JUDGEMENT
-
(1.)Heard learned counsel for the petitioners and learned Additional Public Prosecutor for the State.
(2.)The petitioners apprehend their arrest in connection with Magadh University P.S. Case No. 73/2019 registered for the offences punishable under Ss. 406/409/420/467/468/471/120(B) of the Indian Penal Code.
(3.)As per the prosecution case, on 10/10/2018, the orders of affiliation of Siya Balmiki Evening College, Gita Nagar, Nawada was received with recommendation of two members of the syndicate. The College was inspected on various dates beginning from 27/11/2021 till 27/11/2016 and altogether six inspections were done. All the inspection reports were used to be placed before the Statutory Body i.e., Academician Council, Syndicate and Senate and the proposal for approval of affiliation were forwarded to the Higher Education Department, Government of Bihar. The State Government disapproved the proposal for permanent affiliation of the said college from the Session 2017-18 by letter dtd. 23/7/2018. The letter dtd. 23/7/2018 was challenged by the College through the petitioner Baby Kumari in her capacity as Secretary of the said College by filing a writ petition vide C.W.J.C. No. 20385 of 2018.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.