Referred Judgements :-

JOOINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
K M MATHEW VS. STATE OF KERALA [OVERRULED]
NILAMANI ROUTRAY VS. BENNETT COLEMAN AND COMPANY LIMITED [REFERRED TO]
RAKESH VS. STATE OF HARYANA [REFERRED TO]
SHASHIKANT SINGH VS. TARKESHWAR SINGH [REFERRED TO]
ADALAT PRASAD VS. ROOPLAL JINDAL [REFERRED TO]
SUBRAMANIUM SETHURAMAN VS. STATE OF MAHARASHTRA [REFERRED TO]
N K SHARMA VS. ABHIMANYU [REFERRED TO]
LOK RAM VS. NIHAL SINGH [REFERRED TO]
PARKASH SINGH BADAL VS. STATE OF PUNJAB [REFERRED TO]
EVEREST ADVERTISING PRIVATE LIMITED VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED TO]

Cited Judgements :-

MAM CHAND VS. KESHO RAM [LAWS(HPH)-2012-5-69] [REFERRED TO]
AWNENDRA TOMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-8-232] [REFERRED TO]
GOLLAPROLU SUBRAHMANYAM VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-11-36] [REFERRED TO]
SANTOSH KUMAR JHA VS. UNION OF INDIA [LAWS(DLH)-2011-10-129] [REFERRED TO]
JAGDISH KUMAR DHINGRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2010-8-177] [REFERRED TO]
SANTOSH NAIK S/O LATE SHRI VITHAL NAIK VS. DEPUTY DIRECTOR & 1 [LAWS(GJH)-2018-2-251] [REFERRED TO]
STATE OF GUJARAT VS. AFROZ MOHAMMED HASANFATTA [LAWS(SC)-2019-2-14] [REFERRED TO]
JAL SINGH VS. STATE OF RAJASTHAN & ANOTHER [LAWS(RAJ)-2013-4-173] [REFERRED]
RADHEY SHYAM AGRAWAL VS. JAIPUR DEVELOPMENT AUTHORITY, JAIPUR [LAWS(RAJ)-2024-5-4] [REFERRED TO]
G.S. RAHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-12-21] [REFERRED TO]
ASHOO SURENDRANATH TEWARI VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(BOM)-2014-7-210] [REFERRED TO]
JAFAR MOHAMMED HASANFATTA VS. DEPUTY DIRECTOR [LAWS(GJH)-2017-2-203] [REFERRED TO]
ANMOL SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-95] [REFERRED TO]
C.M.N. SHASTRY VS. STATE BY HONNAVARA POLICE STATION [LAWS(KAR)-2020-2-191] [REFERRED TO]
AZAMTULLAH ASATULLAH SHEIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-81] [REFERRED TO]
ER. M. ANBAZHAGAN B.E. VS. STATE [LAWS(MAD)-2014-1-152] [REFERRED TO]
G JABBAL VS. STATE OF KERALA [LAWS(KER)-2016-6-269] [REFERRED TO]
GYANESH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(MPH)-2014-1-197] [REFERRED TO]
HARI RAM VS. STATE OF HARYANA [LAWS(P&H)-2014-9-647] [REFERRED]
BABLU SINGH AND OTHERS VS. RAMESH KUMAR TYAGI [LAWS(UTN)-2018-8-19] [REFERRED TO]
PARAMJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-10-667] [REFERRED]
PRITAM SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-11-365] [REFERRED]
IRIS COMPUTERS LTD VS. ASKARI INFOTECH PVT LTD [LAWS(SC)-2013-1-106] [REFERRED TO]
NANDAN CHAKRABORTY VS. BHAJAN CHANDRA DEBNATH [LAWS(TRIP)-2019-3-59] [REFERRED TO]
VINAY PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-4-87] [REFERRED TO]
LAXMI NARAIN VS. KRISHAN KUMAR [LAWS(DLH)-2014-1-28] [REFERRED TO]
AMRUTBHAI SHAMBHUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-280] [REFERRED TO]
PRAKASH P VS. STATE OF KERALA [LAWS(KER)-2011-3-2] [REFERRED TO]
DIVAKAR SHASTRI VS. STATE BY HONNAVARA POLICE STATION [LAWS(KAR)-2020-2-225] [REFERRED TO]
SARWAR HUSSAIN VS. STATE OF H.P. [LAWS(HPH)-2011-11-71] [REFERRED TO]
LIKHMA RAM VS. THE STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2009-5-152] [REFERRED TO]
BHARATI TAMANG VS. UNION OF INDIA [LAWS(SC)-2013-10-35] [REFERRED TO]
URMILA DEVI VS. YUDHVIR SINGH [LAWS(SC)-2013-10-93] [REFERRED TO]
STATE OF GUJARAT VS. JAYSINH AJITSINH CHAUHAN [LAWS(GJH)-2013-6-257] [REFERRED TO]
MALDHANBHAI BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-119] [REFERRED TO]
DIRECTOR, CENTRAL BUREAU OF INVESTIGATION VS. TARUN CHANDRA GOSWAMI [LAWS(GAU)-2012-7-112] [REFERRED TO]
NIMISH S AGARWAL VS. RUHI AGRAWAL [LAWS(CHH)-2019-11-28] [REFERRED TO]
MOHNISH SAHU VS. GRAM PANCHAYAT ARJUNI [LAWS(CHH)-2014-11-69] [REFERRED]
PEOPLES COUNCIL FOR CIVIL RIGHTS VS. STATE OF KERALA [LAWS(KER)-2009-2-17] [REFERRED TO]
KAILASH CHAND VS. STATE OF HARYANA [LAWS(P&H)-2010-10-126] [REFERRED TO]
VIJAYPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-5-126] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-11-198] [REFERRED TO]
NARESH SAH VS. STATE OF BIHAR [LAWS(PAT)-2017-5-23] [REFERRED TO]
KESHAV PRASAD SHARMA VS. INDIAN OIL CORP [LAWS(SC)-2011-1-118] [REFERRED TO]
I.R. TECHNOLOGY SERVICES PVT. LTD. AND ORS. VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-4-48] [REFERRED TO]
BALBEER VS. STATE OF U.P. [LAWS(ALL)-2016-7-124] [REFERRED]
ATEEQ AND ORS VS. STATE OF U P AND ANR [LAWS(ALL)-2010-1-351] [REFERRED]
R.N. CHOUHAN VS. STATE OF C.G. AND OTHERS [LAWS(CHH)-2010-11-49] [REFERRED TO]
BABUBHAI BHIMBHAI BOKHIRIA VS. STATE OF GUJARAT [LAWS(GJH)-2008-12-5] [REFERRED TO]
BRINDABAN DAS VS. STATE OF WEST BENGAL [LAWS(SC)-2009-1-16] [REFERRED TO]
SARABJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2009-5-225] [REFERRED TO]
GANPAT RAM VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2011-1-258] [REFERRED TO]
BRIJ MOHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-12-54] [REFERRED TO]
A SHANKAR VS. STATE [LAWS(MAD)-2010-12-255] [REFERRED TO]
BABUBHAI BHIMABHAI BOKHIRIA VS. STATE OF GUJARAT [LAWS(SC)-2014-4-4] [DISSENTED FROM]
RAJKUMAR GUPTA VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2018-3-412] [REFERRED TO]
S.P.RAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2013-8-14] [REFERRED TO]
MAHIPAL SINGH (S.I.) VS. STATE OF U.P. [LAWS(ALL)-2017-5-65] [REFERRED TO]
LAXMI NARAIN VS. KRISHAN KUMAR [LAWS(DLH)-2013-1-367] [REFERRED TO]
RAJEEV RAJ KUMAR (COMPANY SECRETARY), AMTEK AUTO LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-8-182] [REFERRED TO]
M/S. IRIS COMPUTERS LTD VS. M/S. ASKARI INFOTECH PVT. LTD. [LAWS(SC)-2013-2-95] [REFERRED TO]
JOSE PAUL VS. STATE OF KERALA [LAWS(KER)-2014-11-211] [REFERRED TO]
PHOOL CHAND RAM MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-4] [REFERRED TO]
NEEL JEWELERS GORAKHPUR VS. STATE OF U.P. [LAWS(ALL)-2022-2-111] [REFERRED TO]
PUSHPA VS. STATE OF U P [LAWS(ALL)-2010-11-54] [REFERRED TO]
BHARTENDU PRATAP SINGH VS. STATE OF U P AND ANR [LAWS(ALL)-2016-1-290] [REFERRED]
AMOL SHRIPAL SHETH VS. M/S. HARI OM TRADING CO [LAWS(BOM)-2012-10-51] [REFERRED TO]
ANMOL YADAV @ ANMOL KUMAR VS. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA AND ORS. [LAWS(PAT)-2015-8-183] [REFERRED TO]
RENU VERMA VS. STATE OF BIHAR [LAWS(PAT)-2010-10-22] [REFERRED TO]
GOVIND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-8-400] [REFERRED TO]
PREM DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-10-173] [REFERRED TO]
RAM CHANDAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-5-224] [REFERRED TO]
GURMAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2009-5-57] [REFERRED TO]
M V P MAHARAJA VS. STATE SUB INSPECTOR OF POLICE [LAWS(MAD)-2010-4-483] [REFERRED TO]
BHARTENDU PRATAP SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-1-237] [REFERRED TO]
JAFAR MOHAMMED HASANFATTA VS. DEPUTY DIRECTOR [LAWS(GJH)-2016-2-354] [REFERRED TO]
ALKA RAY VS. STATE OF U.P. [LAWS(ALL)-2023-8-39] [REFERRED TO]
KAMLESHBHAI R DOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-375] [REFERRED TO]
SUDHIR GOWDA VS. STATE OF HARYANA [LAWS(P&H)-2014-4-394] [REFERRED TO]
STATE OF M P VS. NANHE SINGH [LAWS(MPH)-2012-2-60] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-11-14] [REFERRED TO]
SANJAY BHANDARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-2-39] [REFERRED TO]
NARESH VS. RAMPAL AND OTHERS [LAWS(P&H)-2012-4-195] [REFERRED]