JUDGEMENT
VIJU ABRAHAM, J. -
(1.)This is an application for regular bail.
(2.)Petitioner is the 2nd accused in C.R No.20 of 2022 of Thiruvananthapuram Excise Range, registered alleging commission of offence punishable under Sec. 20(b) of
(3.)The prosecution allegation is that on 25/6/2022 at about 2 p.m, the accused persons were found in possession of 2.59 gram of MDMA in room number 5006 of Ridges Hotel situates on the side of Pattom - Marappalam road in Kowdiyar village and thereby the accused committed the above offence.
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