Cited Judgements :-

CHAUDHARI HARIRAJ SINGH AND ANOTHER VS. ADDL. DISTRICT JUDGE, HARIDWAR AND OTHERS [LAWS(UTN)-2004-10-60] [REFERRED TO]
RAMESHWAR PRASAD VS. DISTRICT JUDGE [LAWS(UTN)-2012-12-56] [REFERRED TO]
HARMAN DAS SETHI VS. HARIDWAR DEVELOPMENT AUTHORITY [LAWS(UTN)-2005-8-11] [REFERRED TO]
BANKIM CHANDRA DEY VS. PULIN BIHARI DEY [LAWS(ORI)-2013-9-39] [REFERRED TO]
AMI CHAND VS. PARTAPA [LAWS(P&H)-2002-11-44] [REFERRED TO]
SMT PADMAVATHI AMMAL CHARITABLE TRUST VS. S RM M CT M THIRUPANI TRUSTBY ITS TRUSTEE ADMINISTRATIVE OFFICE AT RELIANCE COMPANY CHENNAI [LAWS(MAD)-2002-6-112] [REFERRED TO]
POMARAM S/O BHAGAJI VS. DHANRAM S/O BABULAL [LAWS(RAJ)-2016-12-57] [REFERRED TO]
SHYAM SINGH PARIHAR VS. LRS OF YUVRAJ SINGH [LAWS(RAJ)-2018-10-154] [REFERRED TO]
M/S GKB OPTOLAB PVT. LTD. VS. DINESH BATRA & ANR. [LAWS(DLH)-2016-10-31] [REFERRED TO]
GKB OPTOLAB PVT LTD VS. DINESH BATRA & ANR [LAWS(DLH)-2016-10-84] [REFERRED]
NANHI SINGH VS. NARESH CHANDRA DAS [LAWS(GAU)-2002-5-62] [REFERRED TO]
TWINKLE INDUSTRIES VS. MUNICIPAL CORPORATION OF VISAKHAPATNAM [LAWS(DLH)-2002-11-153] [REFERRED TO]
SARASWATI BAI VS. KANTABAI [LAWS(CHH)-2002-9-9] [REFERRED TO]
SHIV MURAT VS. STATE OF U.P. [LAWS(ALL)-2014-5-5] [REFERRED TO]
GODAWARI VS. STATE OF U.P. [LAWS(ALL)-2012-11-24] [REFERRED TO]
RAMESH CHANDER GOEL VS. MASTER CHIRAG GOEL [LAWS(DLH)-2023-1-85] [REFERRED TO]
BIBI RAJIAULLAH VS. MD.RETAZ [LAWS(JHAR)-2021-1-90] [REFERRED TO]
MANGALAM MURALEEDHARAN, W/O. MURALEEDHARAN VS. BHARATHI, W/O. K.K. SANKARANARAYAN [LAWS(KER)-2018-1-562] [REFERRED TO]
KOMALA KRISHNA REDDY VS. NAGARATHNAMMA [LAWS(KAR)-2023-6-167] [REFERRED TO]
JES RAJ SARAF VS. MOHIJULI TEA COMPANY PVT. LTD. & ANR. [LAWS(CAL)-2005-2-84] [REFERRED TO]
K G K INVESTMENT COMPANY PRIVATE LTD VS. PRABHU DOYAL CHOMAL [LAWS(CAL)-2001-11-3] [REFERRED TO]
GITA DEVI AND OTHERS VS. SHAHNAZ KHAN AND OTHERS [LAWS(CAL)-2015-8-117] [REFERRED TO]
NAYAN RANJAN MAHAPATRA VS. SUDHA KRISHNA DAS [LAWS(CAL)-2012-6-12] [REFERRED TO]
ALPANA DAS VS. PARESH CHANDRA DAS [LAWS(CAL)-2012-8-78] [REFERRED TO]
ANAND KUMAR VS. ADDL DISTRICT JUDGE I/INCHARGE DISTRICT JUDGE ALLAHABAD [LAWS(ALL)-2007-5-53] [REFERRED TO]
KIRANKUMAR RANCHHODBHAI VS. HIRABEN WD O GANIBHAI [LAWS(GJH)-2005-11-26] [REFERRED TO]
SARASWATHI KAILASAM VS. MADRAS RACE CLUB [LAWS(MAD)-2017-7-166] [REFERRED TO]
SWIL LIMITED VS. ENVIRONMENTAL PLANNING GROUP LTD [LAWS(GJH)-2006-7-57] [REFERRED TO]
SIMPLEX PROJECTS LIMITED VS. JAI BANSAL [LAWS(DLH)-2013-5-433] [REFERRED TO]
PARTHASARATHY VS. T. THANGADURAI [LAWS(MAD)-2013-1-289] [REFERRED TO]
S A Rasak VS. Indian Overseas Bank [LAWS(MAD)-2005-6-81] [REFERRED TO]
PEEVES ENTERPRISES AND ORS. VS. MUHAMMED ASHRAF [LAWS(KER)-2015-3-90] [REFERRED TO]
NARIKODAN SATHYAVALLI AND ORS. VS. SYNDICATE BANK, MALOOR BRANCH [LAWS(KER)-2015-4-142] [REFERRED TO]
HARI PRAKASH AHLAWAT VS. VED PRAKASH AHLAWAT & ANOTHER [LAWS(UTN)-2013-5-91] [REFERRED]
VENKATESH VS. P SUBBAIAH [LAWS(KAR)-2007-8-54] [REFERRED TO]
LT FOODS LIMITED VS. SARASWATI TRADING COMPANY [LAWS(DLH)-2023-1-377] [REFERRED TO]
HAJI BARKAULLAH AND SONS VS. KARNATAKA STATE SILK CO-OPERATIVE MARKETING FEDE [LAWS(ALL)-2011-8-163] [REFERRED TO]
KURIVELLA RAMA RAO VS. KURIVELLA KRISHNA RAO [LAWS(APH)-2023-5-63] [REFERRED TO]
DEEPAKBHAI BABAUBHI PATTANI VS. RAIMALBHAI POPATBHAI PATTANI [LAWS(GJH)-2009-12-242] [REFERRED TO]
SITESH KUMAR DWIVEDI VS. RANJANA BHAGDIKER [LAWS(CHH)-2002-7-8] [REFERRED TO]
Anil VS. Somita Tar Product [LAWS(MPH)-2005-1-133] [REFERRED TO]
SANT RAM VS. SMT. RAJ BHARDWAJ [LAWS(P&H)-2005-8-107] [REFERRED TO]
GOBIND VS. STATE OF HARYANA [LAWS(P&H)-2008-3-45] [REFERRED TO]
TRIVENI SAO VS. RAMDHEYAN SINGH [LAWS(PAT)-2013-7-82] [REFERRED TO]
IMROZ AHMED KHAN VS. COSMOS INFRA ENGINEERING INDIA LIMITED [LAWS(NCD)-2024-7-10] [REFERRED TO]
SARAT KUMAR MISHRA VS. SMT. SANDHYARANI SATAPATHY [LAWS(ORI)-2015-7-11] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SRI MANORANJAN PATTNAIK [LAWS(ORI)-2008-6-37] [REFERRED TO]
RAJENDRA PRASAD TIWARI VS. KRISHNA KUMAR DIXIT [LAWS(ALL)-2013-1-464] [REFERRED TO]
TALAK HOMES & ESTATES VS. MACKINNOC C DSILVA [LAWS(BOM)-2012-4-207] [REFERRED TO]
SUBHALAKSHMI SUBHASH RAJDERKAR VS. URMILA RAMESHCHANDRA PARIKH [LAWS(BOM)-2003-6-171] [REFERRED TO]
SRABANI MASCHARAK CHOWDHURY VS. MESSRS DEY DUTTA ENTERPRISES & OTHERS [LAWS(CAL)-2012-2-394] [REFERRED TO]
SK. MOTIBAR RAHMAN AND OTHERS VS. SK. MD HAFIZUDDIN AND ANOTHER [LAWS(CAL)-2018-7-322] [REFERRED TO]
RITHVIK BHATTACHARYA VS. SUMITRA BASU AND ORS. [LAWS(CAL)-2017-12-293] [REFERRED TO]
GRACE HILL TEA INDUSTRY VS. TEA AUCTION LTD [LAWS(CAL)-2005-5-54] [REFERRED TO]
ALOKE KUMAR DEY VS. ASHOKE KUMAR DEY [LAWS(CAL)-2007-12-52] [REFERRED TO]
SANGEETA DUBEY VS. RAKESH DUBEY [LAWS(MPH)-2016-3-53] [REFERRED TO]
RAJEEV SINGH VS. RAM SINGH [LAWS(MPH)-2019-9-241] [REFERRED TO]
A.MUTHUMARIAPPAN VS. P.R.SUNDARAM [LAWS(MAD)-2024-10-44] [REFERRED TO]
VISHNOO KANT AWASTHI VS. JAGDEESH PRASAD [LAWS(MPH)-2000-12-25] [REFERRED TO]
RAMHET VS. AJAYPAL SINGH [LAWS(MPH)-2002-9-41] [REFERRED TO]
VALSAD JILLA PULTRY FARMERS CO OP SOCIETY LTD VS. MAYURCHANDRA BALVANTRAI DESAI [LAWS(GJH)-2013-7-189] [REFERRED TO]
MUNJULA KRIPPENDORF PATHAK VS. VIJAY DIXIT [LAWS(DLH)-2007-11-43] [REFERRED TO]
DEPUTY COMMISSIONER OF POLICE VS. NEELAM RANI [LAWS(DLH)-2022-10-98] [REFERRED TO]
G. SARASWATHI VS. G. MALLESWARI [LAWS(APH)-2022-11-154] [REFERRED TO]
GURRAM ANJESWAR VS. S. NAGALAXMI [LAWS(APH)-2016-8-29] [REFERRED TO]
SUDARSHAN SAREEN VS. NATIONAL SMALL INDUSTRIES CORPORATION LTD [LAWS(DLH)-2013-11-8] [REFERRED TO]
DEEP CHAND VS. VIITH ADDL. DISTRICT JUDGE [LAWS(ALL)-2007-2-279] [REFERRED TO]
RAM BRIKSH SINGH VS. AMJAD [LAWS(ALL)-2004-12-53] [REFERRED TO]
RANJEET SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-7-23] [REFERRED TO]
SHIVANANDA M. VS. M. SUSHEELA [LAWS(KER)-2021-9-15] [REFERRED TO]
SAM SABU VS. GENERAL PRESIDENT [LAWS(KER)-2020-2-194] [REFERRED TO]
MAHAJAN GENERAL STORE VS. PIARA SINGH [LAWS(P&H)-2006-1-35] [REFERRED TO]
ANIL KUMAR VS. MAKHAN SINGH GREWAL [LAWS(P&H)-2006-2-477] [REFERRED TO]
AMAR KAUR VS. BADAL SINGH [LAWS(P&H)-2010-5-208] [REFERRED TO]
BIJAYA SHANKAR GUPTA VS. ROHIT KUMAR SAHOO [LAWS(ORI)-2014-1-69] [REFERRED TO]
PRABHATI LAL VS. SURAJI [LAWS(RAJ)-2022-8-89] [REFERRED TO]
A.Y. ABDUL RAHEEM VS. M.B. RAMESH [LAWS(MAD)-2016-2-213] [REFERRED TO]
RABINDRA SINGH VS. FINANCIAL COMMI COOPRATION PUNJAB [LAWS(SC)-2008-5-93] [REFERRED TO]
S P KAVERI ACHI VS. C T RAMASAMY [LAWS(MAD)-2008-7-86] [REFERRED TO]
BHAGWAN SAHAY VS. RAMJI LAL [LAWS(RAJ)-2014-9-13] [REFERRED TO]
NEHA REVADIYA VS. AVDESH KUMAR [LAWS(RAJ)-2018-2-77] [REFERRED TO]
RAJANA APPALANAIDU VS. Y. PRASAD RAJU AND ORS. [LAWS(TLNG)-2018-12-45] [REFERRED TO]
JOSEPH JOHN VS. JOSEPH [LAWS(KER)-2001-8-46] [REFERRED TO]
DECD. CHIMANLAL @ CHIMANJI FULAJI THROUGH HIS LEGAL HEIRS VS. TRISHULAM CO-OPERATIVE HOUSING SOCIETY LTD. [LAWS(GJH)-2021-4-21] [REFERRED TO]
BISWADEEP GUPTA VS. SULATA GUPTA [LAWS(CAL)-2019-6-119] [REFERRED TO]
VAIJAYANTHIMALA VS. A RAMASAMY [LAWS(MAD)-2001-1-121] [REFERRED TO]
V RAMESH VS. G VENGAIVEL [LAWS(MAD)-2007-1-113] [REFERRED TO]
SUBRAMANIAN VS. KUPPUSAMY [LAWS(MAD)-2008-9-290] [REFERRED TO]
A M SUBBURATHINAM VS. BALAJI [LAWS(MAD)-2009-8-47] [REFERRED TO]
VELUSAMY VS. SURESH KUMAR [LAWS(MAD)-2010-4-434] [REFERRED TO]
KISHORE KUMAR PARICHHA VS. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD. [LAWS(ORI)-2014-4-34] [REFERRED TO]
ESQUIRE PROPERTY DEALERS VS. VED PARKASH SARDANA [LAWS(P&H)-2002-3-32] [REFERRED TO]
PARSHURAM PATHAK VS. SHIVKUMARI KUER [LAWS(PAT)-2000-10-23] [REFERRED TO]
OM PRAKASH GUPTA VS. ARBIND KUMAR [LAWS(PAT)-2009-9-5] [REFERRED TO]
UDAYAKUMAR VS. ROOPA [LAWS(KER)-2013-11-66] [REFERRED TO]
PRABHA AGARWAL VS. ADITI OIL MILL [LAWS(CAL)-2016-6-204] [REFERRED TO]
BIJOY LAKSHMI SAHAROY & ORS VS. MANIKLAL DUTTA & ANR [LAWS(CAL)-2016-8-137] [REFERRED]
J.H.INDUSTRIAL CORPORATION VS. VIJENDRA KUMAR GOEL [LAWS(CAL)-2017-4-63] [REFERRED TO]
HINDUSTAN AERONAUTICS LTD VS. STATE OF U P [LAWS(ALL)-2009-1-90] [REFERRED TO]
ANAND PRAKASH GUPTA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD & ANR [LAWS(DLH)-2018-2-464] [REFERRED TO]
LALA RADHASHYAM JAISWAL HEREDITARY TRUSTEE OF LALA TEMPLE VS. TIGER ROLLING SHUTTERS [LAWS(APH)-2001-7-17] [REFERRED TO]
GOPAL LUKHARIA VS. PRAXAIR INDIA LIMITED [LAWS(CAL)-2001-12-12] [REFERRED TO]
PREETAM VS. NAGAR PALIKA PARISHAD PITHAURA [LAWS(CHH)-2013-10-11] [REFERRED TO]
LAXMI PRASAD DUBEY VS. GULAM ALI [LAWS(CHH)-2007-11-2] [REFERRED TO]
NAZIBUDDIN AHMED VS. ASHIK IKBAL (MD) [LAWS(GAU)-2017-5-112] [REFERRED TO]
MD. SUNEER VS. RAMANJANEYULU [LAWS(APH)-2023-6-121] [REFERRED TO]
MALLARAM SANJEEVA GOUD VS. P BHIKSHAPATHI [LAWS(TLNG)-2019-7-62] [REFERRED TO]
BUDH SINGH VS. ADDITIONAL COLLECTOR, HARIDWAR [LAWS(UTN)-2005-10-20] [REFERRED TO]
RAMGIRI VS. SHARDA [LAWS(P&H)-2012-7-91] [REFERRED TO]
KHETRABASI SRICHANDAN AND ORS. VS. GOPINATH SRICHANDAN [LAWS(ORI)-2008-7-86] [REFERRED TO]
K THIRUMURTHY VS. MUTHAMMAL [LAWS(MAD)-2003-8-101] [REFERRED TO]
NANDAGOPAL VS. MINOR GAYATHRI [LAWS(MAD)-2010-4-385] [REFERRED TO]
STATE OF RAJ VS. REVTI PRASAD [LAWS(RAJ)-2005-12-59] [REFERRED TO]
BHERU LAL VS. RAGHUBEER [LAWS(RAJ)-2003-10-41] [REFERRED TO]
N. SENGOTTAIYAN VS. SHANMUGHAVADIVU [LAWS(MAD)-2016-11-57] [REFERRED TO]
VARGHESE ANTONY VS. FR ANTONY KOCHUVEETTIL [LAWS(KER)-2012-8-351] [REFERRED TO]
V. SURESH REDDY VS. D. VENKATESWARA REDDY [LAWS(APH)-2022-10-66] [REFERRED TO]
AHMAD MANSURI VS. NANDU SAO [LAWS(CHH)-2007-4-13] [REFERRED TO]
PANKAJ AGRAWAL & ORS. VS. SHAKUNTALA DEVI & ORS. [LAWS(MPH)-2005-10-82] [REFERRED TO]
Shakuntala Singh VS. Basant Kumar Thakur [LAWS(MPH)-2002-11-60] [REFERRED TO]
U L MAJUMDAR ALIAS UPENDRALAL MAJUMDAR VS. ANJALI BANERJEE [LAWS(CAL)-2002-12-3] [REFERRED TO]
BATHULA VENKATAMMA VS. VAGGU MAHENDRA GUPTA [LAWS(APH)-2001-8-137] [REFERRED TO]
JATINGA TEA LTD VS. STATE OF ASSAM [LAWS(GAU)-2023-10-110] [REFERRED TO]
RAM CHANDRA SINGH VS. MAHENDRA NATH GUPTA [LAWS(ALL)-2005-3-107] [REFERRED TO]
RISALO VS. SECOND A D J [LAWS(ALL)-2007-3-113] [REFERRED TO]
PRIMA IMPEX INTERNATIONAL AND ONE ANR VS. SUPER HOUSE LEATHER LTD [LAWS(ALL)-2003-10-175] [REFERRED TO]
BAIKUNTHA NATH GUPTA VS. JANKI DEVI [LAWS(ALL)-2003-4-124] [REFERRED TO]
HARKORI AND OTHERS VS. TEHAL SINGH [LAWS(RAJ)-2002-8-127] [REFERRED TO]
HARDEO SINGH VS. RAMAVATI DEVI [LAWS(PAT)-2005-6-2] [REFERRED TO]
MAHENDRA LAL JAINI VS. PRADUMAN NAGAR CO-OPERATIVE HOUSING SOCIETY LTD. [LAWS(ALL)-2022-8-95] [REFERRED TO]
SMT. LEELA DEVI VS. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS [LAWS(UTN)-2005-8-80] [REFERRED TO]
SADANANDAN VS. DHANALAKSHMY [LAWS(KER)-2002-2-6] [REFERRED TO]
THOMAS P ABRAHAM VS. ALEYAMMA ABRAHAM [LAWS(KER)-2003-8-26] [REFERRED TO]
VARGHESE VS. SHERIF [LAWS(KER)-2005-3-57] [REFERRED TO]
C K AMIRTHAVALLI VS. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL [LAWS(MAD)-2018-4-201] [REFERRED TO]
ULFAT RAI ARYA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-12-22] [REFERRED TO]
K.JOHN VS. JOHN JOSEPH [LAWS(KER)-2019-10-182] [REFERRED TO]
SHAJUDHEN P.P. VS. N.K.ASHRAF [LAWS(KER)-2024-3-176] [REFERRED TO]
ABDUL KHADER VS. RAPHEAL T GEORGE [LAWS(KER)-2023-6-166] [REFERRED TO]
ALAGUMALAI VS. KANNAMMAL [LAWS(MAD)-2008-12-510] [REFERRED]
M SUDHAKAR VS. SARALA KRISHNAN [LAWS(MAD)-2008-2-284] [REFERRED TO]
GULF AIR COMPANY VS. V M RAJALINGUM [LAWS(MAD)-2005-10-1] [REFERRED TO]
KARUPPUSAMY VS. K.C.PALANISAMY [LAWS(MAD)-2013-6-31] [REFERRED TO]
M S PONNUSAMY VS. K MARIMUTHU [LAWS(MAD)-2009-8-467] [REFERRED TO]
C SEERANGAN VS. M SUBRAMANIAM [LAWS(MAD)-2010-7-105] [REFERRED TO]
R ARPUTHAMMAL VS. S VENKATESAPERUMAL [LAWS(MAD)-2010-7-340] [REFERRED TO]
MANIKANDAN VS. PUTHU MARAMMAN [LAWS(MAD)-2020-12-324] [REFERRED TO]
SMT. NEHA REVADIYA VS. AVDESH KUMAR [LAWS(RAJ)-2018-2-393] [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORPORATION LTD VS. SSI PRODUCTS MARKETING ORGANISATION LTD [LAWS(DLH)-2011-8-308] [REFERRED TO]
HAJI MALIK GHULAM AHMED SHAH VS. JUGAL KISHORE [LAWS(DLH)-2012-3-324] [REFERRED TO]
KANAK MANJARI KAR VS. SUSANTA KUMAR DASH [LAWS(ORI)-2014-10-48] [REFERRED TO]
KAMAT YATRINIVAS PRIVATE LIMITED VS. VARSHA SHARMA [LAWS(NCD)-2023-7-37] [REFERRED TO]
SEEMA DHAND VS. RAKESH DHAND [LAWS(P&H)-2002-12-115] [REFERRED]
CHANDER SINGH AND ANOTHER VS. RAMKARAN AND ANOTHER [LAWS(P&H)-2011-12-102] [REFERRED TO]
GIRISH CHAND VERMA AND OTHERS VS. ARVIND KUMAR AND ANR [LAWS(ALL)-2019-5-147] [REFERRED TO]
PARAVATI BAI VS. MOHD SHARIF [LAWS(MPH)-2011-7-103] [REFERRED TO]
SHYAM SAXENA VS. MANISH & ANR [LAWS(MPH)-2013-10-274] [REFERRED]
Baijnath Mishrilal Kachhi VS. Harishanker s/o Mishrilal [LAWS(MPH)-2000-10-73] [REFERRED TO]
LONGJAM BIJOY SINGH VS. SHRIMATI LONGJAM (O) THOIBI DEVI [LAWS(MANIP)-2022-2-13] [REFERRED TO]
VINCENT PALHA ALIAS VINCENTE PALKE VS. JEFFERY FERNANDES [LAWS(BOM)-2003-11-100] [REFERRED TO]
KABRA MARBLE CORPORATION VS. SUDIPTO MUKERJEE [LAWS(CAL)-2021-2-68] [REFERRED TO]
ROYAL SUNDARAM GENERAL INSURANCE COMPANY LIMITED VS. KRISHAN PAL [LAWS(DLH)-2023-5-16] [REFERRED TO]
RANA CHAIRS VS. DIRECTOR GENERAL (TOWN PLANNING) KOLKATTA MUNICIPAL CORPORATION & ANR [LAWS(DLH)-2018-10-34] [REFERRED TO]
INTER IKEA SYSTEMS B V VS. ITALICA FLOOR TILES PVT. LTD [LAWS(DLH)-2022-1-111] [REFERRED TO]
JAHAR DEY VS. BROJESHWARI SAHA [LAWS(CAL)-2000-3-24] [REFERRED TO]
BISWANTH CHAKRABORTY VS. BAGALA CHAKRABORTY [LAWS(CAL)-2003-2-43] [REFERRED TO]
STATE OF ASSAM VS. SHAHNASIM [LAWS(GAU)-2001-5-5] [REFERRED TO]
SANT RAM VS. RAJ BHARDWAJ [LAWS(P&H)-2006-8-218] [REFERRED TO]
S.M.R. BUILDERS PRIVATE LIMITED VS. BIJU VIJAY KUMAR [LAWS(NCD)-2024-8-15] [REFERRED TO]
KARNAIL SINGH VS. NAZAR [LAWS(P&H)-2014-9-240] [REFERRED]
GURMEET CHAND AND ANOTHER VS. AJIT SINGH [LAWS(P&H)-2013-1-332] [REFERRED TO]
ADITYA NATH PATHAK VS. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES VARANASI [LAWS(ALL)-2002-4-138] [REFERRED TO]
A MURUGESAN VS. JAMUNA RANI [LAWS(SC)-2019-2-73] [REFERRED TO]
UDAIPUR ZILA SAHAKARI BHUMI VIKAS BANK LTD VS. AGRO SALES & SERVICE [LAWS(RAJ)-2013-1-67] [REFERRED TO]
HARMAN DAS SETHI VS. HARIDWAR DEVELOPMENT AUTHORITY [LAWS(UTN)-2005-4-28] [REFERRED TO]
VIJAYAMMA VS. NANDAKUMARAN PILLAI [LAWS(KER)-2023-8-217] [REFERRED TO]
M. LAKSHMAMMA VS. M.NAGARAJU [LAWS(KAR)-2020-7-192] [REFERRED TO]
VAISHNAVI BUILDING SOLUTIONS PVT. LTD. VS. SHAIN KUMAR [LAWS(DLH)-2019-8-123] [REFERRED TO]
RAMESH CHANDER GOEL VS. DAYA KISHAN GOEL [LAWS(DLH)-2023-1-76] [REFERRED TO]
UMANG SAHAI AGGARWAL VS. JAI PRAKASH [LAWS(DLH)-2023-4-4] [REFERRED TO]
SUBHAM CORPORATION AHMEDABAD VS. GUJARAT SIDDHI CEMENT LTD [LAWS(GJH)-2013-9-93] [REFERRED TO]
URMILA JALAN AND ORS. VS. TULSI DEVI RATHI AND ORS. [LAWS(CAL)-2017-6-137] [REFERRED TO]
UJWAL CHANDRASHEKHAR BELAPURKAR VS. KALPANA VIJAY SAINDANE (NANDEDKAR) [LAWS(BOM)-2018-1-266] [REFERRED TO]
MANOJ KUMAR @ NANHEY VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2012-7-86] [REFERRED TO]
ABBU BAKAR VS. DEEN DAYAL [LAWS(RAJ)-2006-7-35] [REFERRED TO]
AMMANI AMMAL VS. DHANALAKSHMI BANK LTD [LAWS(MAD)-2008-2-277] [REFERRED TO]
KUPPAMMAL VS. S V KANDASAMI [LAWS(MAD)-2000-11-62] [REFERRED TO]
SUNDAR GNANAOLIVU VS. RAJENDRAN GNANAVOLIVU [LAWS(MAD)-2003-1-166] [REFERRED TO]
SONEKO MARKETING PVT. LTD. VS. RASHMI METALIKS LTD. [LAWS(CAL)-2023-3-138] [REFERRED TO]
EASTERN TELECOM AND TECHNOLOGY LTD VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2003-7-296] [REFERRED]
RAJ KUMAR AGRAWAL VS. SURESH CHANDRA JAIN [LAWS(ALL)-2015-4-302] [REFERRED TO]
SHRIPATHI VS. M/S GARG TREADING COMPANY [LAWS(MPH)-2013-12-24] [REFERRED TO]
M.TULASIDAS VS. M.K.GOWTHAM CHAND [LAWS(KAR)-2024-11-45] [REFERRED TO]
SHREE ELECTRONICS VS. BPL LIMITED [LAWS(KAR)-2023-7-1108] [REFERRED TO]
BALDEV SINGH VS. LABH SINGH [LAWS(P&H)-2003-4-35] [REFERRED TO]
ATTAR SINGH VS. BALWANT SINGH [LAWS(P&H)-2002-4-33] [REFERRED TO]
PALANISAMY VS. MUTHUSAMY GOUNDER [LAWS(MAD)-2010-9-647] [REFERRED TO]
URBANEDGE HOTELS (P) LTD. VS. SIRAJ [LAWS(MAD)-2014-6-407] [REFERRED TO]
BHANWAR LAL S/O SH. DEVI CHAND VS. MOHAN LAL S/O SH.KHETA RAMJI, BY CASTE GANCHI [LAWS(RAJ)-2017-1-223] [REFERRED TO]
V NARAYANASWAMY VS. DODDAVENKATAMMA [LAWS(KAR)-2006-1-2] [REFERRED TO]
BRANCH MANAGER VS. A RAVICHANDRA REDDY [LAWS(TLNG)-2019-6-45] [REFERRED TO]
SHER SINGH & ANOTHER VS. GURMUKH SINGH & ANOTHER [LAWS(P&H)-2013-10-284] [REFERRED TO]
BIR PAL VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER [LAWS(P&H)-2009-3-323] [REFERRED]
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