REFERRED TO]
AIZAZ VS. STATE OF U P [LAWS(SC)-2008-8-87] [REFERRED TO]
HAREKRUSHNA NAIK VS. STATE OF ORISSA [LAWS(ORI)-2022-9-44] [REFERRED TO]
MANIVASAGAM VS. STATE [LAWS(MAD)-2020-12-274] [REFERRED TO]
SUDHEER VS. STATE OF KERALA [LAWS(KER)-2014-4-51] [REFERRED TO]
VED YADAV VS. STATE [LAWS(DLH)-2022-10-170] [REFERRED TO]
SANJAY KUMAR SON OF SHRI KISHAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-15] [REFERRED TO]
RAM BAKSHA PATEL VS. STATE OF M.P. [LAWS(MPH)-2018-5-147] [REFERRED TO]
BAHADUR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-434] [REFERRED TO]
SATYA DEO VS. STATE OF U.P. [LAWS(ALL)-2014-4-9] [REFERRED TO]
STATE VS. SIDDARTH VASHISTH alias MANU SHARMA [LAWS(DLH)-2001-3-113] [RELIED ]
YAAD ILAHI VS. STATE [LAWS(DLH)-2004-9-29] [REFERRED TO]
STATE OF GOA VS. ROSARIO FERRAO [LAWS(BOM)-2022-10-84] [REFERRED TO]
SIMRAN @ MEENA KHAN VS. STATE [LAWS(DLH)-2016-5-146] [REFERRED TO]
DHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-3-98] [REFERRED TO]
PRITAM AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2021-3-4] [REFERRED TO]
MUNNI LAL VS. STATE OF U.P. [LAWS(ALL)-2020-4-83] [REFERRED TO]
LALLAN @ GAYA RATAN YADAV AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-4-120] [REFERRED TO]
UGGAN VS. STATE OF U P [LAWS(ALL)-2017-8-449] [REFERRED TO]
SHYAMA DEVI VS. STATE OF U P [LAWS(ALL)-2017-9-299] [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [LAWS(SC)-2010-9-91] [REFERRED TO]
DEEPAK VERMA VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2011-10-1] [REFERRED TO]
PARASA RAJA MANIKYALA RAO VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2003-10-64] [REFERRED TO]
SUNIL PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2017-5-64] [REFERRED TO]
GIRDHARI YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-2-120] [REFERRED TO]
DHARMDEV KUMAR, SON OF RAMVILAS MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2017-11-158] [REFERRED TO]
RAJA MISHRA ALIAS RAJA RAM MISHRA VS. STATE OF BIHAR [LAWS(PAT)-2014-5-48] [REFERRED TO]
RAM KISHORE TIWARI, SON OF LATE LAXMI TIWARI VS. STATE OF BIHAR [LAWS(PAT)-2018-5-101] [REFERRED TO]
NAKHIA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-10] [REFERRED TO]
MALKIAT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-2-543] [REFERRED TO]
BHANWAR LAL @ BHOORA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-305] [REFERRED TO]
SHAHJAHAN SEIKH VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-8-33] [REFERRED TO]
DEBA DEBARANJAN MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-1993-2-30] [REFERRED TO]
PRAMOD S/O MIHILAL KORI VS. STATE OF M P [LAWS(MPH)-2018-2-319] [REFERRED TO]
RAMSIYA S/O BHAGIRATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-126] [REFERRED TO]
LAL MANI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-5-83] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
RAMESHWAR VS. STATE OF C.G. [LAWS(CHH)-2012-9-57] [REFERRED TO]
LILARAM VS. STATE OF M.P. [LAWS(CHH)-2012-4-77] [REFERRED TO]
MOHAN S\O SURYABHAN CHANDAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-3-81] [REFERRED TO]
RAM RAI, S/O LATE PARDEEP RAI VS. STATE OF BIHAR [LAWS(PAT)-2018-1-104] [REFERRED TO]
SHYAMA PANASPUTIA VS. STATE OF ORISSA [LAWS(ORI)-2022-9-3] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
GANPATBHAI MAHIJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-11-69] [REFERRED TO]
RAJPUT ANIL RAMSINH VS. STATE OF GUJARAT [LAWS(GJH)-1991-4-3] [REFERRED TO]
MANI SHANKAR VS. STATE NCT OF DELHI [LAWS(DLH)-2022-10-30] [REFERRED TO]
NAEEM KHAN @ GUDDU VS. STATE [LAWS(DLH)-2013-10-266] [REFERRED TO]
JAGDAMBA VS. STATE OF U P [LAWS(ALL)-2021-5-28] [REFERRED TO]
SIDH NATH SINGH AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-300] [REFERRED TO]
RAM MILAN AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-265] [REFERRED TO]
SHYAMOO @ PAPPU VS. STATE OF U P [LAWS(ALL)-2018-1-331] [REFERRED TO]
CHANDRA PRAKASH @ PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2017-10-318] [REFERRED TO]
JAI PAL SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-270] [REFERRED TO]
RAJU & OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-272] [REFERRED]
RANJEET DAS, SON OF BABULAL DAS VS. STATE OF BIHAR [LAWS(PAT)-2017-9-115] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
PINTOO @ LAKHAN SINGH & ANOTHER VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-105] [REFERRED TO]
SAGAN VS. STATE OF M P [LAWS(MPH)-2018-6-56] [REFERRED TO]
VEER BAHADUR SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-3-214] [REFERRED TO]
BIRSHA MURAH VS. STATE OF ASSAM [LAWS(GAU)-2024-4-36] [REFERRED TO]
YOGESH S/O NATTHUSINGH UIKE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-42] [REFERRED TO]
MOHD NADIM VS. STATE [LAWS(DLH)-2018-4-439] [REFERRED TO]
VEERPAL VS. STATE NCT OF DELHI [LAWS(DLH)-2020-9-121] [REFERRED TO]
NAGESH CHANAVIRGONDA PATIL AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-2-293] [REFERRED TO]
YUNUS VS. STATE OF U. P. [LAWS(ALL)-2022-12-81] [REFERRED TO]
HARENDERA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-10-238] [REFERRED TO]
DHRUV RAJ RAI VS. STATE OF U P [LAWS(ALL)-2019-9-89] [REFERRED TO]
DAL BAHADUR SINGH @ CHHOTU VS. STATE OF U P [LAWS(ALL)-2017-8-380] [REFERRED TO]
VISHRAM VS. STATE OF U P [LAWS(ALL)-2017-8-429] [REFERRED TO]
JHAPTI AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-270] [REFERRED TO]
MANOJ KUMAR VS. STATE OF U.P. [LAWS(ALL)-2017-5-162] [REFERRED TO]
KADTI RAMA VS. STATE OF M.P. [LAWS(CHH)-2012-8-64] [REFERRED TO]
VIKKI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2017-8-119] [REFERRED TO]
PRAKASH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2006-12-41] [REFERRED TO]
SUNDER SINGH VS. STATE [LAWS(DLH)-2023-4-107] [REFERRED TO]
KAZIMAN GURUNG, S/O LATE LALL BAHADUR GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2017-7-12] [REFERRED TO]
VAMAN RAO S/O SHANKAR RAO KANATHE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-79] [REFERRED TO]
GUBRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-74] [REFERRED TO]
SAAVAN SON OF SHIVLAL SATNAMI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2016-3-60] [REFERRED]
ROHIT @ MONA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2016-8-489] [REFERRED]
JAGAN NATH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-10-319] [REFERRED TO]
SHIV NAYAK VS. STATE OF U P [LAWS(ALL)-2017-6-73] [REFERRED TO]
MOHD SHAMIM GHOSI & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-471] [REFERRED TO]
HAIDER ALI VS. STATE OF U P [LAWS(ALL)-2017-8-466] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
DHANTOO VS. STATE OF U P [LAWS(ALL)-2017-9-239] [REFERRED TO]
SHEO MOHAN VS. STATE OF U P [LAWS(ALL)-2017-9-275] [REFERRED TO]
KANHAIYA LAL AND AN OTHER VS. STATE OF U P [LAWS(ALL)-2018-1-347] [REFERRED TO]
RAM NATH SINGH AND (4) ORS VS. STATE OF U P [LAWS(ALL)-2018-1-349] [REFERRED TO]
VIJAI BAHADUR AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-317] [REFERRED TO]
AYODHYA PRASAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-12-244] [REFERRED TO]
RAM KUNWAR @ RATAN LAL VS. STATE [LAWS(RAJ)-2017-8-4] [REFERRED TO]
CHANDESHWAR SAH VS. STATE OF BIHAR [LAWS(PAT)-2018-1-158] [REFERRED TO]
CHANDAN KUMAR YADAV @ CHANDAN YADAV SON OF SUBODH YADAV VS. THE STATE OF BIHAR [LAWS(PAT)-2017-3-177] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
MADAN SAHNI VS. THE STATE OF BIHAR [LAWS(PAT)-2018-3-60] [REFERRED TO]
VALABHAI GHELABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-218] [REFERRED TO]
VINAYAK RAMBHAU WAGHMARE AND RAMESH VISHWANATH JADHAV AND MAHADEV VITHAL KAWADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1985-8-4] [REFERRED TO]
JASWANTBHAI CHATURBHAI NAI & ORS. VS. STATE OF GUJRAT & ANR. [LAWS(BOM)-2017-5-79] [REFERRED TO]
RAKSHPAL VS. STATE OF U.P. [LAWS(ALL)-2025-2-32] [REFERRED TO]
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS VS. STATE OF U P [LAWS(ALL)-2017-8-467] [REFERRED TO]
AZAD VS. STATE OF U P [LAWS(ALL)-2017-8-492] [REFERRED TO]
AVADESH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-244] [REFERRED TO]
HARI BANSH TIWARI VS. STATE OF U P [LAWS(ALL)-2017-9-301] [REFERRED TO]
BOPPANA BEERAIAH VS. STATE [LAWS(APH)-2016-5-5] [REFERRED TO]
IN REFERENCE (SUO MOTO) VS. YOGESH NATH [LAWS(MPH)-2021-9-86] [REFERRED TO]
VIJAY SINGH AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2018-6-267] [REFERRED TO]
DEO NARAIN MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2014-1-11] [REFERRED TO]
BHAGAWAN BAG VS. STATE OF ODISHA [LAWS(ORI)-2022-7-45] [REFERRED TO]
AKRURA BAG VS. STATE OF ORISSA [LAWS(ORI)-2022-9-144] [REFERRED TO]
GANGA SINGH RAJPUT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-70] [REFERRED TO]
MALLIKARJUN VS. STATE OF KARNATAKA [LAWS(KAR)-2022-7-672] [REFERRED TO]
THE STATE OF A.P. VS. ADDASARI TRINADHA AND ORS. [LAWS(APH)-2020-5-65] [REFERRED TO]
ALLA SATYANARAYANA, VIJAYAWADA VS. THE STATE OF A.P. [LAWS(APH)-2017-11-100] [REFERRED TO]
RAJDEO PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-10-227] [REFERRED TO]
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-263] [REFERRED TO]
JHINKAN @ RAM LAKHAN VS. STATE [LAWS(ALL)-2018-1-679] [REFERRED TO]
NACHAU SINGH VS. STATE OF U P [LAWS(ALL)-2017-9-305] [REFERRED TO]
VINOD VS. STATE OF U. P. [LAWS(ALL)-2023-7-97] [REFERRED TO]
VINOD VS. STATE OF U. P. [LAWS(ALL)-2023-7-97] [REFERRED TO]