UNITED COMMERCIAL BANK Vs. BANK OF INDIA
LAWS(SC)-1981-3-79
SUPREME COURT OF INDIA (FROM: BOMBAY)
Decided on March 26,1981

UNITED COMMERCIAL BANK Appellant
VERSUS
BANK OF INDIA Respondents


Referred Judgements :-

TARAPORE AND COMPANY MADRAS V O TRACTORS EXPORT VS. V O TRACTORS EXPORT IN C A MOSCOW AND:TARAPORE [REFERRED TO <SI1>CIVIL PROCEDURE CODE,1908 - OR.39 R.1,OR.39 R.2 - CONSTITUTION OF INDIA - ART.136 -]



Cited Judgements :-

OIL AND NATURAL GAS COMMISSION VS. STATE BANK OF INDIA OVERSEAS BRANCH BOMBAY [LAWS(SC)-2000-7-6] [REFERRED]
M P OIL EXTRACTION PVT LTD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1987-12-17] [REFERRED TO]
KOWA SPINNING LIMITED VS. KHANDWALA SECURITIES LTD [LAWS(MPH)-1999-4-21] [REFERRED TO]
SPML INFRA LTD VS. STATE OF BIHAR [LAWS(PAT)-2015-11-115] [REFERRED]
BANK OF INDIA THROUGH ITS BRANCH MANAGER, CITY CENTRE BRANCH, SANGAM CINEMA BHAWAN, G.T. ROAD, AMRITSAR PUNJAB VS. M/S. PUNJAB HIDE CO. &AMP; 2 ORS. THROUGH ITS PARTNER SH. ASHOK SACHDEVA, S/O. SH. JAGJIT SINGH, R/O. 663 [LAWS(NCD)-2017-3-31] [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. MAHARASHTRA STATE ELECTRICITY BOARD [LAWS(SC)-1995-9-94] [RELIED ON]
MALAYAN BANKING BERHAD (MAYBANK) VS. KULDEEP JINDAL AND ORS. [LAWS(P&H)-2015-12-87] [REFERRED TO]
R K JAIN VS. P G CHACKO [LAWS(KAR)-2013-4-59] [REFERRED TO]
PHOENIX ARC PRIVATE LIMITED VS. VISHWA BHARATI VIDYA MANDIR [LAWS(SC)-2022-1-36] [REFERRED TO]
RUCHI HEALTH FOODS LIMITED VS. UNION BANK OF INDIA [LAWS(MAD)-2018-6-389] [REFERRED TO]
JAPSON INTERNATIONAL VS. STATE BANK OF INDIA [LAWS(P&H)-1988-10-25] [REFERRED TO]
CHAHAL ENGINEERING AND CONSTRUCTION CO P LTD VS. STATE OF PUNJAB [LAWS(P&H)-1989-8-11] [REFERRED TO]
NETHINTI APPANNA VS. ECE INDUSTRIES LIMITED COMPANY [LAWS(APH)-2020-12-214] [REFERRED TO]
ZEE ENTERTAINMENT ENTERPRISES LTD VS. RAILTEL CORPORATION OF INDIA LTD [LAWS(DLH)-2021-11-205] [REFERRED TO]
GARG BUILDERS VS. HINDUSTAN PREFAB LTD. [LAWS(DLH)-2022-5-53] [REFERRED TO]
CONTAINER CORPORATION OF INDIA LTD VS. SHIVAKRITI INTERNATIONAL LTD [LAWS(DLH)-2022-6-98] [REFERRED TO]
GNANASIGAMANI NADAR, REPRESENTED BY M G JAYAPANDIAN TUTICORIN AND ORS VS. CANARA BANK AND ANR [LAWS(MAD)-1988-9-73] [REFERRED]
SH. VIJAY KUMAR NEGI VS. SMT. SWARAN BALA AND ANOTHER [LAWS(HPH)-2016-3-15] [REFERRED TO]
CONTINENTAL CONSTRUCTION LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-1995-11-29] [REFERRED TO]
MOHANSINH CHIMANLAL RAO VS. STATE OF GUJARAT [LAWS(GJH)-2006-10-7] [REFERRED TO]
DOSHION VEOLIA WATER SOLUTION PVT LTD VS. BANK OF BARODA [LAWS(GJH)-2014-9-81] [REFERRED TO]
SUN PHARMACEUTICALS INDUSTRIES LTD VS. STATE BANK OF INDIA [LAWS(CAL)-2019-5-48] [REFERRED TO]
TATA MOTORS LIMITED VS. JSC VTB BANK LTD [LAWS(DLH)-2012-5-284] [REFERRED TO]
MILLENNIUM WIRES (P) LTD VS. ALLAHABAD BANK [LAWS(DLH)-2013-10-242] [REFERRED TO]
BANERJEE AND BANERJEE VS. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD [LAWS(CAL)-1986-5-26] [REFERRED TO]
COSY (INDIA) LIMITED VS. VIJAYA BANK AND OTHERS [LAWS(CAL)-1990-8-63] [REFERRED TO]
PREETI SINGHA ROY VS. CALCUTTA TRAMWAYS CO LTD [LAWS(CAL)-1986-3-26] [REFERRED TO]
ROAD MACHINES INDIA PVT LTD VS. PROJECTS AND EQUIPMENT CORPORATION OF INDIA LTD [LAWS(CAL)-1982-1-21] [REFERRED TO]
YOGESH AGARWAL VS. RAJENDRA GOYEL [LAWS(ALL)-2014-7-138] [REFERRED TO]
JYOTI STRUCTURE LTD VS. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD & ORS [LAWS(DLH)-2016-9-217] [REFERRED]
CREDIT AGRICOLE, CIB VS. JVL AGRO INDUSTRIES LTD [LAWS(DLH)-2014-12-257] [REFERRED TO]
PHOENIX ARC PVT. LTD VS. VISHWA BHARATI VIDYA MANDIR [LAWS(BOM)-2022-1-305] [REFERRED TO]
CHOLA TURBO MACHINERY INTERNATIONAL PVT LTD VS. DEVELOPMENT CREDIT BANK THORUGH ITS GENREAL MANAGER [LAWS(DLH)-2008-1-164] [REFERRED TO]
CROMPTON GREAVES LIMITED VS. RAM CEMENT COMPANY LIMITED [LAWS(BOM)-1985-10-4] [REFERRED TO]
DAI ICHI KARKARIA PRIVATE LTD VS. OIL AND NATURAL GAS COMMISSION [LAWS(BOM)-1991-1-43] [REFERRED TO]
UNIT CONSTRUCTION CO PVT LTD VS. MUNICIPAL CORPORATION OF DELHI [LAWS(CAL)-2012-10-101] [REFERRED TO]
GARG CASTEELS P LTD BHAVNAGAR VS. STATE TRADING CORPORATION OF INDIA LTD [LAWS(GJH)-2011-8-242] [REFERRED TO]
AQUAFIL POLYMESR COMPANY PRIVATE LIMITED VS. SHYAM STEEL INDUSTRIES LIMITED [LAWS(GJH)-2014-6-52] [REFERRED TO]
JAMMU AND KASHMIR STATE FOREST CORP VS. ABDUL HAMID THOKER [LAWS(J&K)-2004-4-31] [REFERRED TO]
NAUTAMSWAMI GURU VASUDEV VS. HARJIBHAI NANJIBHAI BHIMANI [LAWS(GJH)-2003-2-52] [REFERRED TO]
HINDUSTAN ZINC LIMITED VS. VIJAYSING AMARSINH LIMITED [LAWS(GJH)-1993-6-13] [RELIED ON]
KRISHNA TRADERS VS. DUTCH BANGLA BANK LTD. [LAWS(CAL)-2024-2-173] [REFERRED TO]
ANIL TIMBER PRIVATE LIMITED VS. M/S ING VYASA BANK LIMITED & ORS. [LAWS(DLH)-2015-8-395] [REFERRED TO]
SMT. KALAWATI VS. SH. NETAR SINGH AND OTHERS [LAWS(HPH)-2016-3-79] [REFERRED TO]
DEVMANI VS. KHEM RAJ & ORS [LAWS(HPH)-2017-6-116] [REFERRED TO]
MALAYAN BANKING BERHAD VS. ALLAHABAD BANK [LAWS(DLH)-2017-1-234] [REFERRED TO]
AUDIO DEVICES VS. BANK OF INDIA [LAWS(DLH)-2013-2-273] [REFERRED TO]
UNIT CONSTRUCTION COMPANY PVT LTD VS. OFFICER ON SPL DUTY CAL METROPOLITAN DEVEL AUTHORITY [LAWS(CAL)-1992-3-3] [REFERRED TO]
C ROY CO VS. UNION OF INDIA [LAWS(CAL)-1995-2-6] [RERERRED TO : (1981) 3 SCR 300 22,53]
HIMADRI CHEMICALS INDUSTRIES LTD VS. COAL TAR REFINING COMPANY [LAWS(CAL)-2007-6-1] [REFERRED TO]
GLOBAL STEEL PHILIPPINES SPV AMC VS. STC OF INDIA LTD [LAWS(DLH)-2009-5-154] [REFERRED TO]
JIALALL KISHORILALL PVT. LTD. VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2009-9-450] [REFERRED TO]
KIRLOSKAR PNEUMATIC COMPANY LIMITED VS. NATIONAL THERMAL POWER CORPORATION LIMITED [LAWS(BOM)-1986-9-20] [REFERRED TO]
BANK OF INDIA VS. LAFFANS INDIA EXPORTS PRIVATE LIMITED [LAWS(BOM)-1988-2-30] [REFERRED TO]
SWISS BANK CORPORATION AND CANARA BANK VS. JAI HIND OIL MILLS CO. [LAWS(BOM)-1993-1-71] [REFERRED TO]
GIAN CHAND VS. SECRETARY [LAWS(HPH)-2019-8-176] [REFERRED TO]
ARUL MURUGAN TRADERS VS. R C AND F LTD [LAWS(MAD)-1984-3-5] [REFERRED TO]
UNION OF INDIA VS. PHILIPS CONSTRUCTION [LAWS(KER)-1987-6-25] [FOLLOWED ON]
M GURUDAS VS. RASARANJAN [LAWS(SC)-2006-9-103] [REFERRED TO]
State of Madhya Pradesh VS. Jagdish Rai Jain [LAWS(MPH)-1997-4-56] [REFERRED TO]
LARSEN & TOUBRO LIMITED VS. MANGALORE REFINERY AND PETROCHEMICAL LIMITED [LAWS(KAR)-2018-3-267] [REFERRED TO]
PUKHRAJMAL SUGARMAL LUNKAD PROPRIETOR VS. STATE BANK OF MYSORE [LAWS(MAD)-1999-5-3] [REFERRED TO]
MADURA COATS LIMITED VS. BANK OF INDIA [LAWS(DLH)-2003-4-70] [REFERRED]
JINDAL STAINLESS LIMITED VS. ICICI BANKING CORPN LIMITED [LAWS(DLH)-2004-9-53] [REFERRED TO]
HINDUSTAN ZINC LIMITED VS. PUNJAB NATONAL BANK [LAWS(DLH)-2002-3-28] [REFERRED TO]
LENNARTS EQUIPMENT PRIVATE LIMITED VS. PUNJAB NATIONAL BANK [LAWS(DLH)-1999-9-128] [REFERRED 2.]
AFRO ASIAN AGRO PRODUCTS SINGAPORE PRIVATE LIMITED VS. NATIONAL FERTILISERS LIMITED [LAWS(DLH)-1996-2-103] [REFERRED TO]
ACCESS MARITIME CORPORATION VS. SYNDICATE BANK [LAWS(DLH)-1999-5-78] [REFERRED]
REV. C. CHRISPUS, S/O. CHELLAYYAN, AGED 60 YEARS, PRESIDENT OF TRIVANDRUM SYNOD, POOMALLIYOORKONAM, CONCODIA COMPOUND, PEROORKADA P.O., THIRUVANANTHAPURAM VS. REV. M. ROBINSON, KRIPALAYAM, PULIMOODU, KULAPPADA P.O., ARYANADU, THIRUVANANTHAPURAM [LAWS(KER)-2016-8-200] [REFERRED TO]
BBEFESA AGUA VS. IVRCL [LAWS(MAD)-2013-4-170] [REFERRED TO]
SALEEMA VS. HABIBULLAH [LAWS(J&K)-2004-6-1] [REFERRED TO]
SAPTARISHI HOTELS PVT. LTD. VS. NATIONAL INSTITUTE OF TOURISM & HOSPITALITY MANAGEMENT [LAWS(TLNG)-2019-10-10] [REFERRED TO]
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED VS. TARAPORE AND CO [LAWS(SC)-1996-7-42] [EXPLAINED AND RELIED ON]
RADHA TRADERS VS. FOOD CORPORATION OF INDIA [LAWS(P&H)-1992-1-27] [REFERRED TO]
MAHENDRA SINGH CHOUHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-41] [REFERRED TO]
VIJAYSINH AMARSINH AND CO VS. HINDUSTAN ZINC LIMITED [LAWS(GJH)-1992-4-22] [REFERRED TO]
MADHU PRODUCT VS. SUNDARAM FILES [LAWS(KAR)-2011-11-23] [REFERRED TO]
NATIONAL BUILDING CORPORATION LIMITED VS. GEC ALSTHOM HVDC INDIA LIMITED [LAWS(DLH)-1996-7-131] [REFERRED .]
SHARMA CLOTHIERS PRIVATE LIMITED VS. APPAREL EXPORT PROMOTION COUNCIL [LAWS(DLH)-1983-8-10] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. AROSAN ENTERORISES LIMITED [LAWS(DLH)-1995-5-69] [REFERRED]
TBEA SHENYANG TRANSFORMERS GROUP CO LTD VS. ALSTOM PROJECTS INDIA LTD & 1 [LAWS(GJH)-2013-9-155] [REFERRED TO]
JKM-NKC (JV) VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2018-5-282] [REFERRED TO]
UNITED COMMERCIAL BANK VS. HANUMAN SYNTHETICS LTD [LAWS(CAL)-1984-3-43] [REFERRED TO]
INDU PROJECTS LTD. VS. UNION OF INDIA [LAWS(DLH)-2013-11-281] [REFERRED TO]
MODI INDUSTRIES LIMITED STEELS MODINAGAR GHAZIABAD VS. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION MODINAGAR GHAZIABAD [LAWS(ALL)-1991-7-32] [REFERRED TO]
ACCORD ALLOYS LIMITED VS. PEE ELL ALLOYS [LAWS(DLH)-2008-4-163] [REFERRED TO]
SWISS BANK CORPORATION VS. JAI HIND OIL MILLS CO [LAWS(BOM)-1993-1-33] [REFERRED TO]
SARDUL SINGH VS. THE PUNJAB SMALL INDUSTRIES & EXPORTS CORPORATION LIMITED, CHANDIGARH AND ANOTHER [LAWS(P&H)-1989-2-104] [REFERRED TO]
STATE OF MAHARASHTRA VS. NATIONAL CONSTRUCTION COMPANY BOMBAY [LAWS(SC)-1996-1-199] [RELIED ON]
FEDERAL BANK LIMITED VS. V M JOG ENGINEERING LIMITED [LAWS(SC)-2000-9-175] [REFERRED]
NATIONAL BUILDINGS CONSTRUCTION CORPORATION VS. RAJA CONSTRUCTIONS [LAWS(MAD)-1995-4-93] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. PSYSTEME [LAWS(DLH)-2019-8-214] [REFERRED TO]
APM AIR CARGO TERMINAL SERVICES VS. CELEBI DELHI CARGO TERMINAL MANAGEMENT INDIA PRIVATE LIMITED [LAWS(DLH)-2019-9-39] [REFERRED TO]
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED NEW DELHI VS. KRISHNA OIL COMPLEX LIMITED HYDERABAD [LAWS(APH)-2002-2-32] [REFERRED TO]
SMT. GANPATU & OTHERS VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-5-62] [REFERRED TO]
STATE BANK OF INDIA VS. EMMSONS INTERNATIONAL LTD [LAWS(SC)-2011-8-90] [REFERRED TO]
P MUTHUKOYA VS. M MUTHUKOYA [LAWS(KER)-1988-4-12] [REFERRED TO]
ESSAR POWER (JHARKHAND) LIMITED THROUGH ITS GENERAL MANAGER VS. BIHAR STATE POWER HOLDING COMPANY LIMITED, THROUGH ITS GENERAL MANAGER [LAWS(PAT)-2017-9-122] [REFERRED TO]
BHANWAR LAL VS. MAHADEV VIKASH SAMITI BIKANER [LAWS(RAJ)-2002-4-4] [REFERRED TO]
N T P C LTD VS. HIND GALVANIZING AND ENGG CO LTD [LAWS(CAL)-1989-11-15] [REFERRED TO]
INDUSTRIAL GASES LTD VS. KAMRUP INDUSTRIAL GASES LTD [LAWS(CAL)-1995-11-19] [REFERRED TO]
SUBHASH VERMA VS. NARENDRA KUMAR [LAWS(ALL)-2012-5-112] [REFERRED TO]
ALLIANCE MILLS LESSEES PVT LTD VS. UNION OF INDIA [LAWS(CAL)-1984-5-1] [REFERRED TO]
ALLIED RESINS AND CHEMICALS LTD VS. M M TRADING CORPN OF INDIA LTD [LAWS(CAL)-1985-12-10] [REFERRED TO]
ASIM KUMAR GANGULI VS. INDIAN OXYGEN LIMITED [LAWS(CAL)-1988-7-9] [REFERRED TO]
ASHIM GANGULY VS. INDIAN OXYGEN LTD [LAWS(CAL)-1988-7-10] [REFERRED TO]
STANDARD CHARTERED BANK (CHINA) LIMITED VS. STATE BANK OF PATIALA [LAWS(DLH)-2014-1-110] [REFERRED TO]
SURESH ARJUNDAS BAKHTIANI VS. UNION OF INDIA [LAWS(BOM)-1990-8-30] [REFERRED TO]
SUMAC INTERNATIONAL LTD VS. U P STATE SUGAR CORPORATION [LAWS(ALL)-1995-12-89] [REFERRED TO]
CEAT LIMITED VS. THE COMMISSIONER OF CENTRAL EXCISE [LAWS(BOM)-2015-3-55] [REFERRED TO]
TRIVENI ENGINEERING WORKS LIMITED VS. BELGANGA SAHKARI SAKHAR KARKHANA LIMITED [LAWS(DLH)-1991-9-30] [REFERRED TO]
RANI CONSTRUCTION PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-1996-2-101] [REFERRED]
SYNDICATE BANK VS. WILFRED DSOUZA [LAWS(KAR)-2003-2-62] [REFERRED TO]
ACC BABCOCK LIMITED VS. STRAW PRODUCTS LIMITED [LAWS(DLH)-1985-1-13] [REFERRED 12]
G S ATWAL AND CO ENGINEERS PRIVATE LIMITED VS. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED [LAWS(DLH)-1987-3-28] [REFERRED 11]
STATE BANK OF BIKANER AND JAIPUR VS. PRADEEP KUMAR SHARMA AND ORS. [LAWS(ALL)-2015-9-98] [REFERRED TO]
RAMESH CHAND VS. TRILOK CHAND [LAWS(HPH)-2014-11-88] [REFERRED TO]
GANGA PRASHAD VS. BALDEV SINGH [LAWS(HPH)-2014-11-102] [REFERRED TO]
RASHPAL SINGH AND OTHERS VS. RIMPI AND OTHERS [LAWS(HPH)-2015-9-163] [REFERRED]
GANPATU & OTHERS VS. STATE OF H P AND OTHERS [LAWS(HPH)-2016-5-393] [REFERRED TO]
M/S. PROGRESSIVE CONSTRUCTIONS LTD., HYDERABAD VS. THE UNION OF INDIA AND FOUR OTHERS [LAWS(APH)-2016-7-40] [REFERRED TO]
SUPRIYA SHRINATE VS. MRT MUSIC [LAWS(KAR)-2022-11-693] [REFERRED TO]
KUWARBEN VALJIBEN PARMAR VS. PATAN MUNICIPALITY [LAWS(GJH)-2007-2-78] [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. VIJAY OWNERS ASSOCIATION [LAWS(GJH)-2000-9-83] [REFERRED]
NATIONAL ALUMINIUM CO LTD VS. R S BUILDERS INDIA LTD [LAWS(ORI)-1991-3-30] [REFERRED TO]
MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN CO.LTD. VS. EASUN REYROLLE LTD.,CHENNAI AND ANOTHER [LAWS(MPH)-2016-7-78] [REFERRED TO]
NUCLEAR POWER CORPN. OF INDIA LTD VS. ASIAN TECHS LTD [LAWS(KER)-1994-3-61] [REFERRED TO]
S A SATTAR VS. KURUVILLA [LAWS(KER)-1998-4-23] [REFERRED]
RACHITA BUILDERS AND FINANCIERS PVT LTD VS. CHETAK CONSTRUCTION LTD [LAWS(MPH)-1990-5-4] [REFERRED TO]
KRISHNA ELECTRICAL INDUSTRIES P LIMITED VS. STATE BANK OF INDIA [LAWS(MPH)-1995-11-17] [REFERRED TO]
MAHATMA GANDHI SAHAKRA SAKKARE KARKHANE VS. NATIONAL HEAVY ENGG COOP LTD [LAWS(SC)-2007-7-55] [REFERRED TO]
SVENSKA HANDELSBANKEN VS. INDIAN CHARGE CHROME [LAWS(SC)-1993-10-76] [RELIED ON]
ESSAR STEEL VS. PUNJAB AND SIND BANK [LAWS(P&H)-2001-3-208] [REFERRED]
MADHU BHUSHAN VS. MOHAMMAD MUKEEM ROSHAN [LAWS(UTN)-2023-6-68] [REFERRED TO]
TAMILNADU NEWSPRING AND PAPERS LTD VS. ADANI EXPORTS LTD [LAWS(GJH)-2004-4-41] [REFERRED TO]
STATE FOREST CORP , J&K VS. NAZIR AHMAD BABA [LAWS(J&K)-2008-12-50] [REFERRED TO]
STATE FOREST CORP , J&K VS. NAZIR AHMAD BABA [LAWS(J&K)-2008-12-50] [REFERRED TO]
AMARNATH SANGANARIA VS. SONALI BANK LTD. [LAWS(CAL)-2015-5-53] [REFERRED TO]
SARVJEET SINGH VS. PUNJAB & SIND BANK [LAWS(HPH)-2014-5-66] [REFERRED TO]
TULSHI RAM VS. THE SUPERINTENDING ENGINEER, HPPWD AND ORS. [LAWS(HPH)-2015-10-78] [REFERRED TO]
NIPPON IMPEX CORPORATION GRANITE EXPORTERS VS. M/S NESTOR GRANITE HANDEL GMBH AND CO BY ITS PARTNERS [LAWS(MAD)-2010-8-626] [REFERRED TO]
JAGDISH CONSTRUCTIONS LTD VS. M P RURAL ROAD DEVELOPMENT AUTHORITY [LAWS(MPH)-2007-3-45] [REFERRED TO]
GLAXO INDIA LIMITED AND ANR. VS. JALANDHAR FEED CORPORATION AND ANR. [LAWS(P&H)-1992-2-145] [REFERRED TO]
SHANKERA RAM VS. MUNNALAL [LAWS(RAJ)-2002-1-77] [REFERRED TO]
M/S. ASHOK CAB. CON. INDUSTRIES VS. RAJASTHAN STATE ELECTRICITY BOARD [LAWS(MPH)-1994-7-99] [REFERRED TO]
BAIJNATH VS. MUNNALAL [LAWS(MPH)-1985-9-44] [REFERRED TO]
KERALA STATE HANDLOOM DEVELOPMENT CORPORATION VS. STATE BANK OF INDIA CANNANORE [LAWS(KER)-2000-5-6] [REFERRED]
HARI RAM VS. JAGDEEP SINGH [LAWS(P&H)-2024-1-10] [REFERRED TO]
CENTAX INDIA LIMITED VS. VINMAR IMPEX INC [LAWS(SC)-1986-8-8] [EXTENDED AND APPLIED]
MURARKA CABLES AND COMPANYNDUCTORS LIMITED VS. ZOMET TRADING COMPANY LIMITED [LAWS(SC)-1992-5-38] [REFERRED TO]
MORGAN STANLEY MUTUAL FUND DRARVINDGUPTA VS. KARTICK DAS:SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(SC)-1994-5-27] [REFERRED TO]
C CHRISPUS VS. M ROBINSON; A R SHAJI; D TITUS; DINKAR DEVARAJ [LAWS(KER)-2016-8-187] [REFERRED]
SIMPLEX INFRASTRUCTURES LIMITED VS. RSPL LIMITED [LAWS(GJH)-2019-5-216] [REFERRED TO]
NCC LIMITED VS. SEMBCORP GAYATRI POWER LIMITED AND ANOTHER [LAWS(APH)-2017-10-65] [REFERRED TO]
ICICI BANK LIMITED VS. IVRCL LTD. AND ORS. [LAWS(APH)-2015-8-3] [REFERRED TO]
KERALA STATE CONSTRUCTION CORPORATION LIMITED VS. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED [LAWS(DLH)-1983-9-22] [REFERRED TO]
BOTTLE GLASS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-1984-9-42] [REFERRED]
SYNTHETIC FOAMS LIMITED VS. SIMPLEX CONCRETE PIPES INDIA PRIVATE LIMITED [LAWS(DLH)-1987-11-40] [REFERRED TO]
UNI STEEL CORPORATION VS. SKODAEXPORT COMPANY LIMITED [LAWS(DLH)-1998-5-72] [REFERRED]
VIKAS LAMINATOR LIMITED VS. INDIAN OVERSEAS BANK [LAWS(DLH)-2003-4-57] [REFERRED]
STEEL AUTHORITY OF INDIA LIMITED VS. PUNJAB and SIND BANK [LAWS(DLH)-2004-9-89] [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. ALLAHABAD BANK [LAWS(BOM)-2016-6-32] [REFERRED TO]
BHAGWAT PRASAD VS. JITENDRA NARAIN [LAWS(ALL)-1991-4-151] [REFERRED TO]
OIL & NATURAL GAS COMMISSION VS. DAI-ICHI KARKARIA PVT LTD [LAWS(BOM)-1993-12-61] [REFERRED]
DR. ACHINTO CHAKRABORTY, S/O ABNI CHAKRABORTY VS. CHAIRMAN & MANAGING DIRECTOR, STATE BANK OF INDIA [LAWS(CHH)-2017-8-4] [REFERRED TO]
SIMPLEX PROJECTS LIMITED VS. INDIAN OIL CORPORATION & ANR [LAWS(DLH)-2018-5-77] [REFERRED TO]
JYOTI STRUCTURE LTD. VS. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD. [LAWS(DLH)-2016-9-85] [REFERRED TO]
R PIYARELAL IMPORT AND EXPORT LTD VS. GLENCORE GRAIN B V [LAWS(CAL)-2010-10-5] [REFERRED TO]
INDUSTRIAL GASES LTD VS. KAMSUP INDUSTRIAL GASES LTD [LAWS(CAL)-1995-6-8] [REFERRED TO]
HINDUSTAN COPPER LIMITED VS. RANA BUILDERS LIMITED [LAWS(CAL)-1999-2-18] [FOLLOWED ON]
SUBHASH VERMA VS. NARENDRA KUMAR [LAWS(ALL)-2012-5-144] [REFERRED TO]
SURENDRA ENGINEERING WORKS (P) LTD. VS. TECHNICON INDIA PRIVATE LTD. & ORS. [LAWS(CAL)-1985-6-43] [REFERRED TO]
CENTAX INDIA LTD VS. VINMAR IMPEX INC [LAWS(CAL)-1986-2-17] [REFERRED TO]
HINDUSTHAN LEVER SRAMIK KARMACHARY CONGRESS VS. ASHISH CHAKRABORTY [LAWS(CAL)-1989-7-26] [REFERRED TO]
PUNJAB WIRELESS SYSTEMS LTD VS. CANARA BANK [LAWS(P&H)-1995-11-18] [REFERRED TO]
RAFIQUE BARKATULLA KHAN VS. SHAHENSHAH HUSSAIN IQBAL MUNSHI [LAWS(BOM)-2011-9-191] [REFERRED TO]
BANK OF INDIA VS. MADURA COATS LTD [LAWS(DLH)-2008-12-2] [REFERRED TO]
N B VEGAD and COMPANY AMBARNATH VS. UNION OF INDIA [LAWS(BOM)-1994-7-37] [REFERRED TO]
M/S STRATEGIC ENERGY TECHNOLOGY SYSTEMS PRIVATE LIMITED VS. LT GOVERNOR OF DELHI & ORS. [LAWS(DLH)-2017-2-48] [REFERRED TO]
STATE BANK OF INDIA VS. MADHUMITA CONSTRUCTION PRIVATE LIMITED [LAWS(CAL)-2002-7-49] [REFERRED TO]
HIMADRI CHEMICAL AND INDUSTRIES LTD VS. INDIAN OIL CORPORATION [LAWS(CAL)-2008-3-74] [REFERRED TO]
STATE TRADING CORPORATION OF INDIA LTD VS. M/S. MILLENNIUM WIRES (P) LTD [LAWS(DLH)-2013-12-86] [REFERRED TO]
STATE TRADING CORPORATION OF INDIA LTD VS. M/S. MILLENNIUM WIRES (P) LTD [LAWS(DLH)-2013-12-86] [REFERRED TO]
AMARNATH SANGANARIA VS. SONALI BANK [LAWS(CAL)-2002-10-11] [REFERRED TO]
POPULAR JUTE EXCHANGE LTD VS. MURLIDHAR RATANLAL EXPORTS LTD [LAWS(CAL)-1998-1-19] [REFERRED TO]
D T H CONSTRUCTION P LTD VS. STEEL AUTHORITY OF INDIA LTD [LAWS(CAL)-1985-4-23] [REFERRED TO]
SWAPAN DASGUPTA VS. NAVIN CHAND SUCHANTI [LAWS(CAL)-1988-1-15] [REFERRED TO]
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SAHIBABAD STEELS PRIVATE LIMITED VS. ENGMEERING PROJECTS INDIA LIMITED [LAWS(DLH)-1987-9-16] [REFERRED]
PHOOLAN DEVI VS. SHEKHAR KAPOOR [LAWS(DLH)-1994-12-10] [REFERRED]
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ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED VS. ENGINEERING PROJECT INDIA LIMITED [LAWS(DLH)-1997-3-82] [REFERRED]
BANK OF INDIA VS. VIMAL SERVICE LTD [LAWS(GJH)-2009-6-173] [REFERRED TO]
AVN TUBES LIMITED VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(MPH)-1995-2-47] [REFERRED TO]
HYDER ENTERPRISES AND ORS. VS. THE DEPUTY COMMISSIONER OF CIVIL SUPPLIES (CITY) AND ORS. [LAWS(MAD)-1982-9-56] [REFERRED TO]
KONDA NARSIMHA REDDY VS. KONDA TIRUPATHI REDDY [LAWS(APH)-2015-5-6] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VIJAY SHIP BREAKING CORPN [LAWS(GJH)-2003-3-26] [REFERRED]
K. JOSHUA VS. HIS GRACE GEEVARUGHESE MR. DISCORUS [LAWS(KER)-1984-4-30] [REFERRED TO]
SATISH KANSAL VS. SYNERGY TRADECO NV [LAWS(DLH)-2022-1-62] [REFERRED TO]
MULTITEX FILTERATION ENGINEERS LIMITED VS. IDBI BANK LIMITED [LAWS(DLH)-2022-9-17] [REFERRED TO]
SEETAL ENTERPRISES VS. TINNA OILS AND CHEMICALS LTD [LAWS(ORI)-1996-6-21] [REFERRED TO]
S M S DEMAG AG VS. NEELACHAND ISPAT NIGAM LIMITED [LAWS(ORI)-2003-12-34] [REFERRED TO]
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T N S S STEELS PRIVATE LIMITED VS. COCHIN PORT TRUST [LAWS(MAD)-1995-9-27] [REFERRED TO]
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PRASANTA MAJI VS. SUKHBINDAR SINGH [LAWS(CAL)-2022-8-122] [REFERRED TO]
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JUDGEMENT

Sen. J. - (1.)This appeal by special leave is from an order of the Bombay High Court dated August 24, 1979, granting a temporary injunction restraining the appellant, the United Commercial Bank. By this order the appellant has been restrained from making a recall of a sum of Rs. 85,84,456/- paid by it under reserve against the relative bills of exchange drawn against the letter of credit issued by it, from the respondent No. 1, the Bank of India and in terms of the letter of guarantee or indemnity executed by that Bank, in a suit based an a banker's letter of credit.
(2.)The facts are somewhat complicated, but it is necessary to disentangle the facts to bring out the point of law involved.
(3.)The respondent No. 2. Messrs Godrej Soaps Limited hereinafter referred to as 'the plaintiffs" by a contract dated February 2, 1978, agreed to supply to the respondent No. 3, the Bihar State Food and Civil Supplies Corporation Limited, hereinafter referred to as 'the Bihar Corporation' one thousand metric tonnes of 'Sizola Brand Pure Mustard Oil' the total value of which was approximately Rs. 86 lacs, packed in brand new leakproof 62,040 tins of net 16 kg. each at the rate of Rs. 137/- per tin. The contract provided inter alia that the Bihar Corporation were to open a letter of credit with the appellant, the United Commercial Bank, for the said amount, which the Bihar Corporation duly did.


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