Referred Judgements :-

ANANT CHINTAMAN LAGU VS. STATE OF BOMBAY [REFERRED TO]

Cited Judgements :-

FIRASAT VS. STATE OF U.P. [LAWS(ALL)-2020-1-219] [REFERRED TO]
SANT RAM PANDEY AND OTHERS VS. STATE [LAWS(ALL)-2016-8-40] [REFERRED TO]
ANIL CHOTULAL SHARMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-1-30] [REFERRED TO]
RAVINDRA @ RAVISONKAR VS. STATE OF C.G. [LAWS(CHH)-2024-4-80] [REFERRED TO]
ANIL SHASHIKANT ALVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-41] [REFERRED TO]
SOMNATH DEKA VS. STATE OF ASSAM [LAWS(GAU)-2006-9-59] [REFERRED TO]
RAMBIR SINGH VS. STATE OF TRIPURA [LAWS(GAU)-2008-4-31] [REFERRED TO]
TITAN DEY VS. STATE OF TRIPURA [LAWS(GAU)-2011-8-29] [REFERRED TO]
CHANDRAPRAKASH ABHAYRAJ KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-1998-3-84] [REFERRED TO]
HARDWARI LAL VS. STATE [LAWS(DLH)-2009-11-5] [REFERRED TO]
KURUCHIYAN KUNHAMAN VS. STATE OF KERALA [LAWS(KER)-1974-1-23] [REFERRED TO]
STATE VS. SUBRAMANI [LAWS(MAD)-1989-12-32] [REFERRED TO]
STATE OF UTTAR PRADESH VS. BOOTA SINGH [LAWS(SC)-1978-8-22] [EXPLAINED]
RONNY ALIAS RONALD JAMES ALWARIS VS. STATE OF MAHARASHTRA [LAWS(SC)-1998-3-108] [DISTINGUISHED]
RAM EKBAL RAI S/O HARKHAN RAI VS. STATE OF BIHAR WITH [LAWS(PAT)-2009-8-102] [REFERRED TO]
STATE OF ORISSA VS. KALIA [LAWS(ORI)-1986-1-10] [REFERRED TO]
SIDHA DEHURY VS. STATE [LAWS(ORI)-1981-10-4] [REFERRED TO]
STATE OF ORISSA VS. CHHAGANLAL SUNDARKA [LAWS(ORI)-1975-8-10] [REFERRED TO]
SEETHARAMAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-10-282] [REFERRED TO]
STATE OF RAJASTHAN VS. SAIFUR @ SAIFUR REHMAN ANSARI S/O ABDUL REHMAN ANSARI [LAWS(RAJ)-2023-3-215] [REFERRED TO]
DARSHAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2009-1-7] [REFERRED TO]
AJMER SINGH ALIAS RANA VS. STATE OF PUNJAB [LAWS(P&H)-2009-1-40] [REFERRED TO]
BISWAJIT DAS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2013-9-14] [REFERRED TO]
AKHAYA DAS AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2018-5-94] [REFERRED TO]
JAHAN SINGH AND ANOTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-1976-4-30] [REFERRED TO]
SIMON VS. STATE OF KARNATAKA [LAWS(SC)-2004-1-79] [REFFERD TO]
RAM SHANKER VS. STATE OF U.P. [LAWS(ALL)-2020-8-21] [REFERRED TO]
CHHOTEY SHAH VS. STATE [LAWS(ALL)-2016-8-52] [REFERRED TO]
CHHOTEY SHAH VS. STATE [LAWS(ALL)-2016-8-52] [REFERRED TO]
HABAL SHAIKH VS. STATE [LAWS(CAL)-1990-4-10] [REFERRED TO]
RAFIKUL ALAM SK SIDDIQUE SK SUJIT ALIAS NAFIJUL MD SALIM ANDSK MORSHED ALIAS MORAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-12-43] [REFERRED TO]
RAMPAL TEWARI VS. STATE OF U P [LAWS(ALL)-1985-12-10] [REFERRED TO]
ISRAR VS. STATE [LAWS(ALL)-1979-12-28] [REFERRED TO]
ADESH KUMAR VS. STATE [LAWS(DLH)-1985-4-4] [REFERRED]
MANOJ KUMAR VS. STATE OF M P [LAWS(CHH)-2011-8-10] [REFERRED TO]
BAIJU BABY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2009-1-12] [REFERRED TO]
STATE OF MAHARASHTRA VS. NAKUL TRIMBAK BHANGARE AND ORS. [LAWS(BOM)-2020-9-245] [REFERRED TO]
STATE OF TRIPURA VS. ASHOK DEBBARMA @ ACHAK DEB-BARMA [LAWS(GAU)-2012-9-37] [REFERRED TO]
AMRISH RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-22] [REFERRED TO]
N HARIHARAN ALIAS HARI VS. STATE [LAWS(MAD)-2008-11-82] [REFERRED TO]
SUDHI VS. STATE OF KERALA [LAWS(KER)-2022-3-42] [REFERRED TO]
RAM NIWAS VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-12-92] [REFERRED TO]
BATHIA VS. STATE OF M P [LAWS(MPH)-2012-7-244] [REFERRED TO]
KAMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-11-4] [REFERRED TO]
RANJEET SINGH GILL VS. STATE [LAWS(DLH)-2009-2-58] [REFERRED TO]
STATE OF DELHI VS. SIDHARTHA VASHISHT [LAWS(DLH)-2006-12-91] [REFERRED TO]
JAWAHAR KOIRYalias JAWAHAR SINGHalias VS. STATE OF BIHAR [LAWS(PAT)-2010-3-212] [REFERRED TO]
NARAYAN PAL AND ANR. VS. THE STATE OF ORISSA [LAWS(ORI)-1976-9-21] [REFERRED TO]
RATNAKAR PALAI VS. STATE OF ORISSA [LAWS(ORI)-1986-5-6] [REFERRED TO]
RAJA ALIAS RAJ SINGH ALIAS SUKHMEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2008-9-46] [REFERRED TO]
KALYAN VS. STATE OF M. P. [LAWS(MPH)-2022-5-45] [REFERRED TO]
Pappu VS. State of M.P. [LAWS(MPH)-1995-3-80] [REFERRED TO]
AFTAB KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-380] [REFERRED TO]
KARNIDAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1983-4-31] [REFERRED TO]
ABDUL BASAR MULLA @ KHOKAN AND OTHERS VS. STATE OF ORISSA [LAWS(ORI)-2017-12-49] [REFERRED TO]
ABDUL BASAR MULLA @ KHOKAN AND OTHERS VS. STATE OF ORISSA [LAWS(ORI)-2017-12-49] [REFERRED TO]
HEERA VS. STATE OF RAJASTHAN [LAWS(SC)-2007-6-36] [REFERRED TO]
KALAM ALIAS ABDUL KALAM VS. STATE OF RAJASTHAN [LAWS(SC)-2008-3-192] [REFERRED TO]
SARWAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-2002-10-120] [REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2019-8-55] [REFERRED TO]
BHARAT SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-1972-9-57] [REFERRED]
STATE OF BIHAR VS. DUKHAN KAHAR [LAWS(PAT)-2021-5-67] [REFERRED TO]
STATE OF BIHAR VS. BACHESH KUMAR SINGH [LAWS(PAT)-2021-5-48] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2014-5-511] [REFERRED TO]
INDRAJIT MALLAH VS. STATE OF U P [LAWS(ALL)-2005-9-208] [REFERRED TO]
SURAJ PURAN BAHADUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-154] [REFERRED TO]
NARSING VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-12-150] [REFERRED]
DATTATRYA ANKUSH SASANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-12-87] [REFERRED TO]
ATMARAM ISTARI SHENDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-8-11] [REFERRED TO]
THAMBI NASIR AND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-9-58] [REFERRED TO]
TRIDIBSARMA VS. STATE OF ASSAM [LAWS(GAU)-2004-4-34] [REFERRED TO]
SINOD SHAH VS. STATE OF MEGHALAYA [LAWS(GAU)-2009-12-37] [REFERRED TO]
MOHD SHAFI VS. STATE OF A P [LAWS(APH)-2003-11-123] [REFERRED TO]
JAGDISH VS. STATE [LAWS(DLH)-2011-7-464] [REFERRED TO]
VIKRAM AND ORS. VS. STATE [LAWS(DLH)-2015-10-125] [REFERRED TO]
RIJAUL KARIM VS. STATE (GNCT OF DELHI) [LAWS(DLH)-2014-1-167] [REFERRED TO]
RAJENDRA KUMAR NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-68] [REFERRED TO]
HARI CHAND VS. STATE [LAWS(DLH)-1974-5-33] [REFERRED]
STATE VS. KIRAN [LAWS(DLH)-2010-5-43] [REFERRED TO]
MOHD JAVED VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2011-4-81] [REFERRED TO]
INDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-5-18] [REFERRED TO]
K.NARASIMHALU VS. STATE [LAWS(KAR)-2020-6-122] [REFERRED TO]
JASEER M. K. VS. STATE OF KERALA [LAWS(KER)-2021-4-22] [REFERRED TO]
PERUMAL VS. STATE [LAWS(MAD)-2010-1-192] [REFERRED TO]
RAM NATH MAHTO VS. STATE OF BIHAR [LAWS(SC)-1996-4-149] [DISTINGUISHED]
MANICKAM ALIAS POONGA MANICKAM VS. STATE [LAWS(MAD)-2007-10-339] [REFERRED TO]
STATE OF ORISSA VS. BHOLANATH NAYAK [LAWS(ORI)-1989-9-16] [REFERRED TO]
VINOD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-9-5] [REFERRED TO]
SUGHAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-7-98] [REFERRED TO]
SUGHAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-7-98] [REFERRED TO]
STATE OF MADHYA PRADESH VS. IRFAN [LAWS(MPH)-2021-9-13] [REFERRED TO]
MUTHUPANDI VS. STATE OF TAMIL NADU [LAWS(MAD)-1989-12-33] [REFERRED TO]
CHOTTU ALIAS MAHENDRA VS. STATE OF M.P [LAWS(MPH)-2013-1-261] [REFERRED TO]
JAYANTA KALAI VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-6] [REFERRED TO]
AJISH VS. STATE OF KERALA [LAWS(KER)-2017-10-81] [REFERRED TO]
SURESH VS. STATE OF KERALA [LAWS(KER)-2002-11-56] [REFERRED TO]
UDAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(SC)-2023-3-58] [REFERRED TO]
SATRUGHNA BARAD @ NILU VS. STATE OF ORISSA [LAWS(ORI)-2019-12-8] [REFERRED TO]
RAMANDEEP SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-103] [REFERRED TO]
SHEO SHANKAR SINGH VS. STATE OF JHARKHAND [LAWS(SC)-2011-2-24] [REFERRED TO]
STATE OF UTTARAKHAND VS. SHAMSHER ALI & OTHERS [LAWS(UTN)-2017-7-53] [REFERRED TO]
BINDESHWARI PASWAN AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-6-55] [REFERRED TO]
BINDESHWARI PASWAN AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-6-55] [REFERRED TO]
MANSHARAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-8-18] [REFERRED TO]
KARAN SINHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-11-5] [REFERRED TO]
KASHMIRSINGH MOHANSINGH LATHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-2-56] [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYANRAM CHETANRAM CHAUDHARY [LAWS(BOM)-1999-7-63] [REFERRED TO]
NASIUDDIN MOHINUDDIN MALIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-12-9] [REFERRED TO]
RAJ PAL VS. STATE [LAWS(ALL)-2016-5-137] [REFERRED TO]
RAJ PAL VS. STATE [LAWS(ALL)-2016-5-137] [REFERRED TO]
YAD RAM VS. STATE [LAWS(ALL)-2011-12-118] [REFERRED TO]
MANGAROO VS. STATE OF U P [LAWS(ALL)-2005-9-55] [REFERRED TO]
SATYAVIR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1997-5-8] [REFERRED TO]
RAJUBHAI DHAMIRBHAI BARIA VS. STATE OF GUJARAT [LAWS(BOM)-2012-7-241] [REFERRED TO :(1970) 2 SCC 128 : 1970 SCC (CRI) 343 : (PARA 153). 26.]
RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-33] [REFERRED TO]
ABDUL HAMEED VS. STATE (DELHI ADMINISTRATION) [LAWS(DLH)-1985-2-55] [REFERRED TO]
SIRI RAM SHARMA VS. STATE [LAWS(DLH)-1994-11-15] [REFERRED TO]
PRASADYA SALYA NATHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1992-12-17] [REFERRED TO]
RAVI SEIKHAR VS. STATE [LAWS(DLH)-2014-12-154] [REFERRED TO]
SAT PARKASH YADAV VS. STATE [LAWS(DLH)-2014-5-276] [REFERRED TO]
WASIM VS. STATE [LAWS(DLH)-2013-5-547] [REFERRED TO]
SUNIL SINGH ALIAS SONU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2006-12-10] [REFERRED TO]
SIVALAL VS. STATE OF KERALA [LAWS(KER)-2022-7-146] [REFERRED TO]
STATE OF GUJARAT VS. MOHAN HAMIR GOHIL DALIT AND ORS [LAWS(GJH)-2013-8-105] [REFERRED TO]
STATE OF DELHI VS. SIDHARTHA VASHISHT ALIAS MANU [LAWS(DLH)-2006-2-207] [REFERRED TO]
HARISH NATVARLAL MISTRY VS. STATE OF GUJARAT [LAWS(GJH)-1992-1-24] [REFERRED TO]
RAJU GURUNG VS. STATE [LAWS(P&H)-2002-2-24] [REFERRED TO]
SHYAMLAL PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-1995-4-2] [RELIED ON]
RAMESHWAR MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2009-4-14] [REFERRED TO]
GANESH SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-4-89] [REFERRED TO]
T. P. SIVANANDAN VS. STATE OF KERALA [LAWS(KER)-2024-9-69] [REFERRED TO]
JEYARAJ VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-6-310] [REFERRED TO]
SURINDER SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-104] [REFERRED TO]
AMITSINGH BHIKAMSING THAKUR VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-1-50] [REFERRED TO]
KUNJUMON @ UNNI VS. STATE OF KERALA [LAWS(SC)-2012-11-44] [REFERRED TO]
RAM KHILADI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1976-7-42] [REFERRED TO]
RAJAN MISHRA AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2015-12-35] [REFERRED TO]
UMESH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-6-44] [REFERRED]
SABHA SHANKAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-11-279] [REFERRED TO]
GIRDHARILAL VS. BABLU [LAWS(CHH)-2024-2-74] [REFERRED TO]
MAHESH ROHIDAS KINALKAR VS. STATE OF GOA [LAWS(BOM)-2005-3-126] [REFERRED TO]
KHALIKHAN BISMILLAKHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-1-102] [REFERRED TO]
STATE THROUGH REFERENCE VS. RAM SINGH [LAWS(DLH)-2014-3-175] [REFERRED TO]
TAUFIK RAZAKBHAI MUSANI AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-53] [REFERRED TO]
MAHAMMAD SHARIFF VS. STATE OF KARNATAKA THROUGH CHANDRA LAYOUT POLICE STATION [LAWS(KAR)-2018-6-415] [REFERRED TO]
SOMESH PAL VS. STATE [LAWS(DLH)-2009-10-96] [REFERRED TO]
MOHD.NASEEM VS. STATE [LAWS(DLH)-2010-3-324] [REFERRED TO]
KAMLESH VS. STATE OF MP [LAWS(MPH)-2018-3-60] [REFERRED TO]
M SELVAKUMAR VS. STATE [LAWS(MAD)-2007-10-512] [REFERRED]
SHANUBHAI HEMABHAI VEDAVA VAGHRI VS. STATE OF GUJARAT [LAWS(GJH)-1998-2-63] [REFERRED TO]
BHIMARAYA VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-8-122] [REFERRED TO]
PREMAKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2014-6-139] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-11-37] [REFERRED TO]
RAM JATAN PASI VS. STATE OF BIHAR [LAWS(PAT)-2003-3-38] [REFERRED TO]
RAJESH GOVIND JAGESHA VS. STATE OF MAHARASHTRA [LAWS(SC)-1999-11-1] [REFERRED]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [LAWS(SC)-1999-11-72] [REFERRED]
STATE OF MAHARASHTRA VS. SURESH [LAWS(SC)-1999-12-120] [REFERRED TO]
BHAGWAT SINGH S/O BHUR SINGH R/O BADDU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-6-12] [REFERRED TO]
SADHU BAG VS. STATE [LAWS(ORI)-1972-2-3] [REFERRED TO]
BIJOY KUMAR MOHAPATRA VS. STATE [LAWS(ORI)-1982-5-10] [REFERRED TO]
JUMME KHAN VS. STATE OF HARYANA [LAWS(P&H)-2003-2-9] [REFERRED TO]
PAPPU ALIAS SIRAJUDDIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-3-57] [DISTINGUISHED]
GANPAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-3-9] [REFERRED TO]
MAHABIR VS. STATE OF DELHI [LAWS(SC)-2008-4-32] [REFERRED TO]
MUNSHI SINGH GAUTAM VS. STATE OF M P [LAWS(SC)-2004-11-49] [REFERRED TO]
LAL SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2003-11-127] [DISTINGUISHED]
BACHAN SINGH VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2023-10-24] [REFERRED TO]
BACHAN SINGH VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2023-10-24] [REFERRED TO]
SK.KHUSDIL VS. STATE OF BIHAR [LAWS(JHAR)-2003-6-72] [REFERRED TO]
STATE OF RAJASTHAN VS. DARBARA SINGH [LAWS(RAJ)-2000-3-24] [REFFERED TO : (1970)2 SCC 128 : AIR 1970 SC 1321 16]
STATE OF RAJASTHAN VS. MUNNA SHAH [LAWS(RAJ)-2006-10-89] [REFERRED]
ATMARAM S O ISTARI SHENDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-8-46] [REFERRED TO]
SUBHAS BHATTACHARYYA VS. STATE [LAWS(CAL)-1985-5-8] [REFERRED TO]
MATAPU VENKAT REDDY VS. STATE OF A.P. [LAWS(APH)-2013-12-33] [REFERRED TO]
SACHIN VS. THE STATE OF NCT OF DELHI [LAWS(DLH)-2017-5-118] [REFERRED TO]
SAGAR S/O. MALLIKARJUN MEHETRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-10-62] [REFERRED TO]
MANGAL DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2009-9-32] [REFERRED TO]
MANGAL DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2009-9-32] [REFERRED TO]
RAJAN VS. STATE [LAWS(MAD)-2008-2-332] [REFERRED TO]
ABDUL HEKIM (MD.) VS. STATE OF ASSAM [LAWS(GAU)-2023-8-76] [REFERRED TO]
MANJUNATH @ MANJA @ JEEVA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-464] [REFERRED TO]
RANGASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-20] [REFERRED TO]
ARIF VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-1-364] [REFERRED TO]
MOHD ISRAR QURESHI VS. STATE [LAWS(DLH)-2014-2-13] [REFERRED TO]
RAJIV @ DIWANJI VS. STATE NCT OF DELHI [LAWS(DLH)-2013-2-116] [REFERRED TO]
VADI VELU AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-7-218] [REFERRED TO]
SANJEEV KUMAR ALIAS SANJU VS. STATE OF H.P. [LAWS(HPH)-2007-4-21] [REFERRED TO]
ALTHAF VS. THE STATION HOUSE OFFICER [LAWS(KER)-2014-11-167] [REFERRED TO]
MOHMEDFARUK @ PALAK SAFIBHAI MEMON VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-123] [REFERRED TO]
STATE OF BIHAR VS. KRISHNA BIHARI SINGH @ KRISHNA SINGH [LAWS(PAT)-2010-3-227] [REFERRED TO]
Balaji VS. State [LAWS(MAD)-2003-1-7] [REFERRED TO]
Yasuddin VS. Inspector of Police [LAWS(MAD)-2004-10-93] [REFERRED TO]
BHUPENDRA SINGH VS. STATE OF MP [LAWS(MPH)-2018-2-199] [REFERRED TO]
BEENA VS. SUPERINTENDENT CENTRAL PRISON [LAWS(MAD)-2010-8-118] [REFERRED TO]
STATE OF KERALA VS. SUSEELAN PILLAI [LAWS(KER)-2001-10-18] [REFERRED TO]
GIREESAN NAIR VS. STATE OF KERALA [LAWS(SC)-2022-11-53] [REFERRED TO]
DASTAGIR SAB VS. STATE OF KARNATAKA [LAWS(SC)-2004-1-11] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHD. SALMAN S/O SHAKEEL AHMED [LAWS(RAJ)-2023-3-217] [REFERRED TO]
PADHAKUMAR VS. STATE [LAWS(MAD)-2020-2-398] [REFERRED TO]
RAJENDRA KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-5-71] [REFERRED TO]
RAJU VS. STATE OF CHHATISGARH [LAWS(SC)-2014-8-48] [REFERRED TO]
MAHADEB GHOSH VS. STATE [LAWS(CAL)-1983-3-38] [REFERRED TO]
RAM CHOWDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-9-90] [REFERRED]
DHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-3-98] [REFERRED TO]
STATE OF MAHARASHTRA VS. SADASHIV JETAPPA KAMBLE [LAWS(BOM)-2014-5-114] [REFERRED TO]
RAJKUMAR DHUNICHAND SHARMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-89] [REFERRED TO BUDHSEN AND ANR. VS. STATE OF U.P.] AND (1)]
KAILASH BHAGCHAND LADDAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-6-26] [REFERRED TO]
GANESH KUMAR VS. STATE [LAWS(DLH)-2014-8-192] [REFERRED TO]
AVTAR SINGH VS. STATE OF H.P. [LAWS(HPH)-1987-11-14] [REFERRED TO]
JAYANTA KALAI VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-22] [REFERRED TO]
SILBANUS TIRKI & OTHERS VS. STATE OF C.G. [LAWS(CHH)-2018-4-64] [REFERRED TO]
ALI MOHAMMED SHIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-240] [REFERRED TO]
HABIB VS. STATE OF MP [LAWS(MPH)-2010-10-12] [REFERRED TO]
RAKESH VS. STATE [LAWS(ALL)-2022-5-106] [REFERRED TO]
RAMANBHAI BHIKHABHAI MACHHI VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-100] [REFERRED TO]
STATE OF ORISSA VS. RAMESH CHANDRA MAHAPATRA AND THREE ORS. [LAWS(ORI)-1983-4-12] [REFERRED TO]
AMIT @ GULLU @ AMITAV KUMAR VS. STATE OF ODISHA [LAWS(ORI)-2022-8-64] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2013-10-456] [REFERRED TO]
HARIBANSE RAMalias HARIVANSH RAM VS. STATE OF BIHAR [LAWS(PAT)-2010-3-213] [REFERRED TO]
RAGHBIR SINGH @ BHIRA AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2008-2-330] [REFERRED TO]
DEEPAK PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2013-6-1] [REFERRED TO]
MUKESH SINGH VS. STATE (NCT OF DELHI) [LAWS(SC)-2023-8-78] [REFERRED TO]
SHRI GHANASHYAM CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2011-9-4] [REFERRED TO]
SON KALI AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-419] [REFERRED]
STATE OF U P VS. TRIBHUWAN SINGH AND OTHERS; SHEELA SINGH [LAWS(ALL)-2018-1-212] [REFERRED TO]
NARESH @ KALU VS. THE STATE [LAWS(DLH)-2012-11-362] [REFERRED TO]
BADOL FARAZI VS. THE STATE [LAWS(DLH)-2016-5-15] [REFERRED TO]
LALIT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-59] [REFERRED TO]
STATE OF ASSAM VS. GUNARAM TANTI [LAWS(GAU)-1995-3-2] [REFERRED TO]
NIBARAN BORAH VS. STATE OF ASSAM [LAWS(GAU)-2006-7-14] [REFERRED TO]
SANJAY VS. STATE OF M P [LAWS(CHH)-2010-10-1] [REFERRED TO]
FAROOQ KHAIRUDDIN SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-11-164] [REFERRED TO]
PARAMASIVAM VS. STATE [LAWS(MAD)-2010-7-529] [REFERRED TO]
CHANDRAPPA HANUMANTAPPA KOLAR AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2014-2-410] [REFERRED TO]
RAJENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-61] [REFERRED TO]
DILIPBHAI GALABBHAI PARMAR AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-235] [REFERRED TO]
MANILUTTAN ALIAS SAJAY VS. STATE OF KERALA [LAWS(KER)-2012-8-354] [REFERRED TO]
BADARUDHEEN VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-8-1] [REFERRED TO]
RAMESH KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-9-39] [REFERRED TO]
AKHLESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-7-137] [REFERRED TO]
KHARAITI LAL VS. THE UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-1993-10-100] [REFERRED TO]
UMESH UKEY VS. STATE OF M P [LAWS(MPH)-2017-11-202] [REFERRED TO]
DURGA @ RAJA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-91] [REFERRED TO]
MD BABU KHAN VS. STATE OF ORISSA [LAWS(ORI)-2017-12-48] [REFERRED TO]
DARA SINGH VS. STATE OF ORISSA [LAWS(ORI)-2022-9-43] [REFERRED TO]
DANA YADAV VS. STATE OF BIHAR [LAWS(SC)-2002-9-136] [REFERRED]
PHUMAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2008-12-3] [REFERRED TO]
Karthick VS. State [LAWS(MAD)-2004-3-280] [REFERRED TO]
TAUFIK KHAN @ DHANPAT SON OF MANGLI VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2018-1-358] [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [LAWS(SC)-2010-4-62] [REFERRED TO]