JUDGEMENT
Avneesh Jhingan,J. -
(1.)The matter is taken up for hearing through video conference due to COVID-19 situation.
(2.)This is a petition seeking regular bail in case of FIR No. 1177 dated 8.12.2018, under Sections 395, 397, 120-B IPC, registered at Police Station Sadar Gurugram, District Gurugram.
(3.)A complaint was received from Ravinder Kumar Sharma. As per the contents on 8.12.2019, at around 12:30 AM while travelling in his car bearing registration No.HR-26EE-0990, he stopped on the way for having tea. A swift desire car having four occupants came there, two persons alighted from the car, one pointed pistol on chest of complainant and the other one snatched the keys of the car and they fled away. His laptop and documents were also lying in the car. During investigation of FIR No. 2401 dated 14.12.2019, Sunny @ Kutru, Sanu, Dalip @ Kali, Bhagti Lamba @ Nepali were arrested and from them snatched vehicle of complainant, one country made pistol and one live cartridge were recovered.
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