Referred Judgements :-

KATAMA NATCHIAR VS. RAJAH OF SHIVAGUNGA [REFERRED TO]
APPOVIER ALIAS SEETARAMIER VS. RAMA SUBBA AIYAN AND ORS [REFERRED TO]
BIRESWAR MOOKERJI AND ORS. VS. SHIB CHUNDER ROY [REFERRED TO]
KEDAR NATH VS. RATAN SINGH [REFERRED TO]
SRI RAGHUNADHA VS. SRI BROZO KISHORE [REFERRED TO]
SURAJ NARAIN VS. IQBAL NARAIN [REFERRED TO]
BHAGWANI VS. MOHAN SINGH [REFERRED TO]
CHOKALINGAM VS. MUTHUKARUPPAN [REFERRED TO]
HENSHALL VS. PORTER [REFERRED TO]
KAWAL NAIN VS. PRABHULAL [REFERRED TO]
RAGHUNADHA VS. BROZO KISHORE [REFERRED TO]
RAMABADRA VS. GOPALASWAMI [REFERRED TO]
SIRTAJI VS. ALGU UPADHIYA [REFERRED TO]
SRI BALUSU GURULINGASWAMI VS. SRI BALUSU RAMALAKSHMAMMA [REFERRED TO]
GAN SAVANT BAL SAVANT VS. NARAYAN BHOND SAVANT [REFERRED TO]
GANGABAI VS. PUNAURAJWA [REFERRED TO]
KRISTNAMA CHARIAR VS. MANGAMMAL [REFERRED TO]
LACHMESHWAR PRASAD SHUKUL VS. KESHWAR LAL CHAUDHURI [REFERRED TO]
OM PRAKASH VS. SARVJIT SINGH [REFERRED TO]
R. GURUBASAVIAH VS. RUMALE KARIBASAPPA AND OTHERS [REFERRED TO]
GIRJA BAI VS. SADASHIV DHUNDIRAJ [REFERRED TO]
SUNDARANAM MAISTRI VS. HARASIMBHULU MAISTRI AND ANOTHER [REFERRED TO]
SYED KASAM VS. JORAWAR SINGH [REFERRED TO]
UNITED PROVINCES VS. MST. ATIGA BEGUM [REFERRED TO]
BHAGWATI PRASAD SAH VS. DULHIN RAMESHWARI KUER [REFERRED TO]
GOKAL CHAND VS. PARVIN KUMARI [REFERRED TO]
STATE OF TRAVANCORE COCHIN VS. SHANMUGHA VILAS CASHEWNUT FACTORY QUILON [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. S TEJA SINGH [REFERRED TO]
RUKHMABAI VS. LALA LAXMINARAYAN [REFERRED TO]
BHAGWAN DAYAL SINCE DECEASED AND THEREAFTER HIS HEIRS AND LEGAL REPRESENTATIVES BANSGOPAL DUBEY VS. REOTI DEVI DECEASED AND AFTER HER DEATH MST DAYAVATI HER DAUGHTER [REFERRED TO]
RAM SARUP DALIP SINGH MEHAR SINGH DAYAL SINGH VS. MUNSHI:SUNDER SINGH:AJAIB SINGH:SURJAN SINGH [REFERRED TO]
KALWA DEVADATTAM KALWA DEVADATTAM VS. UNION OF INDIA [REFERRED TO]
GYARSI BAI VS. DHANSUKH LAL [REFERRED TO]
TEK BAHADUR BHUJIL VS. DEBT SINGH BHUJIL [REFERRED TO]
GOWLI BUDDANNA VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
DAYAWATI VS. INDERJIT [REFERRED TO]
SATRUGHAN ISSER VS. SABUJPARI [REFERRED TO]
GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
PHOOLCHAND VS. COPAL LAL [REFERRED TO]
COMMISSIONER OF INCOME TAX POONA VS. H H RAJA OF BHOR [REFERRED TO]
PUTTRANGAMMA VS. M S RANGANNA [REFERRED TO]
MUDI GOWDA GOWDAPPA SANKH VS. RAM CHANDRA RAVAGOWUA SANKH [REFERRED TO]
STATE BANK OF INDIA VS. GHAMANDI RAM DEAD [REFERRED TO]
N V NARENDRANATH VS. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH [REFERRED TO]
SITABAI VS. RAMCHANDRA [REFERRED TO]
SITABAI VS. RAMCHANDRA [REFERRED TO]
MULA VS. GODHU [REFERRED TO]
ANTHONYSWAMY VS. M R CHINNASWAMY KOUNDAN [REFERRED TO]
SHRIPAD GAJANAN SUTHANKAR VS. DATTARAM KASHINATH SUTHANKAR [REFERRED TO]
AMARJIT KAUR SMT TEJ KAUR BANTA SINGH KARAM CHAND RANJIT SINGH CHHANGA SINGH BAKSHISH SINGH HARBHAJAN SINGH VS. PRITAM SINGH:AJAIB SINGH:BACHAN SINGH:PARTAP SINGH:NARINJAN SINGH:MAGHAR SINGH:HARBANS SINGH:MOHAN SINGH [REFERRED TO]
C KRISHNA PRASAD VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
JOSE DA COSTA VS. BSCORA SADASIVA SINAI NARCORNIM [REFERRED TO]
SURJIT LAL CHHABDA VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
GOVIND DAS VS. INCOME TAX OFFICER [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAM PASRICHA VS. JAGANNATH [REFERRED TO]
KANTA GOEL VS. B P PATHAK [REFERRED TO]
CONTROLLER OF ESTATE DUTY MADRAS VS. ALLADI KUPPUSWAMY [REFERRED TO]
GURUPAD KHANDAPPA MAGDUM VS. HIRABAI KHANDAPPA MAGDUM [REFERRED TO]
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA VS. UNION OF INDIA [REFERRED TO]
LAKSHMT NARAYAN GUTN VS. NTRANJAN MODAK [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN RAO SHAM RAO DESHMUKH [REFERRED TO]
BHAGWANT P SULAKHE VS. DIGAMBAR GOPAL SULAKHE [REFERRED TO]
THAMMA VENKATA SUBBAMMA DEAD VS. THAMMA RATTAMMA [REFERRED TO]
SUNIL KUMAR VS. RAM PARKASH [REFERRED TO]
DHARMA SHAMRAO AGALAWE VS. PANDURANG MIRAGU AGALAWE [REFERRED TO]
PAL SINGH VS. SUNDER SINGH [REFERRED TO]
INCOME TAX OFFICER CALICUT VS. N K SARADA THAMPATTY [REFERRED TO]
DARSHAN SINGH SURJEET SINGH KEHAR SINGH NIRANJAN SINGH MEWA SINGH KESAR SINGH MOHINDER SINGH SADHU SINGH VS. RAM PAL SINGH:JAGIR SINGH:TARA SINGH:PRITAMKAUR:WARYAM SINGH:MOHINDER SINGH:PRITAM KAUR:SHER SINGH AND ANOHER [REFERRED TO]
S SAI REDDY VS. S NARAYANA REDDY [REFERRED TO]
A VISWANATHA PILLAI VS. SPECIAL TAHSILDAR FOR LAND ACQUISITION NO IV [REFERRED TO]
SHYAMA DEVI VS. MANJU SHUKLA MRS [REFERRED TO]
DIGAMBAR ADHAR PATIL VS. DEVRAM GIRDHAR PATIL DIED [REFERRED TO]
SAVITA SAMVEDI MS VS. UNION OF INDIA [REFERRED TO]
MANCHERI PUPTHUSSERI AHMED PANNIKOT MADATHIL LAKSHMIKUTTY AMMA VS. KUTHIRAVATTAM ESTATE RECEIVER:KUTHIRAVATTAM ESTATE RECEIVER [REFERRED TO]
SATHYAPREMAMANJUNATHAGOWDA VS. CONTROLLER OF ESTATE DUTY KARNATAKA [REFERRED TO]
SHASHIKALABAI VS. STATE OF MAHARASHTRA [REFERRED TO]
UNITED BANK OF INDIA CALCUTTA VS. ABHIJIT TEA CO PRIVATE LIMITED [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
VALLIKANNU VS. R SINGAPERUMAL [REFERRED TO]
ANAR DEVI VS. PARMESHWARI DEVI [REFERRED TO]
SHEELA DEVI VS. LAL CHAND [REFERRED TO]
CHINTHAMANI AMMAL VS. NADAGOPAL GOUNDER [REFERRED TO]
HARDEO RAI VS. SAKUNTALA DEVI [REFERRED TO]
G SEKAR VS. GEETHA [REFERRED TO]
M YOGENDRA VS. LEELAMMA N [REFERRED TO]
SHUB KARAN BHBNA ALIAS SHUB KARAN PRASAD BUBNA VS. SITA SARAN BUBNA [REFERRED TO]
HARI CHAND ROACH VS. HEM CHAND [REFERRED TO]
MAN SINGH VS. RAM KALA [REFERRED TO]
SHANKARA CO OP HOUSING SOCIETY LTD VS. M PRABHAKAR [REFERRED TO]
PREMA VS. NANJE GOWDA [REFERRED TO]
GANDURI KOTESHWARAMMA VS. CHAKIRI YANADI [REFERRED TO]
NANAK CHAND VS. CHANDER KISHORE [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. HARISH CHANDRA SMT S [REFERRED TO]
DIWAN SINGH VS. BHAIYA LAL [REFERRED TO]
PARASHURAM RAJARAM TIWARI VS. HIRABAI RAJARAM TIWARI [REFERRED TO]
VAISHALI SATISH GANORKAR VS. SATISH KESHAORAO GANORKAR [REFERRED TO]
JADUNATH ROY VS. PARAMESWAR MULLICK [REFERRED TO]
JUPITER GENERAL INSURANCE CO, LTD VS. ARDESHIR BOMANJI SHROFF [REFERRED TO]
AMARENDRA MAN SINGH BHRAMARBAR VS. SANATAN SINGH [REFERRED TO]
HARIDAS NARAYANDAS BHATIA VS. DEVKUVARBAI MULJI [REFERRED TO]
G NARASIMULU VS. PBASAVA SANKARAM [REFERRED TO]
HARI BAKHSH VS. BABU LAL [REFERRED TO]
PALANI AMMAL VS. MUTHUVENKATACHALA MONIAGAR [REFERRED TO]
BAIJNATH PRASAD SINGH VS. TEJ BALI SINGH [REFERRED TO]
MUKUND DHARMAN BHOIR VS. BALKRISHNA PADMANJI [REFERRED TO]
PURNANANTHACHI VS. T S GOPALASWAMI ODAYAR [REFERRED TO]
MUSAMMAT GIRJA BAI VS. SADASHIV DHUNDIRAJ [REFERRED TO]
KALYANJI VITHALDAS VS. COMMISSIONER OF INCOME TAX, BENGAL [REFERRED TO]
RAMALINGA ANNAVI VS. NARAYANA ANNAVI [REFERRED TO]
JOALA PRASAD SINGH VS. MTCHANDERJOT KUER [REFERRED TO]
NAGINDAS BHAGWANDAS VS. BACHOO HURKISSONDAS [REFERRED TO]
ROHIT CHAUHAN VS. SURINDER SINGH [REFERRED TO]
BADRINARAYAN SHANKAR BHANDARI VS. OMPRASKASH SHANKAR BHANDARI [REFERRED TO]
PRAKASH AND ORS. VS. PHULAVATI AND ORS. [REFERRED TO]
DANAMMA@SUMAN SURPUR AND ANOTHER VS. AMAN AND OTHER [REFERRED TO]
MANGAMAL @ THULASI AND ANR VS. T B RAJU AND ORS [REFERRED TO]

Cited Judgements :-

SECURITIES AND EXCHANGE BOARD OF INDIA VS. RAJKUMAR NAGPAL [LAWS(SC)-2022-8-111] [REFERRED TO]
NARA CHANDRABABU NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2024-1-39] [REFERRED TO]
BEEMANNA VS. K. VENUGOPAL [LAWS(KAR)-2022-1-67] [REFERRED TO]
N. KALAVATHY VS. SRIRAMULU NAIDU [LAWS(MAD)-2023-6-85] [REFERRED TO]
UNNAMALAI VS. THAMIZHARASI [LAWS(MAD)-2022-1-145] [REFERRED TO]
KADIRVEL VS. AMMANIAMMAL [LAWS(MAD)-2021-2-124] [REFERRED TO]
R.S.GOPALAKRISHAN VS. SHARMILA [LAWS(MAD)-2021-4-11] [REFERRED TO]
P.HEMAMALINI VS. K.PALANI MALAI [LAWS(MAD)-2021-8-139] [REFERRED TO]
RAMESH PRASAD PATHAK VS. AJIT KUMAR PANDEY [LAWS(CAL)-2023-4-3] [REFERRED TO]
SUSHEELAMMA VS. K.SETHARAMAIAH [LAWS(KAR)-2023-11-90] [REFERRED TO]
CHANDRASHEKHAR VS. KAMAXI [LAWS(KAR)-2023-7-1045] [REFERRED TO]
YALLAWWA VS. SHETTAVVA [LAWS(KAR)-2022-7-1358] [REFERRED TO]
SUBHANSHU SONI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-2-125] [REFERRED TO]
KAMLA BAI VS. YAADRAM NARMADA PRASAD [LAWS(MPH)-2023-4-72] [REFERRED TO]
VANKAR LABIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1263] [REFERRED TO]
SEVAK RAM VS. DWIJ BAI [LAWS(CHH)-2022-6-7] [REFERRED TO]
RATNA BAI VS. TIRATH RAM [LAWS(CHH)-2022-9-20] [REFERRED TO]
HEMANTA S/O VEERAPPA ARKASALI @ LAMANI VS. BASAVARAJ S/O VEERAPPA ARKASALI @ LAMANI [LAWS(GAU)-2020-10-21] [REFERRED TO]
VEENA VERMA VS. SNIGDHA SINHA [LAWS(JHAR)-2024-5-60] [REFERRED TO]
KISTO SAHU VS. FULMANI DEVI [LAWS(JHAR)-2022-2-30] [REFERRED TO]
M. SHIVARAJ VS. RAJESHWARI [LAWS(KAR)-2023-4-317] [REFERRED TO]
MADHU G. VS. G.PRAKASH [LAWS(KAR)-2022-9-1127] [REFERRED TO]
BASAVANNEPPA VS. GANGA [LAWS(KAR)-2022-4-198] [REFERRED TO]
JAYASHREE VS. GANAPATHSA TUKARAMSA HANAMSAGAR [LAWS(KAR)-2022-4-200] [REFERRED TO]
SUMATHI VS. CHINNAMAL [LAWS(MAD)-2021-2-218] [REFERRED TO]
S.RAJARATHINAM VS. S.NAVARATHINAM [LAWS(MAD)-2021-5-23] [REFERRED TO]
PACHIAMMAL VS. ARJUNA GOUNDER [LAWS(MAD)-2022-1-30] [REFERRED TO]
VELLAPANDIAN VS. DURAIAPPAN (DIED) [LAWS(MAD)-2022-1-160] [REFERRED TO]
GANDHIMATHI VS. K. MARIAPPAN [LAWS(MAD)-2024-3-380] [REFERRED TO]
TRYAMBAK NAMDEV MALI VS. JIJABAI BHATU SONAR [LAWS(BOM)-2022-6-71] [REFERRED TO]
PUSHPA RANGDEO PATRE VS. HIRABAI PURUSHOTTAM BORIKAR [LAWS(BOM)-2022-4-330] [REFERRED TO]
SHIVPALSINGH VS. GANESH [LAWS(BOM)-2021-7-147] [REFERRED TO]
ESLAVATH CHANDU VS. SMT.N.SANGEETHA [LAWS(TLNG)-2021-6-24] [REFERRED TO]
N.BALAMANI VS. N.SAYAMMA [LAWS(TLNG)-2024-7-101] [REFERRED TO]
MANU GUPTA VS. SUJATA SHARMA [LAWS(DLH)-2023-12-174] [REFERRED TO]
SATTEPPA NILAPPA ITNAL VS. BASAWWA [LAWS(KAR)-2024-7-54] [REFERRED TO]
BABU IRAPPA ANKALGI VS. IRANNA SIDDRAMAPPA MUNAVALLI [LAWS(KAR)-2022-7-179] [REFERRED TO]
UMAMAHESHWARAPPA VS. RENUKAMURTHY [LAWS(KAR)-2023-2-297] [REFERRED TO]
GOVIND SINGH VS. DILIP SINGH [LAWS(MPH)-2021-9-131] [REFERRED TO]
K. KAILASAMOORTHY VS. N. INDIRADEVI [LAWS(MAD)-2023-11-77] [REFERRED TO]
P.SARAVANAN VS. M. SIVASUBRAMANIAN [LAWS(MAD)-2021-3-439] [REFERRED TO]
D. RANGANATHA RAO VS. D. SUJATHA [LAWS(KAR)-2021-8-147] [REFERRED TO]
CHERUKU SWAMY NATHAN VS. VENISETTY RATHNAM [LAWS(TLNG)-2021-3-23] [REFERRED TO]
PRASANTA KUMAR SAHOO VS. CHARULATA SAHU [LAWS(SC)-2023-3-128] [REFERRED TO]
KAMLAKAR PURUSHOTAM INAMDAR VS. RAJANI SHRIRAM MADIWALE [LAWS(BOM)-2024-6-110] [REFERRED TO]
JAIBAI VS. GANGUBAI BHANUDAS SAKHARE [LAWS(BOM)-2024-2-19] [REFERRED TO]
KASHINATH VS. PARVATABAI [LAWS(BOM)-2025-1-49] [REFERRED TO]
GHANSHYAM DAS SHARMA VS. SAWAYAM PRAKASH SHARMA [LAWS(RAJ)-2023-1-208] [REFERRED TO]
K. THIMMAIAH VS. VENKATAMMA [LAWS(KAR)-2022-1-69] [REFERRED TO]
DEEPAK KAUR VS. S. HARI SIMRAN SINGH [LAWS(DLH)-2021-5-8] [REFERRED TO]
M.SATHISHKUMAR VS. SUBBANNA GOUNDER [LAWS(MAD)-2022-6-293] [REFERRED TO]
D.T.RAJKAPOOR SAH VS. KAMAKSHI BAI [LAWS(MAD)-2022-11-273] [REFERRED TO]
ANGAMMAL VS. RAJAPPAN [LAWS(MAD)-2023-7-120] [REFERRED TO]
D.MANGAYARKARASI VS. M.RAJESWARI AMMAL [LAWS(MAD)-2024-12-44] [REFERRED TO]
KARUPPUSAMY VS. SELLAMMAL [LAWS(MAD)-2024-3-321] [REFERRED TO]
MOHAN VS. SUSILA THARANI [LAWS(MAD)-2024-7-35] [REFERRED TO]
BOOPATHIAMMAL VS. RANGANAYAKI AMMAL [LAWS(MAD)-2021-3-38] [REFERRED TO]
RANCHHODBHAI BAVJIBHAI PATEL VS. NANIBEN WD/O. JERAMBHAI BAVJIBHAI PATEL [LAWS(GJH)-2024-1-130] [REFERRED TO]
GITABAI MARUTI RAUT (DEAD) VS. PANDURANG MARUTI RAUT (DEAD) [LAWS(SC)-2022-8-28] [REFERRED TO]
M/S. NEWTECH PROMOTERS AND DEVELOPERS PVT. LTD VS. STATE OF U.P. [LAWS(SC)-2021-11-19] [REFERRED TO]
DODDAKKA VS. BASAMMA [LAWS(KAR)-2023-2-143] [REFERRED TO]
S K RATHNAMMA VS. SHANTAMMA [LAWS(KAR)-2023-5-681] [REFERRED TO]
MARAMMA VS. MALLEGOWDA [LAWS(KAR)-2022-4-167] [REFERRED TO]
K.M. MANJUNATH VS. VIJAYALAKSHMI [LAWS(KAR)-2023-1-719] [REFERRED TO]
JAYENDRA SAHDEO ABNAVE VS. SOU. SUNITA VILAS MAHADIK [LAWS(BOM)-2022-8-214] [REFERRED TO]
MANKARNABAI W/O SARANGDHAR KUBER VS. SARASWATIBAI W/O RANGNATH KUBER [LAWS(BOM)-2021-8-147] [REFERRED TO]
BHANWAR KALI VS. INCHHA (INCHA) [LAWS(P&H)-2023-3-140] [REFERRED TO]
BABULAL HATHIRAM RAVAL VS. DECEASED BAROT GIRDHARLAL JETHALAL [LAWS(GJH)-2022-6-1151] [REFERRED TO]
PUNITA BHATT VS. B.S.N.L. [LAWS(ALL)-2024-11-39] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2022-11-25] [REFERRED TO]
REVANASIDDAPPA VS. MALLIKARJUN [LAWS(SC)-2023-9-1] [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [LAWS(SC)-2023-9-100] [REFERRED TO]
MARUTI JANU MHASKAR VS. MUKTABAI SURYAKANT BHOIR [LAWS(BOM)-2024-3-168] [REFERRED TO]
ABURVAKOUNDER (DIED) VS. BALAMURUGAN [LAWS(MAD)-2025-1-7] [REFERRED TO]
DEVATHAL VS. PERIASAMY [LAWS(MAD)-2022-2-96] [REFERRED TO]
SAGUNTHALA DEVI (DIED) VS. R. USHARANI [LAWS(MAD)-2023-10-73] [REFERRED TO]
RAJENDRAN VS. SELLAMUTHU [LAWS(MAD)-2021-10-70] [REFERRED TO]
NIRMALA VS. DURAISAMY [LAWS(MAD)-2022-1-147] [REFERRED TO]
SMITA CHAUDHRY VS. LT. COL. GAJ SINGH YADAV (RETD) [LAWS(DLH)-2023-12-165] [REFERRED TO]
SUNIL KUMAR MITTAL VS. MADHU GARG [LAWS(UTN)-2022-3-14] [REFERRED TO]
MAJ. (RETD.) NIDHI SINGH VS. ANIMESH SINGH [LAWS(UTN)-2022-9-50] [REFERRED TO]
S.S. AGRO BIO-TECH FLOUR MILLS (PVT.) LTD. VS. ARVIND SINGH [LAWS(JHAR)-2024-10-40] [REFERRED TO]
BABU S/O JYOTIRAM JADHAV VS. MUKTABAI W/O WAMANRAO SOMWANSHI [LAWS(BOM)-2021-12-4] [REFERRED TO]
BANK OF BARODA VS. GOPAL SHRIRAM PANDA [LAWS(BOM)-2021-3-50] [REFERRED TO]
RAVIPUDI LAKSHMINARAYANA VS. PARVATHAREDDY SREEDHAR [LAWS(APH)-2021-10-59] [REFERRED TO]
ACHUTUNI SITHARAVAMMA VS. TURAGA ANANDA RAO [LAWS(APH)-2023-6-27] [REFERRED TO]
JAYWANTHI K. KAPADIA VS. DHANSUKHLAL VENILAL [LAWS(KAR)-2021-2-71] [REFERRED TO]
LAKSHMAN SAH VS. CHANDRAKALA DEVI [LAWS(PAT)-2023-2-12] [REFERRED TO]
SIDDAGANGAIAH VS. THIPPERUDRAIAH [LAWS(KAR)-2023-5-221] [REFERRED TO]
C.L.RAJEGOWDA VS. KADAMMA [LAWS(KAR)-2022-9-402] [REFERRED TO]
PARVATEVVA VS. BASAVVA [LAWS(KAR)-2022-5-130] [REFERRED TO]
NELAVVA VS. HANUMAVVA [LAWS(KAR)-2022-7-235] [REFERRED TO]
NARASAMMA VS. HUCHAMMA [LAWS(KAR)-2022-7-462] [REFERRED TO]
HEMINBAI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2021-3-8] [REFERRED TO]
LOKNATH VS. SINDHU [LAWS(CHH)-2021-6-68] [REFERRED TO]
GRANDHI VEERA VENKATA SATYA VS. GRANDHI SREERAMA MURTHY [LAWS(APH)-2021-11-65] [REFERRED TO]
P.L.N.SWAMY VS. MARUDEVAMMA [LAWS(KAR)-2023-7-1870] [REFERRED TO]
YALLAPPAGOUDA VS. ANNAUPURNEVVA [LAWS(KAR)-2023-2-370] [REFERRED TO]
YALLAPPAGOUDA VS. ANNAUPURNEVVA [LAWS(KAR)-2023-2-370] [REFERRED TO]
VENKATESHAPPA VS. LAKSHMAIAH [LAWS(KAR)-2023-8-1373] [REFERRED TO]
USHA VS. SARUBAI [LAWS(MPH)-2022-8-88] [REFERRED TO]
H. VASANTHI VS. A. SANTHA (DEAD) [LAWS(SC)-2023-8-43] [REFERRED TO]
ANNAKODI VS. A.NATARAJAN [LAWS(MAD)-2022-2-86] [REFERRED TO]
S.N.PAPA REDDY VS. NARAYAN REDDY [LAWS(KAR)-2022-12-112] [REFERRED TO]
KOSHY ABRAHAM VS. B.K.JAYALAKSHMI [LAWS(KAR)-2021-11-149] [REFERRED TO]
M.M. KUMARESAN VS. M. SHANMUGAVADIVU [LAWS(MAD)-2024-6-19] [REFERRED TO]
DR. SURAJ MUNJAL VS. CHANDAN MUNJAL [LAWS(DLH)-2022-6-19] [REFERRED TO]
NANDKISHOR VS. SHANKARRAO [LAWS(BOM)-2022-6-62] [REFERRED TO]
KOMATIREDDY VENKAT REDDY VS. PAKKIR JYOTHI [LAWS(TLNG)-2024-6-57] [REFERRED TO]
T.VIJAYA VS. TURKAPALLI MALLAIAH [LAWS(TLNG)-2023-9-40] [REFERRED TO]
SWETABH SUMAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2022-3-150] [REFERRED TO]
KALAVATHI VS. SHANTHAVVA [LAWS(KAR)-2021-2-146] [REFERRED TO]
MUNITHAYAMMA VS. BYANNA [LAWS(KAR)-2022-2-88] [REFERRED TO]
SOUMADY VS. RAJASEKARAN [LAWS(MAD)-2024-3-90] [REFERRED TO]
BALAKRISHNAN VS. THANGAMUTHU [LAWS(MAD)-2024-4-167] [REFERRED TO]
V. VANDHANA VS. VIJAYASEKARAN [LAWS(MAD)-2023-6-59] [REFERRED TO]
INDU RANI @INDU RATHI VS. PUSHPA [LAWS(DLH)-2022-12-6] [REFERRED TO]
KANHAIYALAL VS. RAM [LAWS(RAJ)-2022-12-106] [REFERRED TO]
KARAMJIT KAUR VS. MEHAR SINGH [LAWS(P&H)-2020-12-58] [REFERRED TO]
S.RAMACHARI AND OTHERS VS. M/S. TRICHSALA INFRASTRUCTURE PVT.LTD. AND OTHERS [LAWS(TLNG)-2021-7-13] [REFERRED TO]
SMT. SONIA BAI WD/O LATE SITA RAM SAHU VS. DASHRATH SAHU S/O LATE SHRI JETHU RAM SAHU [LAWS(CHH)-2022-2-25] [REFERRED TO]
KRISHNA CHAND GUPTA VS. INDRAVATI GUPTA [LAWS(CHH)-2022-10-9] [REFERRED TO]
GERA DEVELOPMENTS PVT. LTD. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-88] [REFERRED TO]
VISHWANATH VS. KALUBAI [LAWS(BOM)-2021-12-57] [REFERRED TO]
GEETHA VS. N.V. VENKATACHALA BHATTA [LAWS(KAR)-2023-3-633] [REFERRED TO]
BASAVANAPPA VS. SRIDEVI [LAWS(KAR)-2022-9-1520] [REFERRED TO]
SHEKAR VS. MANIKAPPA [LAWS(KAR)-2023-7-1837] [REFERRED TO]
MADIWALAPPA VS. AKKAMAHADEVI [LAWS(KAR)-2023-7-849] [REFERRED TO]
HARSHADBHAI MATILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-229] [REFERRED TO]
NAGBEN VS. BHIKHABHAI RANCHHODBHAI [LAWS(GJH)-2021-7-146] [REFERRED TO]
HARBANT KAUR VS. RANJEET SINGH [LAWS(DLH)-2021-8-78] [REFERRED TO]
SURAJ MUNJAL VS. CHANDAN MUNJAL [LAWS(DLH)-2022-6-91] [REFERRED TO]
ANCHIT SACHDEVA VS. SUDESH SACHDEVA [LAWS(DLH)-2024-12-72] [REFERRED TO]
UMESH PRASAD SHARMA VS. ALLAHABAD BANK [LAWS(SIK)-2021-9-17] [REFERRED TO]
M. KUMAR VS. KALAISELVI [LAWS(MAD)-2023-1-346] [REFERRED TO]
RM. MEENAL VS. RM. SETHU [LAWS(MAD)-2022-11-186] [REFERRED TO]
V. BAKKIYAM VS. C. KANDASAMY GOUNDER [LAWS(MAD)-2022-2-38] [REFERRED TO]
T.MALLIKA VS. K.MATHIVANAM [LAWS(MAD)-2024-7-8] [REFERRED TO]
DEENADAYALAN VS. N. SATHISH KUMAR [LAWS(MAD)-2021-3-471] [REFERRED TO]
INDEPENDENT SCHOOLS FEDERATION OF INDIA (REGD.) VS. UNION OF INDIA [LAWS(SC)-2022-8-106] [REFERRED TO]
HAR NARAINI DEVI VS. UNION OF INDIA [LAWS(SC)-2022-9-95] [REFERRED TO]
KADAPPA VS. LAXMIBAI [LAWS(KAR)-2024-3-73] [REFERRED TO]
K R LAXMIDEVI VS. BHIMA RAO [LAWS(KAR)-2023-2-680] [REFERRED TO]
K R LAXMIDEVI VS. BHIMA RAO [LAWS(KAR)-2023-2-680] [REFERRED TO]
NAGAMMA VS. RANGAMMA [LAWS(KAR)-2023-6-568] [REFERRED TO]
KEHRI DEVI VS. KAMLA DEVI [LAWS(HPH)-2022-5-15] [REFERRED TO]