GRAM PANCHAYAT VILLAGE GALWATI Vs. BALBIR SINGH
LAWS(P&H)-2022-2-171
HIGH COURT OF PUNJAB AND HARYANA
Decided on February 08,2022

Gram Panchayat Village Galwati Appellant
VERSUS
BALBIR SINGH Respondents

JUDGEMENT

ANIL KSHETARPAL,J. - (1.)The hearing of the case was held through video conferencing on account of restricted functioning of the Courts.
(2.)The Gram Panchayat of Village Galwati, Tehsil Nabha, District Patiala assails the correctness of order dtd. 24/3/2021 as well as 26/11/2021. By these orders, learned Additional Civil Judge, Senior Division, Nabha, has dismissed the application while rejecting the prayer of the petitioner for permission to lead additional evidence.
(3.)Some facts are required to be noticed.


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