Referred Judgements :-

R P KAPUR VS. STATE OF PUNJAB [RELIED UPON]
JAMATRAJ KEWALJI GOVANI VS. STATE OF MAHARASHTRA [RELIED UPON]

Cited Judgements :-

RAJENDRA LAL MUKHERJEE VS. JNANENDRA NATH MAJUMDAR AND STATE [LAWS(CAL)-1984-6-26] [REFERRED TO]
NAGINA VS. BASANT LAL [LAWS(ALL)-1984-11-56] [REFERRED TO]
SHAMJI NARAN AIYER VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-90] [REFERRED TO]
MANJU VS. VINOD KUMAR [LAWS(ALL)-1987-5-45] [REFETRRED TO 5.]
ARVIND BALASHANKER JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-1990-6-8] [REFERRED]
Y BANUMOORTHY VS. R JANAKIRAMAN [LAWS(MAD)-2006-3-237] [REFERRED TO]
CHAMAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-107] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1983-9-18] [REFERRED TO]
R.MARIMUTHU VS. STATE [LAWS(MAD)-2016-9-74] [REFERRED TO]
SAMUEL @ SAMU VS. STATE OF KERALA [LAWS(KER)-2017-11-184] [REFERRED TO]
TAPAN KUMAR RAY VS. SUSIL KUMAR PRADHAN [LAWS(ORI)-1991-2-25] [REFERRED TO]
TAPAN KUMAR RAY VS. SUSIL KUMAR PRADHAN [LAWS(ORI)-1991-2-26] [REFERRED TO]
STATE OF ORISSA VS. NAKULA SAHU [LAWS(SC)-1978-11-19] [FOLLOWED]
MOHAN SINGH VS. MALIA [LAWS(RAJ)-1974-8-11] [REFERRED TO]
SHER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1976-11-49] [REFERRED TO]
KALIDAS BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-1-27] [REFERRED TO]
JAGDISH B RAO VS. GOVT OF UNION TERRITORY OF GOA, DAMAN AND DIU [LAWS(BOM)-1975-8-48] [REFERRED]
SAIYED AHMED VS. RATAN CHAKLADAR & ORS. [LAWS(CAL)-1978-6-47] [REFERRED TO]
ZAKIA AHSAN JAFRI VS. SPECIAL INVESTIGATION TEAM - SIT [LAWS(GJH)-2017-10-47] [REFERRED TO]
DIGAMBAR BABURAO INGAVALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-101] [REFERRED TO]
RAJANIKANTA MEHETA VS. STATE OF ORISSA [LAWS(ORI)-1976-2-5] [REFERRED TO]
NISAKAR ROUT VS. INDRAMANI DAS [LAWS(ORI)-1986-7-26] [REFERRED TO]
K N SADAGOPAN VS. T C GOVINDARAJAN [LAWS(MAD)-1997-8-49] [REFERRED]
MUNNALAL VS. STATE OF M P [LAWS(MPH)-2017-8-262] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-4-162] [REFERRED TO]
SHRI RAJ KUMAR VS. SHRI SHAMSHER SINGH [LAWS(HPH)-2017-8-110] [REFERRED TO]
KISHORI LAL VS. STATE OF H.P. [LAWS(HPH)-2017-9-5] [REFERRED TO]
BHAGAT RAM AND ANR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-198] [REFERRED TO]
BIDHI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-72] [REFERRED TO]
MADAN KUMAR AND ANR. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-260] [REFERRED TO]
BHERU SINGH VS. STATE OF RAJ. [LAWS(RAJ)-2013-5-149] [REFERRED TO]
AMAR KAUR VS. HARI SINGH [LAWS(P&H)-1982-4-24] [REFERRED TO]
DUNI CHAND VS. SAVITRI DEVI [LAWS(P&H)-1983-8-31] [REFERRED TO]
MOHAR ALI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-1973-11-27] [REFERRED TO]
PARESH CHATURDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2009-1-63] [REFERRED TO]
VISHNU KURTIKAR VS. STATE OF GOA [LAWS(BOM)-2009-8-174] [REFERRED TO]
GORAKHNATH NAI VS. STATE OF C.G. [LAWS(CHH)-2014-6-26] [REFERRED TO]
SONS P WALVEKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-10-3] [REFERRED TO]
PANCHANAN PAL, DR VS. STATE OF WEST BENGAL [LAWS(CAL)-1975-7-52] [REFERRED]
BHAGWAN DAS VS. STATE [LAWS(APH)-1987-7-52] [REFERRED TO]
T L VEDACHALAM VS. STATE [LAWS(MAD)-2007-11-271] [REFERRED TO]
AHAMMED PILLAY VS. DANIEL [LAWS(KER)-1987-1-38] [REFERRED TO]
KALI CHARAN GOUDA AND ORS. VS. TARA SANKAR ACHARYA AND ORS. [LAWS(ORI)-1989-10-13] [REFERRED TO]
SUN BRIGHT EXPORTERS PARTNERSHIP FIRM VS. SRINIVASA RAO [LAWS(MAD)-2010-4-92] [REFERRED TO]
A RAVISHANKAR PRASAD VS. STATE [LAWS(MAD)-2008-4-138] [REFERRED TO]
MOHANLAL KARMAKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-7-15] [REFERRED TO]
G.D.KATARIA VS. AVL LEASING & FINANCE LTD. [LAWS(DLH)-2021-2-2] [REFERRED TO]
JAGMIT SINGH VS. SONIA SINGH [LAWS(DLH)-2022-2-128] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-10] [REFERRED TO]
MUNISH GHAI VS. JAGJEEVAN VERMA [LAWS(HPH)-2018-11-105] [REFERRED TO]
LOCHAN VS. RAJINDER KUMAR [LAWS(HPH)-2018-11-139] [REFERRED TO]
SARAVJIT MALHOTRA VS. LIC HOUSING FINANCE LIMITED AND ANOTHER [LAWS(HPH)-2018-12-29] [REFERRED TO]
SARAVJEET MALHOTRA VS. LIC HOUSING FINANCE LIMITED [LAWS(HPH)-2018-12-31] [REFERRED TO]
TARA DEVI VS. PREM CHAND AND OTHERS [LAWS(HPH)-2018-2-31] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-75] [REFERRED TO]
SHARDA DEVI VS. PRAVEEN ALIAS ANU AND OTHERS [LAWS(HPH)-2018-4-160] [REFERRED TO]
KULWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-47] [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF H.P. [LAWS(HPH)-2001-10-30] [REFERRED TO]
GHANSHYAMBHAI MADAVLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-189] [REFERRED TO]
JAGRUP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1983-8-51] [REFERRED TO]
DAL CHAND VS. STATE OF HARYANA [LAWS(P&H)-1983-9-22] [REFERRED TO]
SATYENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2001-6-52] [REFERRED]
MANIJAN BIBI VS. NAMEIRAKPAM MANGI SINGH [LAWS(GAU)-1987-7-2] [REFERRED TO]
GORLA SIVAMMA VS. MARRI SRINIVASA RAO SIVAIAH [LAWS(APH)-2020-3-72] [REFERRED TO]
PARMOD KUMAR VS. STATE [LAWS(DLH)-2021-2-55] [REFERRED TO]
BARUN KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-6-87] [REFERRED TO]
MANJOO SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-1985-3-42] [REFERRED TO]
VELUSAMY VS. PP DURAISAMY [LAWS(MAD)-2004-9-186] [REFERRED TO]
S. SUKUMARAN, VS. STATE REP. BY THE SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI-600008 [LAWS(MAD)-1999-12-110] [REFERRED TO]
KRISHNAN VS. KUNHAMBU NAIR [LAWS(KER)-1984-2-28] [REFERRED TO]
ABHILASH S/O UDAY NARAYAN DIXIT VS. STATE OF M P THROUGH STATION INCHARGE [LAWS(MPH)-2017-10-126] [REFERRED TO]
MADAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(MPH)-2018-3-215] [REFERRED TO]
P.P.KAUSHIK VS. STATE OF H.P. [LAWS(HPH)-1998-5-13] [REFERRED TO]
VARINDER SUD VS. STATE OF H.P. [LAWS(HPH)-2004-1-11] [REFERRED TO]
BALDEV SINGH RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-9-38] [REFERRED TO]
MOHINDER SINGH AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-184] [REFERRED TO]
JIWAN LAL VS. KULDEEP AND ANOTHER [LAWS(HPH)-2019-3-54] [REFERRED TO]
M JAYACHANDRAN VS. STATE [LAWS(MAD)-2010-2-491] [REFERRED TO]
YADVINDER SINGH AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-106] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-67] [REFERRED TO]
SASI THOMAS VS. STATE TAMIL NADU [LAWS(SC)-2006-11-135] [REFERRED TO]
VIMLA BAI OJHA VS. STATE OF M P AND OTHERS [LAWS(MPH)-2013-9-380] [REFERRED]
MOTI BAI VS. MOHAMMED SHAFI [LAWS(RAJ)-1974-8-15] [REFERRED TO]
MANPHOOL AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-1980-9-56] [REFERRED TO]
BENU BEHERA VS. KHETRA MOHAN SAHU AND ORS. [LAWS(ORI)-1974-7-19] [REFERRED TO]
PARKASH CHAND VS. INCOME-TAX OFFICER A-WARD [LAWS(P&H)-1980-7-4] [REFERRED TO]
BALTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1982-12-23] [REFERRED TO]
RANPAT SINGH VS. STATE OF HARYANA [LAWS(P&H)-1983-8-35] [REFERRED TO]
ALLA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1983-9-47] [REFERRED TO]
SMT. NANU SABAR VS. CHHUTU MAHATO AND ORS. [LAWS(CAL)-2008-3-98] [REFERRED TO]
ABHIMANU PANDEY VS. STATE OF U.P. [LAWS(ALL)-2020-12-31] [REFERRED TO]
P Sumathi VS. M P Ashok [LAWS(MAD)-2002-9-219] [FOLLOWED ON]
HIRA NAND SHASTRI VS. RAM RATTAN THAKUR AND ANOTHER [LAWS(HPH)-2016-7-29] [REFERRED TO]
SK.KHUSDIL VS. STATE OF BIHAR [LAWS(JHAR)-2003-6-72] [REFERRED TO]
MUKUNDA DEV BARAL VS. SANJIB BARAL [LAWS(ORI)-1991-8-27] [FOLLOWED ON]
SRIMATI CHATI DEI VS. HEMANTA KUMAR SAHU [LAWS(ORI)-1992-3-38] [REFERRED TO]
SUSANTA KUMAR MOHARANA VS. STATE OF ORISSA [LAWS(ORI)-2013-7-24] [REFERRED TO]
STATE VS. AJIT KUMAR [LAWS(J&K)-2005-7-6] [REFERRED TO]
BANSI LAL VS. LAXMAN SINGH [LAWS(SC)-1986-7-10] [CITED]
AKALU AHIR VS. RAMDEO RAM [LAWS(SC)-1973-5-25] [RELIED UPON]
JAGDISH JUGTAWAT VS. MANJULATA [LAWS(RAJ)-2000-10-28] [REFERRED TO]
RAMESH CHANDER VS. STATE OF PUNJAB [LAWS(P&H)-1983-9-23] [REFERRED TO]
PARVEEN TANDON VS. TANIKA TANDON [LAWS(DLH)-2021-6-4] [REFERRED TO]
INDRA NATH GUHA VS. STATE OF WEST BENGAL [LAWS(CAL)-1978-11-10] [REFERRED TO]
RAJENDRA KUMAR SHAHANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-87] [REFERRED TO]
ANKUR GUPTA VS. STATE OF U. P. [LAWS(ALL)-2021-3-41] [REFERRED TO]
SENARAM DAS VS. KASHIRAM DAS [LAWS(GAU)-1995-3-18] [REFERRED TO]
NAVNITBHAI HARMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-54] [REFERRED TO]
RAKESH KUMAR & ORS VS. NISHU [LAWS(HPH)-2019-4-52] [REFERRED TO]
HUSAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-111] [REFERRED TO]
SHER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-10-23] [REFERRED TO]
SANJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-33] [REFERRED TO]
MARUTHI YARNS VS. RAMAKRISHNA MILLS COIMBATORE LIMITED [LAWS(MAD)-2007-10-347] [REFERRED TO]
B V Leathers VS. Superintendent of Police [LAWS(MAD)-2002-7-147] [REFERRED TO]
BANDBU SAHU VS. STATE OF ORISSA [LAWS(ORI)-1985-11-16] [REFERRED TO]
N. ATHIMOOLAM VS. INCOME TAX OFFICER [LAWS(MAD)-2010-8-663] [REFERRED TO]
KALANDI CHARAN PANI VS. GANESH DALAL [LAWS(ORI)-1991-4-28] [REFERRED TO]
MANOJ KUMAR SINGH VS. NAVAL KISHORE SINGH [LAWS(PAT)-2000-4-92] [REFERRED TO]
THAKUR DAS VS. STATE OF MADHYA PRADESH [LAWS(SC)-1977-10-4] [RELIED ON]
GHISA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1975-4-16] [REFERRED TO]
KANWAR PAL SINGH GILL VS. STATE [LAWS(P&H)-1998-8-120] [REFERRED TO]
KAMAL PRASAD GIRI VS. STATE OF SIKKIM [LAWS(SIK)-2013-5-3] [REFERRED TO]
WRITER CONSTABLE 1626 DAMBER BAHADUR CHHETRI VS. STATE [LAWS(SIK)-2000-4-1] [REFERRED TO]
MUNICIPAL CORPORATION OF THE CITY OF PUNE VS. MOTILAL JAVHARMAL BAFNA [LAWS(BOM)-1988-9-32] [REFERRED TO]
AMAD NOORMAMAD BAKALI VS. STATE OF GUJARAT [LAWS(GJH)-2010-12-5] [REFERRED TO]
VIJAY DHONDIRAM KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-103] [REFERRED TO]
G. VENKATESAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2000-4-125] [REFERRED TO]
ZOOM VISION VS. P MANICKAM [LAWS(MAD)-2001-4-98] [REFERRED TO]
UDAY NARAYAN AND ANOTHER VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2017-10-299] [REFERRED TO]
VIJAY KUMAR SETHI VS. KANWAR BHUPINDER SINGH [LAWS(HPH)-2002-10-5] [REFERRED TO]
DAVINDER KAUR VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-22] [REFERRED TO]
RAJINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-121] [REFERRED TO]
ROSHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-101] [REFERRED TO]
V P RAGHAVENDRA RAO VS. INSPECTOR OF POLICE [LAWS(MAD)-2008-10-165] [REFERRED TO]
B S Garud VS. State of Rajasthan [LAWS(RAJ)-1978-11-9] [REFERRED TO]
RAJASTHAN WOOL PROCESSORS VS. INCOME TAX OFFICER [LAWS(RAJ)-1993-11-1] [REFERRED TO]
BRAJA NAYAK VS. STATE OF ORISSA [LAWS(ORI)-1999-5-14] [REFERRED TO]
BIRENDRA KUMAR DAS VS. TULASI DEI AND ORS. [LAWS(ORI)-1978-9-6] [REFERRED TO]
STATE OF ORISSA VS. RAMESH CHANDRA MAHAPATRA AND THREE ORS. [LAWS(ORI)-1983-4-12] [REFERRED TO]
CAPTAIN RAMESH KUMAR DEEWAN VS. ASHUMA DEEWAN [LAWS(TLNG)-2023-11-95] [REFERRED TO]
STATE OF HARYANA VS. RAJMAL [LAWS(SC)-2011-11-85] [REFERRED TO]
JITENDER KUMAR GOSWAMI VS. STATE NCT OF DELHI [LAWS(DLH)-2021-2-17] [REFERRED TO]
STATE VS. N K MALHOTRA & OTHER [LAWS(ALL)-2017-8-414] [REFERRED TO]
KARALI BAURI VS. SUBHASH DAS MUSIB [LAWS(CAL)-1983-5-10] [REFERRED TO]
DIPALI MALLICK VS. NIRMAL MALLICK [LAWS(CAL)-1992-12-22] [REFERRED TO]
GHANSHYAM S O VITHAL GARJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-221] [REFERRED TO]
KISHORE HALOI & ORS. VS. STATE OF ASSAM [LAWS(GAU)-2006-3-89] [REFERRED TO]
ABDUL SOBUR ALI KHAN AND ORS. VS. MD. IBRAHIM SHEIKH AND ANR. [LAWS(GAU)-1984-10-5] [REFERRED TO]
KAADASHI MALLESH VS. STATE OF A.P. [LAWS(APH)-2016-3-8] [REFERRED TO]
G SRINIVASAN VS. STATE [LAWS(MAD)-2010-4-147] [REFERRED TO]
NIRMAL AHLUVALIA VS. O MEENAKSHI [LAWS(MAD)-2010-12-58] [REFFERED TO]
KESAVAN GOPI VS. STATE [LAWS(KER)-1987-7-113] [REFERRED TO]
R. VENKATESAN VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2017-6-28] [REFERRED TO]
MOHINDER SINGH VS. USHA CHAUHAN AND ANOTHER [LAWS(HPH)-2018-12-100] [REFERRED TO]
BHOOP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-42] [REFERRED TO]
FATEHCHAND MOONAT VS. UNION OF INDIA [LAWS(MPH)-1996-1-72] [REFERRED TO]
V M SUGUMAR VS. P RENUGADEVI [LAWS(MAD)-2007-10-208] [REFERRED TO]
MUSTAFA KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-4-168] [REFERRED TO]
P NAGAMMA VS. K PARAMASIVAM [LAWS(MAD)-1994-1-73] [REFERRED TO]
STATE OF RAJASTHAN VS. RAMJOO [LAWS(RAJ)-1979-5-14] [REFERRED TO]
UMESH CHANDRA VS. K G SOOJI [LAWS(RAJ)-1987-1-55] [REFERRED TO]
MUKUNDA DEV BARAL VS. SANJIB BARAL [LAWS(ORI)-1991-8-32] [REFERRED TO]
R JAGADISH MURTY VS. BALARAM MOHANTY [LAWS(ORI)-1991-8-35] [REFERRED TO]
KALI CHARAN GOUDA VS. TARA SANKAR ACHARYA [LAWS(ORI)-1993-11-15] [REFERRED TO]
KAMALJIT SINGH VS. STATE OF ORISSA [LAWS(ORI)-1983-4-11] [REFERRED TO]
JAI SINGH ALIAS MEHLA VS. STATE [LAWS(P&H)-1983-8-28] [REFERRED TO]