JUDGEMENT
Thottathil B. Radhakrishnan, J. -
(1.)The petitioner and the third respondent were appointed as P.D. teachers (Tamil) in Government service. As per Ext.P6 order dated 29.10.1993, the service of the petitioner was regularised with effect from 7.6.1993 and that of the third respondent with effect from 8.6.1993, the respective dates on which they joined duty.
(2.)The third respondent was working in the Govt. U.P.School, Elappara when a vacancy of Headmaster arose in the Govt.U.P.School, Vandiperiyar during the academic year 2004-2005. The petitioner was then and is even now working in the Government U.P.School, Pampanar.
(3.)Vandiperiyar in Peerumedu Taluk in Idukki District is identified as a local area with more than 15% of the population speaking Tamil.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.