JUDGEMENT
BECHU KURIAN THOMAS,J. -
(1.)This is an application seeking regular bail filed under Sec. 439 of the Code of Criminal Procedure, 1973.
(2.)Petitioner is the sole accused in Crime No. 603/2022 of the Pathanamthitta Police Station, Pathanamthitta District. The offences alleged against the petitioner are under Ss. 406, 420 and 409 of the Indian Penal Code, 1860 apart from Ss. 21 and 23 of the Banning of Unregulated Deposit Schemes Act, 2019.
(3.)According to the prosecution, petitioner has been arrayed as the 1st accused alleging that he collected fixed deposits from the defacto complainant after promising to pay interest at 12% and failed to return the money or the interest and thereby committed the offences alleged.
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