JUDGEMENT
RAVI NATH TILHARI,J. -
(1.)Heard Sri Prashant Chandra, learned Senior Counsel, assisted by Ms. Mahima Pahwa, learned counsel for the appellant.
(2.)This appeal has been filed under Section 47 of the Guardians and Wards Act, 1890 (hereinafter referred to as ''the Act, 1890) challenging the judgment and order dated 09.09.2021 passed by learned Additional District and Sessions Judge/Special Court, Prevention of Corruption Act, court no. 2, Lucknow in Misc. Case No. 529 of 2021 (Nirali Dixit vs. State of U.P. and Ors.) whereby appellant's application B-3, was rejected as not maintainable.
(3.)The appellant is widow of Aditya Singh, the elder brother of Aryan Singh (minor)- respondent no. 2.
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