Referred Judgements :-

SONANT N. BAT KRISHNA V. GEORGE FERNANDEZ [REFERRED TO AND FOLLOWED]
HARISH CHMDRA BAJPAI VS. TRILOKI SINGH [REFERRED TO AND FOLLOWED]
BALWAN SINGH VS. LAKSHMI NARAIN [FOLLOWED]
RAJ KUMAR VS. UNION OF INDIA [APPROVED]
HARDWARI LAL VS. KANWAL SINGH [APPROVED]

Cited Judgements :-

SAFIQUR RAHMAN CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2005-8-25] [REFERRED TO]
SHIGA VENKATAIAH VS. V JAGAN MOHAN REDDY [LAWS(APH)-2011-11-87] [REFERRED TO]
SOHAN SINGH JODH SINGH KOHLI VS. CHANDRAKANTA GOYAL [LAWS(BOM)-1990-10-64] [REFERRED]
MANAGING DIRECTOR APCCAD BANK HYD VS. VOPISETTI NAGARAJU [LAWS(APH)-1982-11-36] [REFERRED TO]
RAMACHANDRALAH T VS. N R SUYODHANAN [LAWS(APH)-2000-2-8] [REFERRED TO]
SYNERGY HOMES LTD VS. JOSHY JOHN [LAWS(KER)-2011-10-22] [REFERRED TO]
REENA JANARDHANA VS. STATE OF KARNATAKA [LAWS(KAR)-2003-8-75] [REFERRED TO]
SK. ABDUL SATTAR VS. RAMIJA BIBI AND ORS. [LAWS(ORI)-1991-5-41] [REFERRED TO]
NARENDRA SINGH KUSHWAHA VS. ANAND MOHAN SINGH [LAWS(PAT)-1998-8-71] [REFERRED TO]
V S ACHUTHANANDAN VS. P J FRANCIS [LAWS(SC)-1999-3-137] [RELIED ON]
RAZIA BEGUM QURASHI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2017-11-71] [REFERRED TO]
RAJESH SINGH VS. BHISM SHANKAR ALIAS KUSHAL TIWARI [LAWS(ALL)-2011-8-37] [REFERRED TO]
AMRIKA BAI RATHORE VS. MANMOHAN [LAWS(CHH)-2007-6-5] [REFERRED TO]
R DAYANANDA SAGAR VS. VATAL NAGARAJ [LAWS(KAR)-1972-8-11] [REFERRED TO]
MAGETA DAKUA VS. SECRETARY TO GOVT. OF ORISSA, FINANCE DEPARTMENT AND ORS. [LAWS(ORI)-1975-9-27] [REFERRED TO]
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. VS. PUMA SPORTS INDIA (PVT.) LTD. [LAWS(MAD)-2019-10-392] [REFERRED TO]
NORTH ZONE CULTURAL CENTRE VS. VEDPATHI DINESH KUMAR [LAWS(SC)-2003-4-7] [REFERRED]
P A MOHAMMED RIYAS VS. M K RAGHAVAN [LAWS(SC)-2012-4-37] [REFERRED TO]
PONNALA LAKSHMAIAH VS. KOMMURI PRATAP REDDY [LAWS(SC)-2012-7-22] [REFERRED TO]
AVTAR SINGH VS. HARCHARAN SINGH BRAR [LAWS(P&H)-1993-9-3] [REFERRED TO]
H D REVANNA VS. G PUTTASWAMY GOWDA [LAWS(SC)-1999-1-43] [FOLLOWED]
UDAY KUMAR VS. SURENDRA PRASAD SHARMA [LAWS(PAT)-1991-12-19] [REFERRED TO]
MUKAT BEHARI LAL VS. SHIVCHARAN SINGH [LAWS(RAJ)-1978-3-1] [REFERRED TO]
SHREE NARAIN DHANUKA VS. JAIDEV PRASAD INDORIA [LAWS(RAJ)-2000-10-40] [REFERRED TO]
NARESH MOHAN SINHA VS. STATE OF BIHAR; SECRETARY, DEPARTMENT OF AGRICULTURE; DIRECTOR OF AGRICULTURE; JOINT SECRETARY, DEPARTMENT OF AGRICULTURE; DEPUTY SECRETARY, DEPARTMENT OF AGRICULTURE; ASSISTANT AGRONOMIST ADOPTABLE RESEARCH CENTRE; DISTRICT MAGISTRATE, JAMUI; DISTRICT MA [LAWS(PAT)-2014-10-50] [REFERRED]
SANDEEP GROVER VS. PRIYANKA BATRA [LAWS(RAJ)-2015-10-71] [REFERRED TO]
RAM PRAVESH RAI ESTATE (P) LTD. VS. RAJESH KUMAR SINGH AND ORS. [LAWS(PAT)-2016-1-53] [REFERRED TO]
RAM PRAVESH RAI ESTATE (P) LTD. VS. RAJESH KUMAR SINGH AND ORS. [LAWS(PAT)-2016-1-53] [REFERRED TO]
RABINDRA NATH MOZUMDAR VS. RESERVE BANK OF INDIA [LAWS(CAL)-1975-7-54] [REFERRED]
SOHAN SINGH JODH SINGH KOHLI VS. CHANDRAKANTA GOYAL [LAWS(BOM)-1990-10-23] [REFERRED TO]
NARAIN RAMCHANDRA BAKHLE VS. GOVIND DATTA BAKHLE [LAWS(BOM)-2018-7-119] [REFERRED TO]
YELGAONKAR DILIP MURLIDHAR VS. GUDAGE MOHANRAO PANDURANG [LAWS(BOM)-2000-4-49] [REFERRED TO]
SRI MATHURA PRASAD VS. SUB DIVISIONAL OFFICER HANDIA [LAWS(ALL)-1979-12-8] [REFERRED TO]
GOVIND SINGH NIRANJAN VS. D I O S JALAUN AT ORAL [LAWS(ALL)-1996-9-27] [REFERRED TO]
JAGDISH CHANDRA CHAWLA VS. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD [LAWS(ALL)-1994-1-81] [REFERRED TO]
ANNARAO S/O GOVINDRAO PATIL VS. AMIT S/O VILASRAO DESHMUKH [LAWS(BOM)-2016-7-138] [REFERRED TO]
DINESH PRASAD CHAURASIA VS. MANAGING DIRECTOR AND OTHERS [LAWS(ALL)-2016-5-94] [REFERRED TO]
KEWAL SINGH VS. SAT MAHAJAN [LAWS(HPH)-1983-12-4] [REFERRED TO]
SANJAY SHARMA VS. SUDARSHANA DEVI SOOD [LAWS(HPH)-2019-7-196] [REFERRED TO]
PRATAPBHAI BHAGWANBHAI RAWAL VS. PRESIDENT/ MANTRISHI [LAWS(GJH)-2023-11-39] [REFERRED TO]
REDDY LABORATORIES LIMITED VS. Y SRINIVASA RAO [LAWS(APH)-2009-3-24] [REFERRED TO]
T.V.BALAN VS. K.M.SHAJI [LAWS(KER)-2018-12-104] [REFERRED TO]
ABRAHAM KURIAKOSE VS. P T THOMAS [LAWS(KER)-1991-9-24] [REFERRED TO]
SIDDIQU T. VS. P. KARUNAKARAN AND ORS. [LAWS(KER)-2015-4-76] [REFERRED TO]
MOHARSINGH VS. MOHANLAL [LAWS(RAJ)-1981-4-19] [REFERRED TO]
KARAM SINGH VS. KAMAL CHAUDHARY [LAWS(P&H)-1990-5-24] [REFERRED TO]
ISHWARDAS ROHANI VS. ALOK MISHRA [LAWS(SC)-2012-5-7] [REFERRED TO]
SATYA DEVI VS. KANTA RANI [LAWS(P&H)-1998-12-33] [REFERRED TO]
BELI RAM VS. J.B.L. KHACHI [LAWS(HPH)-1972-8-9] [REFERRED TO]
DEEPAK KOTHARI VS. OMNILSM TECHNOLOGIES PVT. LTD. [LAWS(GJH)-2023-1-1867] [REFERRED TO]
DILIP BHAUSAHEB LANDE VS. DILIP BHAUSAHEB LANDE [LAWS(BOM)-2022-1-347] [REFERRED TO]
NADENDLA APPARAO VS. B SATYANARAYANA [LAWS(APH)-1982-11-13] [REFERRED TO]
DHARMENDRA YADAV VS. SANGHMITRA MAURYA [LAWS(ALL)-2020-4-78] [REFERRED TO]
CHAUDHARI NOORUDDIN M. YOUNUS S/O. M. IDRIS VS. MOTE RAHUL MAHARUDRE AND OTHERS [LAWS(BOM)-2017-2-115] [REFERRED TO]
A K ARORA VS. NATIOANL BUILDING CONSTRUCTIONS CORPORATION LTD [LAWS(DLH)-2009-2-38] [REFERRED TO]
SHARAD TRIPATHI VS. BHISHMA SHANKAR ALIAS KUSHAL TIWARI [LAWS(ALL)-2011-9-37] [REFERRED TO]
NAYNA DNYANOBA PAWAR VS. VIMAL NANDKISHOR MUNDADA [LAWS(BOM)-2007-11-18] [REFERRED TO]
NABHA INVESTMENT PRIVATE LIMITED VS. HARKISHAN DASS LUKHMI DASS STATE BANK OF INDIA HMM LTD [LAWS(DLH)-1996-1-5] [REFERRED]
SINDHU ELIZABETH JOSEPH D/O N A MATHEW VS. PETER K JOSEPH S/O K C JOSEPH [LAWS(KER)-2013-7-313] [REFERRED]
SANNIYASI PETITIONER VS. SRINIVASAN [LAWS(MAD)-2000-4-117] [REFERRED TO]
G NANCHIL KUMARAN VS. GOVINDASAMY REDDIAR [LAWS(MAD)-1999-9-106] [REFERRED TO]
INDER KRISHAN MEHTA VS. KEWAL KRISHAN MEHTA [LAWS(P&H)-2015-2-553] [REFERRED TO]
HARCHAND SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1976-8-43] [REFERRED]
GHANASHYAM DAS TEKRIWAL VS. JAYANTI TIWARI AND ORS. [LAWS(ORI)-2016-1-47] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. P SUJATHA [LAWS(APH)-2005-4-50] [REFERRED TO]
MAMATA RAY VS. RANJAN KUMAR CHAKRAVARTI [LAWS(CAL)-2019-11-128] [REFERRED TO]
KALYANA RAMA RAO V VS. N A B A R D [LAWS(APH)-1993-3-57] [REFERRED TO]
ALI SINGHANI BHAGWANDAS MADHAV SINGH VS. RAJIV GANDHI [LAWS(ALL)-1990-7-25] [REFERRED TO]
KARIM UDDIN BARBHUIYA VS. AMINUL HAQUE LASKAR [LAWS(GAU)-2023-4-27] [REFERRED TO]
ANANTRAO NARAYAN THOPTE VS. KASHINATH PARVATI KHUTWAD [LAWS(BOM)-2000-4-12] [REFERRED TO]
BHAKTA CHARAN MALLIK VS. NATAORAR MALLIK [LAWS(ORI)-1990-12-8] [REFERRED TO]
UMAKANTA DWIBEDI AND ORS. VS. SOMANATH DWIBEDI AND ORS. [LAWS(ORI)-2008-9-94] [REFERRED TO]
M A ASHARAFF ALI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2009-9-461] [REFERRED TO]
B VARADHARAJAN VS. DEPUTY MANAGING DIRECTOR STATE BANK OF INDIA MUMBAI [LAWS(MAD)-2010-3-211] [REFERRED TO]
ALKA SINGH VS. SYED SAYEEDUZMMA RIZVI [LAWS(PAT)-2008-9-36] [REFERRED TO]
SATYA NARAIN VS. DHAJA RAM [LAWS(P&H)-1972-12-1] [REFERRED TO]
MANOHAR LAL VS. L RS OF GOVIND [LAWS(RAJ)-2010-2-85] [REFERRED TO]
SARDAR HARCHARAN SINGH BRAR VS. SUKH DARSHAN SINGH [LAWS(SC)-2004-10-26] [REFERRED TO]
BIPIN CHANDRA THAKURIA VS. STATE OF ASSAM [LAWS(GAU)-1987-11-4] [REFERRED TO]
AJAY VIR SINGH VS. ALLAHABAD BANK [LAWS(GAU)-1995-12-16] [REFERRED TO]
LOMBO TAYENG VS. MUK PERTIN [LAWS(GAU)-2014-11-48] [REFERRED TO]
KRISHNA PANCHAMRAO KHOPADE VS. SATISH JHAULAL CHATURVEDI [LAWS(BOM)-2007-8-211] [REFERRED TO]
GIRIRAJ SHARMA VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-1984-10-44] [REFERRED TO]
CANARA BANK VS. RAJIV TYAGI AND ASSOCIATES [LAWS(DLH)-2010-1-89] [REFERRED TO]
MADAN MOHAN VS. ARUN SHOURIE [LAWS(ALL)-2010-1-82] [REFERRED TO]
NEELAM SONKAR VS. BALI RAM [LAWS(ALL)-2011-10-83] [REFERRED TO]
P SEETHAMMA VS. P RAMAKRISHNA REDDY [LAWS(APH)-1996-12-66] [REFERRED TO]
SHER SINGH DAGAR VS. YOGANAND SHASTRI [LAWS(DLH)-2012-3-190] [REFERRED TO]
SAIN DASS VS. TULSI RAM [LAWS(J&K)-1978-5-4] [REFERRED TO]
JOB JOSE VS. SUDHARMAN [LAWS(KER)-2018-6-782] [REFERRED TO]
YASH PAL SHARMA VS. PUREWAL AND ASSOCIATES LTD. [LAWS(HPH)-2000-9-24] [REFERRED TO]
N MURUGUMARAN VS. THOL THIRUMAVALAVAN [LAWS(MAD)-2018-4-417] [REFERRED TO]
C.P. JOHN VS. BABU M. PALISSERY [LAWS(SC)-2014-9-69] [REFERRED TO]
B. SURESH GOWDA VS. D.C.GOWRISHANKARASWAMY [LAWS(KAR)-2023-3-407] [REFERRED TO]
K K RAMACHANDRAN MASTER VS. M V SREYAMAKUMAR [LAWS(SC)-2010-7-56] [REFERRED TO]
JAGDISH KUMAR VS. AMAR KUMAR AND ORS. [LAWS(P&H)-2011-2-436] [REFERRED TO]
C VEERABHADRAIAH VS. C CHANNIGAPPA [LAWS(KAR)-2001-2-28] [REFERRED TO]
UMABALLAV RATH VS. MAHESWAR MOHANTY [LAWS(ORI)-1997-3-14] [REFERRED TO]
UTKAL MILLING INDUSTRIES VS. ANAND KUMAR CHHAGANLAL [LAWS(ORI)-1986-12-46] [REFERRED TO]
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA VS. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA [LAWS(SC)-1991-5-23] [RELIED ON]
LAGADAPATI RAJA GOPAL VS. SUNKARA KRISHNA MURTHY [LAWS(APH)-2010-4-117] [REFERRED TO]
J RAGHAVA RAO VS. B CH GARATAIAH [LAWS(APH)-2002-4-16] [REFERRED TO]
DHARAM YADAV ALIAS D.P. YADAV VS. DHARMENDRA YADAV AND ORS. [LAWS(ALL)-2010-12-232] [REFERRED TO]
SARDAR DALJIT SINGH VS. IIIRD ADDITIONAL DISTRICT JUDGE BAREILLY [LAWS(ALL)-2014-1-191] [REFERRED TO]
URMILA VS. STATE OF U P AND ORS [LAWS(ALL)-2018-11-66] [REFERRED TO]
K K SHUKLA VS. VIJAY KUMAR GOEL [LAWS(DLH)-1996-9-79] [REFERRED]
GAJANAN NARAYAN PATIL VS. ROHIDAS CHUDAMAN PATIL [LAWS(BOM)-2001-6-90] [REFERRED TO]
G S RATHORE VS. UNION OF INDIA [LAWS(BOM)-2007-6-107] [REFERRED TO]
VIVEK TIWARI VS. DIVYARAJ SINGH [LAWS(MPH)-2016-2-135] [REFERRED]
P L HANDOO VS. SHAMAS-UD-DIN [LAWS(J&K)-1972-8-9] [REFERRED TO]
DELHI VANASPATI SYNDICATE VS. K C CHAWALA [LAWS(J&K)-1982-10-3] [REFERRED TO]
JUGAL RAJ GANDOTRA VS. YASHPAL SAHNI [LAWS(J&K)-1998-1-2] [REFERRED TO]
CENTRIENT PHARMACEUTICALS NETHERLANDS B V ANR VS. DALAS BIOTECH LIMITED [LAWS(DLH)-2021-1-71] [REFERRED TO]
ISMAIL KUNJU VS. PANMANA GRAMA PANCHAYATH [LAWS(KER)-2013-12-1] [REFERRED TO]
HARI SHANKAR PRASAD VS. SHAHID ALI KHAN [LAWS(PAT)-2002-7-2] [REFERRED TO]
G SHANKAREGOWDA VS. RATHAN SINGH [LAWS(KAR)-1992-3-26] [FOLLOWED ON]
ASHOK KUMAR VS. DALMIA INSTITUTE OF SCIENTIFIC AND INDUSTRIAL RESEARCH [LAWS(ORI)-1985-6-22] [REFERRED TO]
ADARSH PALACE PVT. LTD. VS. SOMANATH DWIBEDI [LAWS(ORI)-2009-3-77] [REFERRED TO]
GANGA RAM VS. KANTI LAL [LAWS(RAJ)-1994-7-80] [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [LAWS(SC)-1975-11-1] [REFERRED TO]
VIJAY KUMAR VS. KAMLESH RANI [LAWS(P&H)-2007-3-375] [REFERRED TO]
KUMAR ABHAY VS. UNION BANK OF INDIA [LAWS(ALL)-1999-5-143] [REFERRED TO]
SHRIVALLABH VS. IBRAHIMKHAN [LAWS(BOM)-2014-10-29] [REFERRED TO]
MANGE RAM GARG VS. HARI SHANKAR GUPTA [LAWS(DLH)-2009-8-130] [REFERRED TO]
PURUSHOTHAM REDDY T VS. UNITED INDIA INSURANCE CO LTD [LAWS(APH)-2002-11-46] [REFERRED TO]
STATE OF U P VS. MANOJ KUMAR MUKHERJI [LAWS(ALL)-1988-3-51] [REFERRED TO]
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF SWAMI SHANTANAND SARASWATI VS. JAGAT GURU SHANKARCHARYA, JYOTISHPEETH PEETHADESHWAR SRI SWAMI SWAROOPANAND SARASWATI [LAWS(ALL)-2017-9-88] [REFERRED TO]
AMBANNA HANUMAPPA NAIK VS. SHARNAPPA [LAWS(KAR)-1972-10-20] [REFERRED TO]
ISMAIL KUNJU VS. PANMANA GRAMA PANCHAYAT [LAWS(KER)-2013-12-86] [REFERRED TO]
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. VS. PUMA SPORTS INDIA (PVT.) LTD. [LAWS(MAD)-2019-6-625] [REFERRED TO]
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. VS. PUMA SPORTS INDIA (PVT.) LTD. [LAWS(MAD)-2019-1-726] [REFERRED TO]
ASHRAF KOKKUR VS. K.V. ABDUL KHADER [LAWS(SC)-2014-8-57] [REFERRED TO]
HARKIRAT SINGH VS. AMRINDER SINGH [LAWS(SC)-2005-12-22] [REFERRED TO]
KISHORE KUMAR VS. MOHD HUSSAIN [LAWS(MPH)-2011-2-136] [REFERRED TO]
GOVIND NARAYAN VS. NAGENDRA NAGDA [LAWS(RAJ)-2017-9-43] [REFERRED TO]