JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.)Heard Mr. Ashok Kumar Sinha, counsel appearing for the petitioner.
(2.)Heard Mr. Ajit Kumar, Associate counsel to Standing counsel (Land & Ceiling).
(3.)This writ petition has been filed by the writ petitioner seeking a mandamus upon the respondents particularly the respondent no.4 for mutating the land of the petitioner, for which according to the petitioner an application has been filed by it in the Office of Circle Officer, Jhumari Tilaiya as back as on 18.10.2011.
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