ANITA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
LAWS(ALL)-2022-3-164
HIGH COURT OF ALLAHABAD
Decided on March 14,2022

ANITA Appellant
VERSUS
DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION Respondents

JUDGEMENT

PRAKASH PADIA,J. - (1.)Heard Sri S. N. Tripath, learned counsel, assisted by Sri I. P. Singh, learned counsel for the petitioner, learned Standing Counsel, represents respondent nos.1, 2 and 3 and perused the record.
(2.)At the out set learned counsel for the petitioner prayed to correct the name of respondent no.1 as District Deputy Director of Consolidation/Collector, District Bulandshahar.
(3.)Learned Standing Counsel has no objection on the aforesaid prayer as made by counsel for the petitioner.


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.