JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.)Heard Mr. Rajiv Ranjan Tiwari, counsel appearing for the petitioner.
(2.)Heard Mr. V. Shivnath, Senior counsel assisted by Mr. Amar Kumar Sinha, counsel appearing for the respondent no.5.
(3.)Nobody appears on behalf of the respondent-State.
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