Referred Judgements :-

K M ABDULLA KUNHI AND B L ABDUL KHADER VS. UNION OF INDIA STATE OF KARNATAKA [REFERRED TO]
KUNDANBHAI DULABHAI SHAIKH VS. DISTRICT MAGISTRATE AHMEDABAD [REFERRED TO]
RAJAMMAL VS. STATE OF TAMIL NADU [REFERRED TO]

Cited Judgements :-

ASHFAQ @ NEHAL VS. UNION OF INDIA & 3 OTHERS [LAWS(ALL)-2018-4-75] [REFERRED TO]
MUTHULAKSHMI VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-1-421] [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [LAWS(SC)-2014-5-4] [REFERRED TO]
JOIT KUMAR JAIN VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-52] [REFERRED TO]
RITLAL RAI VS. U.O.I. [LAWS(PAT)-2020-8-12] [REFERRED TO]
SAT PAL JAIN VS. JOINT SECRETARY TO THE GOVT. OF INDIA [LAWS(P&H)-2014-3-50] [REFERRED TO]
KESHAB SARKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-55] [REFERRED TO]
JIGNESH @ MUNNABHAI RAJNIBHAI CHOTAI VS. DISTRICT MAGISTRATE RAJKOT [LAWS(GJH)-2012-12-213] [REFERRED TO]
PARAMASIVAM VS. STATE [LAWS(MAD)-2017-1-489] [REFERRED TO]
TARANNUM VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-355] [REFERRED TO]
P. SURENDRA VS. THE STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-10-7] [REFERRED TO]
JAVID AHMAD DAR VS. U.T. OF J&K [LAWS(J&K)-2022-10-58] [REFERRED TO]
JUNAID ZAHOOR BANGROO VS. UNION TERRITORY OF J&K [LAWS(J&K)-2024-12-1] [REFERRED TO]
MITHELESH VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-10-21] [REFERRED TO]
USHA VS. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2017-2-477] [REFERRED TO]
RABEKKAL VS. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT [LAWS(MAD)-2017-2-415] [REFERRED TO]
BALAJI VS. STATE OF TAMILNADU [LAWS(MAD)-2017-2-379] [REFERRED TO]
SABYASACHI DUTT VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-12-3] [REFERRED TO]
SUNITHA VS. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT [LAWS(MAD)-2022-11-130] [REFERRED TO]
SABOOR AHMAD SHERGOJRI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2024-4-3] [REFERRED TO]
JEHANGIR AHMAD MIR VS. UT OF JAMMU AND KASHMIR [LAWS(J&K)-2024-3-12] [REFERRED TO]
UNION OF INDIA VS. CONTINETAL COMMERCIAL CORPORATION AHMEDABAD [LAWS(GJH)-2012-1-155] [REFERRED TO]
DAYARAM NANUBHAI VIRVAL THRO BROTHER MAHESH NANUBHAI VS. STATE OF GUJARAT THRO DY.SECRETARY [LAWS(GJH)-2012-12-205] [REFERRED TO]
SRIDHAR VS. SECRETARY TO GOVERNMENT, HOME PROHIBITION & EXCISE DEPARTMENT [LAWS(MAD)-2017-2-452] [REFERRED TO]
VASANTHU SUMALATHA AND OTHER VS. STATE OF ANDHARA PRADESH REP. BY ITS CHIEF SECRETARY HYDERABAD AND OTHER [LAWS(APH)-2015-9-93] [REFERRED TO]
G. ARCHANA AND ORS. VS. THE STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-6-72] [REFERRED TO]
IMRAN VS. UNION OF INDIA [LAWS(ALL)-2018-2-52] [REFERRED TO]
ASHOK SADARANGANI VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-53] [REFERRED TO]
ABDUL NASAR ADAM ISMAIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-4-7] [REFERRED TO]
D MAHESH @ MAHESHKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2017-1-378] [REFERRED TO]
T. KOTTAISAMY VS. THE COMMISSIONER OF POLICE, CHENNAI [LAWS(MAD)-2017-1-233] [REFERRED TO]
RAVI HANUMANT THORAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-53] [REFERRED TO]
BADRI YADAV VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-1-86] [REFERRED TO]
SHAFIN JAHAN VS. ASOKAN K.M. & ORS. [LAWS(SC)-2018-4-114] [REFERRED TO]
K LAVANYA VS. SECRETARY TO GOVERNMENT HOME PROHIBITION & EXCISE DEPARTMENT [LAWS(MAD)-2017-1-393] [REFERRED TO]
GEHRILAL UDAJI KHATIK VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-330] [REFERRED TO]
MUNUSAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-2-440] [REFERRED TO]
ATHILAKSHMI VS. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-2-352] [REFERRED TO]
SEJALBEN ARPIT SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-134] [REFERRED TO]
J SAMIDURAI VS. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT [LAWS(MAD)-2017-1-379] [REFERRED TO]
MD. SALAM IRAQUI VS. THE STATE OF BIHAR [LAWS(PAT)-2015-9-161] [REFERRED]
SAMALA DHANA LAXMI VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2016-3-25] [REFERRED TO]
HOME SECRETARY (PRISON) & ORS. VS. H. NILOFER NISHA [LAWS(SC)-2020-1-69] [REFERRED TO]
MEHRAJ U DIN PARRAY VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-11-25] [REFERRED TO]
HARIBHAI CHANABHAI PARGHI VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-367] [REFERRED TO]