GATLA SRINIVAS Vs. ALE RAJU
LAWS(TLNG)-2022-11-138
HIGH COURT OF TELANGANA
Decided on November 09,2022

Gatla Srinivas Appellant
VERSUS
Ale Raju Respondents

JUDGEMENT

- (1.)These Writ Appeals are being disposed of by way of this common order since the issue raised in these writ appeals is one and the same.
(2.)For the sake convenience, the facts in Writ Appeal No.735 of 2022 are discussed hereunder.
(3.)In W.A. No. 735 of 2022 is filed by the appellants assailing the common order passed by the learned Single Judge in W.P.Nos. 41907 of 2018, 3276 and 4057 of 2019 dtd. 7/2/2022 discussed hereunder.


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