Referred Judgements :-

TRISUNS CHEMICAL INDUSTRY V. RAJESH AGARWAL [REFERRED TO]
MAHADEO PRASAD VS. STATE OF WEST BENGAL [REFERRED TO]
JASWANTRAI MANILAL AKHANEY VS. STATE OF BOMBAY [REFERRED TO]
HARI PRASAD CHAMARIA VS. BISHUN KUMAR SUREKHA [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
G V RAO VS. L H V PRASAD [REFERRED TO]

Cited Judgements :-

SAYAD MOHAMMED MASOOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-136] [REFERRED TO]
SHYAM LAL NEGI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-7-128] [REFERRED TO]
SH. MANOHAR LAL VS. STATE OF H.P [LAWS(HPH)-2017-7-42] [REFERRED TO]
NARESHBHAI KESHAVLAL CHOKSI AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-115] [REFERRED TO]
PRADYOTKUMAR NATWARBHAI VASAIYA & 3 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2018-2-100] [REFERRED TO]
AJAY FOTEDAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2005-7-7] [REFERRED TO]
KHURSHEED AHMAD CHOHAN VS. UT OF JK [LAWS(J&K)-2023-9-36] [REFERRED TO]
RAVI KUMAR VS. STATE OF J&K [LAWS(J&K)-2018-9-28] [REFERRED TO]
SCANIA COMMERCIAL VEHICLES INDIA PVT. LTD VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-935] [REFERRED TO]
JAYENDRABHAI VISHNUPRASAD KOTHARI VS. STATE OF GUJARAT [LAWS(GJH)-2011-8-174] [REFERRED TO]
DEEPTI BAHAL VS. STATE OF U.P. [LAWS(ALL)-2021-1-3] [REFERRED TO]
SHIKHER BHANDARI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-12-493] [REFERRED TO]
GOPAL RAWAT VS. STATE OF U P [LAWS(ALL)-2006-8-26] [REFERRED TO]
MONICA KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-8-34] [REFERRED TO]
OM HEMARAJANI VS. STATE OF U P [LAWS(ALL)-2003-11-65] [REFERRED TO]
S.R. TEWARI VS. STATE OF ANDHRA PRADESH AND ANOTHER [LAWS(APH)-2016-11-29] [REFERRED TO]
K. RATNA PRABHA VS. STATE OF TELANGANA [LAWS(APH)-2017-6-42] [REFERRED TO]
SHIVRAJ S/O BHAURAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-10-150] [REFERRED TO]
GAUTAM BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-8-21] [REFERRED TO]
KAMAL KUMAR DUTTA VS. STATE OF W B [LAWS(CAL)-2008-6-52] [REFERRED TO]
STEMCOR INDIA PVT LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-11-6] [REFERRED TO]
R V PALEGA VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-1-56] [REFERRED TO]
BATA INDIA LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-74] [REFERRED TO]
JAIDEEP SEHRAWAT AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-3-195] [REFERRED TO]
PADMA CHARANA BEHERA VS. STATE OF ORISSA [LAWS(ORI)-2009-2-9] [REFERRED TO]
OM CHAND PARWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-3-485] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARUN GULAB GAWALI [LAWS(SC)-2010-8-69] [REFERRED TO]
AMRENDRA NARAIN SINGH VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2014-3-67] [REFERRED TO]
BHUPENDRA SINGH VS. STATE OF M P & ANR [LAWS(MPH)-2017-4-136] [REFERRED TO]
MONISHANKAR HAZRA VS. STATE OF HARYANA [LAWS(P&H)-2022-3-191] [REFERRED TO]
SMT. PRATIMA BEHERA VS. STATE OF ORISSA (VIG.) [LAWS(ORI)-2017-1-61] [REFERRED TO]
GOKUL ALIAS GOKUL CHAND PODDAR VS. STATE OF ORISSA [LAWS(ORI)-2017-8-19] [REFERRED TO]
CHINTAN KANJIBHAI KALATHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-201] [REFERRED TO]
MANISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-99] [REFERRED TO]
VINAY SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-29] [REFERRED TO]
DEBABRATA PHUKAN VS. STATE OF ASSAM [LAWS(GAU)-2014-2-18] [REFERRED TO]
CH LAXMINARAYANA VS. STATE OF TELANGANA [LAWS(APH)-2017-6-67] [REFERRED TO]
R.K. BHANDARI VS. STATE [LAWS(DLH)-2009-7-309] [REFERRED TO]
SUBODH KUMAR JAIN VS. N C T OF DELHI [LAWS(DLH)-2008-5-291] [REFERRED TO]
PRASHANT JHUNJHUNWALA VS. UNION TERRITORY OF DAMAN AND DIU [LAWS(BOM)-2009-6-33] [REFERRED TO]
VINAYENDRA NATH UPADHYAY VS. STATE OF UP [LAWS(ALL)-2010-8-178] [REFERRED TO]
PUSHPAK AKARWAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2003-10-90] [REFERRED TO]
KAILAS IYER VS. STATE OF KERALA [LAWS(KER)-2014-11-131] [REFERRED TO]
H.M. SHANTHA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-8-338] [REFERRED TO]
CHANDRA SHEKHAR @ LALLA @ CHANDU VS. STATE OF MP [LAWS(MPH)-2018-4-380] [REFERRED TO]
MANOJRANJAN NAYAK VS. STATE OF ODISHA [LAWS(ORI)-2019-4-96] [REFERRED TO]
RAMESHWAR PATEL AND OTHERS VS. STATE OF M P AND OTHERS [LAWS(MPH)-2011-11-162] [REFERRED]
BMW INDIA FINANCIAL SERVICES PRIVATE LIMITED VS. STATE OF KERALA [LAWS(KER)-2022-11-237] [REFERRED TO]
KRISHNA KUMAR BANGUR VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-3-46] [REFERRED TO]
SANT LAL ALIAS PATTAR VS. STATE OF U P [LAWS(ALL)-2005-9-307] [REFERRED TO]
SHREE RAMDEOBABA STEEL PVT LTD VS. STATE OF JHARKHAND [LAWS(JHAR)-2004-12-7] [REFERRED TO]
RATAN CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-4-59] [REFERRED TO]
HIMACHAL PRADESH CRICKET ASSOCIATION VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-4-36] [REFERRED TO]
REATOX RESORTS AND HOTELS PVT. LTD. VS. SREI EQUIPMENT FINANCE LTD. [LAWS(CAL)-2025-1-54] [REFERRED TO]
VIKAS SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-50] [REFERRED TO]
PRASHANT RAJKUMAR JHUNJHUNWALA VS. UNION TERRITORY OF DAMAN AND DIU [LAWS(BOM)-2009-6-13] [REFERRED TO]
VISHAL PAPER TECH INDIA LTD VS. STATE OF A P [LAWS(APH)-2004-10-140] [REFERRED TO]
KANSAI NEROLAC PAINTS LIMITED VS. A M SONI GOVERNMENT LABOUR OFFICER [LAWS(GJH)-2016-12-9] [REFERRED TO]
JAGARAN SOLUTION VS. STATE OF U P AND 4 ORS [LAWS(ALL)-2014-2-278] [REFERRED TO]
ANAND SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-3-11] [REFERRED TO]
PAWAN TEWARI VS. STATE OF U.P. [LAWS(ALL)-2019-10-226] [REFERRED TO]
SAROJ YADAV VS. STATE OF U P [LAWS(ALL)-2015-5-253] [REFERRED TO]
NIMMAGADDA PRASAD VS. STATE [LAWS(TLNG)-2024-7-17] [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [LAWS(SC)-2012-9-35] [REFERRED TO]
DALIP KAUR VS. JAGNAR SINGH [LAWS(SC)-2009-7-80] [REFERRED TO]
JAI MATA DI RICE MILL AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-10-9] [REFERRED TO]
USHA KUMARI W/O LATE BHIM KUMAR RESIDENT OF MOHALLA VS. THE STATE OF BIHAR [LAWS(PAT)-2017-1-74] [REFERRED TO]
SMT. PRATIMA BEHERA VS. STATE OF ORISSA (VIG.) [LAWS(ORI)-2017-1-27] [REFERRED TO]
VIKAS ARYA & ANO VS. STATE OF M P & ANO [LAWS(MPH)-2017-1-219] [REFERRED TO]
GOURAV BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-155] [REFERRED TO]
CHANDRAPAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-74] [REFERRED TO]
E. ZONE STRIPS PRIVATE LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-115] [REFERRED TO]
AMITAVA CHATTERJEE VS. STATE OF WEST BENGAL & ANR [LAWS(CAL)-2018-11-75] [REFERRED TO]
VENKATA SARVEASAM SASTRY TEJOMURTY VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-5-22] [REFERRED TO]
KALPESH SHAMBHULAL THAKKER VS. JALARAM MERCENTILE CO-OPERATIVE CREDIT SOCIETY [LAWS(GJH)-2018-3-53] [REFERRED TO]
RAYSINGBHAI KANJIBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-56] [REFERRED TO]
INDRA KANTA TEWARI VS. RUBI BHATTACHARYA ALIAS RUBI DEVI [LAWS(CAL)-2007-6-44] [REFERRED TO]
ICICI BANK LTD VS. MAIKAAL FIBRES LIMITED [LAWS(CAL)-2004-11-14] [REFERRED TO]
YADVINDER SINGH AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-106] [REFERRED TO]
SANTOSH SHARMA VS. CHAMAN LAL JINDAL [LAWS(HPH)-2017-5-86] [REFERRED TO]
AJAY SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-4-201] [REFERRED TO]
G P SINHA GENERAL MANAGER SOUTH ASIA VS. STATE OF GUJARAT [LAWS(GJH)-2003-3-46] [REFERRED]
A COGOULANE VS. STATE [LAWS(MAD)-2008-4-231] [REFERRED TO]
SANJAY SUCHANTI VS. STATE OF BIHAR [LAWS(PAT)-2005-8-91] [REFERRED TO]
SMT. VIMLA DEVI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-171] [REFERRED TO]
VIRENDRA SHARMA AND ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2018-1-419] [REFERRED TO]
SURESH GUPTA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-224] [REFERRED TO]
JOSE VS. STATE OF KERALA [LAWS(KER)-2023-3-153] [REFERRED TO]
APARAJITHA NACHIYAR AND ORS. VS. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS. [LAWS(MAD)-2015-8-118] [REFERRED TO]
SRIDHAR VS. STATE REP. BY SPECIAL SUB-INSPECTOR OF POLICE [LAWS(MAD)-2013-10-50] [REFERRED TO]
JAGADISH PRASAD PADHY VS. K NAGESWAR SENAPATHY [LAWS(ORI)-2006-12-17] [REFERRED TO]
ARVIND KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2013-7-188] [REFERRED TO]
ASHARAM BAPU SON OF LATE THAUMAL SIRUMALANI VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-3-413] [REFERRED TO]
LG ELECTRONICS PVT LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-10-37] [REFERRED TO]
MAHESH CHOUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-10-18] [REFERRED TO]
M/S.HETERO GROUP OF COMPANIES VS. STATE OF TELANGANA [LAWS(TLNG)-2021-11-123] [REFERRED TO]
UTTAM DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-50] [REFERRED TO]
TARAMANI PARAKH VS. STATE OF M.P. AND ORS. [LAWS(SC)-2015-3-33] [REFERRED TO]
MIKIN LALITKUMAR SHAH & 2 ORS VS. STATE OF GUJARAT & 1 ORS [LAWS(GJH)-2018-2-136] [REFERRED TO]
N. SRINIVASAN VS. STATE OF TELANGANA [LAWS(APH)-2016-3-76] [REFERRED TO]
KETAN DESAI VS. STATE [LAWS(ALL)-2015-2-56] [REFERRED TO]
ROHIT SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2012-1-118] [REFERRED TO]
GOUTAM MAJUMDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-27] [REFERRED TO]
RAMESH KUMAR AGARWAL AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-3-71] [REFERRED TO]
ASHOK CHOUDHRY VS. STATE (GNCT OF DELHI) AND ORS. [LAWS(DLH)-2016-3-123] [REFERRED TO]
MONORANJAN MONDAL VS. UNION OF INDIA [LAWS(CAL)-2004-2-65] [REFERRED TO]
SMT. RAJO DEVI AND ANOTHER VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2003-12-206] [REFERRED TO]
V.B.BHATIA VS. STATE OF HARYANA [LAWS(DLH)-2014-5-442] [REFERRED TO]
ROYAL AUTOMOBILES PRIVATE LTD. VS. ARUN YADAV [LAWS(MPH)-2019-12-63] [REFERRED TO]
SMT. VIMLA DEVI AND OTHERS VS. STATE OF M.P. [LAWS(MPH)-2018-2-549] [REFERRED TO]
MANOJ BHARGAVA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-41] [REFERRED TO]
ASHISH KUMAR GUPTA VS. STATE OF M P [LAWS(MPH)-2016-8-221] [REFERRED]
M.V. DINESH KUMAR VS. ZILLA PANCHAYAT, MYSURU DISTRICT AND OTHERS [LAWS(KAR)-2016-6-370] [REFERRED TO]
GURDEEP LAL VS. STATE OF PUNJAB [LAWS(P&H)-2021-5-24] [REFERRED TO]
NAGENDRA PRASAD VS. RAM SUNDER PATEL AND ANOTHER [LAWS(MPH)-2013-9-415] [REFERRED]
ARJUN SINGH AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-3-64] [REFERRED TO]
KRISHNA DEVI VS. STATE OF H.P. [LAWS(HPH)-2016-11-38] [REFERRED TO]
DHIMAN DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2021-2-65] [REFERRED TO]
ATHENA FINANCIAL SERVICE LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-10-165] [REFERRED TO]
ISMAIL VALIBHAI MOMIN VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-10] [REFERRED TO]
ABDULSALAM JESHMOHMMAD CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-282] [REFERRED TO]
P MADAN MOHAN RAO VS. STATE OF AP [LAWS(APH)-2006-9-178] [REFERRED TO]
DEBAPRATIM NEOGIE VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-24] [REFERRED TO]
SANJAY SINGHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-196] [REFERRED TO]
SHEILA KAUL THR. MS DEEPA KAUL VS. STATE THR. CBI [LAWS(DLH)-2013-2-152] [REFERRED TO]
HIMACHAL PRADESH CRICKET ASSOCIATION & ANR VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2017-4-50] [REFERRED TO]
OM HEMARAJANI VS. STATE OF U.P. [LAWS(ALL)-2003-11-234] [REFERRED TO]
KRISHNAN ANANTH VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-5-3] [REFERRED TO]
M S BANGA VS. STATE OF W B [LAWS(CAL)-2004-7-44] [REFERRED TO]
AJIT SINGH ALIAS MURAHA VS. STATE OF U P [LAWS(ALL)-2006-7-80] [REFERRED TO]
AJEET SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-7-107] [REFERRED TO]
MOTI SINGH VS. STATE [LAWS(J&K)-2013-8-36] [REFERRED TO]
D BASANTH KUMAR RANKA VS. STATE [LAWS(MAD)-2015-8-262] [REFERRED TO]
JEPPIAR VS. INSPECTOR OF POLICE CENTRAL CRIME BRANCH [LAWS(MAD)-2011-9-169] [REFERRED]
RELIANCE INFRATEL LIMITED AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-88] [REFERRED TO]
SUJATHA KANCHARLA VS. STATE OF TELANGANA [LAWS(TLNG)-2023-4-135] [REFERRED TO]
MEENA R SAMPATH VS. STATE [LAWS(MAD)-2005-4-44] [REFERRED TO]
RAM SINGH RAJPUT VS. STATE OF M.P. [LAWS(MPH)-2019-2-230] [REFERRED TO]
SAMIR SAHAY @ SAMEER SAHAY VS. STATE OF U.P. [LAWS(SC)-2017-8-125] [REFERRED TO]
JASPAL SINGH RANDHAWA VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-1] [REFERRED TO]
H M SHANTHA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-12-256] [REFERRED]
KEYUR BIPINCHANDRA DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2004-3-82] [REFERRED TO]
GLENCORE INDIA PVT LTD VS. METALMAN INDUSTRIES LTD [LAWS(MPH)-2003-4-44] [REFERRED TO]
LARSEN AND TOUBRO LTD VS. NAND BANGAD [LAWS(MPH)-2007-12-38] [REFERRED TO]
Bhawani Shankar Mishra VS. Jagdish Prasad Khare [LAWS(MPH)-2006-9-81] [REFERRED TO]
JASPAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-279] [REFERRED TO]
JASPAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-279] [REFERRED TO]
YUVRAJ SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-2-6] [REFERRED TO]
SMT. SHIVA CHATURVEDI VS. STATE OF MP AND ANR. [LAWS(MPH)-2018-5-10] [REFERRED TO]
SANDEEP VS. STATE OF M P [LAWS(MPH)-2018-7-170] [REFERRED TO]
GOVIND SINGH SISODIYA VS. STATE OF M.P. [LAWS(MPH)-2018-2-525] [REFERRED TO]
NEERAJ VISHWAKARMA AND OTHERS VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2018-2-27] [REFERRED TO]
R.RAJU VS. WIPRO LIMITED [LAWS(MAD)-2019-3-434] [REFERRED TO]
J. SHEKAR REDDY AND OTHERS VS. STATE AND OTHERS [LAWS(MAD)-2018-6-1667] [REFERRED TO]
MUKESH MALHOTRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-11-24] [REFERRED TO]
K. SURESH BABU VS. STATE BY SUB-INSPECTOR OF POLICE [LAWS(MAD)-2017-10-58] [REFERRED TO]
KULBHUSGAN NAHAR VS. CBI [LAWS(J&K)-2013-9-13] [REFERRED TO]
ROHIT CHUNUBHAI MEHTA VS. GUJARAT STATE FERTILIZER COMPANY LIMITED [LAWS(GJH)-2004-1-18] [REFERRED TO]
VIJAY NARAIN PANDEY VS. JAI PRAKASH OJHA [LAWS(DLH)-2022-9-102] [REFERRED TO]
IRA JUNEJA VS. STATE [LAWS(DLH)-2003-11-107] [REFERRED TO]
RAM NATH PODDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-4-17] [REFERRED TO]
NARENDRA SINGH RANA VS. STATE OF U P [LAWS(ALL)-2005-9-144] [REFERRED TO]
GLOCAL HEALTHCARE SYSTEMS PRIVATE LIMITED VS. MANINDRA NATH PAL [LAWS(CAL)-2023-5-133] [REFERRED TO]
HANUMAN PRASAD GIRISH CHAND VS. STATE OF UTTAR PRADESH GOVERDHAN SAREE CENTRE [LAWS(ALL)-2005-12-94] [REFERRED TO]
SUN PHARMACEUTICALS LIMITED VS. STATE OF TELANGANA [LAWS(APH)-2016-4-47] [REFERRED TO]
VINAY PATIL VS. EMARS MAINING ALIAS CONSTRUCTION PVT LTD [LAWS(APH)-2010-4-110] [REFERRED]
NAVALSANG HAMUBHAI PARMAR VS. STATE OF GUJARAT & 6 [LAWS(GJH)-2017-2-221] [REFERRED TO]
RITABEN NARESHBHAI DESAI AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2014-9-193] [REFERRED TO]
SHYAMAL KR CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2009-9-4] [REFERRED TO]
VIJAY GOYAL, DIRECTOR OF EXPRESS PROJECTS (PVT ) LTD VS. LT COL VIVEK GUPTA [LAWS(HPH)-2017-9-96] [REFERRED TO]
HIRA DEVI AND ANOTHER VS. STATE OF H P AND OTHERS [LAWS(HPH)-2017-8-125] [REFERRED TO]
M/S. CNN-IBN7 VS. MAULANA MUMTAZ AHMED QUASMI [LAWS(HPH)-2017-8-19] [REFERRED TO]
MOHIT SHARMA VS. STATE OF U.P. [LAWS(ALL)-2022-2-109] [REFERRED TO]
SOMNATH GUIN VS. MONAJ KUMAR SENAPATI [LAWS(CAL)-2012-11-20] [REFERRED TO]
STOCK HOLDING CORPORATION OF INDIA LTD VS. INDU DEVI TAPURIAH [LAWS(CAL)-2012-3-146] [REFERRED]
M/S CAPLIN POINT LABORATORIES LTD. VS. UNION OF INDIA [LAWS(HPH)-2016-4-178] [REFERRED TO]
NAMEIRAKPAM DHIREN SINGH AND OTHERS VS. STATE OF MANIPUR AND ANOTHER [LAWS(GAU)-2007-12-45] [REFERRED TO]
ASHISH CHORDIA CEO OF PRECISION MOTORS INDIA PVT LTD AND ORS VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-6-412] [REFERRED TO]
A. G. NORTHERN TOUR & TRAVELS VS. STATE OF J&K THROUGH SHO TOURIST POLICE STATION [LAWS(J&K)-2018-11-88] [REFERRED TO]
RAMAN SAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-41] [REFERRED TO]
SUNRISE SPORTS INDIA PVT LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-14] [REFERRED TO]
SHIVA NATH PRASAD VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-7-63] [REFERRED TO]
DINESH DALMIA VS. COMMISSINER OF POLICE KOLKATA [LAWS(CAL)-2006-1-27] [REFERRED TO]
M/S TERRACE PHARMACEUTICALS VS. AJAY KUMAR TIWARI [LAWS(HPH)-2014-1-21] [REFERRED TO]
ANUPAMA HEGDE @ ANUPAMA BHAT W/O DINESH HEGDE VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-644] [REFERRED TO]
ANOOP SINGH VS. STATE [LAWS(DLH)-2017-5-279] [REFERRED TO]
RAJIV KUMAR GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-10-143] [REFERRED TO]
D.M. NETERWALA VS. THE STATE [LAWS(BOM)-2012-2-240] [REFERRED TO]
R JAYARAMAN VS. K GANESAN [LAWS(MAD)-2018-11-100] [REFERRED TO]
S.ANBAZHAGAN VS. SUB INSPECTOR OF POLICE [LAWS(MAD)-2018-11-43] [REFERRED TO]
M/S. GLOBAL ENERGY PVT. LTD. AND OTHERS VS. THE STATE OF KARNATAKA AND ANOTHERS [LAWS(KAR)-2018-1-454] [REFERRED TO]
MAMTA PRAJAPATI VS. STATE OF M.P. [LAWS(MPH)-2022-3-204] [REFERRED TO]
PREMNARAYAN ARYA VS. STATE OF M P [LAWS(MPH)-2018-6-48] [REFERRED TO]
KESHAV SINGH TOMAR & ORS. VS. STATE OF M.P. & ANR. [LAWS(MPH)-2017-1-76] [REFERRED TO]
GURMAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-37] [REFERRED TO]
M N G BHARATEESH REDDY VS. RAMESH RANGANATHAN [LAWS(SC)-2022-8-99] [REFERRED TO]
M/S NEEHARIKA INFRASTRUCTURE PRIVATE LIMITED VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-4-12] [REFERRED TO]
INDRAJIT BANERJEE VS. STATE OF JHARKHAND [LAWS(JHAR)-2010-8-19] [REFERRED TO]
ATIQ MOHAMMAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-2-84] [REFERRED TO]
TIPU DEVI VS. STATE OF RAJSTHAN [LAWS(RAJ)-2007-5-67] [REFERRED TO]
GOVIND THAKUR VS. STATE OF H.P. [LAWS(HPH)-2015-11-34] [REFERRED TO]
HARMANPREET SINGH AHLUWALIA VS. STATE OF PUNJAB [LAWS(SC)-2009-5-142] [REFERRED TO]