JUDGEMENT
Jitendra Mohan Sharma, J. -
(1.)Both the criminal miscellaneous arise out of same case and, as such, have been heard together and are being disposed of by this common order.
(2.)In Criminal Miscellaneous No. 35597 of 2011, the petitioner Aditya Puri is the Managing Director , H.D.F.C. Bank House, Senapati Bapat Marg, Lower Parel, Mumbai, whereas in Criminal Miscellaneous No. 24378 of 2012 the petitioner Mrs. Tripti Sinha is the then Branch Manager, H.D.F.C. Bank Limited, B/33, Binodni Sadan, Patrakarnagar, Kankarbagh, Patna.
(3.)Heard learned counsel for the petitioners, learned A.P.P. for the State and learned counsel for the opposite party no.2.
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