Cited Judgements :-

WALHA GANPAT TADGE VS. RAMCHANDRA BALA SANGALE [LAWS(BOM)-2004-12-76] [REFERRED TO]
TUKARAM S DIGHOLE VS. MANIKRAO SHIVAJI KOKATE [LAWS(BOM)-2008-1-126] [REFERRED TO]
HAZI ABDUL SALAM BARLASKAR VS. RUTTONEPORE PLANTATION LTD [LAWS(GAU)-1999-12-16] [REFERRED TO]
ASHOK PRADHAN VS. APURBA RAM BAROOAH [LAWS(GAU)-2002-6-15] [REFERRED TO]
CHAIRMAN JEE IIT GUWAHATTI VS. GURUJIT BHARDWAJ [LAWS(GAU)-2005-9-51] [REFERRED TO]
ANOWAR HUSSAIN VS. GOLAPJAN [LAWS(GAU)-2004-4-9] [REFERRED TO]
ASHOK KUMAR AND OTHERS VS. MAHADEV PRASAD (SINCE DEAD) AND OTHERS [LAWS(ALL)-2018-5-623] [REFERRED TO]
RAJ KUMAR AND ORS. VS. ASHOK KUMAR CHAURASIA AND ORS. [LAWS(ALL)-2015-12-145] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. AMIT SHIP MANAGMENT PVT LTD [LAWS(GJH)-2018-4-24] [REFERRED TO]
UNITED INDIA FIRE AND GENERAL INSURANCE CO., LTD., JAMNAGAR VS. SURINDARSINH GURASINH AND OTHERS [LAWS(GJH)-1981-2-30] [REFERRED TO]
ISAC OSMAN HAJI VS. VALIMOHMAD ISAC [LAWS(GJH)-1967-4-9] [REFERRED]
YELLAPPA VS. YELLAMMA [LAWS(KAR)-2007-6-55] [REFERRED TO]
Siddalin Gaiah (Since Dead, by his L.Rs Smt. Varadamma W/o Late Siddalingaiah, H.S. Lingaraju S/o Late Siddalingaiah and Smt. Shanthamma D/o Late Siddalingaiah) VS. H.K. Kariappa S/o Karigowda [LAWS(KAR)-2008-10-88] [REFERRED TO]
JANATHA DAL PARTY VS. INDIAN NATIONAL CONGRESS, NEW DELHI [LAWS(KAR)-2013-10-65] [REFERRED TO]
PREM RAJ SHARMA VS. BALDEV VERMA [LAWS(HPH)-2001-8-31] [REFERRED TO]
H V DATTATHRI SHASTRI VS. VAMANA RAO APTE [LAWS(KAR)-1974-8-21] [FOLLOWED ON]
VIJAY KUMAR TEVRAIYA VS. REGISTRAR PUBLIC TRUST AND SUB DIVISIONAL OFFICER (REVENUE) TIKAMGARH [LAWS(MPH)-2024-2-2] [REFERRED TO]
VIJAY RAM VS. JANAK RAJ [LAWS(J&K)-1980-5-5] [REFERRED TO]
THAKUR J BAKSHANI VS. SHRIUTIVINDA AGRO FARMS PVT LTD [LAWS(MAD)-2018-2-145] [REFERRED TO]
COMMISSIONER OF ENDOWMENTS VS. VITTAL RAO [LAWS(SC)-2004-11-7] [REFERRED TO]
NIRMALA DEVI VS. GURGAON SC VIMUKTA AGRICUTLURE THRIFT & CREDIT SOCIETY LTD. [LAWS(SC)-2017-7-124] [REFERRED TO]
NABI HASSAN VS. GAJADHAR SINGH [LAWS(PAT)-1973-8-3] [REFERRED TO]
JAI BHAGWAN VERMA VS. MAHESH LATA [LAWS(UTN)-2017-3-109] [REFERRED TO]
YOGDHEYAN SINGH VS. DEVKI NANDAN [LAWS(P&H)-1990-10-13] [REFERRED TO]
HIRABAI CHAUHAN VS. BHAGIRATHIBAI [LAWS(MPH)-1967-9-5] [REFERRED TO]
ANIL KUMAR VERMA VS. SHEELA VERMA [LAWS(UTN)-2019-9-10] [REFERRED TO]
EMKAY MEDICARE SERVICES THROUGH VS. THE PRESIDENT, RAJASTHAN MEDICARE RELIEF SOCIETY [LAWS(RAJ)-2017-6-4] [REFERRED TO]
SANTASILA KAR VS. SUMATI ROY [LAWS(CAL)-1989-2-52] [REFERRED TO]
IMTIYAZ AHMAD VS. STATE OF U.P. [LAWS(ALL)-2022-1-116] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PUTTI LAL [LAWS(ALL)-2018-7-301] [REFERRED TO]
AKHIL BHARTIYA DAYANAND SEVASHRAM SANSTHAN VS. SALIK RAM AND ORS. [LAWS(ALL)-2016-1-221] [REFERRED TO]
DEELIP VS. YAKUB KHAN [LAWS(BOM)-2015-4-18] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
SRINIVASA RAJAKAMAL VS. NEELAMSETTI KATAJI RAO [LAWS(APH)-2002-6-165] [REFERRED TO]
T KRISHNA GOUD VS. SABIHA KAMALUDDIN [LAWS(APH)-2010-9-24] [REFERRED TO]
NASEEB KHATOON VS. SYED ABDUL AZIZ [LAWS(APH)-2014-2-9] [REFERRED TO]
ANAKAPALLI VIJAYALAKSHMI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-10-49] [REFERRED TO]
UMESH CHANDRA VS. STATE OF U P [LAWS(ALL)-2005-10-175] [REFERRED TO]
SOUTH DELHI MUNICIPAL CORPORATION VS. CHANDER PRAKASH [LAWS(DLH)-2021-2-173] [REFERRED TO]
DURGA DASS VS. MATHU [LAWS(HPH)-2001-8-8] [REFERRED TO]
DEVINDER KUMAR & ORS VS. GIRDHARI LAL & ORS [LAWS(HPH)-2017-8-98] [REFERRED TO]
THANISIAS VS. SELVAM AMMAL [LAWS(MAD)-1999-10-46] [REFERRED TO]
ALKEM LABORATORIES LTD VS. MICRO LABS LIMITED [LAWS(MAD)-2002-2-75] [REFERRED TO]
SHAKINA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2023-9-103] [REFERRED TO]
NIYATI RANI DATTA VS. STATE OF TRIPURA [LAWS(GAU)-2011-7-2] [REFERRED TO]
SH. B.R. SAMMI SON OF LATE SH SOHAN LAL VS. STATE [LAWS(HPH)-2016-11-11] [REFERRED TO]
TIKA VS. RAM CHANDER [LAWS(P&H)-2003-3-45] [REFERRED TO]
HARJI VS. MOOL CHAND [LAWS(P&H)-2000-12-175] [REFERRED]
M.A.SUTHAR VS. THIRUVANANTHAPURAM CITIZENS PROTECTION FORUM [LAWS(KER)-2024-6-245] [REFERRED TO]
MRS. JAYASHREE JAYANTH VS. MR. N. KRISHNASWAMY AND MRS. PREMALEELA KRISHNASWAMY (DECEASED) AND OTHERS [LAWS(MAD)-2017-9-313] [REFERRED TO]
GAVIGOWDA VS. KALEGOWDA [LAWS(KAR)-1995-7-40] [FOLLOWED ON]
NEELAMANAVAR NAGAMMA VS. NEELAGALLU VEERANNA DEAD [LAWS(KAR)-1995-8-76] [FOLLOWED ON]
SURINDER PAL VS. JAGDISH CHANDER AND OTHERS [LAWS(P&H)-2017-5-162] [REFERRED TO]
KANNAN VS. V S PANDURANGAM [LAWS(SC)-2007-11-93] [REFERRED TO]
CHARAN DASS VS. RAM PARKASH CHANDARI [LAWS(P&H)-1976-3-37] [REFERRED]
BADRIDAS GOENKA VS. GOPAL JEW THAKUR [LAWS(ORI)-1967-1-9] [REFERRED TO]
BANSILAL VS. HEMRAJ [LAWS(RAJ)-1966-2-23] [REFERRED TO]
NIRANJAN DAWAR VS. SMT.RANJANA BAGHEL [LAWS(MPH)-2017-1-40] [REFERRED TO]
YAGYASEN VS. THE COLLECTOR, REWA AND OTHERS [LAWS(MPH)-2018-7-381] [REFERRED TO]
BAINI PRASAD (D) THR. LRS. VS. DURGA DEVI [LAWS(SC)-2023-2-4] [REFERRED TO]
SABIR KHAN @ BILLU VS. NAUSHAD AHMAD [LAWS(UTN)-2014-12-10] [REFERRED TO]
DINESH KUMAR SAXENA VS. VIKAS PRIYA [LAWS(RAJ)-2023-5-165] [REFERRED TO]
SHANTI DEVI VS. MELA RAM [LAWS(DLH)-1971-8-27] [REFERRED TO]
LEELA BAI SHARMA VS. STATE OF C.G. [LAWS(CHH)-2021-2-132] [REFERRED TO]
SATYABRATA BOSE VS. AMIYA BALA BOSE [LAWS(CAL)-1983-12-14] [REFERRED TO]
ROUTHU VENKATARATNAM VS. MIRYALA VENKATA RAO [LAWS(APH)-2004-9-38] [REFERRED]
BAKER OIL TOOLS INDIA PVT LTD VS. BAKER HUGHES LTD [LAWS(DLH)-2011-6-5] [REFERRED TO]
KANSHI RAM VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2008-1-160] [REFERRED TO]
MANGIBEN D/O NEVLABHAI DANIYABHAI VS. BHAVSINGBHAI MANCHHABHAI CHAUDHARY [LAWS(GJH)-2008-1-328] [REFERRED TO]
PAVAYAMMAL VS. KOMARASAMI [LAWS(MAD)-2002-6-110] [REFERRED TO]
GULBAHAR SHEIKH VS. SANJAY KUMAR PANDEY [LAWS(JHAR)-2005-7-16] [REFERRED TO]
SHRI. OBIT DAI VS. SHRI. OJING DAI [LAWS(GAU)-2017-6-144] [REFERRED TO]
CHANDAN KUMARI VS. JEEWAN LAL [LAWS(J&K)-1978-1-6] [REFERRED]
KORADA GEDHA VS. RAGHABO PATI [LAWS(ORI)-1963-1-2] [REFERRED TO]
R RADHAKRISHNAN VS. G EKAMBARAM [LAWS(MAD)-2011-10-63] [REFERRED TO]
CHANDRA KUMAR VS. KANKU BAI [LAWS(RAJ)-1991-5-45] [REFERRED TO]
PADMABATI DEI VS. SANJULATA BEHERA [LAWS(ORI)-2002-11-30] [REFERRED TO]
YADARAO DAJIBA SHRAWANE VS. NANILAL HARAKCHAND SHAH DEAD [LAWS(SC)-2002-8-140] [REFERRED]
MANGLA RAM VS. SITAL DASS [LAWS(RAJ)-2004-8-42] [REFERRED TO]
DINESH KOTWAL VS. ANJU KOTWAL [LAWS(P&H)-2017-4-50] [REFERRED TO]
BACHHRAJ NAHAR VS. NILIMA MANDAL [LAWS(PAT)-2004-12-53] [REFERRED TO]
CHELA MERI VS. MOHAMMAD ABUL KHAIR KHAN [LAWS(PAT)-1976-3-4] [REFERRED TO]
JANGBIR VS. MAHAVIR PRASAD GUPTA [LAWS(SC)-1976-9-48] [REFERRED TO]
JANGBIR VS. MAHAVIR PRASAD GUPTA [LAWS(SC)-1976-9-48] [REFERRED TO]
PURAN CHAND HALWAI VS. KRISHAN KUMAR [LAWS(P&H)-1998-9-63] [REFERRED]
ORIENTAL INSURANCE COMPANY LTD. VS. VASHISHTHA MAURAY [LAWS(ALL)-2021-8-79] [REFERRED TO]
SHITAL PRASAD VS. DHAN KUMAR [LAWS(ALL)-1974-1-30] [REFERRED TO]
MODICARE LIMITED VS. GAUTAM BALI [LAWS(DLH)-2019-9-380] [REFERRED TO]
ABDUR RAHMAN MAZUMDAR VS. MATASIN ALI ALIAS MATAHIR ALI AND OTHERS [LAWS(GAU)-1990-7-31] [REFERRED]
DHARAM CHAND JOSHI VS. SATYA NARAYAN BAZAR [LAWS(GAU)-1992-3-6] [RELIED ON]
BIPUL CHANDRA PAUL VS. SANDHYASAHA [LAWS(GAU)-2004-11-18] [REFERRED TO]
BHARAT SINGH AND ORS. VS. GIAN CHAND AND ORS. [LAWS(HPH)-2016-8-129] [REFERRED TO]
PARSINO DEVI VS. THUNIA AND ORS. [LAWS(HPH)-2011-3-323] [REFERRED TO]
KARIGOWDA VS. NINGEGOWDA [LAWS(KAR)-1995-9-40] [FOLLOWED ON]
BIMBADHARA PRADHAN VS. BHRAMARABAR MOHANTY AND ANOTHER [LAWS(ORI)-2017-12-14] [REFERRED TO]
SUKADEV JENA AND ANR. VS. GANESH PRASAD MALLIK AND ORS. [LAWS(ORI)-2015-3-77] [REFERRED TO]
STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS. VS. M/S. KUMAR CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR NARENDER KUMAR SINGH [LAWS(PAT)-2013-8-94] [REFERRED TO]
BISHUNI HARIJAN AND ORS. VS. NAYAK RAM AND ORS. [LAWS(PAT)-2015-11-10] [REFERRED TO]
SRI RAMANATH DAS (DEAD) AFTER HIM RATIKANTA DAS AND ANR. VS. SMT. JASODA DAS AND ORS. [LAWS(ORI)-2002-8-70] [REFERRED TO]
KANNAN VS. V S PANDURANGAM [LAWS(SC)-2007-9-20] [REFERRED TO]
KRISHNA KANWAR VS. SATYA PAL SINGH CHAUHAN [LAWS(P&H)-2016-4-174] [REFERRED TO]
SINGHESHWAR PANDEY & ORS VS. RAMESHWAR PANDEY & ORS [LAWS(PAT)-2016-6-28] [REFERRED TO]
SANGITA SINHA VS. BHAWANA BHARDWAJ [LAWS(PAT)-2024-5-65] [REFERRED TO]
SMT. NILIMA SANYAL VS. SMT. PRATIVA RANI DUTTA AND ORS. [LAWS(CAL)-2004-12-55] [REFERRED TO]
SUBHASH S/O NARAYANRAO MORALWAR VS. VILAS S/O PANDURANG [LAWS(BOM)-2013-3-11] [REFERRED TO]
MUKESH GUPTA VS. VIDIT KALSI [LAWS(ALL)-2014-5-99] [REFERRED TO]
ABDUL GANI MIA @ ABDUL WAHED AND ANOTHER VS. ABDUL GANI MIA [LAWS(GAU)-1989-5-24] [REFERRED TO]
SHRI THIRMAN KEOT VS. SRI DHARMA KOCH AND ORS. [LAWS(GAU)-1982-12-13] [REFERRED TO]
SANTOSH KUMAR NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-1-72] [REFERRED]
KACHARU LAL AGRAWAL VS. BHIKHAM CHAND KOTHARI [LAWS(CHH)-2007-8-24] [REFERRED TO]
TUKARAM S DIGHOLE VS. MANIKRAO SHIVAJI KOKATE [LAWS(BOM)-2008-1-56] [REFERRED TO]
SHAM LAL AGGARWAL VS. RANA SUMESHWAR SINGH [LAWS(HPH)-1995-11-13] [REFERRED TO]
MUNIYAPPA VS. RAMAPPA AND ORS. [LAWS(KAR)-2015-4-47] [REFERRED TO]
ARIF MONDAL VS. RATNAKAR [LAWS(CAL)-2012-5-124] [REFERRED TO]
M. MOHAMMED ISMAIL AND ORS. VS. K.P. SUBBIAH AND ORS. [LAWS(MAD)-2015-2-187] [REFERRED TO]
CHANDAN KUMARI VS. JEEWAN LAL (DR) [LAWS(J&K)-1978-1-3] [REFERRED TO]
S SHANKARANARAYAN VS. LALITHAMMA [LAWS(KAR)-1992-9-35] [REFERRED TO]
SIRAJUDEEN VS. SETHU CHETTIAR [LAWS(MAD)-2001-6-46] [REFERRED TO]
SHYAM SUNDER VS. NARBADA DEVI [LAWS(RAJ)-2004-8-33] [REFERRED TO]
KONDA LAKSHMANA BAPUJI VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(SC)-2002-1-156] [REFERRED]
PARAMJIT KAUR VS. SURINDER SINGH [LAWS(P&H)-2011-11-373] [REFERRED]
BACHHAJ NAHAR VS. NILIMA MANDAL [LAWS(SC)-2008-9-137] [REFERRED TO]
KULJEET SINGH VS. KULWINDER KAUR [LAWS(P&H)-2022-9-216] [REFERRED TO]
RAM VINOD ROY VS. RAM SUMARI DEVI [LAWS(PAT)-2004-2-97] [REFERRED TO]
NILIMA MANDAL VS. BACHHRAJ NAHAR [LAWS(PAT)-2004-5-53] [REFERRED TO]
BEEREDDY DASARATHARAMI REDDY VS. V. MANJUNATH [LAWS(SC)-2021-12-45] [REFERRED TO]
GULF OIL CORPORATION LTD VS. STATE OF TELANGANA [LAWS(SC)-2022-9-57] [REFERRED TO]
SITABAI VS. DURGABAI AND ORS. [LAWS(BOM)-2015-7-33] [REFERRED TO]
PARVIN SARIN VS. MANBIR SINGH, [LAWS(DLH)-1981-3-63] [REFERRED TO]
RAGHUKUL NARAIN MEHTA VS. PRADUMAN KUMAR [LAWS(ALL)-2015-9-124] [REFERRED TO]
SYED DEEP MOHINDRA VS. DEEPAK KUMAR MOHINDRA AND OTHERS [LAWS(ALL)-2018-5-706] [REFERRED TO]
ABDUL RAZAK VS. ABDUL RAHMAN [LAWS(CAL)-1979-4-17] [REFERRED TO]
MANJIT KAUR AND ORS. VS. DAYA NAND AND ANR. [LAWS(DLH)-2016-7-509] [REFERRED TO]
ZAHID HUSAIN VS. M HAMID UDDIN [LAWS(ALL)-1952-4-18] [REFERRED TO]
RAM LOCHAN VS. MAHADEO PRASAD SINGH AND ORS. [LAWS(ALL)-1970-5-19] [REFERRED TO]
TEMPLE OF MARUTI SITUATED AT CACODA VS. BALKRISNA SURYAJI S KAKODKAR [LAWS(BOM)-1998-2-50] [REFERRED TO]
M/S. CANNING FARMS PVT. LTD. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2017-5-33] [REFERRED TO]
Rani Constructions Pvt LTD VS. Shaikh Abdul Kadar [LAWS(BOM)-2004-4-87] [REFERRED TO]
BANSIDHAR GANGA PERSHAD AGENCY VS. CHANAN LAL [LAWS(DLH)-1974-10-10] [REFERRED]
KEINPAIAH VS. CHALUVAIH [LAWS(KAR)-1991-2-8] [FOLLOWED ON]
MIDDIKONDAPPA VS. BODIRAMAPPA [LAWS(KAR)-1998-1-47] [REFERRED TO]
Laxmamma W/o Chikkaramaiah rep. by GPA Holder K.C. Chikkaramaiah S/o Chikkathamme Gowda VS. Smt. Masthamma W/o Yalakki Gowda, deceased by L.Rs. (Lakshmamma W/o Krishne Gowda and Chandramma W/o Nagaraj) and others [LAWS(KAR)-2011-1-152] [REFERRED TO]
KRISHNI DEVI AND OTHERS VS. LAND ACQUISITION COLLECTOR AND OTHERS [LAWS(HPH)-2017-12-59] [REFERRED TO]
ANAKAPALLI VIJAYALAKSHMI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-10-24] [REFERRED TO]
AMINUDDIN VS. RAFIQUDDIN [LAWS(MPH)-2005-4-105] [REFERRED TO]
SUJATHA HARINDHRANATH VS. HARINDHRANATH [LAWS(KAR)-2015-6-48] [REFERRED TO]
V. RAJKUMAR VS. C.M.ABU MOHAMMED [LAWS(KAR)-2012-11-297] [REFERRED TO]
P DATTATREYA VS. ABDUL SHUKOOR [LAWS(TLNG)-2023-8-7] [REFERRED TO]
STATE OF ORISSA VS. FAKIR CH. SETHY [LAWS(ORI)-2009-7-57] [REFERRED TO]
SR. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD. VS. DIVISIONAL MANAGER BOUDH COMMERCIAL DIVISION ORISSA FOREST DEVELOPMENT COMPANY LTD. AND 4 ORS. [LAWS(ORI)-2008-9-82] [REFERRED TO]
ROOPA TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-2-75] [REFERRED TO]
BHASKARGANGULY ALIAS VASKARGANGULY VS. SUJIT KUMAR GUPTA [LAWS(PAT)-1995-4-33] [FOLLOWED ON]
ABDUL AZIZ S/O HAJI NANHA VS. MANORAMABAI W/O BHANWARLAL AND OTHERS [LAWS(MPH)-2017-7-214] [REFERRED TO]
UNION OF INDIA AND ORS. VS. CHANDRESHWAR SINGH AND ORS. [LAWS(PAT)-2015-8-74] [REFERRED TO]
KANTILAL JADHAVJI VS. RAMCHANDRARAO GANGADHARRAO DESHMUKH [LAWS(MPH)-1976-2-16] [REFERRED TO]
COMMISSIONER OF SALES TAX VS. R S ATMARAM SURI [LAWS(DLH)-1981-3-46] [REFERRED]
KAMLA MARWAH VS. KAPUR FABRICS [LAWS(DLH)-1992-10-46] [REFERRED . 4.]
KANIZ FATIMA VS. SHAH NAIM ASHRAF [LAWS(ALL)-1983-1-27] [REFERRED TO]
MANGALDAS K NAIK VS. INSPECTOR OF SURVEY [LAWS(BOM)-2006-12-107] [REFERRED TO]
VIJAY WAMAN DESHMUKH AND ORS. VS. PUNE MUNICIPAL CORPORATION AND ORS. [LAWS(BOM)-2016-4-81] [REFERRED TO]
NATIONAL TEXTILE CORPORATION VS. SWADESHI COTTON MILLS CO. LTD. [LAWS(ALL)-1999-12-160] [REFERRED TO]
BASHER AHMAD AND ANR. VS. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. [LAWS(ALL)-1986-1-72] [REFERRED TO]
MAMIDI SAI REDDY VS. M SHIVA REDDY [LAWS(APH)-2006-3-70] [REFERRED TO]
RAJEEV RUIA VS. MAHESH VENNALAKANTI [LAWS(BOM)-2024-4-7] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SURINDERSINH GURASINH [LAWS(GJH)-1981-2-26] [REFERRED]
INDUKURI SATTIRAJU VS. NADIMPALLI RAMACHANDRA RAJU [LAWS(APH)-2023-12-23] [REFERRED TO]
MONORANJAN PAUL VS. NARENDRA KUMAR PAUL [LAWS(GAU)-1993-5-10] [RELIED ON]
ORIENTAL INSURANCE CO . LTD. VS. PUTTI LAL @ PUTAI LAL [LAWS(ALL)-2008-7-328] [REFERRED TO]
MOBINA AND ORS. VS. KALA [LAWS(HPH)-2016-4-55] [REFERRED TO]
PURAN CHAND VS. JAGDISH LAL AND ANR. [LAWS(HPH)-1974-4-3] [REFERRED TO]
KHEM CHAND VS. HARI SARAN [LAWS(HPH)-1987-5-1] [REFERRED TO]
PREM NATH CHOPRA VS. ARUN CHOPRA [LAWS(DLH)-2014-1-47] [REFERRED TO]
NARANJAN SINGH AND OTHERS VS. UJAGAR SINGH AND OTHERS [LAWS(P&H)-1970-10-54] [REFERRED]
TIME ADS & PUBLICITY VS. COMMISSIONER OF INCOME TAX (CENTRAL) [LAWS(KER)-2014-7-214] [REFERRED TO]
SHIVAPPA VS. PUTTAPPA [LAWS(KAR)-2022-3-143] [REFERRED TO]
DINA NATH VS. KEWAL KRISHAN [LAWS(J&K)-1990-3-2] [REFERRED TO]
KARIGOWDA VS. SAFDAR ALI [LAWS(KAR)-1995-6-20] [FOLLOW ON ; ML; 5.]
K S VENKATESH VS. N G LAKSHMINARAYANA [LAWS(KAR)-2007-4-37] [REFERRED TO]
SMT. BANTI DEVI & ORS. VS. MUNSHI RAM [LAWS(J&K)-2018-1-6] [REFERRED TO]
PIARA SINGH VS. BHUPINDER KAUR [LAWS(P&H)-2000-3-100] [REFERRED TO]
RAJESH KUMAR VS. SHASHI AGARWAL [LAWS(RAJ)-2012-9-195] [REFERRED TO]
DR. SITA RAM (DEAD) THROUGH HIS LRS. VS. ASHOK KUMAR (DEAD) THROUGH HIS LRS. [LAWS(P&H)-2011-12-99] [REFERRED TO]
RATAN KHARSEL VS. BASAN BAG [LAWS(ORI)-1982-9-4] [REFERRED TO]
DURYODHAN MOHAPATRA VS. BHARAT MOHAPATRA AND ORS. [LAWS(ORI)-1989-11-43] [REFERRED TO]
HIMAYAM ENGINEERS AND BUILDERS VS. S. RAVICHANDRAN [LAWS(MAD)-2014-8-137] [REFERRED TO]
CHIVEETTIL SEKHARAN NAMBIAR VS. CHERUVAZHCHERI KISHAKKEKKAR [LAWS(KER)-1992-1-23] [REFERRED TO]
LABH SINGH AND ORS. VS. GURMAIL SINGH [LAWS(P&H)-2015-5-482] [REFERRED TO]
KALYANASUNDARAM VS. M. KUMARAVEL [LAWS(MAD)-2016-10-140] [REFERRED TO]
RAVI KANT VS. BANDANA KUMARI [LAWS(PAT)-2023-11-1] [REFERRED TO]
BANKA BEHARI DUTT VS. GOUR MOHAN DUTTA [LAWS(CAL)-1981-3-9] [REFERRED TO]
MADHUSUDAN SAHA VS. REBATI RANI MUKHERJEE AND ORS. [LAWS(CAL)-2008-12-59] [REFERRED TO]
RATANLAL VS. SHANTI DEVI AND ANOTHER [LAWS(ALL)-2016-5-493] [REFERRED]
S P TRIVEDI VS. CHANDRAKALA TRIVEDI [LAWS(BOM)-1989-6-34] [REFERRED TO]
LAKSHMINARAYAN RAMNIVAS VS. DWARKA NATH GHOSH [LAWS(CAL)-1968-6-26] [REFERRED TO]
JIWANDAS AGARWAL VS. NARAYANDAS DEORA [LAWS(CAL)-1972-5-25] [REFERRED TO]
RADHA GOBINDA JEW VS. KEWALA DEVI JAISWAL [LAWS(CAL)-1974-2-15] [REFERRED TO]
J PUSHPALATHA VS. ELECTION TRIBUNAL BHONGIR [LAWS(APH)-2002-12-89] [REFERRED]
RAM LOCHAN VS. MAHADEO PRASAD SINGH [LAWS(ALL)-1970-4-24] [REFERRED TO]
BANDAMEEDI NARAYANA VS. BANDA MEEDI RAJAIAH [LAWS(APH)-2006-3-107] [REFERRED TO]
PARKASH CHANDER GUPTA VS. TARA CHAND MALIK [LAWS(DLH)-1967-12-6] [REFERRED]
SACHCHIDANAND PANDEY VS. RAM PHAR SINGH [LAWS(ALL)-2004-1-53] [REFERRED TO]
GULAB DEVI SINGH VS. RITESH SINGH [LAWS(CHH)-2020-3-104] [REFERRED TO]
MIRABAI VS. ANUSAYABAI TRIMBAK PATIL [LAWS(BOM)-2009-10-45] [REFERRED TO]
MIRABAI TRIMBAK PATIL VS. ANUSAYABAI TRIMBAK PATIL [LAWS(BOM)-2009-10-111] [REFERRED TO]
VASDEV AND ORS. VS. RAM SINGH [LAWS(HPH)-1976-5-12] [REFERRED TO]
PARAS NATH DUBEY VS. ANIL SAHU [LAWS(JHAR)-2016-8-2] [REFERRED TO]
SWAMY ATMANANDA VS. RAMKRISHNA TAPOVANAM [LAWS(SC)-2005-4-66] [REFERRED TO]
NATHURAM RAKHABDAS VS. RAMESH CHAND [LAWS(MPH)-2002-3-39] [REFERRED TO]
VIMALESHWAR NAGAPPA SHET VS. NOOR AHMED SHERIFF [LAWS(SC)-2011-5-32] [REFERRED TO]
AJIT SINGH VS. JASWINDER KAUR [LAWS(P&H)-2010-11-98] [REFERRED TO]
KARAN SINGH VS. RAM LAL [LAWS(RAJ)-2013-12-69] [REFERRED TO]
SUNDERLAL GOSWAMI VS. JOGESHWAR PRASAD SINGH [LAWS(PAT)-1974-8-9] [REFERRED TO]
RAM PRASAD KUSHWAHA VS. MOST. YASHODA [LAWS(PAT)-2012-7-114] [REFERRED TO]
PERUTHIKOLLAI VILLAGE WELFARE (PODUNALA) SANGAM BY ITS PRESIDENT A. SIPGARAVELU MANAVALAR AND OTHERS VS. PALANIYANDI KANDIAR [LAWS(MAD)-1968-11-49] [REFERRED TO]
K RAMAKRISHNAN DIED VS. SIDDHAMMAL [LAWS(MAD)-2001-8-27] [REFERRED TO]
TARSEM LAL VS. SUDERSHANA SHARMA [LAWS(J&K)-2022-4-33] [REFERRED TO]
K VENKOJI RAO VS. M ABDUL KHUDDUR KURESHI [LAWS(KAR)-1990-8-6] [REFERRED TO]
SHIVANANJAPPA VS. BASAVARAJU [LAWS(KAR)-1991-4-26] [REFERRED TO]
DEVIKARANI VS. VENKATESHA SASTRY [LAWS(KAR)-1994-4-39] [REFERRED TO]
SRIDHANDAPPA VS. MUNIAMMA [LAWS(MAD)-2014-3-93] [REFERRED TO]
VIJAY KUMAR CHOPRA VS. PREM NATH MANGOTRA [LAWS(J&K)-2001-10-24] [REFERRED TO]
SRI PRABIN BORA AND ANOTHER VS. SRI SRIDEV SHARMA [LAWS(GAU)-2017-8-166] [REFERRED TO]
PRABIN BORA VS. SRIDEV SHARMA [LAWS(GAU)-2017-8-249] [REFERRED TO]