Referred Judgements :-

RAM KRISHAN ANOTHER GIAN CHAND VS. STATE OF DELHI [RELIED ON]
DHANESHWAR NARAIN SAXENA VS. DELHI ADMINISTRATION [RELIED ON]

Cited Judgements :-

K. SUBRAMANIAN VS. STATE [LAWS(MAD)-2021-4-180] [REFERRED TO]
SMT. PUSHPA DEVI W/O SHRI MANAK LAL JAIN VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-68] [REFERRED TO]
STATE OF RAJASTHAN VS. VIMAL KUMAR BAIRATHI S/O SHRI SHITTAL PRASAD BAIRATHI [LAWS(RAJ)-2018-1-415] [REFERRED TO]
STATE OF GUJARAT VS. MANSHANKAR PRABHASHANKAR DWIVEDI:VALIABHDAS GORDHANDAS THAKKAR [LAWS(SC)-1972-4-24] [RELIED ON]
RAJINDER SINGH RANA VS. STATE OF PUNJAB [LAWS(P&H)-2010-6-29] [REFERRED TO]
RAVISH TREHAN VS. STATE [LAWS(J&K)-2010-11-12] [REFERRED TO]
THE STATE OF TAMIL NADU AND ORS. VS. S. THARVEES MAIDEEN AND ORS. [LAWS(MAD)-2015-10-53] [REFERRED TO]
S. KRISHNAMURTHY VS. STATE OF KARNATAKA [LAWS(KAR)-2014-6-156] [REFERRED TO]
M R Natarajan VS. State [LAWS(MAD)-2005-4-117] [REFERRED TO]
U SANTOSH KUMAR VS. STATE OF A P [LAWS(APH)-2001-10-56] [REFERRED TO]
U SANTOSH KUMAR VS. STATE OF A P [LAWS(APH)-2002-10-33] [REFERRED TO]
RAJATKUMAR KANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-91] [REFERRED TO]
I P SHANKARAN VS. DEPUTY SUPERINTENDENT OF POLICE C B I [LAWS(BOM)-1999-4-135] [REFERRED]
KARANI SPICES WARANGAL VS. S GANAPATHI [LAWS(APH)-2009-12-62] [REFERRED TO]
DHARAMBIR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2009-2-162] [REFERRED TO]
Balram VS. State of M.P. [LAWS(MPH)-1998-12-30] [REFERRED TO]
PATITPABAN PANDA VS. STATE AND ORS. [LAWS(ORI)-1986-8-31] [REFERRED TO]
C.SURENDRANATH VS. STATE OF KERALA [LAWS(KER)-2024-1-130] [REFERRED TO]
K.A.A. SALAM AND ORS. VS. DY. SUPERINTENDENT OF POLICE CBI:ACB [LAWS(MAD)-2015-9-106] [REFERRED TO]
SWATI MALIWAL VS. STATE [LAWS(DLH)-2024-9-50] [REFERRED TO]
MAHESHWAR VISHAMBHAR SAHAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1983-12-4] [REFERRED TO]
JULIE SINGH VS. UNION OF INDIA (AS REPRESENTED BY OFFICER-IN-CHARGE) NARCOTICS CONTROL BUREAU [LAWS(BOM)-2017-4-216] [REFERRED TO]
S K D LAKSHMANAN FIREWORKS INDUSTRIES VS. K V SIVARAMA KRISHNAN [LAWS(KER)-1995-1-3] [REFERRED TO]
SATHYAN NARAVOOR SOUPARNIKA, NARAVOOR, KOOTHUPARAMBU, KANNUR DISTRICT VS. UNION OF INDIA, REPRESENTED BY DEPARTMENT OF PERSONNEL AND PUBLIC GRIEVANCES, NEW DELHI [LAWS(KER)-2017-2-88] [REFERRED TO]
MAHESH PAL SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2014-1-16] [REFERRED TO]
GIRI RAJ SINGH MEENA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2014-1-105] [REFERRED TO]
SHIV LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1981-2-41] [REFERRED TO]
TARLOCHAN DEV SHARMA VS. STATE OF PUNJAB [LAWS(SC)-2001-7-72] [REFERRED]
C B I A H D PATNA VS. BRIJ BHUSHAN PRASHAD [LAWS(SC)-2001-10-56] [REFERRED]
PRABEEN KUMAR VS. STATE OF BIHAR THROUGH CENTRAL BUREAU OF INVESTIGATION [LAWS(PAT)-2017-7-141] [REFERRED TO]
SHANTI SWARUP MALHOTRA VS. STATE [LAWS(J&K)-1973-7-7] [REFERRED TO]
R GOPALAKRISHNAN VS. STATE [LAWS(MAD)-2001-8-54] [RELIED ON]
VAZHUTHACAUD R. NARENDRAN NAIR VS. STATE OF KERALA [LAWS(KER)-2024-2-211] [REFERRED TO]
GANESH TRADERS KIRANAAND GENERAL MERCHANTS VS. DISTRICT COLLECTOR KARIMNAGAR [LAWS(APH)-2001-11-7] [REFERRED TO]
SRI VED PRAKASH GOEL VS. SRI P. BANIA, SUPERINTENDENT OF POLICE, CMS SPECIAL VIGILANCE CELL, ASSAM, DISPUR AND ANOTHER [LAWS(GAU)-1987-8-23] [REFERRED TO]
S GOPAL VS. STATE [LAWS(DLH)-1966-9-5] [REFERRED TO]
I P SHANKARAN VS. DEPUTY SUPERINTENDENT OF POLICE C B I [LAWS(BOM)-1999-3-89] [REFERRED TO]
ROOP KISHORE DARGAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-6-37] [REFERRED TO]
P RAMA RAO VS. C B I [LAWS(DLH)-2011-12-230] [REFERRED TO]
BABA ABDUL KHAN S O DAULAT KHAN VS. A D SAWANT J M F C NAGPUR [LAWS(BOM)-1994-3-17] [REFERRED TO]
CHITTARANJAN SHETTY VS. STATE [LAWS(SC)-2015-9-127] [REFERRED TO]
DEVI VS. EXECUTIVE MAGISTRATE-CUM-DEPUTY COMMISSIONER OF POLICE [LAWS(MAD)-2020-9-768] [REFERRED TO]
Arjunlal VS. State of M.P. [LAWS(MPH)-1988-7-48] [REFERRED TO]
RAJIV RANJAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ORI)-2021-9-22] [REFERRED TO]
BIJAY KUMAR TRIPATHY VS. STATE OF JHARKHAND AND ANOTHER [LAWS(JHAR)-2017-12-165] [REFERRED TO]
PRAKASH MISHRA VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2015-6-24] [REFERRED TO]
K. VENGOPALAN VS. THE SECRETARY TO GOVT. COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT, MADRAS [LAWS(MAD)-1978-3-71] [REFERRED TO]
D PARAMASIVAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-172] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2021-4-103] [REFERRED TO]
ALKA SYNTHETICS LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI [LAWS(GJH)-1997-2-49] [REFERRED]
JATIN DUTTA VS. CENTRAL BUREAU OF INVESTIGA [LAWS(GAU)-2013-1-29] [REFERRED TO]
DATTATRAY KRISHNAJI GHULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-81] [REFERRED TO]
NIRMALENDU BISWAS VS. STATE [LAWS(GAU)-1987-6-2] [REFERRED TO]
KETAN DESAI VS. STATE [LAWS(ALL)-2015-2-56] [REFERRED TO]
BHANWAR SINGH RAJPUROHIT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-5-64] [REFERRED TO]
RAMKUMAR VS. STATE REP. BY INSPECTOR OF POLICE CBI/EOW/CHENNAI [LAWS(MAD)-2012-1-126] [REFERRED TO]
SUMAN SETHI VS. AJAY K CHURIWAL [LAWS(SC)-2000-2-121] [RELIED]
JADABANDRA PATTNAIK VS. STATE OF ORISSA [LAWS(ORI)-1977-8-38] [REFERRED TO]
V R NEDUNCHEZHIAN VS. STATE [LAWS(MAD)-1999-4-109] [REFERRED TO]
XAVIER SELVARAJ VS. STATE [LAWS(MAD)-2003-6-5] [REFERRED TO]
L GEORGE VS. STATE [LAWS(MAD)-2006-4-65] [REFERRED TO]
KULWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-2-116] [REFERRED TO]
ASIF EKRAM VS. STATE OF JHARKHAND THROUGH CBI [LAWS(JHAR)-2014-11-105] [REFERRED TO]
KARTIK KUMAR PRABHAT VS. UNION OF INDIA [LAWS(JHAR)-2014-12-70] [REFERRED TO]
P SABBARAJ VS. STATE [LAWS(MAD)-1994-9-28] [REFERRED TO]
PRABHABEN VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-129] [REFERRED TO]
RUNU GHOSH AND ORS VS. C B I [LAWS(DLH)-2011-12-479] [REFERRED]
SHYAM BABU AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-2-69] [REFERRED TO]
FOUNDATION OVERSEAS LTD VS. PUNJAB NATIONAL BANK LTD [LAWS(CAL)-1977-4-15] [REFERRED TO]
STATE VS. SARAT KUMAR DASH [LAWS(MAD)-2020-6-73] [REFERRED TO]
C.K. JAFFER SHARIEF VS. STATE [LAWS(SC)-2012-11-12] [REFERRED TO]
STATE OF GUJARAT VS. MANSUKHBHAI KANJIBHAI SHAH [LAWS(SC)-2020-4-53] [REFERRED TO]
STATE OF MADHYA PRADESH VS. M V NARASIMHAN [LAWS(SC)-1975-7-7] [RELIED ON]
MAJOR S K KALE VS. STATE OF MAHARASHTRA [LAWS(SC)-1976-12-13] [FOLLOWED]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [LAWS(SC)-1989-12-35] [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [LAWS(SC)-1991-7-47] [REFERRED TO]
C.RAJAN VS. UNION OF INDIA [LAWS(MAD)-2013-12-25] [REFERRED TO]
ONKAR CHAND VS. STATE OF PUNJAB [LAWS(P&H)-1977-11-15] [REFERRED TO]
MANAS RANJAN MOHANTY VS. STATE OF ORISSA (VIG.) [LAWS(ORI)-2015-10-11] [REFERRED TO]
P SUBBARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-1994-9-13] [REFERRED TO]
K V AYYASWAMY VS. STATE [LAWS(APH)-1964-3-39] [REFERRED TO]
V.KRISHNAREDDY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-503] [REFERRED TO]
GIRDHARI LAL JEEVANDAS BHAGAT VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-49] [REFERRED TO]
B V RATNAM VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2012-7-87] [REFERRED TO]
SRI LANKA VENKATA SUBRAHMANYAM VS. THE STATE OF TELANGANA., REP. BY SPECIAL PP OF CBI, HYDERABAD [LAWS(APH)-2018-1-43] [REFERRED TO]
MAN MOHAN SINGH VS. ELECTION COMMISSIONER OF INDIA [LAWS(GAU)-1996-1-19] [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2017-7-8] [REFERRED TO]
AJOY ACHARYA VS. STATE BUREAU OF INV. AGAINST ECO. OFFENCE [LAWS(SC)-2013-9-52] [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [LAWS(SC)-2015-2-99] [REFERRED TO]
SANTHOSH VS. STATE OF KERALA [LAWS(KER)-2018-3-121] [REFERRED TO]
V.D. RAJAGOPAL VS. TATE OF TELANGANA [LAWS(TLNG)-2022-10-22] [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [LAWS(SC)-2017-2-29] [REFERRED TO]
RAVISHANKER KESHAVJI DAVE VS. STATE OF GUJARAT [LAWS(GJH)-1965-9-16] [REFERRED TO]
HEMANT KHARE VS. STATE OF M P [LAWS(MPH)-2013-9-403] [REFERRED]
Krishnan VS. state [LAWS(MAD)-2002-9-215] [REFERRED TO]
RAJESH KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-7-58] [REFERRED TO]
RAJENDRA KUMAR SENAPATI VS. STATE OF ORISSA [LAWS(ORI)-2000-8-30] [REFERRED TO]
RANGANATHA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-11-339] [REFERRED TO]
V S ABDUL SATTAR VS. SUPDT OF POLICE CBI SPE COCHIN [LAWS(KER)-1987-6-32] [REFERRED TO]
NARENDRA KUMAR VS. MUNICIPAL CORN INDORE [LAWS(MPH)-1986-3-8] [REFERRED TO]
BUTA SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-1996-5-108] [REFERRED]
SMT. RUNU GHOSH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2009-9-390] [REFERRED TO]
STATE OF ASSAM VS. REBA NATH BHATTACHARYYA AND ORS. [LAWS(GAU)-1986-1-8] [REFERRED TO]
PARESH CHANDRA DEV CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2014-4-30] [REFERRED TO]
ARSHAD ABDUL WAHID QURESHI VS. ASIF ABDUL WAHID QURESHI [LAWS(BOM)-2023-4-207] [REFERRED TO]
PAREED PILLAI VS. STATE [LAWS(KER)-1968-8-11] [REFERRED TO]
N PASUPATHY VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2018-2-61] [REFERRED TO]
Ajit Kumar Patnaik VS. Republic of India [LAWS(ORI)-2000-9-30] [REFERRED TO]
SUDESH KEDIA VS. UNION OF INDIA [LAWS(JHAR)-2020-6-27] [REFERRED TO]
P SUBBARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-1994-9-38] [REFERRED TO]
J JAYALALITHA VS. STATE OF TAMIL NADU [LAWS(MAD)-2001-12-9] [REFERRED TO]
MANSHANKAR PRABHASHANKER DWIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-1968-9-12] [REFERRED TO]
CBI, BANK SECURITIES AND FRAUDS CELL VS. AMBARISH SINGH AHLUWALIA [LAWS(MAD)-2014-7-197] [REFERRED TO]
A MEENAKSHI SUNDARAM VS. ADDITIONAL SUPERINTENDENT OF POLICE [LAWS(MAD)-2014-8-183] [REFERRED TO]
K. RATNA PRABHA VS. STATE OF TELANGANA [LAWS(APH)-2017-6-42] [REFERRED TO]
NABIN CHANDRA KALITA VS. STATE OF ASSAM [LAWS(GAU)-1999-10-9] [REFERRED TO]
HARIVANSH LAL M. MEHRA VS. STATE [LAWS(BOM)-1967-4-5] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. TEJ RAM [LAWS(HPH)-1989-3-8] [REFERRED TO]
VADDE RAMA RAO VS. STATE OF A P [LAWS(APH)-1989-8-5] [REFERRED TO]
PRAMODKUMAR ANAND MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-101] [REFERRED TO]