STATE OF ORISSA Vs. BINAPAIRI DEI
LAWS(SC)-1967-2-4
SUPREME COURT OF INDIA (FROM: PATNA)
Decided on February 07,1967

STATE OF ORISSA Appellant
VERSUS
BINAPAIRI DEI Respondents


Cited Judgements :-

SHYAMA CHARAN DAS VS. DIRECTOR OF SCHOOL EDUCATION (PRIMARY SECTION), CALCUTTA [LAWS(CAL)-1991-2-63] [REFERRED TO]
RAJENDRA KUMAR MAJUMDAR VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2008-4-92] [REFERRED TO]
ABDUL WAHAB VS. THE DISTRICT MAGISTRATE BASTI AND ORS. [LAWS(ALL)-1972-9-53] [REFERRED TO]
PADAMJIT SINGH VS. NEW DELHI MUNICIPAL COUNCIL & ANR [LAWS(DLH)-2016-8-559] [REFERRED]
PRADEEP SHARMA VS. AAI AND ORS. [LAWS(DLH)-2016-9-136] [REFERRED TO]
ASWATHI A NAIR VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2017-10-84] [REFERRED TO]
KOMAL MOHITE VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2017-10-90] [REFERRED TO]
S.V. SHARMA VS. DIRECTOR OF EDUCATION AND OTHERS [LAWS(DLH)-2017-8-293] [REFERRED TO]
MIHIR KUMAR SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-1971-7-21] [REFERRED TO]
RAMA KANTA BANIK VS. DISTRICT SCHOOL BOARD OF MALDA [LAWS(CAL)-1967-9-12] [REFERRED TO]
CHANDRA SEKHAR PATHAK VS. JOGESH CHANDRA DEY [LAWS(CAL)-1970-4-1] [REFERRED TO]
RAMDAS RAMANJU DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1974-4-14] [REFERRED TO]
MOHD SHAFIQ VS. ASSTT DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2011-9-19] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2012-2-354] [REFERRED TO]
KAMLESH KUMAR PANDEY AND ANOTHER VS. THE STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND ORS. [LAWS(ALL)-2012-2-451] [REFERRED TO]
SALLAUDDIN VS. STATE OF U.P. [LAWS(ALL)-2019-2-246] [REFERRED TO]
RAM BHAROSE MAIKU LAL INTER COLLEGE VS. STATE OF U.P. [LAWS(ALL)-2024-10-22] [REFERRED TO]
VISHWANATH SADASHIV DESHPANDE AND OTHERS VS. COMPTROLLER AND AUDITOR [LAWS(BOM)-1975-9-31] [REFERRED TO]
G J KANGA VS. S S BASHA [LAWS(BOM)-1992-8-43] [REFERRED TO]
PURSHOTTAM BAHEL VS. A.C. BARUAH AND ORS. [LAWS(GAU)-1971-5-5] [REFERRED TO]
SAMIR RANJAN BARMAN VS. DISTRICT MAGISTRATE AND COLLECTOR [LAWS(GAU)-1976-6-3] [REFERRED TO]
PRIYADHAR NATH VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-1991-8-8] [REFERRED TO]
CHARUBALA DEVI VS. STATE OF ASSAM [LAWS(GAU)-1997-8-17] [REFERRED TO]
AMBERLIGHT VS. MEGHALAYA STATE ELECTRICITY BOARD [LAWS(GAU)-1997-9-8] [REFERRED TO]
G.V. SESHAMAMBA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-130] [REFERRED TO]
WILBIRTHFORTH MOMIN VS. STATE OF MEGHALAYA [LAWS(GAU)-2007-2-45] [REFERRED TO]
BIPUL CHANDRA DEY ALIAS BIPUL BIHARIDEY VS. TRIPURA JUTE MILLS [LAWS(GAU)-2005-4-2] [REFERRED TO]
VIKAS JAIN VS. BANARAS HINDU UNIVERSITY VARANASI [LAWS(ALL)-1997-11-13] [REFERRED TO]
MOHIT NAMAN VS. UNIVERSITY OF ALLAHABAD [LAWS(ALL)-1998-8-17] [REFERRED TO]
SHREE NATH VS. EXECUTIVE ENGINEER U P ELECTRICITY BOARD [LAWS(ALL)-1990-9-16] [REFERRED TO]
ARUN TYAGI VS. ELECTION COMMISSION OF INDIA [LAWS(DLH)-2011-4-48] [REFERRED TO]
SAINT JOSEPH EDUCATION SOCIETY VS. KRISHNADEVARAYA UNIVERSITY [LAWS(APH)-1998-3-48] [REFERRED TO]
MOHD. ANKUS ALI VS. DIST. COLLECTOR. WARANGAL AND OTHERS [LAWS(APH)-2001-10-229] [REFERRED TO]
C RAMAKANT NAIDU VS. MAHARASHTRA STATE ELECTRICITY BOARD [LAWS(BOM)-2005-6-39] [REFERRED TO]
AJAY KUMAR MISHRA VS. STATE OF CHHATTISGARH & ANR [LAWS(CHH)-2017-12-3] [REFERRED TO]
ITC LTD VS. FORUM FOR REDRESSAL OF CONSUMER GRIEVANCES OF APCPDCL [LAWS(APH)-2011-2-46] [REFERRED TO]
K SURAJ SINGH VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(APH)-2011-7-7] [REFERRED TO]
DAPPALAPUDI PURNACHANDRA RAO VS. DEPUTY REGISTRAR OF CO [LAWS(APH)-2016-11-53] [REFERRED TO]
HEMENDRA GOSWAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-5-14] [REFERRED TO]
P P YAJURVEDI VS. C L HANDA [LAWS(DLH)-1970-3-5] [REFERRED TO]
JAGJIT SINGH UPPAL VS. UNION OF INDIA [LAWS(DLH)-1970-5-19] [REFERRED TO]
ROOP LAL MAKKAR VS. UNION OF INDIA [LAWS(DLH)-1973-3-5] [REFERRED TO]
JAMSHEDPUR UTILITIES SERVICES COMPANY LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-174] [REFERRED TO]
RIZWAN AHMAD VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-12-127] [REFERRED TO]
KM MANJU VS. STATE [LAWS(HPH)-1971-9-1] [REFERRED TO]
RANGILA RAM RAO VS. HIMACHAL PRADESH STATE HOUSING BOARD, SIMLA [LAWS(HPH)-1989-12-7] [REFERRED TO]
YASHODHARA SHROFF VS. UNION OF INDIA [LAWS(KAR)-2019-6-391] [REFERRED TO]
JHUNJHUNWALA VANASPATI LTD VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(ALL)-2004-2-144] [REFERRED TO]
SHANTI DEVI VS. STATE OF U P [LAWS(ALL)-2003-1-43] [REFERRED TO]
UMESH BAIJAL VS. STATE OF U P [LAWS(ALL)-2003-12-1] [REFERRED TO]
R K SARASWAT VS. CHANCELLOR DR B R AMBEDKAR UNIVERSITY AGRA [LAWS(ALL)-2003-5-169] [REFERRED TO]
JAGGU VS. COMMISSIONER CONSOLIDATION [LAWS(ALL)-2003-5-180] [REFERRED TO]
DR. NAZRUL ISLAM VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-8-54] [REFERRED TO]
RAVADA RAMULU VS. DISTRICT COLLECTOR [LAWS(APH)-2001-9-133] [REFERRED TO]
S GURBAKHSH SINGH VS. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED [LAWS(DLH)-1978-5-20] [REFERRED]
SWADESHI COTTON MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1978-2-13] [REFERRED TO]
ANANT MILLS COMPANY LIMITED VS. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD [LAWS(GJH)-1969-10-10] [REFERRED]
PRATAP V SONI VS. GANDHIDHAM DEVELOPMENT AUTHORITY [LAWS(GJH)-1984-7-18] [REFERRED TO]
NABAM PARIO VS. STATE OF A P [LAWS(GAU)-2020-3-116] [REFERRED TO]
SIBA PRASAD SHARMAH VS. STATE OF ASSAM [LAWS(GAU)-2020-7-9] [REFERRED TO]
TUMSEN BASAR VS. NYADAR BASAR [LAWS(GAU)-2022-10-27] [REFERRED TO]
JIVIBEN HANSRAJ PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-149] [REFERRED TO]
V PUNNEN THOMAS VS. STATE OF KERALA [LAWS(KER)-1968-4-11] [REFERRED TO]
E RAMAVARAMA RAJA VS. STATE OF KERALA [LAWS(KER)-1968-7-11] [REFERRED TO]
MOIRANGTHEM GANDHI SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2010-4-29] [REFERRED TO]
MOHAN MEHTA VS. STATE OF H P AND OTHER [LAWS(HPH)-2018-8-144] [REFERRED TO]
UNION OF INDIA VS. RVG METALS [LAWS(DLH)-2019-4-293] [REFERRED TO]
DAVOOD VS. STATE OF KERALA [LAWS(KER)-2024-1-122] [REFERRED TO]
PR. COMMISSIONER OF INCOME TAX VS. GRAGERIOUS PROJECTS PVT. LTD [LAWS(DLH)-2024-11-9] [REFERRED TO]
CHAND RAM PUBLIC SCHOOL VS. UNION OF INDIA [LAWS(DLH)-2024-5-110] [REFERRED TO]
MUTHU MEMORIAL EDUCATIONAL TRUST VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2012-11-74] [REFERRED TO]
RAJKIREN THIRUMURTHY VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2012-7-188] [REFERRED TO]
JIVANBHAI Z GHANGHAR VS. DIRECTOR GENERAL - SPOTS AUTHORITY OF GUJARAT AND ORS [LAWS(GJH)-2013-9-153] [REFERRED TO]
JOHN K. ILLIKKADAN VS. STATE OF KERALA [LAWS(KER)-2019-1-145] [REFERRED TO]
NISSAR VS. STATE OF KERALA [LAWS(KER)-2019-3-351] [REFERRED TO]
R.S.KALYANASUNDARAM VS. COMMISSIONER [LAWS(MAD)-2022-8-160] [REFERRED TO]
ALANKAR SHIPPING AND TRADING CO VS. DOCK LABOUR BOARD [LAWS(MAD)-1993-9-10] [REFERRED TO]
STATE OF ODISHA VS. GOVERNMENT OF INDIA [LAWS(ORI)-2016-8-126] [REFERRED TO]
S KOTHANDRAMA MURTHY VS. DIRECTOR GENERAL OF INSPECTION DEFENCE HEADQUARTERS [LAWS(KAR)-1973-8-6] [REFERRED TO]
M K KUMARASWAMY VS. STATE OF MYSORE [LAWS(KAR)-1973-8-40] [REFERRED TO]
VENKATARAMANAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1984-4-10] [REFERRED TO]
RAGHUNATH SINGH VS. STATE OF BIHAR [LAWS(PAT)-1996-5-47] [REFERRED TO]
FRANCIS K J PROPRIETOR FRANCIS TILE WORKS AND VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(KER)-1969-7-18] [REFERRED TO]
BISHWANATH PRASAD VS. MUNICIPAL BOARD [LAWS(PAT)-1976-2-4] [REFERRED TO]
CAPT ANILA BHATIA VS. STATE OF HARYANA [LAWS(P&H)-2018-10-86] [REFERRED TO]
NARINDER KAUR ALIAS RAMNIK KAUR VS. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS [LAWS(P&H)-2017-2-336] [REFERRED TO]
SANJAY JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-23] [REFERRED TO]
SMT. ARCHANA VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-6-130] [REFERRED TO]
ASHOK KUMAR EX-ACCOUNTANT MARKFED VS. MARKFED [LAWS(P&H)-1995-1-111] [REFERRED TO]
ISHWAR CHAND JAIN VS. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANR. [LAWS(P&H)-1986-12-24] [REFERRED TO]
P.K.PADMANABHAN NAMBIAR VS. UNION OF INDIA [LAWS(MAD)-2019-4-725] [REFERRED TO]
AJEIT SAKSENA VS. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT CHENNAI [LAWS(MAD)-2017-8-52] [REFERRED TO]
MALIK ASTUR ALI VS. STATE OF BIHAR [LAWS(PAT)-2012-3-152] [REFERRED TO]
RITAMBHARI DEVI VS. THE STATE OF BIHAR [LAWS(PAT)-2012-5-120] [REFERRED TO]
MALI RAM VS. STATE OF PUNJAB [LAWS(P&H)-1996-9-65] [REFERRED TO]
HARI NARAYAN SAKYA VS. STATE OF M P [LAWS(MPH)-2000-4-5] [REFERRED TO]
MAKRADHWAJ SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1973-8-11] [REFERRED TO]
SHIV PRASAD SHUKLA VS. MUNICIPAL BOARD KEKRI [LAWS(RAJ)-1989-7-13] [REFERRED TO]
GIRENDRA PAL DR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-6-2] [REFERRED TO]
CHIEF SETTLEMENT COMMISSIONER AND OTHERS VS. LAKHA SINGH [LAWS(P&H)-1967-7-19] [REFERRED]
PALA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1968-3-4] [REFERRED TO]
SHYAM BEHARI GOYAL VS. THE STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-1975-2-28] [REFERRED TO]
MOHANLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1980-10-9] [REFERRED TO]
TEJ KAUR VS. PUNJAB STATE ETC [LAWS(P&H)-1971-12-30] [REFERRED]
GRAM PANCHAYAT TEJLI VS. STATE OF HARYANA [LAWS(P&H)-1972-12-19] [REFERRED]
BABITA BHATTACHARJEE VS. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD [LAWS(TRIP)-2020-10-34] [REFERRED TO]
UMESH KUMAR SHARMA VS. STATE OF UTTRANCHAL AND ANOTHER [LAWS(UTN)-2003-10-66] [REFERRED TO]
RAM CHARAN YADAV VS. NAGAR PALIKA PARISHAD BAJPUR [LAWS(UTN)-2004-1-4] [REFERRED TO]
JITINDER SINGH VS. MUNICIPAL CORPORATION, CHANDIGARH [LAWS(P&H)-2002-7-23] [REFERRED TO]
HEM RAJ VS. SECRETARY, HOME DEPARTMENT, U.T. CHANDIGARH [LAWS(P&H)-2003-3-32] [REFERRED TO]
ZARINA VS. STATE OF HARYANA [LAWS(P&H)-2004-5-88] [REFERRED TO]
CHEWANG NAMGAY VS. LAKO TSHORING [LAWS(SIK)-1983-4-1] [REFERRED TO]
BIMALENDU CHOUDHURY VS. B.K. BHATTACHARJEE [LAWS(CAL)-1968-7-25] [REFERRED TO]
INDIA ELECTRIC WORKS LTD VS. STATE [LAWS(CAL)-1968-8-17] [REFERRED TO]
VIRAJ CHETAN SHAH VS. UNION OF INDIA [LAWS(BOM)-2024-4-129] [REFERRED TO]
CHIEF MECHANICAL ENGINEER E RLY VS. JYOTI PRASAD BANERJEE [LAWS(CAL)-1975-5-19] [REFERRED TO]
PRAKASH COTTON MILLS PRIVATE LTD VS. B N RANGWANI [LAWS(BOM)-1970-8-3] [REFERRED TO]
UNION OF INDIA VS. A.K. MATHIBORWALA [LAWS(BOM)-1973-9-11] [REFERRED TO]
SHANTILAL AMBALAL MEHTA VS. M.A. RANGASWAMY [LAWS(BOM)-1977-4-23] [REFERRED TO]
SUSHILABAI VASUDEO JAEEL VS. M.S. DILLON [LAWS(BOM)-1978-10-14] [REFERRED TO]
RADHASOAMI SATSANG SABHA VS. STATE OF U. P. [LAWS(ALL)-2023-11-104] [REFERRED TO]
RADHASOAMI SATSANG SABHA VS. STATE OF U. P. [LAWS(ALL)-2023-11-104] [REFERRED TO]
ARUN KUMAR GOEL VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-8-174] [REFERRED TO]
SURESH SINGH VS. BOARD OF REVENUE [LAWS(ALL)-2014-4-5] [REFERRED TO]
NIRAMJAN KHANRA VS. SHYAMAL KUMAR MUKHERJEE [LAWS(CAL)-1988-6-9] [REFERRED TO]
SURENDRA CHANDRA DAS VS. INDIAN IRON AND STEEL CO. LTD. & ORS. [LAWS(CAL)-1989-1-22] [REFERRED TO]
ANONDITA HEALTH CARE VS. EMPLOYEES STATE INSURANCE CORP. AND ORS. [LAWS(ALL)-2015-12-226] [REFERRED TO]
SATGURU EDUCATION SOCIETY AND ANR VS. DELHI DEVELOPMENT AUTHORITY AND ANR [LAWS(DLH)-2018-7-781] [REFERRED TO]
RAVINDER KAUSHIK VS. UNION OF INDIA AND ANR. [LAWS(DLH)-2018-2-69] [REFERRED TO]
ONKAR NATH SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-1990-4-3] [REFERRED TO]
NALANI RANJAN VIDYARTHI VS. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA, CENTRAL OFFICE, BOMBAY AND ORS. [LAWS(ALL)-1991-2-119] [REFERRED TO]
VIRENDRA SINGH VS. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD [LAWS(ALL)-1992-5-63] [REFERRED TO]
IQBAL AHAMAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1997-12-14] [REFERRED TO]
YUGUL KISHORE PANDEY VS. STATE OF U P [LAWS(ALL)-1998-9-99] [REFERRED TO]
ATI AHMAD VS. UTTAR PRADESH STATE ELECTRICITY BOARD [LAWS(ALL)-1999-7-187] [REFERRED TO]
NARENDRA NATH SINHA VS. STATE OF U P [LAWS(ALL)-2000-5-42] [REFERRED TO]
P MOHAMMAD KHAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1977-12-20] [REFERRED TO]
S M D KIRAN PASHA VS. SECRETARY TO GOVERNMENT OF ANDHRA [LAWS(APH)-1991-6-28] [REFERRED TO]
M K MATHULLA VS. N N WANCHOO [LAWS(DLH)-1970-1-12] [REFERRED TO]
KUNDAN LAL VIJ VS. DELHI ADMINISTRATION [LAWS(DLH)-1970-8-22] [REFERRED 3.]
BABU RAM VS. UNION OF INDIA [LAWS(DLH)-1971-3-30] [REFERRED]
RELIABLE WATER SUPPLY SERVICE OF INDIA PVT LTD VS. REGIONAL PROVIDENT FUND COMMISSIONER U P [LAWS(ALL)-1973-4-52] [REFERRED]
SHRI PRADIP KR. DAS AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(GAU)-1985-6-8] [REFERRED TO]
WESTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LTD. (WESCO) AND ORS. VS. ODISHA ELECTRICITY REGULATORY COMMISSION AND ORS. [LAWS(APTE)-2015-4-17] [REFERRED TO]
OM PRAKASH MISRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1985-1-62] [REFERRED TO]
HATEM ALI SHEIKH VS. STATE OF ASSAM [LAWS(GAU)-2011-9-31] [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI CITY VS. INCOME TAX SETTLEMENT COMMISSION [LAWS(BOM)-2000-7-14] [REFERRED TO]
MUMBAI LABOUR UNION VS. INDO FRENCH TIME INDUSTRIES LIMITED [LAWS(BOM)-2001-8-107] [REFERRED TO]
ATLAS COPCO (INDIA) LTD VS. V.S. SAMUEL, ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(BOM)-2006-3-224] [REFERRED TO]
TATA MEMORIAL CENTRE VS. SANGHATANA [LAWS(BOM)-2006-4-211] [REFERRED]
RAJASTHAN PATRIKA PVT. LTD. VS. SPEAKER CHHATTISGARH LEGISLATIVE ASSEMBLY [LAWS(CHH)-2012-10-46] [REFERRED TO]
CHINNAM PANDURANGAM VS. MANDAL REVENUE OFFICER [LAWS(APH)-2007-7-7] [REFERRED TO]
DAMERA ANNAMMA VS. GOVERNMENT OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-8-83] [REFERRED TO]
P KUSUMA KUMARI VS. STATE OF AP [LAWS(APH)-2010-8-46] [REFERRED TO]
M/S.SURYODAYA INFRA PROJECTS (I) PVT. LTD VS. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED [LAWS(APH)-2013-10-36] [REFERRED TO]
HARISING HARNAMSING KHOSLA DR VS. E F DEBOO COMMISSIONER OF POLICE AHMEDABAD [LAWS(GJH)-1969-7-12] [REFERRED]
YASI GADUK VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2020-3-119] [REFERRED TO]
SUBRAT MUKHERJEE VS. KAKALI SENSHARMA [LAWS(CAL)-2019-8-120] [REFERRED TO]
BRIJ BHUSHAN BAKSHI VS. STATE OF U P [LAWS(ALL)-2009-1-80] [REFERRED TO]
RAM BRIKSH PRASAD VS. MEMBERSECRETARY REGIONAL ADMINISTRATIVE COMMITTEE ASSISTANT GENERAL [LAWS(ALL)-2003-5-122] [REFERRED TO]
JAGJEET SINGH AND DILE RAM VS. HIMACHAL PRADESH FINANCIAL [LAWS(HPH)-1998-12-15] [REFERRED TO]
ASHWANI KUMAR DUTTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-12-90] [REFERRED TO]
O P MUKHIJA VS. HIMACHAL PRADESH STATE COOPERATIVE MILK PRODUCERS [LAWS(HPH)-2010-2-74] [REFERRED]
KISHORE CHAND SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-9-296] [REFERRED TO]
R B TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-1-109] [REFERRED TO]
BIOMEDICAL LIFESCIENCE PVT LTD VS. UNION OF INDIA THROUGH SECRETARY [LAWS(GJH)-2013-7-258] [REFERRED TO]
PATEL CHHATRASINH GOKALBHAI VS. DIST PRIMARY EDUCATION OFFICER [LAWS(GJH)-2006-10-11] [REFERRED TO]
PRADEEP KUMAR VS. UNION OF INDIA [LAWS(DLH)-2005-11-104] [REFERRED TO]
STATE OF GUJARAT VS. NARESHBHAI P PARMAR [LAWS(GJH)-2012-4-117] [REFERRED TO]
V S LAD AND SONS VS. STATE OF KARNATAKA [LAWS(KAR)-2010-11-35] [REFERRED TO]
H M BASAMMA VS. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE [LAWS(KAR)-2002-7-34] [REFERRED TO]
CHANDRASEKHAR VS. REGIONAL TRANSPORT AUTHORITY [LAWS(KAR)-1988-3-27] [REFERRED TO]
NILESH KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2010-2-129] [REFERRED TO]
LUTOVI SEMA VS. STATE OF NAGALAND [LAWS(GAU)-2019-4-94] [REFERRED TO]
PADAM KUMAR JAIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-12-33] [REFERRED TO]
NARESH KUMAR VISHWAKARMA @ NARESH PRASAD VISHWAKAR VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2018-2-46] [REFERRED TO]
XLRI SCHOOL OF BUSINESS AND HUMAN RESOURCES VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-12-42] [REFERRED TO]
RAJEEV SHARMA VS. STATE [LAWS(J&K)-2007-11-11] [REFERRED TO]
ANIL MAHAJAN VS. STATE [LAWS(J&K)-1980-3-6] [REFERRED TO]
BHAGAT RAJA OF BOMBAY VS. UNION OF INDIA [LAWS(DLH)-1976-8-13] [REFERRED]
DEEPAK SAXENA VS. STATE OF M P [LAWS(MPH)-2004-8-10] [REFERRED TO]
ISHAQUE ALI PETITIONER VS. SUB AREA MANAGER, WCL AND OTHERS [LAWS(MPH)-2005-3-165] [REFERRED]
M M AGRAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2006-12-13] [REFERRED TO]
SANSKAR VED BHARTI SCHOOL VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-7-54] [REFERRED TO]
RAM SEWAK MISHRA VS. STATE OF M.P. [LAWS(MPH)-2017-7-106] [REFERRED TO]
AIJAZ HUSSAIN SAHAF. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2017-4-26] [REFERRED TO]
RAJEEV AIWA AND ETC. VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE, AND ETC. [LAWS(KAR)-1981-6-34] [REFERRED TO]
MYSORE CITY POWERLOOM AND GENERAL WORKERS ASSOCIATION, MYSORE VS. STATE OF KARNATAKA [LAWS(KAR)-1984-3-49] [REFERRED]
JEGANATHAN K VS. DEPUTY DIRECTOR OF HEALTH SERVICES [LAWS(MAD)-2019-7-312] [REFERRED TO]
K. MANI VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-11-25] [REFERRED TO]
PRAVEEN SURENDIRAN VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-116] [REFERRED TO]
RAJENDRA PRASAD SAH AND ANIL KUMAR OJHA VS. STATE OF BIHAR [LAWS(PAT)-2000-9-36] [REFERRED TO]
ASI GURDEV VS. STATE OF PUNJAB [LAWS(P&H)-1996-4-199] [REFERRED]
S.S. VIRDI VS. CHANDIGARH ADMINISTRATION AND ORS. [LAWS(P&H)-1990-12-60] [REFERRED TO]
JUSTICE P D DINAKARAN VS. HONBLE JUDGES INQUIRY COMMITTEE [LAWS(SC)-2011-7-22] [REFERRED TO]
COUNTRY SIDE REALTORS INDIA PVT. LTD. VS. STATE OF TELANGANA [LAWS(TLNG)-2020-7-31] [REFERRED TO]
ANIMISH PRADIP RAJE VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(TLNG)-2021-8-75] [REFERRED TO]
BIVA RANI DEB VS. LIFE INSURANCE CORPORATION OF INDIA LTD. [LAWS(TRIP)-2014-2-19] [REFERRED TO]
BISHAN SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-12-33] [REFERRED TO]
BISHAN SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-12-33] [REFERRED TO]
KUMAR INDU BHUSHAN VS. UNION OF INDIA [LAWS(RAJ)-2022-4-129] [REFERRED TO]
R S KALLOLIMATH VS. STATE OF MYSORE [LAWS(SC)-1977-5-11] [REFERRED TO]
MATA PRASAD SAHU VS. STATE OF M P [LAWS(MPH)-2000-4-16] [REFERRED TO]
S N AWASTHI VS. UNION OF INDIA [LAWS(MPH)-1994-3-33] [REFERRED TO]
SUKHLAL SEN VS. COLLECTOR DIST SATNA [LAWS(MPH)-1968-11-11] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [LAWS(SC)-1990-9-63] [RELIED ON]
BIJAY KUMAR PAIKARAY VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-1-66] [REFERRED TO]
AMRIT BANK LTD VS. UNION OF INDIA [LAWS(P&H)-1968-1-4] [REFERRED TO]
LACHMAN SINGH VS. PUNJAB STATE [LAWS(P&H)-1972-1-53] [REFERRED]
UNION OF INDIA VS. HARDARSHAN SAHI [LAWS(P&H)-1974-9-9] [REFERRED TO]
GARJA SINGH VS. STATE OF HARYANA [LAWS(P&H)-1978-3-56] [REFERRED]
POOSA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1975-1-17] [REFERRED TO]
S A F ABBAS VS. STATE OF BIHAR [LAWS(PAT)-1969-11-5] [REFERRED TO]
ZEENAT TEJ VS. PRINCIPAL OF THE PRINCE OF WALES MEDICAL COLLEGE [LAWS(PAT)-1969-8-21] [REFERRED TO]
M G SHARAN VS. STATE OF BIHAR [LAWS(PAT)-1968-12-3] [REFERRED TO]
KHARAR RICE MILLS VS. STATE OF PUNJAB [LAWS(P&H)-2023-7-48] [REFERRED TO]
E THANGASAMY RAJA VS. EXECUTIVE OFFICER ETTAYAPURAM SPECIAL VILLAGE PANCHAYAT [LAWS(MAD)-2011-12-5] [REFERRED TO]
STATE OF ORISSA AND OTHERS VS. SARADA PRASANNA DAS [LAWS(ORI)-2004-9-28] [REFERRED TO]
M/S. JINDAL STAINLESS VS. STATE OF ORISSA [LAWS(ORI)-2006-11-62] [REFERRED TO]
K VENKATARAMANA VS. UNION OF INDIA [LAWS(ORI)-1973-9-22] [REFERRED]
Trichy Prime Tannery VS. Tamil Nadu Pollution Control Board [LAWS(MAD)-2004-12-127] [REFERRED TO]
DHIRAJ SINGH RAWAT VS. STATE OF U.P. AND OTHERS [LAWS(UTN)-2004-5-53] [REFERRED TO]
State of Uttaranchal,With State of Uttaranchal VS. Apratim Badola ,Chandra Mohan Joshi [LAWS(UTN)-2005-9-19] [REFERRED TO]
UNION OF INDIA AND ORS. VS. V. PARAMESWARAN AND ORS. [LAWS(KER)-2016-3-24] [REFERRED TO]
KRISHNA ENGINEERING WORKS LTD. VS. UNION OF INDIA (UOI) [LAWS(P&H)-2001-3-115] [REFERRED TO]
PRITAM SINGH VS. SECRETARY HOUSE ALLOTMENT COMMITTEE, CHANDIGARH ADMINISTRATION, CHANDIGARH [LAWS(P&H)-2003-12-112] [REFERRED]
HONDA SIEL CARS INDIA LTD VS. INCOME-TAX OFFICER INTERNATIONAL TAXATION NOIDA [LAWS(ALL)-2011-5-289] [REFERRED TO]
DEO KRISHNA TEWARI VS. STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND OTHERS [LAWS(ALL)-2012-2-450] [REFERRED TO]
SMT. SITA DEVI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-7-437] [REFERRED TO]
ANAND KUMAR PORWAL VS. STATE OF U P [LAWS(ALL)-2010-10-103] [REFERRED TO]
KOKILA DHINGRA VS. UOI & ANR. [LAWS(DLH)-2013-1-413] [REFERRED TO]
MIDNAPUR ZILLA PARISHAD VS. STATE OF WEST BENGAL [LAWS(CAL)-1970-1-10] [REFERRED TO]
GOSTA BEHARI GHOSH VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-1973-3-40] [REFERRED TO]
TUSHAR KANTI MITRA VS. STATE OF WEST BENGAL [LAWS(CAL)-1975-4-17] [REFERRED TO]
SAMIR KOHLI VS. UNION OF INDIA [LAWS(DLH)-2012-4-83] [REFERRED TO]
BANGABANI INSTITUTION FOR GIRLS VS. SUCHITRA SEN ALIAS ROY [LAWS(CAL)-2009-5-11] [REFERRED TO]
KANAILAL DAS VS. STATE [LAWS(CAL)-1985-5-30] [REFERRED TO]
PADAN KUMAR AGRAWAL VS. INSPECTOR GENERAL [LAWS(ALL)-2013-4-209] [REFERRED TO]
RAMESH B DESAI VS. UNION OF INDIA [LAWS(DLH)-1987-8-33] [REFERRED]
GYAN CHAND SANT LAL JAIN VS. UNION OF INDIA [LAWS(BOM)-1975-10-23] [REFERRED]
MARIA BERTA DA COSTA MIRANDA VS. COURT OF THE DY COLLECTOR PANJIM [LAWS(BOM)-1986-10-2] [REFERRED TO]
GODREJ AND BOYCE MANUFACTURING CO PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-1991-11-34] [REFERRED TO]
CA. MANISHA MEHTA VS. BOARD OF DIRECTORS OF REPRESENTED [LAWS(BOM)-2022-3-269] [REFERRED TO]
R K SINGH VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2006-11-294] [REFERRED]
S K SRIVASTAVA VS. DY REGISTRAR EXAM UNIVERSITY OF ALLAHABAD [LAWS(ALL)-1997-1-63] [REFERRED TO]
ALI AHMAD VS. U P STATE ELECTRICITY BOARD LUCKNOW ANDORS [LAWS(ALL)-1999-7-42] [REFERRED TO]
SRINIDHI ELECTRO MECHANICS VS. UNION OF INDIA [LAWS(APH)-2007-11-92] [REFERRED TO]
SEETHINI CHIRANJEEVI VS. DIST COLLECTOR/CHAIRMAN VISAKHAPATNAM DIST [LAWS(APH)-2021-1-8] [REFERRED TO]
S. ZABEDA PARVEEN VS. A.P. WOMENS COOPERATIVE FINANCE CORPORATION AND ORS. [LAWS(APH)-2015-9-20] [REFERRED TO]
G. AMBARISH VS. THE JOINT DIRECTOR, ANIMAL HUSBANDRY, NIZAMABAD [LAWS(APH)-2016-6-40] [REFERRED TO]
DARNASI PERAIAH VS. THE DISTRICT COLLECTOR (CS), PAKISTAN DISTRICT AND ORS. [LAWS(APH)-2015-7-13] [REFERRED TO]
SURESH CHANDRA SHARMA VS. RAJASWA PARISHAD U P [LAWS(ALL)-1970-4-25] [REFERRED TO]
N.C. KAPOOR VS. DIVISIONAL FOREST OFFICER AND ANR. [LAWS(ALL)-1971-12-27] [REFERRED TO]
PREM NARAIN SRIVASTAVA VS. CAWNPORE CHEMICAL WORKS PVT LIMITED [LAWS(ALL)-1973-4-51] [REFERRED]
SMT. BHAGWATI DEVI VS. THE PRESIDENT OF INDIA THROUGH THE UNDER SECRETARY AND ANOTHER [LAWS(ALL)-1973-9-33] [REFERRED TO]
RAJU KISAN AWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-9-107] [REFERRED TO]
DOMINIC FERNADES VS. VOLTAS LTD [LAWS(BOM)-2007-5-6] [REFERRED TO]
SWADESHRANJAN DEY VS. STATE OF TRIPURA [LAWS(GAU)-1999-1-16] [REFERRED TO]
BHABENDRA KUMAR KALITA VS. UNION OF INDIA [LAWS(GAU)-1995-7-3] [REFERRED TO]
LOKMAN HUSSAIN BORA VS. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD., NAMRUP, DISTT. DIBRUGARH, ASSAM AND OTHERS [LAWS(GAU)-2006-4-47] [REFERRED TO]
ANNA MAHANTA SMTI VS. STATE OF ASSAM [LAWS(GAU)-2001-6-18] [REFERRED TO]
STATE OF MIZORAM VS. C LALKIMA [LAWS(GAU)-2002-2-45] [REFERRED TO]
GENDRAM SAHU VS. STATE OF CHHATTISGARH, THROUGH SECRETARY, EDUCATIO [LAWS(CHH)-2018-3-29] [REFERRED TO]
KESHAV MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1972-3-20] [REFERRED 6.]
RANDEV SINGH VS. THE STATE OF HIMACHAL PRADESH [LAWS(HPH)-1972-7-9] [REFERRED TO]
DR. HET RAM KALLA VS. HIMACHAL PRADESH UNIVERSITY ETC. [LAWS(HPH)-1976-12-12] [REFERRED TO]
MUNICIPAL CORPORATION SHIMLA VS. SAVITRI DEVI [LAWS(HPH)-2015-10-38] [REFERRED TO]
THE BAGHAL LAND LOOSERS TRANSPORT CO-OPERATIVE SOCIETIES LTD. VS. STATE OF H.P. [LAWS(HPH)-2014-11-98] [REFERRED TO]
RIKHI RAM SHARMA VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2010-9-391] [REFERRED TO]
SHYLAJA GUNDU RAO VS. DISTRICT MAGISTRATE KODAGU MADIKERI [LAWS(KAR)-1994-11-28] [FOLLOWED ON]
SUDHIR KUMAR MISHRA VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-6-49] [REFERRED TO]
SANJAY KUMAR SHARMA VS. BHARAT COKING COAL LTD. [LAWS(JHAR)-2022-2-19] [REFERRED TO]
V M KRISHNAN VS. UNION OF INDIA [LAWS(KAR)-1978-4-39] [REFERRED TO]
R K SHELAT REGISTRAR VS. STATE OF GUJARAT [LAWS(GJH)-2006-9-66] [REFERRED TO]
SHRAVANKUMAR MAHADEV DEKOTE VS. ARVIND MILLS LIMITED AHMEDABAD [LAWS(GJH)-1984-9-24] [REFERRED]
N G PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-36] [REFERRED TO]
KAMAL MIMANI VS. STATE OF U P [LAWS(ALL)-2009-9-63] [REFERRED TO]
JAWAHAR SINGH AND ORS. VS. THE UNITED BANK OF INDIA AND ORS. [LAWS(CAL)-2015-8-17] [REFERRED TO]
IBP CO LTD THIKA SRAMIK UNION VS. INDIAN OIL CORPORATION LTD & ORS [LAWS(CAL)-2019-1-59] [REFERRED TO]
DASHARATHSINH BABUJI GOHIL VS. GUJARAT RAJYA KHADI GRAMODHYOG BOARD THRO MEMBER SECRETARY [LAWS(GJH)-2013-11-129] [REFERRED TO]
RAM SANEHI PANDEY VS. U P RAJYA VIDYUT PARISHAD [LAWS(ALL)-2003-12-136] [REFERRED TO]
KUNJ BEHARI LAL VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(ALL)-2003-5-3] [REFERRED TO]
TENUGU PEDDA NARSIMLU VS. GRAM PANCHAYAT VELPUR [LAWS(APH)-1976-3-23] [REFERRED TO]
VIJAY KUMAR MUNDHRA VS. UNION OF INDIA [LAWS(DLH)-1972-5-19] [REFERRED]
K SREENIVASULU NAIDU VS. DISTRICT COLLECTOR CHITTOOR [LAWS(APH)-1996-9-25] [REFERRED TO]
B SHIVAKUMAR VS. GOVT OF ANDHRA PRADESH LAW DEPARTMENT HYDERABAD [LAWS(APH)-1999-4-98] [REFERRED TO]
DEVANG ALIAS DEVLO SURESHBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-2] [REFERRED TO]
MANDOOR ALI VS. REVENUE DIVISIONAL OFFICER [LAWS(KER)-2007-4-35] [REFERRED TO]
AGRO INDUSTRIES WORKERS UNION VS. STATE OF J&K [LAWS(J&K)-1989-9-3] [REFERRED TO]
MIR PROJECTS AND CONSULTANTS PVT. LTD VS. STATE OF KERALA [LAWS(KER)-2012-11-328] [REFERRED TO]
V K PANDIAN VS. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY (IN-CHARGE), DEPARTMENT OF TOURISM [LAWS(MAD)-2018-6-222] [REFERRED TO]
CURE VS. STATE OF ORISSA [LAWS(ORI)-1981-3-10] [REFERRED TO]
COAL MINES OFFICER'S ASSOCIATION VS. CHAIRMAN-CUM-MANAGING DIRECTOR [LAWS(ORI)-2012-10-3] [REFERRED TO]
PROFULLA CHANDRA VS. STATE [LAWS(ORI)-1986-9-18] [REFERRED TO]
DR HAREKRUSHNA MAHTAB VS. CHIEF MINISTER OF ORISSA [LAWS(ORI)-1970-9-4] [REFERRED TO]
C. BASAVARAJU VS. STATE OF KARNATAKA [LAWS(KAR)-2014-6-132] [REFERRED TO]
EDELWEISS ASSET RECONSTRUCTION COMPANY EDELWEISS HOUSE, OFF C.S.T. ROAD KALINA CHENNAI VS. VINTAGE FOODS & INDUSTRIES LTD. [LAWS(MAD)-2017-11-392] [REFERRED TO]
APPUKUTTAN NAYAR VS. STATE OF KERALA [LAWS(KER)-1968-7-1] [REFERRED TO]
SAUNA MUNDA NO. 1 @ SAWANA MUNDA NO. 1 VS. CENTRAL COAL FIELD LIMITED [LAWS(JHAR)-2009-1-70] [REFERRED TO]
UT OF JK VS. SHAHZADA YOUSUF [LAWS(J&K)-2023-9-27] [REFERRED TO]
MENA TRANSPORT VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAX [LAWS(MPH)-2003-7-73] [REFERRED TO]
BAJRANG PRASAD SANGAL JABALPUR VS. UNION GOVERNMENT OF INDIA [LAWS(MPH)-1975-1-7] [REFERRED TO]
GUNVANTRAI HARIVALLABH JANI VS. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT [LAWS(MPH)-1969-12-13] [REFERRED TO]
BDN FOOD PRODUCTS VS. STATE OF ODISHA [LAWS(ORI)-2021-7-21] [REFERRED TO]
DHIRENDRA KUMAR MISHRA VS. MAHANADI COALFIELDS LIMITED AND ANOTHER [LAWS(ORI)-2017-5-116] [REFERRED TO]
LAXMI NARAIN VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(RAJ)-1976-4-34] [REFERRED TO]
GURDIAL SINGH VS. THE STATE OF PUNJAB [LAWS(P&H)-1971-4-28] [REFERRED TO]
KARNAIL SINGH DOAD ETC. VS. THE STATE OF PUNJAB AND ORS. [LAWS(P&H)-1970-12-39] [REFERRED TO]
V.B. KULSHRESHTHA VS. REGISTRAR [LAWS(P&H)-2013-11-94] [REFERRED TO]
PRAVAT KUMAR MISHRA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-9-28] [REFERRED TO]
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD & ANOTHER VS. PERMANENT LOK ADALAT PUBLIC UTILITY SERVICES & ANOTHER [LAWS(P&H)-2017-1-52] [REFERRED TO]
MAHENDRA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-1995-2-15] [RELEAD ON . ON) 14]
STATE OF ASSAM VS. DAKSHA PRASAD DEKA [LAWS(SC)-1970-10-32] [DISTINGUISHED]
STATE OF PUNJAB VS. K R ERRY AND SOBHAG RAI MEHTA:SHRI KHAUSHAL SINGH P A S [LAWS(SC)-1972-9-5] [RELIED UPON]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [LAWS(SC)-1977-12-16] [REFERRED TO]
SARJOO PRASAD VS. GENERAL MANAGER [LAWS(SC)-1981-1-35] [FOLLOWED]
AMANPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-12-1] [REFERRED TO]
ABDUL AZIZ KHAN VS. STATE [LAWS(RAJ)-2019-9-182] [REFERRED TO]
HARI KESH VS. HARYANA STATE ELECTRICITY BOARD [LAWS(P&H)-1997-9-213] [REFERRED]
SEVEN SEAS EDUCATIONAL SOCIETY VS. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA [LAWS(P&H)-1996-3-14] [REFERRED TO]
RAM KUMAR KASHYAP VS. UNION OF INDIA [LAWS(SC)-2009-8-140] [REFERRED TO]
A D N BAJPAI VS. STATE OF M P [LAWS(SC)-2010-1-7] [REFERRED TO]
UNION OF INDIA VS. BHANWAR LAL MUNDAN [LAWS(SC)-2013-8-69] [REFERRED TO]
STATE BANK OF INDIA VS. RAJESH AGARWAL [LAWS(SC)-2023-3-110] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. PALLABI MAJUMDER (ROY), ALIAS PALLABI ROY [LAWS(TRIP)-2021-2-87] [REFERRED TO]
NAWAB SINGH AND ORS. VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-2005-8-124] [REFERRED TO]
RAJBIR SINGH VS. COMMISSIONER & SECRETARY TO GOVERNMENT OF HARYANA [LAWS(P&H)-2003-8-80] [REFERRED TO]
SANJAY ARORA VS. STATE OF HARYANA [LAWS(P&H)-2000-11-134] [REFERRED TO]
C.D. DHYANI VS. STATE OF HARYANA [LAWS(P&H)-2000-2-116] [REFERRED TO]
BANSHI LAL SHAH VS. CHIEF JUDICIAL MAGISTRATE, ALMORA [LAWS(UTN)-2004-7-40] [REFERRED TO]
NOMAL CH. BHUYAN VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-1997-11-38] [REFERRED TO]
AMAL KUMAR GHATAK AND ORS. VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-1969-11-7] [REFERRED TO]
NANNAGARAM PRAVEENA VS. STATE OF A.P. [LAWS(APH)-2021-12-46] [REFERRED TO]
BHABAKANTA NEOG VS. ASSAM STATE ELECTRICITY BOARD [LAWS(GAU)-2005-5-16] [REFERRED TO]
P SRINIVASA MURTHY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1981-12-27] [REFERRED TO]
G T LAL VAIPHEI VS. SUPERINTENDENTS OF POLICE [LAWS(GAU)-1997-9-41] [REFERRED TO]
DILIP KUMAR SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-1999-4-15] [REFERRED TO]
RULESWAR DAS VS. STATE OF ASSAM [LAWS(GAU)-2002-8-51] [REFERRED TO]
LIMRAS LOTTERY and TRADING COMPANY P LTD VS. N V MARKETING PVT LTD [LAWS(GAU)-2003-12-47] [REFERRED TO]
MOHD ANKUS ALI VS. DISTRICT COLLECTOR WARANGAL DIST WARANGAL [LAWS(APH)-2001-10-47] [REFERRED TO]
M ANAND VS. REVENUE DIVISIONAL OFFICER [LAWS(APH)-2013-3-43] [REFERRED TO]
BOGGADI RAMA CHANDRA REDDY AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-12-25] [REFERRED TO]
K LAXMANNA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-7-128] [REFERRED TO]
SARDA ENERGY AND MINERALS LTD VS. UNION OF INDIA [LAWS(DLH)-2011-1-366] [REFERRED TO]
MAHIPAT VS. UNION OF INDIA [LAWS(CAL)-1974-4-27] [REFERRED TO]
VIKAS GUPTA VS. UOI [LAWS(DLH)-2012-2-467] [REFERRED TO]
ARUN NANASAHEB KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-8-60] [REFERRED TO]
KAILASH NATH VS. STATE [LAWS(ALL)-1985-5-18] [REFERRED TO]
CENTRE OF INDIAN TRADE UNIONS VS. ACTG C J OF ALLAHABAD HIGH COURT [LAWS(ALL)-1989-8-37] [REFERRED TO]
SHAILENDRA KUMAR SRIVASTAVA VS. DEPUTY REGISTRAR EXAMINATIONS UNIVERSITY OF ALLAHABAD [LAWS(ALL)-1997-8-3] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. ASST PROVIDENT FUND COMMISSIONER [LAWS(ALL)-1998-11-136] [REFERRED TO]
RAVI KIRAN AGGARWAL VS. MATADIN KEJRIWAL [LAWS(BOM)-2011-12-69] [REFERRED TO]
COMMITTEE OF MANAGEMENT D A V INTER COLLEGE ALIGARH VS. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD [LAWS(ALL)-1998-4-110] [REFERRED TO]
HAJI IMAM IBRAHIM KHAN VS. JOAO JOSE NEPOMOCIANO COELHO AND ORS [LAWS(BOM)-2010-11-134] [REFERRED]
KELLOGG INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-2005-10-111] [REFERRED TO]
SHAMRAO NARAYAN WANKHEDE VS. MUNICIPAL COUNCIL SAONER [LAWS(BOM)-2002-11-63] [REFERRED TO]
SHYAMA CHARAN VS. COMMISSIONER ROHELKHAND DIVISION BAREILLY [LAWS(ALL)-1967-11-11] [REFERRED TO]
MASTER SINGHAM VS. DIRECTORATE OF EDUCATION & ORS [LAWS(DLH)-2018-7-545] [REFERRED TO]
KAMLA JAISWAL VS. NAGAR MAHAPALIKA, ALLD THROUGH MUKHYA NAGAR ADHIKARI [LAWS(ALL)-1972-1-38] [REFERRED TO]
MANOHAR DHONDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-46] [REFERRED TO]
SAFAT MOHAMMAD RAZAK VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-1992-7-16] [REFERRED TO]
MOHIT KUMAR GOYAL VS. STATE OF U.P. [LAWS(ALL)-2015-12-275] [REFERRED TO]
BALARAM MOHANTY VS. STATE OF WEST BENGAL [LAWS(CAL)-1990-5-53] [REFERRED TO]
BHUPESH CHANDRA GHOSH VS. COMMISSIONER OF POLICE CALCUTTA [LAWS(CAL)-1992-11-17] [REFERRED TO]
SRI BINDESWAR PRASAD VS. STATE OF WEST BENGAL [LAWS(CAL)-1993-2-47] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. & ORS. VS. ABANI KUINAR MAITRA & ORS. [LAWS(CAL)-1994-12-36] [REFERRED TO]
ARABINDA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1987-12-3] [REFERRED TO]
CENTRAL AGRICULTURAL RESEARCH INSTITUTE VS. PRESIDING OFFICER LABOUR COURT [LAWS(CAL)-1998-2-8] [REFERRED TO]
ORISSA CONCRETE & ALLIED INDUSTRIES LTD. AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-2000-4-72] [REFERRED TO]
GOPAL RAM VS. R.I.G.S. AND OTHERS [LAWS(ALL)-2012-2-380] [REFERRED TO]
SUKESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-255] [REFERRED TO]
RAJIVE KUMAR VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-1-328] [REFERRED TO]
MRITUNJAY PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-8-79] [REFERRED TO]
SANT RAM VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS. [LAWS(HPH)-2015-4-106] [REFERRED TO]
SHYAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-2-3] [REFERRED TO]
HIMACHAL GRAMEEN SANCHAYKA LTD VS. R B I [LAWS(HPH)-2001-12-2] [REFERRED TO]
BHARAT KUMAR CHINUBHAI VS. UNION OF INDIA [LAWS(DLH)-1970-2-14] [REFERRED]
MANAGEMENT OF BLUE STAR ENGINEERING CO PRIVATE LIMITED VS. LT GOVERNOR DELHI ADMINISTRATION [LAWS(DLH)-1970-3-26] [REFERRED]
M A INDI VS. EXECUTIVE ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD BIJAPUR [LAWS(KAR)-1994-11-41] [FOLLOWED ON]
SHAKTI SINGH VS. SLATE OF H.P. [LAWS(HPH)-2000-2-10] [REFERRED TO]
INDU SHARMA VS. H.P.UNIVERSITY [LAWS(HPH)-1980-7-11] [REFERRED TO]
SHRI JAYANT H. SHUKLA VS. MUNICIPAL CORPORATION OF THE CITY OF AHMDABAD (NOW SUPERSEDED) THROUGH ADMINISTRATOR OF THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ANOTHER [LAWS(GJH)-1975-9-20] [REFERRED TO]
MANCHHUBHAI HIRABHAI AND OTHERS VS. STATE OF GUJARAT AND OTHERS [LAWS(GJH)-1995-2-78] [REFERRED TO]
PATEL TULSIBEN AMBALAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-100] [REFERRED TO]
BRAHMBHATT GIRISHKUMAR JETHALAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-9-185] [REFERRED TO]
MOHD FARHAN A. SHAIKH VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(BOM)-2021-3-120] [REFERRED TO]
PRABHU LAL VS. DISTRICT BASIC EDUCATION OFFICER DIRECTOR OF BASIC EDUCATION STATE OF U P AND [LAWS(ALL)-2003-12-59] [REFERRED TO]
COMMITTEE OF MANAGEMENT PANDIT JAWAHARLAL NEHRU INTER COLLEGE VS. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR [LAWS(ALL)-2004-10-1] [REFERRED TO]
GYAN BHARATI VIDYAPITH AND ORS. VS. THE DIRECTOR OF SCHOOL EDUCATION AND ORS. [LAWS(CAL)-2016-2-64] [REFERRED TO]
NIRANJAN KUMAR BISWAS VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-355] [REFERRED TO]
STATE OF GUJARAT VS. PAGI BHURABHAI RUMALBHAI [LAWS(GJH)-1968-3-2] [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED VS. SHYAM LAL [LAWS(P&H)-2022-11-116] [REFERRED TO]
SMART LOGISTICS VS. STATE OF KERALA [LAWS(KER)-2020-9-8] [REFERRED TO]
P BALASUBRAMANIAM VS. UNION OF INDIA [LAWS(MAD)-2018-10-18] [REFERRED TO]
SHIVA RICE MILLS VS. STATE OF PUNJAB [LAWS(P&H)-2023-11-83] [REFERRED TO]
SHREE KRISHNA GYANODAY SUGAR LTD VS. STATE OF BIHAR [LAWS(PAT)-1978-1-4] [REFERRED TO]
DEPUTY GENERAL MANAGER VS. PRESIDING OFFICER [LAWS(P&H)-2013-11-62] [REFERRED TO]
SUJATA DAS VS. STATE OF ODISHA [LAWS(ORI)-2023-3-32] [REFERRED TO]
ARATI MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2024-2-15] [REFERRED TO]
S B P CHEM PVT LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-3-53] [REFERRED TO]
HARNEK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1971-8-38] [REFERRED TO]
BEANT SINGH BATH VS. THE UNION OF INDIA (UOI) AND ORS. [LAWS(P&H)-1969-1-28] [REFERRED TO]
POONAM CHAND JOSHI VS. UNION OF INDIA [LAWS(RAJ)-1970-5-13] [REFERRED TO]
KANTI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2010-9-114] [REFERRED TO]
SADHU SINGH VS. PUNJAB STATE ELECTRICITY BOARD, PATIALA [LAWS(P&H)-1998-2-194] [REFERRED]
HARI NARAYAN SAKYA VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2000-4-81] [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [LAWS(SC)-1970-8-29] [REFERRED TO]
LAXMI KHANDSARI VS. STATE OF UTTAR PRADESH [LAWS(SC)-1981-3-66] [CITED]
NEELIMA MISRA VS. HARINDER KAUR PAINTAL [LAWS(SC)-1990-3-77] [RELIED ON]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [LAWS(SC)-1992-2-30] [CITED]
D K YADAV VS. J M A INDUSTRIES LIMITED [LAWS(SC)-1993-5-26] [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [LAWS(SC)-1993-5-3] [RELIED ON]
TEREX VECTRA EQUIPMENT PVT. LTD VS. SH. MEHARCHAND [LAWS(NCD)-2013-4-37] [REFERRED TO]
RAJ KUMAR JINDAL VS. STATE OF PUNJAB [LAWS(P&H)-2001-11-188] [REFERRED]
SUBEDAR JAGDISH SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2006-11-213] [REFERRED]
DAKSHA SANKHLA VS. JAI NARAIN VYAS UNIVERSITY JODHPUR [LAWS(RAJ)-2001-2-43] [REFERRED TO]
BIVA RANI DEB VS. LIFE INSURANCE CORPORATION OF INDIA LTD [LAWS(TRIP)-2014-1-13] [REFERRED TO]
UNION OF INDIA (UOI) AND ANR. VS. P.N. NATARAJAN AND ORS. [LAWS(SC)-2010-10-145] [REFERRED TO]
UNION OF INDIA VS. P N NATARANJAN [LAWS(SC)-2010-2-32] [REFERRED TO]
KALYAN NAGAR CO-OPERATIVE HOUSING SOCIETY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-6-90] [REFERRED TO]
SANJEEVA REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-10-12] [REFERRED TO]
BROAD SON COMMODITIES PVT LTD VS. STATE OF BIHAR [LAWS(PAT)-2017-11-194] [REFERRED TO]
MANAGEMENT OF KIRLOSKAR ELECTRIC CO VS. WORKMEN OF KIRLOSKAR ELECTRIC CO [LAWS(KAR)-1974-2-13] [REFERRED TO]
THE COMMISSIONER OF CUSTOMS AND ORS. VS. DANIEL AND SAMUEL LOGISTICS PVT. LTD. [LAWS(MAD)-2016-3-11] [REFERRED TO]
PRATIVA SAMANT VS. FOOD CORPORATION OF INDIA AND ORS. [LAWS(ORI)-2015-3-14] [REFERRED TO]
K R CHANDRASEKARAN VS. UNION OF INDIA [LAWS(MAD)-2012-4-84] [REFERRED TO]
RAJA MOHAPATRA VS. BOARD OF SECONDARY EDUCATION [LAWS(ORI)-1987-9-29] [REFERRED TO]
SIRAJ BAIG VS. BANGALORE CITY CORPORATION [LAWS(KAR)-2010-11-49] [REFERRED TO]
GEETA MALA VS. RANCHI MUNICIPAL CORPORATION AND ORS. [LAWS(JHAR)-2002-3-144] [REFERRED TO]
SUNDER PANDIT VS. JHARKHAND STATE ELECTRICITY BOARD [LAWS(JHAR)-2005-12-28] [REFERRED TO]
MANZOOR AHMAD BHAT AND ANOTHER VS. STATE OF J&K [LAWS(J&K)-2017-9-128] [REFERRED TO]
ROMESH CHANDER (MAJOR) VS. G O C NORTHERN COMMAND [LAWS(J&K)-1976-5-11] [REFERRED TO]
AB KHALIK MALIK VS. STATE OF J&K [LAWS(J&K)-1970-6-2] [REFERRED TO]
K. MURUGAN VS. DELHI BUILDING [LAWS(DLH)-2023-4-144] [REFERRED TO]
ANEETA YADAV VS. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY [LAWS(UTN)-2019-2-81] [REFERRED TO]
SHAILENDRA KUMAR SINHA VS. STATE OF BIHAR [LAWS(PAT)-1983-3-36] [REFERRED TO]
DILMAN RAI VS. SRINARAYAN SHARMA [LAWS(SIK)-1982-4-2] [REFERRED TO]
TIRUPATI INDUSTRIES VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(P&H)-1999-9-119] [REFERRED]
LRS OF BANSHI LAL VS. AJMER VIDHYUT VITRAN NIGAM LTD [LAWS(RAJ)-2014-1-94] [REFERRED TO]
MEENA MEHRA VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-4-89] [REFERRED TO]
GHURAHOO PRASAD ALIAS G PRASAD AND OTHERS VS. STATE OF U P THORUGH PRINCIPAL SECY DEPT OF HEALTH & ORS [LAWS(ALL)-2018-8-62] [REFERRED TO]
GAURI PATI UDYOG VS. THE INCOME TAX OFFICER-3(2) AND ORS. [LAWS(ALL)-2015-5-284] [REFERRED TO]
SUKKHU PRASAD SAROJ VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-96] [REFERRED TO]
VISHNU DAYAL JHUNJHUNWALLA VS. UNION OF INDIA UOI [LAWS(ALL)-1981-12-17] [REFERRED TO]
GURBAKSH SINGH VS. DELHI DEVELOPMENT CORPORATION [LAWS(DLH)-1978-5-4] [REFERRED TO]
TATA MEMORIAL CENTRE VS. TATA MEMORIAL HOSPITAL KAMGAR [LAWS(BOM)-2006-4-47] [REFERRED TO]
NEW WOODLANDS CO OPERATIVE HOUSING SOCIETY LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-6-46] [REFERRED TO]
KAZI BADRUL ALAM AND OTHERS VS. COMMISSIONER OF WAKFS AND OTHERS [LAWS(CAL)-1980-2-39] [REFERRED TO]
PABAN CHANDRA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-1991-3-50] [REFERRED TO]
CHAITNYA CHARAN DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1995-5-19] [REFERRED TO]
ASHOK KUMAR KHARE VS. STATE OF U.P. THRU PRIN. SECY. COOPERATION & 3 ORS. [LAWS(ALL)-2012-2-449] [REFERRED TO]
CORE CERAMICS LTD VS. UNION OF INDIA [LAWS(CAL)-2008-2-72] [REFERRED TO]
JIBAN CHAKRABORTY VS. WEST BENGAL STATE ELECTRICITY [LAWS(CAL)-2005-1-19] [REFERRED TO]
RAMADHAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-3-18] [REFERRED TO]
AWDHESH DANDOTIYA VS. STATE OF C.G. & OTHERS [LAWS(CHH)-2017-2-23] [REFERRED TO]
SHREE CEMENT LIMITED VS. COMPETITION COMMISSION OF INDIA [LAWS(DLH)-2014-5-245] [REFERRED TO]
KERABA DATTU BORACHATE VS. SHESHASHAI AND VISHNU TRUST [LAWS(BOM)-1990-8-108] [REFERRED TO]
CHANDA SHIKSHAN PRASARAK MANDAL VS. DIRECTOR OF EDUCATION, MAHARASHTRA STATE, PUNE AND OTHERS [LAWS(BOM)-1991-2-97] [REFERRED TO]
DEVASHISH GARG VS. DIRECTORATE OF REVENUE INTELLIGENCE & ORS. [LAWS(DLH)-2017-9-255] [REFERRED TO]
SERAJUDDIN AND CO VS. STATE OF ORISSA [LAWS(CAL)-1971-2-25] [REFERRED TO]
SHEIKH MOHAMMED SAYEED VS. ASSISTANT COLLECTOR OF CUSTOMS FOR PREVENTIVE I [LAWS(CAL)-1969-6-8] [REFERRED TO]
P POCHAMMA VS. PRINCIPAL SECRETARY TRCHNICAL EDUCATION GOVT OF A P [LAWS(APH)-2004-4-28] [REFERRED TO]
ANDALEEB SEHGAL VS. UNION OF INDIA [LAWS(DLH)-2010-9-234] [REFERRED TO]
RAMJEE YADAV AND ORS. VS. TRIPURA JUTE MILLS LTD. AND ANR. [LAWS(GAU)-2004-5-63] [REFERRED TO]
MANOHARI DAS VS. STATE OF ASSAM [LAWS(GAU)-2008-2-55] [REFERRED TO]
SRINIDHI ELECTRO MECHANICS VS. UNION OF INDIA [LAWS(APH)-2008-11-86] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. REGIONAL DEPUTY DIRECTOR OF EDUCATION [LAWS(ALL)-2004-10-118] [REFERRED TO]
RAM KISHORE VS. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P POWER CORPORATION [LAWS(ALL)-2003-11-3] [REFERRED TO]
SESA INTERNATIONAL LTD. & ANR. VS. DIRECTOR GENERAL OF FOREIGN TRADE & ORS. [LAWS(CAL)-2016-10-33] [REFERRED TO]
HARADHAN BANERJEE VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-333] [REFERRED TO]
JYOTSNA RANI DAS VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-1-421] [REFERRED TO]
ABDUL HALIM VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-9-13] [REFERRED TO]
MAHENDRA MISHRA VS. UP-NIDESHAK ALIASPRASHASANALIAS RAJYA KRISHI UTPADAN MANDI PARISHAD ALLAHABAD [LAWS(ALL)-2003-12-53] [REFERRED TO]
ATAM SUGNOMAL POHANI VS. THE GUJARAT ELECTRICITY BOARD, BARODA AND ANOTHER [LAWS(GJH)-1978-2-28] [REFERRED TO]
S A ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2000-12-4] [REFEREED]
STATE OF GUJARAT VS. T A GAMI [LAWS(GJH)-2020-2-284] [REFERRED TO]
JARJUM YOMGAM VS. STATE OF A P [LAWS(GAU)-2020-3-118] [REFERRED TO]
REDDI RAMAIAH VS. S LAXMANA [LAWS(APH)-1983-10-13] [REFERRED TO]
R SESHAGIRI RAO VS. UNIVERSITY OF HYDERABAD [LAWS(APH)-2002-11-85] [REFERRED TO]
S MD KIRAN PASHA SECRETARY TO GOVERNMENT OF ANDHRA PRADESH VS. MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT SECRETARIAT BUILDINGS HYDERABAD [LAWS(APH)-1991-6-49] [REFERRED TO]
M/S. MATILAL & GOURI FOOD AND STORAGE PVT. LTD. VS. STATE OF TRIPURA AND ORS. [LAWS(GAU)-2010-4-62] [REFERRED TO]
A DEVADASS VS. MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE [LAWS(KAR)-1994-6-27] [REFERRED TO]
HIRA SINGH VS. UNION OF INDIA [LAWS(DLH)-1969-9-13] [REFERRED 4.]
SECRETARY VS. PRAKASHBHAI D RATHOD & 1 ORS [LAWS(GJH)-2016-9-31] [REFERRED]
PRIYKANT MOKALAL KAPADIA VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-53] [REFERRED TO]
MANILAL DAMODAR JOSHI SINCE DECD THRO LEGAL HEIRS VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2018-5-11] [REFERRED TO]
ASHOK KUMAR AGGARWAL VS. CBI & ORS. [LAWS(DLH)-2016-1-27] [REFERRED TO]
RAJIV MOUDGIL VS. H P HOUSING BOARD [LAWS(HPH)-1999-5-10] [REFERRED TO]
MOHAN LAL VS. HIMACHAL PRADESH STATE FOREST CORPORATION [LAWS(HPH)-2007-6-10] [REFERRED TO]
ZILEH SINGH SAGAR VS. UNION OF INDIA [LAWS(JHAR)-2007-4-29] [REFERRED TO]
THADEVOOS VS. KOCHI CORPORATION [LAWS(KER)-2021-12-113] [REFERRED TO]
STATE OF J&K VS. B L CHOUDHARY [LAWS(J&K)-2000-2-11] [REFERRED TO]
STATE OF J&K VS. AAR BEE OIL MILLS [LAWS(J&K)-1994-3-23] [REFERRED TO]
INSPECTOR GENERAL OF POLICE, J&K VS. S NARINDER SINGH [LAWS(J&K)-1970-2-1] [REFERRED TO]
PRASUNA CHILUKA VS. NATIONAL BOARD OF EXAMINATIONS [LAWS(DLH)-2024-5-86] [REFERRED TO]
DIBYENDU MAZUMDAR VS. UNION OF INDIA [LAWS(DLH)-2021-7-37] [REFERRED TO]
INDIAN SCHOOL VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-2-338] [REFERRED TO]
BANSI RAM VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS. [LAWS(HPH)-2015-3-94] [REFERRED TO]
BALDEO PRASAD VS. STATE OF M P [LAWS(MPH)-2004-2-16] [REFERRED TO]
M S RANGANATH VS. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA [LAWS(KAR)-1974-4-4] [REFERRED TO]
PANDIAN ROADWAYS CORPORATION LTD VS. PRINCIPAL DISTRICT JUDGE [LAWS(MAD)-1996-8-41] [REFERRED TO]
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT), UDUPI DISTRICT AND OTHERS VS. M/S. ABIDHEEP INTERLOCK PAVERS PVT. LTD. [LAWS(KAR)-2016-4-169] [REFERRED TO]
DR. PRASANA KUMAR CHHOTARAY VS. VICE CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, BHUBANESWAR AND ANOTHER [LAWS(ORI)-2017-7-28] [REFERRED TO]
BISHNU MOHAN CHHOTARAY VS. REGISTRAR, UTKAL UNIVERSITY AND OTHERS [LAWS(ORI)-2018-2-49] [REFERRED TO]
DAYANIDHI MOHAPATRA VS. THE COLLECTOR-CUM-DISTRICT [LAWS(ORI)-2017-3-47] [REFERRED TO]
THE STATE OF TAMIL NADU AND ORS. VS. N. SEKAR [LAWS(MAD)-2016-3-31] [REFERRED TO]
K C GUPTA VS. UNION OF INDIA [LAWS(P&H)-1967-5-14] [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. MADAN LAL [LAWS(P&H)-1970-9-40] [REFERRED TO]
SATYA PRAKASH VS. JIWAJI UNIVERSITY [LAWS(MPH)-2013-2-51] [REFERRED TO]
HARYANA KHADI & VILLAGE INDS BOARD, CHANDIGARH VS. KRISHAN GOPAL TANEJA AND OTHERS [LAWS(P&H)-1985-1-176] [REFERRED]
P.V.RAGUNATHAN VS. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2012-11-216] [REFERRED TO]
GOVERNMENT OF MYSORE VS. J V BHAT [LAWS(SC)-1974-10-2] [FOLLOWED]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [LAWS(SC)-1977-9-4] [REFERRED TO]
STATE OF PUNJAB VS. IQBAL SINGH [LAWS(SC)-1976-2-1] [REFERRED TO]
MOHAMMAD RASHTO AHMAD ASHFAQ HUSSAIN VS. STATE OF UTTAR PRADESH [LAWS(SC)-1978-12-18] [FOLLOWED]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [LAWS(SC)-1982-12-13] [RELIED ON]
R B SHREERAM DURGA PRASAD AND FATEHCHAND NURSING DAS VS. SETTLEMENT COMMISSION IT AND WT [LAWS(SC)-1989-1-48] [RELIED ON]
N V PUTTABHATTA VS. STATE OF MYSORE [LAWS(SC)-1972-4-42] [DISTINGUISHED]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [LAWS(SC)-1973-9-38] [REFERRED]
BRAJENDRA SINGH CHOUHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-5-18] [REFERRED TO]
HANS RAJ SACHDEVA VS. THE STATE OF PUNJAB, ETC. [LAWS(P&H)-1974-7-16] [REFERRED TO]
VIJAI SINGH VS. RAJASTHAN STATE ROAD TRANSPORT CORPN LTD [LAWS(RAJ)-1992-10-4] [REFERRED TO]
KRISHNA GOPAL JOSHI VS. MUNICIPAL BOARD PHALODI [LAWS(RAJ)-1977-5-16] [REFERRED TO]
STATE OF HARYANA VS. HARI SINGH [LAWS(P&H)-1973-10-41] [REFERRED]
RAM BHAROSE VS. BHARATPUR CENTRAL CO OPERATIVE BANK LTD [LAWS(RAJ)-1994-1-34] [REFERRED TO]
REV MOTHER ALEXIUS VS. STATE OF KERALA [LAWS(KER)-1970-3-9] [REFERRED TO]
SHRIMATI SHIVA RANI KUMARI VS. PRESIDENT OF BOARD OF SECONDARY EDUCATION [LAWS(PAT)-1974-4-2] [REFERRED TO]
MR. RAJESH AGARWAL VS. RESERVE BANK OF INDIA [LAWS(TLNG)-2020-12-3] [REFERRED TO]
GOUTAM DEBNATH VS. HONOURABLE HIGH COURT OF TRIPURA [LAWS(TRIP)-2019-9-76] [REFERRED TO]
SUKHTEJ SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-1994-9-126] [REFERRED]
GENERAL GURNAM SINGH PUBLIC SCHOOL (TRUST) VS. STATE OF PUNJAB [LAWS(P&H)-1992-4-73] [REFERRED]
SURESH NANDA VS. C B I [LAWS(SC)-2008-1-158] [REFERRED]
BHARAT SEWAK SAMAJ VS. LT.GOVERNOR [LAWS(SC)-2012-9-129] [REFERRED TO]
SHRI MUNINDRA NATH DEB ADHIKARI VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-1989-4-17] [REFERRED TO]
RATNA KANTA DUTTA VS. THE SECRETARY TO THE GOVERNMENT OF ASSAM, P. W. D. (R AND B) [LAWS(GAU)-1970-11-8] [REFERRED TO]
DASARATH DAS VS. UNION OF INDIA (UOI) AND ORS. [LAWS(GAU)-1985-1-5] [REFERRED TO]
AGARTALA BENCH BELA RANI KAR VS. STATE OF TRIPURA [LAWS(GAU)-2004-1-19] [REFERRED TO]
BABHOTI YADAV ALIAS VIBHUTI YADAV VS. UTTAR PRADESH STATE BRIDGE CORPORATION LTD [LAWS(ALL)-1999-4-140] [REFERRED TO]
ALOKE CHAKRABARTI VS. STATE OF U P [LAWS(ALL)-1997-2-44] [REFERRED TO]
WASUDEO INDUSTRIES GINNING FACTORY AND ANOTHER VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-1981-10-36] [REFERRED TO]
SURESH CHANDRA VS. CHANCELLOR NAGPUR UNIVERSITY [LAWS(BOM)-1988-3-1] [REFERRED TO]
HARISH CHANDRA KAPOOR VS. AIR INDIA [LAWS(BOM)-1988-3-39] [REFERRED TO]
ANTONIO J LOBO VS. PANJIM MUNICIPAL COUNCIL AND ANOTHER [LAWS(BOM)-1989-12-43] [REFERRED]
GANESH MORTO NAIK VS. GOA STATE CO OPERATIVE BANK LIMITED [LAWS(BOM)-1991-6-31] [REFERRED TO]
GMR AIRPORTS LTD. VS. MIHAN INDIA LTD [LAWS(BOM)-2021-8-20] [REFERRED TO]
SHASHI PRABHA DIXIT VS. KENDRIYA VIDYALAYA SANGTHAN [LAWS(CA)-2014-2-10] [REFERRED TO]
UPENDRA SINGH VS. UNION OF INDIA (UOI) AND ORS. [LAWS(CA)-2008-8-19] [REFERRED TO]
BINODE BEHARI DEV VS. CHAIRMAN KHARDAH MUNICIPALITY AND OTHERS [LAWS(CAL)-1971-8-21] [REFERRED TO]
AJIT KUMAR MAHANTI VS. MANAGING COMMITTEE OF JHILIMILI HIGH SCHOOL [LAWS(CAL)-1973-9-4] [REFERRED TO]
UNION OF INDIA VS. EDWARD KEVENTER [LAWS(DLH)-2011-6-42] [REFERRED TO]
CHOWGULE REAL ESTATE AND CONSTRUCTION COMPANY PVT LTD VS. GOVERNMENT OF GOA, DAMAN AND DIU [LAWS(BOM)-1969-8-16] [REFERRED]
YAMUNANAGAR CO OP HOUSE BUILDING SOCIETY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-4-45] [REFERRED TO]
SAINT JOSEPH EDUCATION SOCIETY VS. KRISHNADEVARAYA UNIVERSITY [LAWS(APH)-1998-3-46] [REFERRED TO]
JAYASWAL NECO INDUSTRIES LTD VS. SARDA ENERGY AND MINERALS LTD [LAWS(DLH)-2015-2-233] [REFERRED TO]
SANKAR DAS PAUL VS. STATE [LAWS(CAL)-1989-9-35] [REFERRED TO]
THE GENERAL MANAGER, EASTERN RAILWAY & ORS, VS. SUSHIL CHANDRA DEB ROY [LAWS(CAL)-1980-12-33] [REFERRED TO]
ANANDRAM JIANDRAL VASWANI VS. UNION OF INDIA [LAWS(CAL)-1982-6-3] [REFERRED TO]
HIMLAYAN PLYWOOD INDUSTRIES PRIVATE LTD VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1986-2-25] [REFERRED TO]
GURINDER MOHAN SINGH SAMBHI AND OTHERS VS. THE STATE ( NCT OF DELHI) [LAWS(DLH)-2017-2-90] [REFERRED TO]
ROCKY TUSEED VS. UNIVERSITY OF DELHI & ORS [LAWS(DLH)-2018-7-507] [REFERRED TO]
USHA ENTERPRISES VS. KHADI AND VILLAGE INDUSTRIES [LAWS(APH)-2002-4-38] [REFERRED TO]
GRAM PANCHAYAT VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2006-6-144] [REFERRED TO]
LANKA ANJANEYULU VS. SAPATAGIRI GRAMEENA BANK [LAWS(APH)-2007-3-72] [REFERRED TO]
LAKHAN LAL GUPTA VS. STATE OF U.P. [LAWS(ALL)-2013-2-257] [REFERRED TO]
HARISH CHANDRA SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2020-2-579] [REFERRED TO]
LAL SINGH & OTHERS VS. DIRECTOR ANIMAL HUSBANDRY & OTHERS [LAWS(ALL)-2018-9-108] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-8-137] [REFERRED]
THAKUR PRASAD VS. BENI PRASAD [LAWS(ALL)-2015-3-119] [REFERRED TO]
R. C. GARG VS. UNION OF INDIA THROUGH MILITARY ESTATES OFFICER, AGRA AND ANOTHER [LAWS(ALL)-1974-9-44] [REFERRED TO]
STATE OF U P VS. MANAGING COMMITTEE ARYA KANYA INTER COLLEGE JHANSI [LAWS(ALL)-1972-12-1] [REFERRED TO]
R D AGGARWALA VS. UNION OF INDIA [LAWS(DLH)-1974-5-24] [REFERRED TO]
MAHAN SINGH VS. NEW DELHI MUNICIPAL COMMITTEE [LAWS(DLH)-1969-4-27] [REFERRED]
CHHITUBHAI GHELABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1969-5-3] [REFERRED]
UNION OF INDIA VS. LT GEN M S SANDHU PVSM [LAWS(DLH)-2001-4-76] [REFERRED TO]
SUPER CASSETTE INDUSTRIES LTD VS. ENTERTAINMENT NETWORK INDIA LTD [LAWS(DLH)-2004-6-2] [REFERRED TO]
DELHI GATE AUTO SERVICE STATION VS. BHARAT PETROLEUM CORPN LTD [LAWS(ALL)-2002-8-212] [REFERRED TO]
AMRISH GUPTA VS. STATE OF U P [LAWS(ALL)-2003-5-148] [REFERRED TO]
Ram Autar and others VS. State of Uttaranchal and others [LAWS(ALL)-2004-4-236] [REFERRED TO]
Ram Autar and others VS. State of Uttaranchal and others [LAWS(ALL)-2004-4-236] [REFERRED TO]
Dhiraj Singh Rawat VS. State of U.P. and others [LAWS(ALL)-2004-5-221] [REFERRED TO]
AMBIA BIBI VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-240] [REFERRED TO]
NAGENDRA KUMAR TIWARY, S/O BACHASPATI TIWARY, PERMANENT RESIDENT OF VILLAGE VS. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, HAVING ITS OFFICE AT PROJECT BUILDING, P.O.:DHURWA, P.S.:JAGANNATHPUR, DISTRICT:RANCHI, JHARKHAND [LAWS(JHAR)-2016-12-21] [REFERRED TO]
RAKESH KUMAR VS. JHARKHAND URJA VIKAS NIGAM LIMITED [LAWS(JHAR)-2017-5-33] [REFERRED TO]
JALAM SINGH VS. STATE OF H P [LAWS(HPH)-2005-3-18] [REFERRED TO]
HARI LAL AND ANR. VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR. [LAWS(HPH)-2010-10-250] [REFERRED TO]
CHAMUNDI HOTEL P LTD VS. STATE [LAWS(KAR)-1997-3-7] [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [LAWS(SC)-1981-1-51] [RELIED ON]
SIRSI MUNICIPALITY VS. CEGELIA KOM FRANCIS TELLIS [LAWS(SC)-1973-1-5] [FOLLOWED]
MANEKA GANDHI VS. UNION OF INDIA [LAWS(SC)-1978-1-6] [FOLLOWED]
S L KAPOOR VS. JAGMOHAN [LAWS(SC)-1980-9-19] [RELIED ON]
HEMANT KUMAR SHRIVASTAVA VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-1995-7-106] [REFERRED TO]
PREM CHAND SANGHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1975-5-6] [REFERRED TO]
KANHAIYALAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1977-4-7] [REFERRED TO]
UGAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1974-10-21] [REFERRED]
JETHA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-9-15] [REFERRED TOSC]
MAHADEO VS. SARPANCH GRAM PANCHAYAT [LAWS(RAJ)-1988-3-32] [REFERRED TOSC]
NIRANJAN DASS SEHGAL VS. STATE OF PUNJAB [LAWS(P&H)-1967-9-7] [REFERRED TO]
NARESH PRASAD SINGH VS. STATE OF ORISSA [LAWS(ORI)-2022-3-117] [REFERRED TO]
ARCHANA MOHANTY AND OTHERS VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2016-9-63] [REFERRED]
GOVERNING BODY OF ASTARANGA COLLEGE ASTARANGA, PURI VS. STATE OF ORISSA & OTHERS [LAWS(ORI)-2017-9-128] [REFERRED TO]
SRI NANDA KISHORE MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2019-5-24] [REFERRED TO]
R. SRINIVASAN VS. ASSISTANT-DEPUTY COMMISSIONER OF INCOME TAX [LAWS(MAD)-2012-9-340] [REFERRED TO]
K.P.B. NAIR VS. DIRECTOR OF CIVILIAN PERSONNEL, NAVAL HEADQUATERS, NEW DELHI [LAWS(KER)-1969-1-24] [REFERRED TO]
KALINGA MINING CORPORATION VS. UNION OF INDIA (UOI) AND 9 ORS. [LAWS(ORI)-2008-11-67] [REFERRED TO]
SIBARAM PANDA VS. COLLECTORCUTTACK [LAWS(ORI)-1982-1-5] [REFERRED TO]
RAMANARAYAN SAHOO VS. STATE OF ORISSA [LAWS(ORI)-1987-9-11] [REFERRED TO]
RAMCO INDUSTRIES LTD VS. BIHAR STATE POLLUTION CONTROL BOARD [LAWS(PAT)-2017-3-117] [REFERRED TO]
AWADHESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-8-148] [REFERRED TO]
AIJ-PT 1700408 HARENDRA KUMAR PANDEY VS. STATE OF BIHAR PATNA HIGH COURT [LAWS(PAT)-1995-2-56] [REFERRED TO]
RADHA KRISHNA AGRAWAL VS. STATE OF BIHAR [LAWS(PAT)-1976-1-16] [REFERRED TO]
DONDETI MARREDDY VS. UNION OF INDIA [LAWS(TLNG)-2023-8-21] [REFERRED TO]
SHRI S.R. DASS, HEADMASTER, LAWRENCE SCHOOL, SANAWAR (SHIMLA HILLS) VS. STATE OF HARYANA THROUGH THE SECRETARY, DEPARTMENT OF TOWN AND COUNRTY PLANNING GOVERNMENT OF HARYANA, CHADIGARH AND OTHERS [LAWS(P&H)-1988-1-101] [REFERRED TO]
D. SUDHAKAR REDDY VS. THE JOINT COLLECTOR [LAWS(TLNG)-2020-9-52] [REFERRED TO]
KOMATIREDDY JANAKIRAM REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-11-143] [REFERRED TO]
JEET SINGH AND ORS. VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2006-3-45] [REFERRED TO]
JEET SINGH AND ORS. VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2006-3-45] [REFERRED TO]
STATE OF MAHARASHTRA VS. SAEED SOHAIL SHEIKH [LAWS(SC)-2012-11-5] [REFERRED TO]
LEKHU SINGH VS. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT & FINANCE CORP CHD [LAWS(P&H)-1993-9-236] [REFERRED]
MAHAJAN CO OPERATIVE HOUSE BUILDING SOCIETY VS. STATE OF PUNJAB [LAWS(P&H)-1998-9-29] [REFERRED TO]
H MYLARAIAH VS. ASSISTANT COMMISSIONER, BANGALORE SOUTH DIVISION [LAWS(KAR)-2018-4-424] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(DLH)-2020-3-95] [REFERRED TO]
STANDARD METALLOYS PVT LTD VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-46] [REFERRED TO]
BELA SETHI VS. NORTH DELHI MUNICIPAL CORPORATION & ORS [LAWS(DLH)-2018-9-4] [REFERRED TO]
B.S. SATHIYA RAO VS. COMMISSIONER AND SECRETARY TO GOVT., TPT. DEPT., MADRAS [LAWS(MAD)-1995-1-138] [REFERRED TO]
PRINCE GEORGE VS. GOVT OF KERALA [LAWS(KER)-1992-10-13] [REFERRED TO]
STATE OF J&K VS. B L CHOUDHARY [LAWS(J&K)-1999-8-26] [REFERRED TO]
S. SUBRAMANIAN VS. V. VELLAIKAANU AND ORS. [LAWS(MAD)-1977-12-35] [REFERRED TO]
MUNSHI RAM VS. STATE AND OTHERS [LAWS(J&K)-2017-5-77] [REFERRED TO]
HARIHAR PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-8-78] [REFERRED TO]
RAMADHAR SINGH VS. MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD [LAWS(JHAR)-2005-9-35] [REFERRED TO]
Suruchibaidhoba VS. State of M.P. [LAWS(MPH)-2001-11-87] [REFERRED TO]
MOHAMMED TASNIM VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-7-28] [REFERRED TO]
UNION BANK OF INDIA VS. K R AJWALIA [LAWS(GJH)-2004-7-52] [REFERRED TO]
BHIKHABHAI RASULBHAI BHOKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2006-12-41] [REFERRED TO]
K M JARIWALA VS. INDIAN PETROCHEMICALS CORPORATION LIMITED [LAWS(GJH)-1993-2-15] [REFERRED TO]
INFOCOM INDIA PVT LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-2-52] [REFERRED TO]
AMARBIR SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2003-7-184] [REFERRED TO]
MEGH NATH BANSAL VS. UNION OF INDIA [LAWS(P&H)-1999-7-172] [REFERRED TO]
CHHATWAL POTTERIES VS. STATE OF HARYANA [LAWS(P&H)-1999-9-55] [REFERRED]
PR. COMMISSIONER OF INCOME TAX VS. JEHANGIR H. C. JEHANGIR [LAWS(BOM)-2023-9-209] [REFERRED TO]
KAVITA SRIVASTAVA VS. KENDRIYA VIDYALAYA SANGATHAN [LAWS(CA)-2013-9-1] [REFERRED TO]
I T C LTD VS. M R T P COMMISSION [LAWS(CAL)-1975-9-31] [REFERRED TO]
HARIPADA MOITRA VS. PRESIDENT CALCUTTA IMPROVEMENT TRIBUNAL [LAWS(CAL)-1969-6-7] [REFERRED TO]
AMRITSAR SUGAR MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1982-9-22] [REFERRED]
MADAN LAL VS. UNION OF INDIA [LAWS(DLH)-1996-5-17] [REFERRED]
HARISH BIJAYKUMAR KHAITAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-1986-2-18] [REFERRED TO]
DEVI SINGH VS. INDIAN INSTITUTE OF MANAGEMENT LUCKNOW [LAWS(ALL)-2021-3-34] [REFERRED TO]
RAM NATH VS. STATE OF U P [LAWS(ALL)-2019-1-11] [REFERRED TO]
SHABBAN VS. STATE OF U.P. [LAWS(ALL)-2019-1-264] [REFERRED TO]
ZAKIR HUSAIN VS. STATE OF U.P. [LAWS(ALL)-2019-11-224] [REFERRED TO]
DULAL CH MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-7-8] [REFERRED TO]
VIJAY KUMAR ARYA VS. BOARD OF TRUSTEES [LAWS(CAL)-2007-10-28] [REFERRED TO]
Pratul Kr Mukherjee VS. Steel Authority of India [LAWS(CAL)-1995-7-40] [REFERRED TO]
BAVAJI AND MOTIBHAI VS. INSPECTOR OF CENTRAL EXCISE [LAWS(CAL)-1979-4-14] [REFERRED TO]
RANI SUNDARAMMANI VS. GOVT OF A P REVENUE DEPARTMENT [LAWS(APH)-2006-6-92] [REFERRED TO]
A LINGA REDDY VS. ANDHRA PRADESH STATE HANDLOOM WEAVERS SOCIETY LTD [LAWS(APH)-2007-3-38] [REFERRED TO]
B MANJULA VS. DISTRICT COLLECTOR, CIVIL SUPPLIES, KURNOOL [LAWS(APH)-2014-11-114] [REFERRED TO]
ONKAR NATH SRIVASTAVA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-1990-4-92] [REFERRED TO]
SALANI RANJAN VIDYARTHI VS. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA [LAWS(ALL)-1991-2-54] [REFERRED TO]
INDRA PAL YADAV VS. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR RAJ BHAWAN LUCKNOW [LAWS(ALL)-1996-7-51] [REFERRED TO]
HIGH COURT OF JUDICATURE AT ALLAHABAD VS. SATYAJEET THAKUR [LAWS(ALL)-1997-2-122] [REFERRED TO]
RIZWANA SAIF VS. STATE OF U P [LAWS(ALL)-1999-4-53] [REFERRED TO]
SANJEEV DEEWAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-5-102] [REFERRED TO]
UNIVERSITY OF DELHI AND ORS. VS. HARPAL SINGH SANGWAN [LAWS(DLH)-2010-10-247] [REFERRED TO]
NOMAL BHUYAN VS. STATE OF ASSAM [LAWS(GAU)-1998-11-27] [REFERRED TO]
STATE OF A.P. VS. KODEPATI KARUNA [LAWS(APH)-2024-2-61] [REFERRED TO]
RAJ KISHORE SAXENA VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-1984-9-98] [REFERRED TO]
DR. M. RAMASESHAIAH VS. THE GOVERNMENT OF A.P. BY THE SPECIAL SECRETARY, HEALTH AND MUNICIPAL ADMINISTRATION DEPARTMENT, HYDERABAD, AND ORS. [LAWS(APH)-1971-7-38] [REFERRED TO]
M/S SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD. THROUGH ITS AUTHORISED SIGNATORY ARJUN PATIL VS. THE STATE OF JHARKHAND & OTHERS [LAWS(JHAR)-2015-8-118] [REFERRED TO]
RAJESH CHANDER SOOD VS. STATE OF H.P. [LAWS(HPH)-2013-12-20] [REFERRED TO]
SHIV DAYAL SINGH ETC. VS. UNION OF INDIA (UOI) AND ANR. [LAWS(HPH)-1974-10-14] [REFERRED TO]
SAKETH INDIA LIMITED VS. UNION OF INDIA [LAWS(DLH)-2001-9-70] [REFERRED]
KHIMJIBHAI SANABHAI PARMAR VS. SEVALIA CEMENT WORKS [LAWS(GJH)-2015-1-298] [REFERRED TO]
PROFESSER Y N CHATURVEDI VS. STATE OF U P [LAWS(ALL)-2003-2-44] [REFERRED TO]
DEKTER GADI VS. STATE OF A P [LAWS(GAU)-2020-3-117] [REFERRED TO]
PADI BABY VS. NABAM PARI [LAWS(GAU)-2020-3-160] [REFERRED TO]
U P POWER CORPORATION LIMITED VS. SATYA NARAIN DRIVER [LAWS(ALL)-2005-3-206] [REFERRED TO]
GOURHARI JANA VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-265] [REFERRED TO]
BRAHMANANDA NAYAK VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-451] [REFERRED TO]
CHILD IN NEED INSTITUTE (CINI) VS. FOURTH INDUSTRIAL TRIBUNAL AND OTHERS [LAWS(CAL)-2018-8-70] [REFERRED TO]
ANGAD PRASAD VISHWAKARMA VS. SOUTH EASTERN COALFIELDS LTD. AND OTHERS [LAWS(MPH)-2018-2-254] [REFERRED TO]
MAYER SIMON VS. ADVOCATE GENERAL KERALA [LAWS(KER)-1974-7-33] [REFERRED TO]
A IBRAHIM KUNJU VS. STATE OF KERALA [LAWS(KER)-1969-2-4] [REFERRED TO]
KULBUSHAN SINGH VS. CHIEF ENGINEER [LAWS(J&K)-1976-8-4] [REFERRED TO]
DHAUNKAL SHEO RAM VS. MAN KAURI RAM JAS [LAWS(P&H)-1970-4-5] [REFERRED TO]
HARDIAL SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1970-8-33] [REFERRED TO]
NARENDER SINGH RAO VS. THE STATE OF HARYANA, ETC. [LAWS(P&H)-1973-11-28] [REFERRED TO]
JAYANTA KUMAR GOSWAMI VS. GOVERNING BODY OF AKHANDALAMANI COLLEGE (+2), BETALIGAON [LAWS(ORI)-2014-7-71] [REFERRED TO]
CHERUVATHUR CHAKKUTTY THAMPI VS. UNION OF INDIA [LAWS(MAD)-2017-1-263] [REFERRED TO]
NAGARJUNA CONSTRUCTION COMPANY LTD. VS. BHUBANESWAR DEVELOPMENT AUTHORITY [LAWS(ORI)-2017-3-36] [REFERRED TO]
LILADITYA DEB VS. REGISTRAR OF FIRMS [LAWS(ORI)-2020-4-7] [REFERRED TO]
ALOK PRASAD VERMA VS. UNION OF INDIA [LAWS(PAT)-2000-6-6] [REFERRED TO]
ANAND KUMAR VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(P&H)-1994-9-52] [REFERRED TO]
BALRAJ AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-1996-12-106] [REFERRED TO]
RAM SINGH ARORA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-1988-11-98] [REFERRED TO]
V K RAWAL VS. CHAIRMAN [LAWS(P&H)-1990-12-145] [REFERRED]
GIDEON JACOB VS. FOREIGNERSS REGIONAL REGISTRATION OFFICER [LAWS(MAD)-2020-2-104] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(SB)-2014-6-1] [REFERRED TO]
UNION OF INDIA VS. E G NAMBUDIRI [LAWS(SC)-1991-4-41] [RELIED ON]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [LAWS(SC)-1994-1-109] [REFERRED TO]
S P GUPTA VS. U P STATE ELECTRICITY BOARD [LAWS(SC)-1991-1-14] [REFERRED TO]
BAJRANG LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1981-4-22] [REFERRED TO]
KHALSA COLLEGE OF VETERINARY AND ANIMAL SCIENCE VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2013-5-355] [REFERRED TO]
NARAYAN CHANDRA MUKHERJI VS. STATE OF MADHYA PRADESH BHOPAL [LAWS(MPH)-1969-7-5] [REFERRED TO]
MAHABIR JUTE MILLS LIMITED GORAKHPORE VS. SHIBBAN LAL SAXENA [LAWS(SC)-1975-7-35] [DISTINGUISHED]
SURENDRA MOHAN ARORA VS. HDFC BANK LTD. [LAWS(SC)-2014-4-80] [REFERRED TO]
THE LIFE INSURANCE CORPORATION OF INDIA VS. RENU DEVI [LAWS(PAT)-2016-12-76] [REFERRED TO]
BAIJU PRASAD GUPTA S/O LATE FUNNU LAL VS. STATE OF BIHAR [LAWS(PAT)-2020-1-6] [REFERRED TO]
RADHEY SHYAM VS. STATE OF U P [LAWS(SC)-2011-4-6] [REFERRED TO]
MOHD SARTAJ VS. STATE OF U P [LAWS(SC)-2006-1-33] [REFERRED TO]
V K ASHOKAN VS. ASST EXCISE COMMNR [LAWS(SC)-2009-3-7] [REFERRED TO]
Mohan Chandra and others VS. State of Uttaranchal & others [LAWS(UTN)-2003-11-15] [REFERRED TO]
RAJENDRA PRASAD NAUTIYAL VS. KRISHNA KUMAR BANGWAL [LAWS(UTN)-2006-8-1] [REFERRED TO]
KOMATIREDDY JANAKIRAM REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2022-2-17] [REFERRED TO]
BADAL CHANDRA MALAKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2019-12-48] [REFERRED TO]
PRINCE INTERNATIONAL VS. STATE [LAWS(ORI)-1992-1-11] [REFERRED TO]
E. THANGASAMY RAJA VS. THE EXECUTIVE OFFICER, ETTAYAPURAM SELECTION GRADE TOWN PANCHAYAT [LAWS(MAD)-1997-9-118] [REFERRED TO]
SHANKAR SUWAN JHA VS. THE STATE OF BIHAR AND ANR. [LAWS(PAT)-2013-3-115] [REFERRED TO]
BHOPAL CO-OPERATIVE CENTRAL BANK VS. STATE OF M.P. [LAWS(MPH)-2021-4-47] [REFERRED TO]
REKHA SHRIKUNJ VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-4-132] [REFERRED TO]
KEDAR NATH LAL VS. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN AND OTHERS [LAWS(PAT)-1972-6-2] [REFERRED TO]
TARAMANI DEVI VS. UNION OF INDIA [LAWS(PAT)-1973-11-12] [REFERRED TO]
ASHWANI KUMAR SHARMA VS. UCO BANK AND OTHERS [LAWS(P&H)-2006-7-679] [REFERRED]
MAHABIR SINGH, SECRETARY, THE RAJPURA COOPERATIVE CREDIT AND SERVICE SOCIETY LTDS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2002-4-123] [REFERRED TO]
JAGTAR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2003-10-59] [REFERRED TO]
RAMKRUSHNA GANGARAM RATHI VS. KISAN ZINGRAJI MADKE [LAWS(BOM)-1970-2-24] [REFERRED TO]
PRAKASH COTTON MILLS PVT. LTD VS. B.N. RANGWANI [LAWS(BOM)-1970-8-10] [REFERRED TO]
63, MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD & ORS VS. UNION OF INDIA & ORS [LAWS(BOM)-2017-12-143] [REFERRED TO]
CHATRO DEVI VS. UNION OF INDIA [LAWS(DLH)-2006-12-113] [REFERRED TO]
VANMALA MANOHARRAO KAMDI VS. DEPUTY CHARITY COMMISSIONER NAGPUR DIVISION NAGPUR [LAWS(BOM)-2012-5-12] [REFERRED TO]
BHASKAR UPADHYAYA VS. STATE OF U P [LAWS(ALL)-1990-5-92] [REFERRED TO]
STATE OF MANIPUR VS. S K SHANGRING LAMKANG [LAWS(GAU)-2010-7-29] [REFERRED TO]
K.SOWMYA VS. THE REGIONAL PASSPORT OFFICER AND ANOTHER [LAWS(APH)-2016-8-4] [REFERRED TO]
GADE JOGI REDY VS. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS A P [LAWS(APH)-2006-6-18] [REFERRED TO]
K H V PRASAD VS. GOVT OF ANDHRA PRADESH [LAWS(APH)-2009-6-77] [REFERRED TO]
DEBI PRASAD BAGARIA VS. STATE OF WEST BENGAL [LAWS(CAL)-1981-6-29] [REFERRED TO]
BIBEKANANDA BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-12-19] [REFERRED TO]
UMAPADA DUTTA VS. EASTERN RAILWAY [LAWS(CAL)-1988-7-32] [REFERRED TO]
KISHORI LAL VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-4-452] [REFERRED TO]
SHABBAN VS. STATE OF U.P. [LAWS(ALL)-2019-1-330] [REFERRED TO]
COMFORT INTECH LIMITED VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-8-452] [REFERRED]
BIPLAN DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-12] [REFERRED TO]
PRASHANTO KUMAR CHATTERJEE VS. UNIVERSITY OF BURDWAN AND OTHERS [LAWS(CAL)-2004-5-53] [REFERRED TO]
MAHARAJ KUMAR SOMENDRA CHANDRA NANDY VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-7-24] [REFERRED TO]
RAJA RAM VS. STATE OF U.P. [LAWS(ALL)-1974-12-31] [REFERRED TO]
DEPUTY INSPECTOR GENERAL OF POLICE AND ANOTHER VS. RAM AQBAL TEWARI [LAWS(ALL)-1974-8-33] [REFERRED TO]
PARASRAM SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-8-46] [REFERRED TO]
JIGNESH PRAKASH SHAH VS. CENTRAL BUREAU OF INVESTIGATION, BANKING SECURITIE [LAWS(BOM)-2018-6-6] [REFERRED TO]
SECRETARY REGIONAL TRANSPORT AUTHORITY GUNTUR VS. E RAMA RAO [LAWS(APH)-1990-8-8] [REFERRED TO]
NAGI REDDY P VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-2-31] [REFERRED TO]
A KODANDAM VS. PRINCIPAL KAMALA NEHRU POLYTECHNIC FOR WOMEN HYD [LAWS(APH)-1998-7-2] [REFERRED TO]
POLURI RAMA SEETHAMMA VS. PERAVALI RAMAIAH [LAWS(APH)-1972-11-1] [REFERRED TO]
INDIA CABLE COMPANY LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1985-8-2] [REFERRED TO]
MALAM MALLESH VS. GOVERNMENT OF A P [LAWS(APH)-1990-10-36] [REFERRED TO]
M SIVARAMA KRISHNA REDDY VS. SECRETARY REGIONAL TRANSPORT AUTHORITY GUNTUR [LAWS(APH)-1990-3-62] [REFERRED TO]
JEET SINGH VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-3-82] [REFERRED TO]
SOHAN LAL SINGH MISHRI LAL SINGH VS. BASIC EDUCATION BOARD [LAWS(ALL)-2004-1-38] [REFERRED TO]
FUTURE RETAIL LIMITED VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-2020-1-1] [REFERRED TO]
A K ADHYAPOK VS. STATE OF ASSAM [LAWS(GAU)-2020-2-49] [REFERRED TO]
BIRLA HIGHER SECONDARY SCHOOL VS. LT GOVERNOR DELHI [LAWS(DLH)-1972-12-13] [REFERRED]
BSBK PRIVATE LIMITED VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-63] [REFERRED TO]
A R JOSHI VS. STATE BANK OF INDIA [LAWS(DLH)-1977-2-12] [REFERRED]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER [LAWS(DLH)-1977-4-6] [REFERRED A. K. KRAIPAK AND OTHERS V. UNION OF INDIA AND OTHERS,AIR 1970]
JIVANBHAI Z. GHANGHAR VS. DIRECTOR GENERAL SPORTS AUTHORITY OF GUJARAT [LAWS(GJH)-2013-12-123] [REFERRED TO]
SYEDNA MOHAMED BURHANUDDIN THE 52ND DAI UL MULTAQ AND HEAD OF THE DAWOODI BOHRA COMMUNITY VS. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD [LAWS(GJH)-1970-4-9] [CASES REFERRED]
AJENDRAPRASADJI NARENDRAPRASADJI PANDE VS. SWAMI KESHAVPRAKASHDASJI NARAYANPRAYDASJI [LAWS(GJH)-2004-5-9] [REFERRED TO]
VALLABHBHAI LAXMANBHAI ROY VS. MONA KHANDHAR [LAWS(GJH)-2005-6-51] [REFERRED TO]
C H NARAYANA VS. BHARAT HEAVY ELECTRICALS LIMITED BANGALORE [LAWS(KAR)-1994-12-23] [DISTINGUSED ,DIST.; 6.]
MANGALA PLASTOPACKS VS. COMMISSIONER MANGALORE CITY CORPORATION [LAWS(KAR)-1988-5-8] [REFERRED TO]
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HARBANS SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1995-2-206] [REFERRED]
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NILESH KUMAR, SONALI KUMARI VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2013-2-304] [REFERRED TO]
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JAGDISH KUMAR SINHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1980-1-2] [REFERRED TO]
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T SHEPHARD VS. UNION OF INDIA [LAWS(SC)-1987-9-23] [RELIED ON]
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STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [LAWS(SC)-1988-7-30] [RELIED ON]


JUDGEMENT

- (1.)The first respondent who holds the degree of M.B.B.S. of the Punjab University, the Diploma in Gynaecology and Obstetrics from the Madras University and the Diploma in Obstetrics from the Royal College of Obstetricians and Gynaecologists of London was appointed on June 12, 1938, an Assistant Surgeon in the Orissa Medical Service. At the time of her appointment by the Orissa Government, the first respondent declared that her date of birth was April 10, 1910. The first respondent claims that, her claim was supported by documentary evidence tendered by her father which was verified and accepted and the birth date was recorded in the Civil List and in the History of Service of Gazetted Officers of the Government of Orissa maintained by the Accountant-General of the State. In the normal course the first respondent would have been due for superannuation on April 10, l965 after completing the age of 55 years. But in consequence of a notification of the State of Orissa, dated May 21, l963, the age of superannuation was raised from 55 to 58 years in respect of all Government servants who were to retire after December 1, 1962.
(2.)Some anonymous letters were addressed to the Accountant-General that the first respondent had misstated her age when she was admitted to service of the State. After an inquiry the first respondent was required to show cause why her date of birth should not be accepted as April 4, 1907. The first respondent submitted that her date of birth was correctly recorded and that certain school record relied upon by the State "was erased, altered or overwritten. By letter, dated June 27, 1963 the Government of Orissa determined the date of birth of the first respondent as April 16, 1907, and declared that she should be deemed to have retired on April l6, 1962, subject, however, to extension of service granted from April 16, 1962 till the afternoon of July 15, 1963. By this order the first respondent who should have on her case retired on April 10, 1968, was deemed to have retired on July 15, 1963.
(3.)The first respondent then applied to the High Court of Orissa for a writ declaring that the order of retirement passed by the state Government was contrary to law and against the Constitution and principles of natural justice, and that in any event the order was passed maliciously by the Government to the prejudice of the first respondent, and for a writ of mandamus or certiorari quashing the order passed on June 27, 1963 and declaring the respondent to be entitled to continue in service till April 10, l968. The first respondent claimed that the order made by the State amounted to an order of compulsory retirement contrary to the rule. governing her service and was violative of the principles of natural Justice, that the same was arbitrary and mala fide, that the order of retirement amounted to punishment involving consequences such as loss of pay, status and deprivation of service and since it was not made in consonance with Art. 311 of the Constitution, the order was liable to he quashed as invalid.


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