JUDGEMENT
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(1.)HEARD Dr. P. B. Vijaya Kumar, learned counsel representing the writ petitioners, sri A. Rajasekhara Reddy, learned Assistant Solicitor General of India representing the first respondent, and sri V. Jagapathi, learned counsel representing the second respondent.
(2.)AT the request of the learned counsel on record, the writ petition is being disposed of finally.
(3.)THIS Court issued rule nisi on 12. 10. 2007 and granted interim direction for limited period, which is being extended from time to time.
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