JUDGEMENT
RAJNESH OSWAL,J. -
(1.)The prayer made by the petitioner in the present petition is for issuance of direction to the respondent Nos. 1 and 2 to constitute a Special Investigation Team headed by Dy. SP or any other competent agency like CBI to investigate fairly and promptly the FIR No. 0147 dtd. 6/9/2020 registered with Police Station, Poonch for commission of offences under Sec. 302/147 IPC against sixteen accused i.e. respondent Nos. 5 to 20.
(2.)Status report stands filed and perusal of the same reveals that the charge-sheet stands filed against sixteen persons.
(3.)At this stage, Mr. R. P. Sharma, learned counsel for the petitioner submits that the Investigating Officer despite there being evidence has deliberately not filed the charge-sheet against one Mohd. Isaq S/o Mohd. Yousuf.
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