JUDGEMENT
A.K.GOSWAMI (ACTING) CJ. -
(1.)Heard Mr. R.K.D. Choudhury, learned Senior Government Advocate, Assam, for the appellants. Also heard Ms. D. Borgohain, learned counsel appearing for the respondent.
(2.)The challenge in this writ appeal is to an order dated 14.08.2019 passed by the learned Single Judge in WP(C) No.5562/2019 allowing the writ petition with a direction to constitute the review DPC to consider the case of the writ petitioner for promotion to the post of Assistant Engineer from the post of Junior Engineer within 10 days from the date of the order.
(3.)The respondent/writ petitioner is going on superannuation on 31.08.2019.
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