JUDGEMENT
Goda Raghuram, J. -
(1.)This is professional courses admissions time in the State. Inevitably, it is the time for the complimentary annual event challenges to the admission programmes to professional courses of study. The accommodation of the numerous, competing and conflicting claims to special treatment and opportunities for admissions to higher courses of professional studies, engender very complex adjustments for accommodating the several sectoral interests. The complexities increase every year and fertilise the contestable positions. The litigation has thus become regnant. The latest conflict in this area is presented to us. The conflict has a legal disposition. We, therefore, proceed to adjudicate.
(2.)This batch of cases includes five (5) writ petitions W.P.Nos.4880, 5175, 5896, 6003 and 6244 of 2005 and W.A.No.757 of 2005. The appeal is directed against an interlocutory order dated 15.03.2005 of a learned single Judge of this Court, rejecting W.P.M.P.No.6872 of 2005 in W.P.No.5175 of 2005 wherein the appellants-writ petitioners sought stay of counseling (for Post-Graduate Medial seats) scheduled to be conducted from 14.03.2005.
(3.)All the petitioners are Medical Graduates desirous of pursuing Postgraduate Medical Education. The N.T.R. University of Health Sciences (for short the Health University ) by the notification dated 24.01.2005 notified the process of admissions to Postgraduate Medical Degree and Diploma courses for the academic year 2005-2006. The entrance test was conducted on 27.02.2005. All the petitioners appeared at the entrance test. The results of the test were published on 03.03.2005. The five petitioners in W.P.No.4880 of 2005 obtained rank Nos.72, 176, 198, 136 and 147 respectively at the entrance examination. The three petitioners in W.P.No.5175 of 2005 obtained rank Nos.171, 334 and 116 respectively. The sole petitioner in W.P.No.5896 of 2005 secured rank No.102. The petitioner in W.P.No.6003 of 2005 secured rank No.483 and the petitioner in W.P.No.6244 of 2005 rank No.76.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.