JUDGEMENT
Avneesh Jhingan,J. -
(1.)The matter is taken up for hearing through video conference due to COVID-19 situation.
(2.)This is a petition for grant of regular bail in case of FIR No. 26 dated 12.1.2021, under Section 21(b) NDPS Act, 1985 and during investigation Section 27-A of NDPS Act, 1985 was added, registered at Police Station City Tohana, District Fatehabad.
(3.)During routine checking on 12.1.2021, the petitioner was apprehended and 12 grams Heroine was recovered from his possession.
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